BALAJI CORPORATION PRIVATE LIMITED

Activity: Construction in Maharashtra.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U45400MH2008PTC178324 		ROC
RoC-Mumbai 		Incorporation Date
28-01-2008
Class
Private 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
178324 		Registration Date
28-01-2008 		 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
ACTIVE compliant
Last AGM Date
30-09-2018
Last Balance Sheet Date
31-03-2018



Financials
Authorized Capital
Rs. 1000,00,000
Paid Up Capital
Rs. 624,40,000



Contact Information
E-Mail Address
balajicpl123@gmail.com
Registered Address
PLOT NO. 1, SEWREE WADALA ESTATE, C.S. NO. 1/583 OF DADAR NAIGAON DIVISION, KATRAK ROAD, WADALA MUMBAI MH 400031 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to BALAJI CORPORATION PRIVATE LIMITED

Last Checked Past / Closed Litigation On 02-05-2022 19:14
26-04-2022 P. Balaji Versus The State Represented by, The Inspector of Police, Melmaruvathur High Court of Judicature at Madras
20-04-2022 P. Balaji Babu Versus State Bank of India, Represented by its Branch Manager, Bangalore & Others High Court of Karnataka
26-02-2022 ALT Digital Media Entertainment Limited (ALT Balaji) Versus Pride Media & Others High Court of for the State of Telangana
12-01-2022 M/s. Balaji Textiles, Through Its Sole Proprietor, Punjab & Another Versus New India Assurance Co. Ltd., Through Its Divisional Manager, The Mall, Bathinda (Punjab) & Others National Consumer Disputes Redressal Commission NCDRC
04-01-2022 Ayira Vaisyar Telugu Beri Vysya Sabha (Regd) No.4, rep. by its Executive Committee Member Pokkali Balaji Versus The Assistant Commissioner of Endowments, Chittoor, Chittoor District & Others High Court of Andhra Pradesh
23-12-2021 M/s. R.K.M. Powergen Private Ltd., Represented by J.Mohan (GM Planning), Chennai Versus Jai Balaji Industries Limited, Rep.by its Managing Director, Kolkatta High Court of Judicature at Madras
29-11-2021 P.D. Sivaji Versus P.D. Balaji High Court of Judicature at Madras
17-11-2021 R. Balaji Versus The State of Tamil Nadu, Rep. by its Secretary to State, Department of Fisheries, Chennai & Another High Court of Judicature at Madras
17-11-2021 South Eastern Coalfields Limited, Through The Chairman Cum Managing Director, Chhattisgarh & Others Versus M/s. Sri Balaji Metals & Minerals Pvt. Ltd., through Raghav Lakhotia, Kolkata High Court of Chhattisgarh
25-10-2021 The Commissioner, Greater Chennai Corporation, Rippon Building, Chennai Versus C. Balaji Babu & Another High Court of Judicature at Madras
07-10-2021 Mahesh Laxman Gharat Versus Tirupati Balaji Builders & Developers Pvt. Ltd Maharashtra State Consumer Disputes Redressal Commission Mumbai
05-10-2021 Balaji Services & Others Versus Union of India & Others High Court of Madhya Pradesh Bench at Indore
04-10-2021 M/s. Shriram Transport Finance Company Ltd., Rep. by its authorised signatory S. Arunprasath Versus K. Elangeswaran Balaji & Another High Court of Judicature at Madras
01-10-2021 M/s. Jai Balaji Industries Versus D.K. Mohanty & Another Supreme Court of India
21-09-2021 Balaji Sand Suppliers, Through its proprietor Satish Versus The State of Maharashtra, through the Secretary, Revenue and Forest Department, Mantralaya & Others In the High Court of Bombay at Aurangabad
08-09-2021 The Managing Director Mahindra & Mahindra Ltd., Automotive Division, AFS Mahindra Tower, Mumbai Versus G. Balaji & Another Tamil Nadu State Consumer Disputes Redressal Commission Chennai
26-08-2021 K. Balaji Sundaram, rep by his Power Agent M.K. Sundaram Versus The Chief Controlling Revenue Authority/Inspector General of Registration & Others High Court of Judicature at Madras
05-08-2021 Balaji Versus The State of Maharashtra & Another In the High Court of Bombay at Aurangabad
03-08-2021 Bathula Balaji, Guntur Dt. Versus State, rep. PP Thrmangalagiri High Court of Andhra Pradesh
03-08-2021 Bhikanrao Balaji Wayal (Deshmukh) & Others Versus The State of Maharashtra & Others In the High Court of Bombay at Nagpur
30-07-2021 EIH Limited, an existing company incorporated within the meaning of the Companies Act, 1956 and having its registered office at No.4, Calcutta & Another Versus Balaji Hotels and Enterprises Limited, a Company incorporated under the Companies Act;1956 and havings its registered office at 365 (old No.267), Chennai & Others High Court of Judicature at Madras
29-07-2021 J. Venkat Balaji Versus State of Andhra Pradesh & Others High Court of Andhra Pradesh
29-07-2021 L. Balaji Versus The State Rep. by The Deputy Superintendent of Police, Chengalpattu & Others High Court of Judicature at Madras
29-07-2021 M/s. VBC Associates, Rep. by its Partner V.S. Balaji, Chennai Versus The Union of India, Rep. by the Secretary to Government Ministry of Finance, New Delhi & Others High Court of Judicature at Madras
15-07-2021 M. Balaji Versus The Principal Home Secretary Government of Tamilnadu Secretariat Chennai & Others High Court of Judicature at Madras
29-06-2021 R. Balaji Versus Tamil Nadu Uniformed Service Recruitment Board, Rep. by its Chairman, Chennai & Others High Court of Judicature at Madras
08-06-2021 Govind Balaji Dumpalwar Versus The State of Maharashtra Through the Officer Incharge & Others In the High Court of Bombay at Aurangabad
19-04-2021 G. Balaji & Another Versus Govindammal & Another High Court of Judicature at Madras
19-04-2021 G. Balaji & Another Versus Govindammal & Another High Court of Judicature at Madras
31-03-2021 K.G. Ashok Versus Balaji & Others High Court of Judicature at Madras
24-03-2021 Balaji Grand Bazar, Rep. by Its Proprietrix, Smt Susheela Devi, Hyderabd Versus Deputy Director, A.P. Employees State Insurance Corp., Hill Fort Road, Hyderabad High Court of for the State of Telangana
23-03-2021 M/s. Balaji Builders & Developers Through Its Proprietor, Sri T.V. Srinivasaa Murthy Versus J. Renuga & Others National Consumer Disputes Redressal Commission NCDRC
23-03-2021 M/s. Balaji Builders & Developers Through Its Proprietor, Sri T.V. Srinivasaa Murthy Versus J. Renuga & Others National Consumer Disputes Redressal Commission NCDRC
17-03-2021 M/s. Agni Estates and Foundations Private Limited, Rep. by its Director T.G. Balaji, Chennai Versus Deputy Commissioner of Income Tax, Central Circle 2(1) New Income Tax Building, Chennai & Others High Court of Judicature at Madras
17-03-2021 M/s. Pinky Enterprises Private Limited, Represented by its Director, Giorgio Borzino Versus M/s. Balaji Knit Fashions, Represented by its Proprietor, K.S. Senthikumar High Court of Judicature at Madras
16-03-2021 D. Balaji Versus P. Selva Kumar High Court of Judicature at Madras
01-03-2021 M/s. Sri Balaji Assemblies & Plastics (P) Ltd., Rep. by its Director, Chennai Versus The Assistant Commissioner, Selaiyur Assessment Circle, Chennai High Court of Judicature at Madras
27-01-2021 Dr. Angayarkanni @ Kayal Versus Dr. T.E. Balaji & Others High Court of Judicature at Madras
27-01-2021 Dr. Angayarkanni @ Kayal Versus Dr. T.E. Balaji & Others High Court of Judicature at Madras
21-01-2021 T.G. Balaji Gajarajan Versus R. Sundar Raj High Court of Karnataka
12-01-2021 Ashok Namdeo Pawar Versus Balaji Builder Pvt. Ltd Maharashtra State Consumer Disputes Redressal Commission Mumbai
12-01-2021 Rama Shankar Sharma Versus Balaji Builder Pvt. Ltd Maharashtra State Consumer Disputes Redressal Commission Mumbai
05-01-2021 K. Santhi & Others Versus V. Balaji & Another High Court of Judicature at Madras
30-12-2020 Sai Balaji Sponge Iron India Pvt. Ltd. Versus Union of India High Court of Andhra Pradesh
17-12-2020 M/s. Laxmi Balaji Trading Company, Rep by its Proprietor R. Manikandan, Coimbatore Versus The Chairman, Tea Board of India, Kolkata & Another High Court of Judicature at Madras
23-11-2020 Sri Jai Maruthi Traders, a firm rep. By its partner M. Balaji & Others Versus D. Murugesan & Others High Court of Judicature at Madras
29-10-2020 Balaji Baliram Mupade & Another Versus The State of Maharashtra & Others Supreme Court of India
28-09-2020 S.M. Balaji & Another Versus State represented by the Inspector of Police, CCB, Cyber Crime Cell, Chennai & Others High Court of Judicature at Madras
31-08-2020 Narayan & Others Versus M/s. Balaji Bekary & Another High Court of Karnataka Circuit Bench At Dharwad
24-07-2020 Balaji Rexime Goods Versus Assistant Commissioner & Another High Court of for the State of Telangana
20-07-2020 G. Balaji & Another Versus Saravanasamy High Court of Judicature at Madras
14-07-2020 Balaji & Another Versus The Assistant Commissioner of Police, Pattabiram Range, Tiruvallur High Court of Judicature at Madras
13-07-2020 The Managing Director, Tamil Nadu State Transport Corporation, Villupuram Versus Balaji & Another High Court of Judicature at Madras
09-07-2020 New Nagpur Mahila Gramin Vikas Credit Co-Operative Society Ltd. & Another Versus Suman Balaji Thakre National Consumer Disputes Redressal Commission NCDRC
03-07-2020 M/s. Shri Balaji Wash Versus Delhi Pollution Control Committee & Another High Court of Delhi
16-03-2020 Dr. Balaji Versus Principal Secretary To Government, Health And Family Welfare Department, Chennai & Others High Court of Judicature at Madras
12-03-2020 R. Balaji & Another Versus Nil Before the Madurai Bench of Madras High Court
10-03-2020 United India Insurance Company Limited, Palani Versus Balaji Singh & Another High Court of Judicature at Madras
24-02-2020 The Branch Manager, The Oriental Insurance Co. Ltd., Divisional Office at Puducherry Versus Prabu, Rajendran, Senthilkumar, Nagappan, Chandrasekar & Minor Balaji, Rep. by his mother & next friend Jothi & Others High Court of Judicature at Madras
24-02-2020 C. Balaji Babu Versus The Commissioner, Chennai Corporation, Chennai & Another High Court of Judicature at Madras
21-02-2020 Mahindra Consulting Engineers Ltd., Represented by its General Manager, S. Balaji V/S Prabhash Kumar, M/s. Prasambi Design & Construction Pvt Ltd., Patna & Another High Court of Judicature at Madras
11-02-2020 Dr. Poongothai Balaji V/S A. Anbuvanan And Another High Court of Judicature at Madras
07-02-2020 Asset Reconstruction Company (India) Limited V/S Laxmi Balaji Industries and Others. Debts Recovery Tribunal Hyderabad
03-02-2020 Jai Balaji Industries Ltd. & Another Versus Punjab National Bank & Another High Court of Judicature at Calcutta
28-01-2020 C. Suresh Versus M/s. Sree Balaji Blue Metals, Madhur Village, Thirumukoodal Post, Uthiramerur Taluk, Kanchipuram District & Another High Court of Judicature at Madras
28-01-2020 The Commissioner of Customs, Customs House, Marmagoa, Goa & Others Versus Shree Balaji Automobiles & Others In the High Court of Bombay at Goa
21-01-2020 Frito-Lay North America, INC & Others Versus Balaji Wafers Pvt. Ltd. High Court of Judicature at Bombay
14-01-2020 Lakshmiramana Petro Services, Rep. by its Asanapuram Balaji Rao & Others Versus State of Karnataka & Others High Court of Karnataka
03-01-2020 Allahabad Bank V/S Shri Balaji Traders and Others. Debts Recovery Tribunal Delhi
31-12-2019 M.S. Balaji Prasad Versus Narasimha Murthy High Court of Karnataka
27-12-2019 A.S. Balaji Versus State of Kerala, Represented by Public Prosecutor, High Court of Kerala at Ernakulam High Court of Kerala
21-11-2019 T. Balaji Versus The State of Andhra Pradesh High Court of Andhra Pradesh
20-11-2019 Balaji Theatre, By its partner Perumal Versus The Chief Secretary, Secretariat Officer, Government of Puducherry, Puducherry & Others High Court of Judicature at Madras
20-11-2019 Krishna Khatri & Another Versus Balaji Hospital Pvt. Ltd. & Others Delhi State Consumer Disputes Redressal Commission New Delhi
04-11-2019 G. Balaji & Another Versus The Secretary, Tamil Nadu Public Service Commission, Fracier Bridge Road, Chennai Before the Madurai Bench of Madras High Court
02-11-2019 Kalaguri Balaji & Others Versus The A.P. Southern Power Distribution Company Ltd., (APSPDCL) & Others High Court of Andhra Pradesh
24-10-2019 Balaji Oil Industries (P) Ltd., Ranipet Versus The Labour Officer-I, Office of the Labour Officer, Vellore & Another High Court of Judicature at Madras
24-10-2019 Balaji Oil Industries (P) Ltd., Ranipet Versus The Labour Officer-I, Office of the Labour Officer, Vellore & Another High Court of Judicature at Madras
10-10-2019 Balaji Enterprises, Through Proprietor, Shri K.K. Tomar Versus Oriental Insurance Co. Ltd., Chandigarh National Consumer Disputes Redressal Commission NCDRC
03-10-2019 Mahalakshmi Educational Trust, Rep. by its Correspondent, L. Balaji, Vellore Versus The Executive Officer, Vellore High Court of Judicature at Madras
30-09-2019 Balaji Venkatappa Versus The State of Telangana High Court of for the State of Telangana
13-09-2019 G. Jothi Chakravarthi Versus S. Balaji High Court of Judicature at Madras
13-09-2019 Shaikh Gani & Another Versus Balaji Allianz General Insurance Corporation Ltd., Through its Branch Manager & Another In the High Court of Bombay at Aurangabad
13-09-2019 G. Jothi Chakravarthi Versus S. Balaji High Court of Judicature at Madras
05-09-2019 Balaji Gyanoba Chikhale & Others Versus Uttamrao Ganpatrao Patil & Others In the High Court of Bombay at Aurangabad
03-09-2019 M/s. Balaji Ginning Factory, through Its Proprietor – Sunil Chiranjilal Bajaj Versus Assistant Provident Fund Commissioner In the High Court of Bombay at Nagpur
27-08-2019 Balaji Associates Through Its Partners Versus The State of Maharashtra & Others Supreme Court of India
26-08-2019 National Insurance Company Ltd Versus Balaji Pandhari Shrirame & Others High Court of Judicature at Bombay
16-08-2019 M/s.Sri Balaji Cylinder Employees' Union, Rep.by its Secreteary, A.K. Paulraj Versus The Management of M/s. Balaji Cylinders Pvt., Ltd., Chennai& Others High Court of Judicature at Madras
06-08-2019 Baban Rambhau Tikande & Another Versus Vithal Mandir Swakul Sali Samaj Public Trust, Represented by Ramchandra Balaji Palekar High Court of Judicature at Bombay
01-08-2019 State Bank of India Officer's Association (CC) – SBIOA, Represented by its General Secretary, R. Balaji, Chennai Versus The Assistant Commissioner (ST), Muthialpet Assessment Circle, Chennai High Court of Judicature at Madras
29-07-2019 Puthuaaru Financial Services Private Ltd., represented by its Chief Operating Officer, C. Balaji Versus State represented by The Inspector of Police, Thanjavur District Before the Madurai Bench of Madras High Court
22-05-2019 Sri Balaji Textiles HTSC 295, Rep. by its Partner, R. Nandakumar & Others Versus The Chairman, Tamil Nadu Generation & Distribution Corporation Limited, Chennai & Another High Court of Judicature at Madras
04-05-2019 Fertilizer Corporation of India Versus Balaji Laminating Works High Court of Jharkhand
05-04-2019 Fertilizer Corporation of India, Sindri Unit, Dhanbad, Another Versus M/s. Balaji Laminating Works, Agar Para High Court of Jharkhand
04-04-2019 Balu @ Balaji & Others Versus The State of Maharashtra In the High Court of Bombay at Aurangabad
02-04-2019 Asset Reconstruction Company (India) Limited, Rep. by its Chief Manager, K. Manjula Balaji, Cennai Versus The District Registrar (Administration) In the Cadre of Assistant Inspector General of Registration, Tiruppur & Others High Court of Judicature at Madras
28-03-2019 National Insurance Co. Ltd, Coimbatore Versus M/s. Balaji Transport, Tirippur & Others High Court of Judicature at Madras
27-03-2019 M/s. Balaji Graphics Versus New India Assurance Co. Ltd. & Others National Consumer Disputes Redressal Commission NCDRC
26-03-2019 Balaji Devidas More Versus State of Maharashtra High Court of Judicature at Bombay



Directors
DIN Name Since
00790486 PANKAJ DHANJI GOSHAR 01-10-2011
08331397 TARUN JETHALAL GALA 25-12-2018

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