BANKE BEHARI ESTATE PVT. LTD.Activity: Real Estate and Renting in West Bengal.Converted to LLP and Dissolved |
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CIN U70109WB1993PTC058634 |
ROC RoC-Kolkata |
Incorporation Date 22-04-1993 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 058634 |
Registration Date 22-04-1993 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance --- |
Last AGM Date 30-09-2014 |
Last Balance Sheet Date 31-03-2014 |
Financials |
Authorized Capital Rs. 60,00,000 |
Paid Up Capital Rs. 58,37,000 |
Contact Information |
E-Mail Address murarkaca@gmail.com |
Registered Address 9A, CHATTERJEE INTERNATIONAL 33A, JAWAHARLAL NEHRU ROD KOLKATA Kolkata WB 700071 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to BANKE BEHARI ESTATE PVT. LTD.Last Checked Past / Closed Litigation On 01-10-2023 11:35
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for BANKE BEHARI ESTATE PVT. LTD.. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
Directors |
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DIN | Name | Since |
01673305 | UTTAM AGARWAL | 22-08-2007 |
00497671 | RAJENDRA KUMAR AGARWAL | 22-08-2007 |
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