for example: TATA AIG

  for example: Indian Contract Act

  for example: Ratan Tata

  for example: Negotiable Instruments Act




BABASAHEB BHIMRAO AMBEDKAR UNIVERSITY ACT, 1994


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Section
 Section Title
  INTRODUCTION
  1 SHORT TITLE AND COMMENCEMENT View Judgements
  2 DEFINITIONS View Judgements
  3 THE UNIVERSITY View Judgements
  4 OBJECTS OF THE UNIVERSITY View Judgements
  5 POWERS OF THE UNIVERSITY View Judgements
  6 JURISDICTION View Judgements
  7 UNIVERSITY OPEN TO ALL CLASSES, CASTES AND CREED View Judgements
  8 RESIDENCE OF STUDENTS View Judgements
  9 THE VISITOR View Judgements
  10 OFFICERS OF THE UNIVERSITY View Judgements
  11 THE CHANCELLOR View Judgements
  12 THE VICE--CHANCELLOR View Judgements
  13 THE PRO--VICE -CHANCELLOR View Judgements
  14 DEANS OF SCHOOLS View Judgements
  15 THE REGISTRAR View Judgements
  16 THE FINANCE OFFICER View Judgements
  17 OTHER OFFICERS View Judgements
  18 AUTHORITIES OF THE UNIVERSITY View Judgements
  19 THE BOARD OF MANAGEMENT View Judgements
  20 THE ACADEMIC COUNCIL View Judgements
  21 THE PLANNING BOARD View Judgements
  22 THE BOARDS OF SCHOOLS View Judgements
  23 THE FINANCE COMMITTEE View Judgements
  24 OTHER AUTHORITIES OF THE UNIVERSITY View Judgements
  25 POWER TO MAKE STATUTES View Judgements
  26 STATUTES HOW TO BE MADE View Judgements
  27 POWER TO MAKE ORDINANCES View Judgements
  28 REGULATIONS View Judgements
  29 ANNUAL REPORT View Judgements
  30 ANNUAL ACCOUNTS View Judgements
  31 CONDITIONS OF SERVICE OF EMPLOYEES View Judgements
  32 PROCEDURE OF APPEAL AND ARBITRATION IN DISCIPLINARY CASES AGAINST STUDENTS View Judgements
  33 RIGHT TO APPEAL View Judgements
  34 PROVIDENT AND PENSION FUNDS View Judgements
  35 DISPUTES AS TO CONSTITUTION OF UNIVERSITY AUTHORITIES AND BODIES View Judgements
  36 CONSTITUTION OF COMMITTEES View Judgements
  37 FILLING OF CASUAL VACANCIES View Judgements
  38 PROCEEDINGS OF UNIVERSITY AUTHORITIES OR BODIES NOT INVALIDATED BY VACANCIES View Judgements
  39 PROTECTION OF ACTION TAKEN IN GOOD FAITH View Judgements
  40 MODE OF PROOF OF UNIVERSITY RECORD View Judgements
  41 POWER TO REMOVE DIFFICULTIES View Judgements
  42 TRANSITIONAL PROVISIONS View Judgements
  43 STATUTES, ORDINANCES AND REGULATIONS TO BE PUBLISHED IN THE OFFICIAL GAZETTE AND TO BE LAID BEFORE PARLIAMENT View Judgements



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