BANK OF COMMERCE LTD.

Activity: Others in Maharashtra.
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Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U99999MH1921PTC000917 		ROC
RoC-Mumbai 		Incorporation Date
02-06-1921
Class
Public 		Category
Company Limited by Guarantee 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
000917 		Registration Date
02-06-1921 		 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
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Last AGM Date
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Last Balance Sheet Date
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Financials
Authorized Capital
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Paid Up Capital
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Contact Information
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NA
Registered Address
MH IN



TradeMarks

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Some PAST Judgements / Case Laws similar to BANK OF COMMERCE LTD.

Last Checked Past / Closed Litigation On 23-06-2022 05:24
24-11-2021 Avneesh Chandan Gadgil & Another Versus Oriental Bank of Commerce & Others Supreme Court of India
18-03-2021 M/s Rajdoot Trading Company, Regd., Ghaziabad, U.P. through its Proprietor Shri Sanjay & Others Versus Authorized Officer, Oriental Bank of Commerce, Ghaziabad, U.P. & Another Debts Recovery Appellate Tribunal at Allahabad
09-02-2021 Canara HSBC Oriental Bank of Commerce Life Insurance Company Limited Versus Mohd Ali Khan National Consumer Disputes Redressal Commission NCDRC
09-02-2021 Canara HSBC Oriental Bank of Commerce Life Insurance Company Limited Versus Mohd Ali Khan National Consumer Disputes Redressal Commission NCDRC
12-01-2021 Harkirat Singh Bedi Versus Oriental Bank of Commerce & Another National Company Law Appellate Tribunal
10-12-2020 Oriental Bank of Commerce, Mall Patiala Versus Mandhir Singh Anand National Consumer Disputes Redressal Commission NCDRC
22-05-2020 Union of India, Ministry of Corporate Affairs, New Delhi Versus Oriental Bank of Commerce, Gurgaon National Company Law Appellate Tribunal
19-03-2020 Oriental Bank of Commerce Versus Naveen Electrical & Others Debts Recovery Appellate Tribunal at Allahabad
06-02-2020 Prakash Singh V/S Oriental Bank of Commerce and Others. High Court of Judicature at Calcutta
29-01-2020 Bhuma Infrastructure Pvt. Ltd. V/S Oriental Bank of Commerce Debts Recovery Tribunal Hyderabad
03-01-2020 Ramjan Jute Bag and Others. V/S Oriental Bank of Commerce and Others. Debts Recovery Tribunal Kolkata
03-01-2020 Oriental Bank of Commerce V/S Manik Malakar and Others. Debts Recovery Tribunal Kolkata
01-11-2019 Oriental Bank of Commerce Versus Assistant Pf Commissioner, Employees Provident Fund Organization High Court of Judicature at Madras
01-11-2019 Oriental Bank of Commerce Versus Assistant of Commissioner, Employees Provident Fund Organization High Court of Judicature at Madras
01-10-2019 Oriental Bank of Commerce & Others Versus Janak Raj Sharma Supreme Court of India
28-08-2019 Esther Malini Victor (Dr.) Versus Oriental Bank of Commerce & Others National Company Law Appellate Tribunal
01-08-2019 Sanjay Kumar Dwivedi & Another Versus Oriental Bank of Commerce & Another Debts Recovery Appellate Tribunal at Allahabad
01-08-2019 Sharad Tiwari & Another Versus Oriental Bank of Commerce & Another Debts Recovery Appellate Tribunal at Allahabad
01-08-2019 Alka Tiwari & Another Versus Oriental Bank Of Commerce & Another Debts Recovery Appellate Tribunal at Allahabad
31-05-2019 Darayus Nariman & Another Versus Oriental Bank Of Commerce & Others High Court of Delhi
30-04-2019 Hanudev Investments Pvt. Ltd., Represented by its Director, Shobana Ravi, Chennai Versus Oriental Bank of Commerce, Chennai & Another High Court of Judicature at Madras
05-03-2019 Bharat Amrutlal Thakrar V/S Oriental Bank of Commerce and Others. High Court of Gujarat At Ahmedabad
25-02-2019 Oriental Bank of Commerce Versus H.S. Traders & Another National Consumer Disputes Redressal Commission NCDRC
14-12-2018 Nirod Kumar Deka Versus Oriental Bank of Commerce & Others High Court of Gauhati
15-10-2018 Satish Kumar & Another Versus Oriental Bank of Commerce & Others Debts Recovery Appellate Tribunal at Delhi
08-10-2018 Oriental Bank of Commerce Versus Satish Chand Goyal & Another Debts Recovery Appellate Tribunal at Delhi
11-09-2018 K. Narasimhan Versus Oriental Bank of Commerce, Spencer Plaza Branch, Chennai & Others High Court of Judicature at Madras
03-08-2018 Durga Dairy Farm & Others Versus Oriental Bank of Commerce & Others High Court of Uttarakhand
30-07-2018 Oriental Bank of Commerce Versus Rajesh Kumar & Others National Consumer Disputes Redressal Commission NCDRC
24-07-2018 Vijender Kumar Singla V/S Oriental Bank of Commerce and Others. NATIONAL COMPANY LAW APPELLATE TRIBUNAL (NEW DELHI)
06-07-2018 Tuhin Kanti Chowdhury Versus The Bank Manager, Oriental Bank of Commerce West Bengal State Consumer Disputes Redressal Commission Kolkata
05-07-2018 Oriental Bank of Commerce Versus Vijay Bhai Govindbhai Patni Supreme Court of India
17-04-2018 Oriental Bank of Commerce V/S Additional Commissioner of Income Tax High Court of Delhi
28-02-2018 M/s. Vinsa Todays, Represented by Managing Partner, Vinod Jose & Another Versus Oriental Bank of Commerce, Represented by Authorised Officer, Ernakulam Debts Recovery Tribunal Ernakulam
12-02-2018 Usha Devi Versus Oriental Bank of Commerce & Others Debts Recovery Appellate Tribunal at Delhi
09-02-2018 T.K. Purushothaman Versus Oriental Bank of Commerce, Kotturpuram Banch, rep. by its Chief Manager & Others High Court of Judicature at Madras
17-01-2018 Oriental Bank of Commerce Versus Additional Commissioner of Income Tax High Court of Delhi
12-01-2018 Varun Bedi and Others V/S Oriental Bank of Commerce and Others. Debts Recovery Tribunal Chandigarh
02-11-2017 M/s. Sunvision Impex (Partnership Firm) & Others Versus A. Harihara Subramanian, Manager & Authorized Officer, Oriental Bank of Commerce, Madurai Before the Madurai Bench of Madras High Court
18-09-2017 Vijaybhai Govindbhai Patni Versus Oriental Bank of Commerce High Court of Gauhati
25-08-2017 C.A. Unnikrishnan, & Another Versus Oriental Bank of Commerce, Represented by its Branch Manager, Palakkad & Another Debts Recovery Tribunal Ernakulam
25-08-2017 C.A. Unnikrishnan, & Another Versus Oriental Bank of Commerce, Represented by its Branch Manager, Palakkad & Another Debts Recovery Tribunal Ernakulam
04-08-2017 Shoba Versus The Oriental Bank of Commerce, Adyar Branch High Court of Judicature at Madras
16-05-2017 Abhinav Kumar and Others V/S Oriental Bank of Commerce Debt Recovery Appellate Tribunal At Delhi
13-04-2017 Tuku Roy and Others V/S Oriental Bank of Commerce Debts Recovery Tribunal Kolkata
20-03-2017 Rekha Verma V/S Oriental Bank of Commerce BEFORE THE DEBTS RECOVERY APPELLATE TRIBUNAL DELHI
07-02-2017 Satpal, Rajasthan Housing Board Colony, District Sri Ganganagar Versus Oriental Bank of Commerce, through the General Manager, New Delhi & Others High Court of Rajasthan Jodhpur Bench
21-01-2017 Oriental Bank of Commerce V/S Gurdev Singh and Others. Debts Recovery Tribunal Chandigarh
13-12-2016 Canara HSBC Oriental Bank of Commerce Life Insurance Co. Ltd. Versus Lalit Kumar Kothari National Consumer Disputes Redressal Commission NCDRC
25-11-2016 Oriental Bank of Commerce V/S M.S. Foods Pvt. Ltd. and Others. Debts Recovery Tribunal Chandigarh
25-11-2016 Oriental Bank of Commerce V/S Baldev Singh Debts Recovery Tribunal Chandigarh
10-10-2016 Kusum Pamecha Versus Oriental Bank of Commerce Debts Recovery Appellate Tribunal at Delhi
27-09-2016 Manish Kumar Versus The Deputy G.M. Oriental Bank of Commerce LKO. & Another High Court Of Judicature At Allahabad Lucknow Bench
14-09-2016 M/s. Akashdeep Printers & Traders, through its proprietor Pankaj Jain & Another Versus Oriental Bank of Commerce, through its Branch Manager & Others High Court of Rajasthan Jaipur Bench
29-08-2016 Oriental Bank of Commerce Versus Manju Jain & Others Debts Recovery Appellate Tribunal at Delhi
17-08-2016 Oriental Bank of Commerce Versus Ajay Chauhan National Consumer Disputes Redressal Commission NCDRC
08-08-2016 G. Kumar & Another Versus Oriental Bank of Commerce, Richmond Road Branch Bangalore & Another High Court of Karnataka
21-07-2016 M/s. Gadeo Electronics & Others Versus Oriental Bank of Commerce & Others High Court of Judicature at Allahabad
25-04-2016 Satyapal Singh Versus Branch Manager, Oriental Bank Of Commerce & National Agriculture Insurance Co Madya Pradesh State Consumer Disputes Redressal Commission Bhopal
09-03-2016 Wise Industrial Park & Another Versus Oriental Bank of Commerce & Others Debts Recovery Appellate Tribunal at Delhi
03-03-2016 Rekha Verma V/S Oriental Bank of Commerce Debt Recovery Appellate Tribunal At Delhi
28-01-2016 M/s. Guru Nanak Foundry and Workshop & Another Versus Oriental Bank of Commerce & Another High Court of Punjab and Haryana
29-12-2015 Sangeeta Jeswani and Others V/S Oriental Bank of Commerce and Others. Debt Recovery Appellate Tribunal At Delhi
18-12-2015 State Bank of India represented by its Chief Manager, Stressed Assets Management Branch, Coimbatore Versus The Joint Director General of Foreign Trade, Ministry of Commerce, Coimbatore & Others High Court of Judicature at Madras
28-10-2015 Oriental Bank of Commerce V/S Rehal Steel Industries and Others. Debt Recovery Appellate Tribunal At Delhi
16-10-2015 Ramesh Lal Versus Oriental Bank of Commerce & Others High Court of Punjab and Haryana
16-09-2015 Oriental Bank of Commerce & Another Versus P.S. Ramakrishna National Consumer Disputes Redressal Commission NCDRC
10-09-2015 Oriental Bank of Commerce Versus Minarva Dash & Others High Court of Orissa
07-07-2015 Gulshan Electronics Versus Oriental Bank of Commerce & Others Debts Recovery Appellate Tribunal at Delhi
26-06-2015 Anand Bhardwaj & Others Versus Oriental Bank of Commerce & Others Debts Recovery Appellate Tribunal at Delhi
22-05-2015 Radha Rani Gupta Versus Oriental Bank of Commerce & Others Debts Recovery Appellate Tribunal at Delhi
18-05-2015 S.S.M. Engineers Pvt. Ltd. Versus Oriental Bank of Commerce & Others High Court of Uttarakhand
07-05-2015 Sidhi Vinayak Rice Mills Versus Oriental Bank of Commerce & Others Debts Recovery Appellate Tribunal at Delhi
24-03-2015 Oriental Bank Commerce & Another Versus Bimla & Others National Consumer Disputes Redressal Commission NCDRC
18-02-2015 Oriental Bank of Commerce Versus Akash Deep Printer and Traders & Others Debts Recovery Appellate Tribunal at Delhi
18-02-2015 S. Vinoth Versus The Regional Manager, Oriental Bank of Commerce, Regional Office, Chennai & Others High Court of Judicature at Madras
04-02-2015 Bheem Singh & Others Versus Oriental Bank of Commerce & Others High Court of Delhi
05-01-2015 Oriental Bank of Commerce Having its Head Office at Harsha Bhawan Versus Sushil Gulati National Consumer Disputes Redressal Commission NCDRC
30-12-2014 Ajay Chauhan & Others Versus The Oriental Bank of Commerce & Others Himachal Pradesh State Consumer Disputes Redressal Commission Shimla
10-12-2014 STL Global Ltd. Versus Oriental Bank of Commerce & Others High Court of Delhi
14-11-2014 Rajat Fiscal Services Private Limited & Another Versus The Oriental Bank of Commerce & Others High Court of Judicature at Calcutta
19-09-2014 G. Muthukalai Versus The Authorised Officer, Oriental Bank of Commerce, Madurai-01 & Others Before the Madurai Bench of Madras High Court
08-08-2014 Oriental Bank of Commerce V/S Kapoor Sons Sales (P) Ltd. And Kapoor Sons Sales (P) Ltd V/S Oriental Bank of Commerce Debt Recovery Appellate Tribunal At Delhi
09-07-2014 Oriental Bank of Commerce, rep. by its Chief Manager Versus The Secretary to Government & Others High Court of Judicature at Madras
07-07-2014 Hitesh Kumar Versus Oriental Bank of Commerce & Others Debts Recovery Appealate Tribunal at Delhi
03-07-2014 B.M. Gandhi V/S Oriental Bank of Commerce and Others. Debt Recovery Appellate Tribunal At Delhi
23-05-2014 Promila Ghai Versus Oriental Bank of Commerce & Others High Court of Delhi
20-05-2014 Oriental Bank of Commerce Versus M/s. Shankar Chawal Udyog Prop. Ravi Kumar Agarwal & Another National Consumer Disputes Redressal Commission NCDRC
07-05-2014 Joginder Singh & Another Versus Oriental Bank of Commerce & Others Debts Recovery Appealate Tribunal at Delhi
07-05-2014 Oriental Bank of Commerce V/S Prakashwati and Others. Debt Recovery Appellate Tribunal At Delhi
25-04-2014 Manish Kumar Versus Deputy G.M. Oriental Bank of Commerce & Another High Court Of Judicature At Allahabad Lucknow Bench
13-03-2014 Oriental Bank of Commerce Rep by its Chairman & Another Versus P.S. Rama Krishna Andhra Pradesh State Consumer Disputes Redressal Commission Hyderabad
12-03-2014 President, All India Oriental Bank of Commerce Employees? Welfare Society Versus J.S. Rekhi & Others Supreme Court of India
10-03-2014 Oriental Bank of Commerce Versus State Bank of India & Others Debts Recovery Appealate Tribunal at Delhi
26-02-2014 Oriental Bank of Commerce & Others Versus S.S. Sheokand & Another Supreme Court of India
30-01-2014 Hem Chand Aggarwal Versus Oriental Bank of Commerce & Others Debts Recovery Appealate Tribunal at Delhi
02-01-2014 Oriental Bank of Commerce Versus Quitto Exim Pvt. Ltd. represented by B.L.G. Jain & Another West Bengal State Consumer Disputes Redressal Commission Kolkata
16-12-2013 Oriental Bank of Commerce Versus Gurbachan Singh Punjab State Consumer Disputes Redressal Commission Chandigarh
12-12-2013 M/s. Dr. P.Bs Health & Glow Clinic Ltd. & Others Versus Oriental Bank of Commerce & Another High Court of Judicature at Calcutta
09-12-2013 Surya Agro Industries Versus Oriental Bank of Commerce Through its Branch Manager Bhikhi National Consumer Disputes Redressal Commission NCDRC



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