Some PAST Judgements / Case Laws similar to BANGALORE ELECTRICITY SUPPLY COMPANY LIMITED
Last Checked Past / Closed Litigation On 14-06-2022 19:20
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03-05-2021 |
Bangalore Electricity Supply Company Limited (BESCOM). Versus E.S. Solar Power Pvt. Ltd. & Others |
Supreme Court of India |
03-05-2021 |
Bangalore Electricity Supply Company Limited (BESCOM). Versus E.S. Solar Power Pvt. Ltd. & Others |
Supreme Court of India |
29-01-2021 |
The Managing Director, Bangalore Electricity Supply Company, Bangalore & Others Versus M/s. Golden Enterprises, Represented by its proprietor, S.P. Mohammed Azamath Pasha, Kolar |
High Court of Karnataka |
27-01-2021 |
M/s. Bangalore Electricity Supply Company Limited, Represented by its Chief General Manager, Anand Naik, Bangalore Versus The Deputy Commissioner of Income-Tax, Bangalore |
High Court of Karnataka |
31-08-2020 |
H.M. Kotresh & Others Versus Bangalore Electricity Supply Company & Others |
High Court of Karnataka |
14-02-2020 |
Universal Air Products Private Limited, Represented by its Managing Director Versus Bangalore Electricity Supply Company Limited, Represented by its Managing Director & Another |
High Court of Karnataka |
22-01-2020 |
P. Monappa Pujari, OCC: Retired Senior Assistant, Mangalore Electricity Supply Company, Puttur Versus The Chairman, Managing Director, KPTCL, Corporate Office, Bangalore & Another |
High Court of Karnataka |
07-01-2020 |
M/s. Tulip Engineers-Bangalore a Partnership Firm, Represented by its Partner Mohammed Usman & Another Versus Bangalore Electricity Supply Company Limited, Represented by its Managing Director, Bengaluru & Others |
High Court of Karnataka |
13-03-2019 |
Renew Power Limited & Others Versus Bangalore Electricity Supply Company Ltd. & Others |
High Court of Karnataka |
30-01-2019 |
M/s. Ashodaya Cement Products, Rep. by its Partner G. Harish & Others Versus Bangalore Electricity Supply Company Ltd., Rep. by Managing Director & Others |
High Court of Karnataka |
08-06-2018 |
Bangalore Electricity Supply Co Versus H.R. Rudraradhya |
High Court of Karnataka |
12-04-2018 |
K.N. Sakrappa Versus Bangalore Electricity Supply Company Ltd (Bescom) Cauvery Bhavan, Bangalore, Rep. by its Managing Director & Others |
High Court of Karnataka |
10-02-2018 |
Rithwik Energy Generation Pvt. Ltd. Versus Bangalore Electricity Supply Co. Ltd. & Others |
Supreme Court of India |
29-01-2018 |
N.T. Sagar Versus Bangalore Electricity Supply Co. Ltd. |
High Court of Karnataka |
27-11-2017 |
Talisma Corporation Private Limited, Bengaluru, Represented by its Controller-Finance & Authorised Signatory, N.C. Vijay Chandran & Others Versus Bangalore Electricity Supply Company Limited, Represented by its Managing Director & Others |
High Court of Karnataka |
27-11-2017 |
Talisma Corporation Private Limited, Bengaluru, Represented by its Controller-Finance & Authorised Signatory, N.C. Vijay Chandran & Others Versus Bangalore Electricity Supply Company Limited, Represented by its Managing Director & Others |
High Court of Karnataka |
18-09-2017 |
M/s. LANDIS+GYR Limited J.K. Millennium Centre Kolkatta, West Bengal R/By its Senior Manager Sales(S) Sri. Prakash Jangamani Versus The General Manager (M & C) Bangalore Electricity Supply Company Limited, K.R. Circle Bangalore & Others |
High Court of Karnataka |
05-09-2017 |
Bruhat Bangalore Mahanagara Palike Versus Bangalore Electricity Supply Company Limited & Others |
High Court of Karnataka |
04-10-2016 |
Vijaya Steels Limited, Kallanayakanahalli, Anchepalya Post, Kunigal Taluk Kunigal Versus Bangalore Electricity Supply Company Limited, Bengaluru & Others |
High Court of Karnataka |
07-04-2016 |
Ashwini Manoj Patil & Others Versus M/s. Bangalore Electricity Supply Company Limited (BESCOM), rep. by its Managing director & Others |
High Court of Karnataka |
09-09-2015 |
Ghousia College of Engineering, Ramanagar Versus Bangalore Electricity Supply Company Limited, Ramanagar urban Sub-Division, Ramanagar & Another |
High Court of Karnataka |
27-03-2015 |
Hubli Electricity Supply Company Limited, Represented by its General Manager Versus M/s Parrys Sugar Industries Ltd., Bangalore & Another |
Appellate Tribunal for Electricity Appellate Jurisdiction |
19-09-2014 |
Bangalore Electricity Supply Company Limited & Others Versus Karnataka Electricity Regulatory Commission & Others |
Appellate Tribunal for Electricity Appellate Jurisdiction |
18-06-2014 |
M/s. Ravi Products Versus Bangalore Electricity Supply Company Limited & Another |
High Court of Karnataka |
02-05-2014 |
Bangalore Electricity Supply Company Limited & Others Versus Tata Power Company Limited & Another |
Appellate Tribunal for Electricity Appellate Jurisdiction |
01-05-2014 |
Bangalore Electricity Supply Company Limited Versus Shamanur Sugars Limited & Others |
Appellate Tribunal for Electricity Appellate Jurisdiction |
29-04-2014 |
M/s. BMM Ispat Limited Versus Bangalore Electricity Supply Company Ltd |
Appellate Tribunal for Electricity Appellate Jurisdiction |
31-01-2014 |
Bangalore Electricity Supply Company Limited Versus Karnataka Electricity Regulatory Commission & Another |
Appellate Tribunal for Electricity Appellate Jurisdiction |
08-04-2013 |
Infosys Limited Versus Bangalore Electricity Supply Company Limited & Others |
High Court of Karnataka |
24-01-2013 |
M/s. Bangalore Electricity Supply Company Limited Versus M/s. Reliance Infrastructure Ltd. & Another |
Appellate Tribunal for Electricity Appellate Jurisdiction |
10-09-2012 |
Federation of Karnataka Chambers of Commerce & Industry (FKCCI), Bangalore Versus Bangalore Electricity Supply Company Limited, Bangalore & Another |
Appellate Tribunal for Electricity Appellate Jurisdiction |
01-03-2012 |
Velankani Information Systems Pct. Ltd., rep. by Anju Prakash & Another Versus Bangalore Electricity Supply Company (BESCOM), rep. by its Asst. Executive Engineer & Others |
High Court of Karnataka |
16-12-2011 |
M/s Classic Developers, Bangalore, rep. by its Managing Partner Sushil Mantri & Another Versus Bangalore Electricity Supply Co Ltd, Bangalore, by its Managing Partner & Others |
High Court of Karnataka |
11-08-2010 |
Karnataka Electricity Board Now Bangalore Electricity Supply Co. Ltd. (BESCOM) & Another Versus Sri S A Bhagawan Setty |
National Consumer Disputes Redressal Commission NCDRC |
26-05-2010 |
Ravi B.A. Versus Managing Director Representing BESCOM, Corporate Electricity Supply Company Limited, Bangalore & Others |
High Court of Karnataka |
18-05-2010 |
In the matter of: Bangalore Electricity Supply Company Ltd Versus Devangere Sugar Company Limited & Another |
Appellate Tribunal for Electricity Appellate Jurisdiction |
07-12-2009 |
Bangalore Electricity Supply Company Limited (BESCO) & Others Versus Karnataka Electricity Regulatory Commission |
Appellate Tribunal for Electricity Appellate Jurisdiction |
10-11-2009 |
Bangalore Electricity Supply Company Ltd. Versus M/s Enercon Wind Farms (Karnataka) Ltd. & Another |
Appellate Tribunal for Electricity Appellate Jurisdiction |
09-10-2009 |
Bangalore Electricity Supply Company Ltd. Versus Karnataka Electricity Regulatory Commission & Others |
Appellate Tribunal for Electricity Appellate Jurisdiction |
14-08-2009 |
Mubeen Pasha Versus The managing Director, Bangalore Electricity Supply Company, Bangalore & Others |
High Court of Karnataka |
26-05-2009 |
Bangalore Electricity Supply Co. Ltd Versus NSL Sugar Ltd |
Appellate Tribunal for Electricity Appellate Jurisdiction |
08-04-2009 |
Sri. M.P. Sreenath Gupta S/o Sri M. Prabhakar Gupta Versus The Asst Executive Engineer (E1) Bangalore Electricity Supply Co TRD W3 Sub Division & Another |
High Court of Karnataka |
07-02-2008 |
Bangalore Electricity Supply Co. Ltd. & Others Versus Karnataka Electricity Regulatory Commission, Bangalore & Another
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Appellate Tribunal for Electricity Appellate Jurisdiction |
11-10-2007 |
Arpee Electrical Supply Co. Ltd. Versus Bangalore Electricity Supply Company Ltd. & Another
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Appellate Tribunal for Electricity Appellate Jurisdiction |
11-10-2007 |
Bangalore Electricity Supply Co. Ltd. Versus M/s. Aarpee Electricals Pvt. Ltd. & Another
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Appellate Tribunal for Electricity Appellate Jurisdiction |
16-05-2007 |
Bangalore Electricity Supply Co. Ltd. Versus M/s. Aarpee Electricals Pvt. Ltd. & Another
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Appellate Tribunal for Electricity Appellate Jurisdiction |
18-09-2006 |
M/s. Prakash Conductors Rep. by its Director & Another Versus Bangalore Electricity Supply Co Ltd Corporation Office, Rep. by its Managing Director & Another
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High Court of Karnataka |
24-02-2005 |
B.K. Syed Zakir Versus The Bangalore Electricity Supply Company Limited & Others
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High Court of Karnataka |
29-10-2004 |
A N Srinivasa Murthy Versus The Bangalore Electricity Supply Company Ltd. & Others
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High Court of Karnataka |