BAGHEL INFRASTRUCTURES PRIVATE LIMITEDActivity: Manufacturing (Food stuffs) in Uttar Pradesh.Active |
||||||||||||
---|---|---|---|---|---|---|---|---|---|---|---|---|
|
||||||||||||
GST Number(s) 23AADCB2096F1Z0 |
PAN No AADCB2096F |
|||||||||||
CIN U15122UP2007PTC033526 |
ROC RoC-Kanpur |
Incorporation Date 21-06-2007 |
||||||||||
Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
||||||||||
Listed Unlisted |
Suspended at Exchange - |
|||||||||||
Registration Number 033526 |
Registration Date 21-06-2007 |
|||||||||||
Listing Info |
|
Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 30-09-2018 |
Last Balance Sheet Date 31-03-2018 |
Financials |
Authorized Capital Rs. 1200,00,000 |
Paid Up Capital Rs. 1197,50,000 |
Contact Information |
E-Mail Address hobipl@gmail.com |
Registered Address BAGHEL AND COMPANY CHOPAN SONEBHADRA UP 231205 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to BAGHEL INFRASTRUCTURES PRIVATE LIMITEDLast Checked Past / Closed Litigation On 05-07-2022 06:09
|
||
10-11-2014 | Baghel Infrastructures Pvt. Ltd. Versus N.T.P.C. Ltd. & Others | High Court of Judicature at Allahabad |
GST Number(s) for BAGHEL INFRASTRUCTURES PRIVATE LIMITED |
||
MADHYA PRADESH | 23AADCB2096F1Z0 |
Directors |
||
DIN | Name | Since |
01418126 | AMIT KUMAR SINGH | 21-06-2007 |
02587563 | ANSHUMAN SINGH BAGHEL | 21-06-2007 |
02587557 | RAJEEV SINGH BAGHEL | 21-06-2007 |
01418119 | SATYENDRA SINGH BAGHEL | 21-06-2007 |
01418148 | RAJENDRA SINGH BAGHEL | 21-06-2007 |
CYOPK7806A | AKANKSHA KAPOOR | 13-06-2019 |
01418131 | AJAY PRATAP SINGH | 21-06-2007 |
01418109 | GOURAV SINGH BAGHEL | 21-06-2007 |
02587544 | DHARM RAJ SINGH | 21-06-2007 |
India's most comprehensive litigation gathering and reporting.