Some PAST Judgements / Case Laws similar to BADRI & CO (PVT) LTD
Last Checked Past / Closed Litigation On 16-01-2021 19:47
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15-12-2020 |
M/s. Badri Narayan Shukla Associates Versus State of U.P. & Others |
High Court of Judicature at Allahabad |
07-09-2020 |
Badri Narayan Singh & Another Versus The Ministry of Home Affairs (MHA) Government of India, through the Home Secretary North Block, New Delhi & Others |
High Court of Judicature at Patna |
26-06-2020 |
Badri Prasad Jharia Versus Vatsalya Jharia |
High Court of Madhya Pradesh |
02-03-2020 |
Badri Prasad Mishra Versus Moti Singh |
High Court of Chhattisgarh |
13-02-2020 |
Vikas Panchayat, Gram Boheda Through Sarpanch, Rajasthan Versus Badri Lal & Others |
National Consumer Disputes Redressal Commission NCDRC |
03-02-2020 |
Badri & Others Versus Jata Shankar & Another |
High Court Of Judicature At Allahabad Lucknow Bench |
08-01-2020 |
Badri Narayan Sharma V/S Commissioner of Customs, Central Excise & Service Tax, Jaipur |
Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi |
08-01-2020 |
Badri Narayan Sharma Versus Commissioner of Customs, Central Excise & Service Tax, Jaipur |
Customs Excise amp Service Tax Appellate Tribunal Principal Bench New Delhi |
12-03-2019 |
Union of India & Others Versus Dr. Badri Singh Bhandari & Another |
High Court of Delhi |
01-02-2019 |
Badri Nath Peer & Others Versus Simi Peer |
High Court of Jammu and Kashmir |
04-01-2019 |
Badri Vishal Pandey & Others Versus Rajesh Mittal & Others |
Supreme Court of India |
28-09-2018 |
Badri Gujar Versus Banwari Lal Meena |
High Court of Rajasthan Jaipur Bench |
04-09-2018 |
Badri & Others Versus State of U.P. |
High Court of Judicature at Allahabad |
12-07-2018 |
Swami Keshwanad Versus Badri Ram |
High Court of Rajasthan |
11-07-2018 |
Ramraj & Others Versus Badri & Others |
Supreme Court of India |
13-02-2018 |
Ramjanam Badri Prasad Versus Rajendra Agricultural University |
High Court of Judicature at Patna |
05-02-2018 |
Bharti Airtel Ltd. & Another Versus Badri Prasad Poddar |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
05-01-2018 |
Badri Vishal rep. by its General Secretary Versus The Kshatriya Rajput Sabha Kutbiguda |
In the High Court of Judicature at Hyderabad |
11-08-2017 |
Badri Prasad & Another Versus Ganesh Prasad & Others |
High Court of Judicature at Allahabad |
21-04-2017 |
Badri Prasad Jharia Versus Seeta Jharia |
High Court of Madhya Pradesh |
10-01-2017 |
Badri Singh Versus State of Madhya Pradesh |
High Court of Madhya Pradesh |
08-11-2016 |
Badri Ram & Others Versus Board of Revenue for Rajasthan, Ajmer & Others |
High Court of Rajasthan |
24-10-2016 |
Agriculture Insurance Company of India Limited Versus Badri Singh Bisht & Another |
National Consumer Disputes Redressal Commission NCDRC |
18-03-2016 |
Badri Prasad Upadhyay & Others Versus State of U.P. |
High Court of Judicature at Allahabad |
23-02-2016 |
Vir Kaur & Others Versus M/s. Badri Parshad Gian Chand Commission Agents |
High Court of Punjab and Haryana |
02-02-2016 |
Badri Prasad Yadav Versus State of Madhya Pradesh & Others |
High Court of Madhya Pradesh |
28-01-2016 |
Shri Badri Chowdhury Versus Superintendent, Chandannagar Sub-Divisional Hospital & Another |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
03-12-2015 |
Bharat Heavy Electrical Ltd. Versus Badri Dass Abbi & Others |
High Court of Delhi |
19-11-2015 |
Badri Prasad Yadav & Others Versus Director Rajya Krishi Utpadan Mandi Parishad |
High Court Of Judicature At Allahabad Lucknow Bench |
11-09-2015 |
State of Rajasthan Versus Badri Ram & Others |
High Court of Rajasthan |
22-05-2015 |
Badri Prasad & Others Versus Satya Dev Sharma & Others |
High Court Of Judicature At Allahabad Lucknow Bench |
15-05-2015 |
Vaijayanthi Badri Versus Income-tax Officer |
Income Tax Appellate Tribunal Cochin |
28-04-2015 |
Badri Prasad & Others Versus Gyan Prakash & Others |
High Court of Judicature at Allahabad |
22-04-2015 |
Badri Narain Meena & Others Versus B.S. Rathore & Others |
High Court of Rajasthan Jaipur Bench |
25-03-2015 |
K. Badri Ramu Versus Karnataka State Road Transport Corporation, Mysore Rural Division & Others |
High Court of Karnataka |
05-03-2015 |
Badri Vishal & Another Versus State of M.P. |
High Court of Madhya Pradesh |
19-12-2014 |
Badri Versus D.D.C. & Others |
High Court of Judicature at Allahabad |
20-11-2014 |
Badri Nath & Others Versus Parma Nand & Others |
High Court of Jammu and Kashmir |
23-09-2014 |
Badri Narayan Tiwari Versus State of U.P. |
High Court of Judicature at Allahabad |
22-09-2014 |
Hindustan Petroleum Corporation Limited & Others Versus Badri Nath Khanna |
High Court of Judicature at Allahabad |
02-08-2014 |
Badri Versus Sant Ram |
High Court of Judicature at Allahabad |
08-07-2014 |
Swaranjeet Kaur & Another Versus Badri Nath Thakur & Others |
Himachal Pradesh State Consumer Disputes Redressal Commission Shimla |
08-07-2014 |
Swaranjeet Kaur & Another Versus Badri Nath Thakur & Others |
Himachal Pradesh State Consumer Disputes Redressal Commission Shimla |
28-05-2014 |
M/s. Young India Engineers & Others Versus Badri |
National Consumer Disputes Redressal Commission NCDRC |
11-02-2014 |
Badri Versus Harbai |
High Court of Rajasthan |
23-01-2014 |
UCO Bank Versus Badri Narain |
High Court of Rajasthan |
12-12-2013 |
Badri Prasad Versus Deputy Director of Consolidation & Others |
High Court Of Judicature At Allahabad Lucknow Bench |
19-11-2013 |
Badri Prasad & Others Versus State & Others |
High Court of Rajasthan |
07-08-2013 |
Usha Devi, W/o Badri Singh Versus State of Bihar and Another |
High Court of Judicature at Patna |
16-04-2013 |
Treasury Officer, Treasury Office Tonk Versus Badri Prasad Sharma |
National Consumer Disputes Redressal Commission NCDRC |
04-04-2013 |
Badri Prasad Gupta Versus State of Madhya Pradesh |
High Court of Madhya Pradesh |
08-05-2012 |
Badri Narain Modi Versus Deputy Commissioner, Central Circle-1, Department of Income Tax Jaipur & Another |
High Court of Rajasthan |
30-04-2012 |
Chhoti Bai Versus Surendra Badri Prasad Singh & Others |
High Court of Madhya Pradesh |
11-04-2012 |
Badri Singh Versus Rameshwar Prasad |
High Court of Judicature at Allahabad |
06-03-2012 |
Ashok Dubey Versus Badri Prasad Meena |
High Court of Madhya Pradesh |
29-02-2012 |
Badri Lal & Others Versus Ratan Lal & Others |
High Court of Rajasthan |
02-02-2012 |
Monotech Systems Ltd. & Others Versus Jai Badri Vishal Graphics |
High Court of Madhya Pradesh |
21-10-2011 |
Badri Prasad Dubey Versus Managing Director, U.P.S.R.T.C. Lucknow |
High Court of Judicature at Allahabad |
23-09-2011 |
Badri Nath & Another Versus Sr. Section Engineer Motor & Another |
High Court of Delhi |
14-09-2011 |
Badri Nath Versus Banti Devi & Others |
High Court of Jammu and Kashmir |
17-08-2011 |
Badri Prasad Versus Mahesh Kumar & Others |
Supreme Court of India |
04-08-2011 |
Badri Narain & Another Versus Kishan Chandra & Others |
High Court of Rajasthan |
11-03-2011 |
Badri Prasad Versus Chandrawati & Another |
High Court of Delhi |
09-03-2011 |
Badri Tiwari Versus D.D.C. |
High Court of Judicature at Allahabad |
08-02-2011 |
Badri Versus State of Rajasthan & Others |
High Court of Rajasthan |
04-01-2011 |
Badri Prasad Tiwari Versus The Directorate Of Education & Others |
High Court of Delhi |
03-01-2011 |
Kamla Versus Badri Prasad |
High Court of Rajasthan |
30-11-2010 |
S. Badri Narayan Patro @ Badrinath Versus State of Orissa represented by the Commissioner-cum-Secretary to Government, Food Supplies & Consumer Welfare Department & Another |
High Court of Orissa |
01-11-2010 |
Badri Gurjar Versus Banwari Lal Meena & Others |
High Court of Rajasthan |
05-07-2010 |
Hukam Singh Through Lrs Versus Badri Pershad Tandon/shri Sohan Lal |
High Court of Delhi |
28-04-2010 |
Badri Bai Versus Daulatram |
High Court of Madhya Pradesh |
01-04-2010 |
Badri Thakur, Son Of Late Hari Thakur Versus Bihar State Electricity Board |
High Court of Bihar |
29-03-2010 |
Badri Prasad Yadav Versus State Of M.P. |
High Court of Madhya Pradesh |
09-03-2010 |
Badri Prasad Versus Anto Bai |
High Court of Madhya Pradesh |
06-03-2010 |
Badri Prasad Versus State of M.P |
High Court of Madhya Pradesh |
28-01-2009 |
State Of Bihar Versus Badri Narayan Mahto
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Supreme Court of India |
19-12-2008 |
M/s. Badri Kedar Paper Pvt. Ltd. Versus U.P. Electricity Regulatory Commn. & Others
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Supreme Court of India |
12-11-2008 |
Badri Nath Versus State & Others |
High Court of Jammu and Kashmir |
10-11-2008 |
Badri Ram & Others Versus Narayan Ram |
High Court of Rajasthan |
09-09-2008 |
Lieutenant Colonel Badri Datt Versus Union of India |
High Court of Delhi |
11-08-2008 |
N.T.P.C. & Others Versus Badri Singh Thakur & Others
|
Supreme Court of India |
08-07-2008 |
Badri Nath Versus Amar Kaur |
High Court of Punjab and Haryana |
06-02-2008 |
Barkat Ali & Another Versus Badri Narain (D) by LRs
|
Supreme Court of India |
25-10-2007 |
Assistant Commissioner of Income-tax Versus Badri Ram Choudhary |
Income Tax Appellate Tribunal Jodhpur |
23-07-2007 |
Badri Vishal Gupta Versus State of U.P. |
High Court of Madhya Pradesh |
10-04-2007 |
Badri Lal Raigar Versus State of Rajasthan |
High Court of Rajasthan Jaipur Bench |
25-09-2006 |
Badri Nath Galhotra Versus Aanaam (P.) Ltd. |
Company Law Board Principal Bench New Delhi |
26-06-2006 |
Badri Prasad Sharma Versus State Of M.P. |
High Court of Madhya Pradesh |
31-03-2006 |
State of Madhya Pradesh Versus Badri Yadav & Another
|
Supreme Court of India |
04-01-2006 |
Gitesh Versus Badri Prasad |
High Court of Madhya Pradesh |
24-10-2005 |
State of M.P. Versus Badri @ Bhuru
|
Supreme Court of India |
21-09-2005 |
Badri Nihale Versus State Of M.P. |
High Court of Madhya Pradesh |
19-09-2005 |
Bindroo Versus Badri Nath |
High Court of Jammu and Kashmir |
08-09-2005 |
Mrs. Usha Badri Poonawalla Versus K. Kurien Babu & Another
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High Court of Judicature at Bombay |
29-08-2005 |
Badri Nath Prasad Versus State of Bihar |
High Court of Bihar |
29-08-2005 |
Badri Nath Prasad Versus State of Bihar |
High Court of Bihar |
06-07-2005 |
Ram Kuwar Bai & Others Versus Badri Prasad & Another |
High Court of Madhya Pradesh |
06-05-2005 |
Badri Prasad and Others Versus Union of India and Others
|
Supreme Court of India |
03-02-2005 |
Badri Lal versus Chandan Singh and others
|
Supreme Court of India |
17-01-2005 |
Life Insurance Corporation of India Versus Badri Nageswaramma (Deceased) & Others |
National Consumer Disputes Redressal Commission NCDRC |