BALLY INDIA PRIVATE LIMITED TFD.FROM T.N TO DELHIActivity: Business Services in Delhi.Strike Off |
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CIN U74140DL2003PTC118968 |
ROC RoC-Delhi |
Incorporation Date 14-02-2003 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 118968 |
Registration Date 14-02-2003 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance --- |
Last AGM Date 30-09-2010 |
Last Balance Sheet Date 31-03-2010 |
Financials |
Authorized Capital Rs. 300,00,000 |
Paid Up Capital Rs. 87,00,400 |
Contact Information |
E-Mail Address tamali@tsgmail.net |
Registered Address 40/135CHITTRANJAN PARK NEW DELHI New Delhi DL 110019 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to BALLY INDIA PRIVATE LIMITED TFD.FROM T.N TO DELHILast Checked Past / Closed Litigation On 22-03-2023 05:40
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for BALLY INDIA PRIVATE LIMITED TFD.FROM T.N TO DELHI. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
Directors |
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DIN | Name | Since |
00358658 | TAMALI SENGUPTA | 20-08-2003 |
01057948 | SAMIRAN GUPTA | 20-08-2003 |
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