BALAJI AUTOMOBILES PVT LTDActivity: Trading in West Bengal.Strike Off |
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CIN U51502WB1987PTC042599 |
ROC RoC-Kolkata |
Incorporation Date 24-06-1987 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 042599 |
Registration Date 24-06-1987 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance --- |
Last AGM Date --- |
Last Balance Sheet Date --- |
Financials |
Authorized Capital Rs. 15,00,000 |
Paid Up Capital Rs. 20,000 |
Contact Information |
E-Mail Address NA |
Registered Address 66A CHAKRABERIA ROAD NORTH P S BHOWANIPORE KOLKATA WB 700020 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to BALAJI AUTOMOBILES PVT LTDLast Checked Past / Closed Litigation On 20-05-2022 11:00
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28-01-2020 | The Commissioner of Customs, Customs House, Marmagoa, Goa & Others Versus Shree Balaji Automobiles & Others | In the High Court of Bombay at Goa |
14-01-2002 | Shri Balaji Automobiles Versus Union of India & Others | High Court of Judicature at Bombay |
Directors |
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DIN | Name | Since |
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