BANK OF PUNJAB LIMITEDActivity: Finance in Chandigarh.Amalgamated |
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CIN L65110CH1994PLC014639 |
ROC RoC-Chandigarh |
Incorporation Date 27-05-1994 |
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Class Public |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Listed |
Suspended at Exchange - |
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Registration Number 014639 |
Registration Date 27-05-1994 |
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Listing Info |
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Bombay Stock Exchange (BSE) listing as BOP with code 500070 . |
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ISIN Number: INE458A01012
, Status: DELISTED
, Instrument: EQUITY
, Face Value: Rs. 10
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Compliance |
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Active Compliance --- |
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Last AGM Date --- |
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Last Balance Sheet Date --- |
Financials |
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Authorized Capital Rs. 20000,00,000 |
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Paid Up Capital Rs. 10500,00,000 |
Contact Information |
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E-Mail Address NA |
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Registered Address SCO 46 47BANK OF PUNJAB SQUARE SECTOR 9 D CHANDIGARH CH 000000 IN |
Directors |
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The information from Ministry of Corporate affairs is being collated and matched to information sourced from various courts of India, Trademark authority, etc - in order to create a convenience tool for the general public at large. We no claim of ownership or affiliation with any trademark (REGISTERED OR UNREGISTERED) that forms part of any Company/LLP name listed on this page. Please note that the content of these documents are never verified, nor audited at our end and no representation or warranty is made regarding accuracy or reliability of data/content. The above information is provided for general purpose only and Companies Registrar (www.mca.gov.in) should be referred for any definitive information / purpose. All information provided on this website is without warranty of any kind - express or implied.
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