B V COTTON PRIVATE LIMITED

Activity: Manufacturing (Textiles) in Gujarat.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
GST Number(s)
36AACCB6625P1ZA
PAN No
AACCB6625P
CIN
U17111GJ2004PTC044704
ROC
RoC-Ahmedabad
Incorporation Date
08-09-2004
Class
Private
Category
Company limited by Shares
Sub-Category
Non-govt company
Listed
Unlisted
Suspended at Exchange
-
 
Registration Number
044704
Registration Date
08-09-2004
 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance

Active Compliance
ACTIVE compliant
Last AGM Date
30-09-2019
Last Balance Sheet Date
31-03-2019



Financials

Authorized Capital
Rs. 150,00,000
Paid Up Capital
Rs. 131,00,000



Contact Information

E-Mail Address
camanishdave@gmail.com
Registered Address
22,PRAKRITI BUNGLOWS STARLING CITY,BOPAL AHMEDABAD GJ 380065 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to B V COTTON PRIVATE LIMITED

Last Checked Past / Closed Litigation On 29-09-2023 17:54
31-08-2023 S.P.S. Venkataraman Versus The Cotton Corporation of India Limited, rep. by its Chairman cum Managing Director, Bombay & Others High Court of for the State of Telangana
26-06-2023 Jagruk Nagrik & Another Versus Shreeniwas Cotton Mills Ltd., Mumbai & Another National Consumer Disputes Redressal Commission NCDRC
03-04-2023 Palani Andavar Cotton & Synthetic Spinners Ltd., Unit 2 Represented By Its Managing Director V. Sathyanathan & Another Versus Employees State Insurance Corporation Through its Deputy Director having office At Sub -Regional Office Madurai. Before the Madurai Bench of Madras High Court
02-03-2023 Sri Balaji Cotton Mills Thozhilalar Sangam, Salem Versus State of Tamil Nadu Rep. by its Secretary to Government, Chennai & Another High Court of Judicature at Madras
20-02-2023 M/s. Decora Cotton Exports Pvt. Ltd., Rajkot Versus Oriental Insurance Co. Ltd., Rajkot & Another National Consumer Disputes Redressal Commission NCDRC
15-02-2023 M/s. Kongarar Cotton & Synthetics (P) Ltd., Coimbatore Versus Corporation Bank, Rep. by its POA & Manager, Tirupur & Others High Court of Judicature at Madras
09-02-2023 BST Textile Mills Pvt. Ltd. Versus The Cotton Corporation of India Ltd. High Court of Judicature at Bombay
01-02-2023 Vattern Venkatesh Versus Cotton Corporation of India Ltd. Rep. by its Chief General Manager Comm/HRD, Mumbai & Another High Court of Andhra Pradesh
02-12-2022 Lavino Kapur Cotton Pvt. Ltd. Versus The Commissioner of CGST & Central Excise, Mumbai High Court of Judicature at Bombay
22-11-2022 M/s. Cotton Blossom (India) Pvt. Ltd., Rep. by Authorized Person B. Cyril Kanagaraj Versus V. Narayanasay High Court of Judicature at Madras
11-11-2022 Sri Marudamalai Andavar Cotton Spinning Mills, Rep. by its Managing Partner, Coimbatore Versus The Chairman Tamil Nadu Generation & Distribution Corporation Ltd., Chennai & Others High Court of Judicature at Madras
02-09-2022 The Management, Cotton Research Station, Tamil Nadu Agricultural University, Virudhunagar Versus The Inspector of Labour, (Authority under Tamil Nadu Conferment of Permanent Status Act 1981), Virudhunagar & Another Before the Madurai Bench of Madras High Court
25-08-2022 R. Subba Rao Versus The Chief Vigilance Officer, The Cotton Corporation of India Limited, A Government of India Undertaking, Navi Mumbai & Others High Court of Andhra Pradesh
21-06-2022 Management of Cotton Corporation of India Ltd Versus K.M. Vijayananda High Court of Karnataka
27-04-2022 The Management, Sri Nachammai Cotton Mills Ltd Chettinad, Sivagangai Versus The Controlling authority Under the Payment of Gratuity Act (Deputy Commissioner of Labour), Madurai & Another Before the Madurai Bench of Madras High Court
21-03-2022 The Cotton Corporation of India Limited Versus Janardhan Gopal Panchal High Court of for the State of Telangana
15-12-2021 S.R. Wilson Versus Bishop Cotton Girls High School, Represented by Its Principal High Court of Karnataka
13-10-2021 Madhukar & Another Versus The Managing Director, Ankur Seeds Private Ltd. New Cotton Market Layout, Nagpur In the High Court of Bombay at Nagpur
20-09-2021 M/s. Kwality Spinning Mills Ltd., Rep. by its Managing Director, Meyyappan Versus The Cotton Corporation of India Ltd., Coimbatore & Another High Court of Judicature at Madras
13-09-2021 Ramesh Kumar Versus Bhatinda Integrated Cooperative Cotton Spinning Mill & Others Supreme Court of India
05-08-2021 Suzlon Energy Ltd Versus Suzlon Cotton Mills Pvt Ltd High Court of Judicature at Madras
29-07-2021 M/s. Suryalaxmi Cotton Mills Ltd. Versus Maharashtra State Electricity Distribution Ltd.(MSEDCL) through its Executive Engineer (Administration) Rural Circle, Nagpur & Another In the High Court of Bombay at Nagpur
02-07-2021 The Regional Provident Fund Commissioner, Employees Provident Fund Organisation, Madurai & Others Versus M/s. Sri Nachammai Cotton Mills Ltd., Rep. by its Managing Director, Chettinad Before the Madurai Bench of Madras High Court
24-06-2021 M/s. S.S.P.E.Cotton Mills Private Ltd., Rep. by its Managing Director S. Subramanian, Erode & Another Versus The State of Tamil Nadu, Rep. by its Secretary to Government, Chennai & Others High Court of Judicature at Madras
21-04-2021 Palani Andavar Cotton and Synthetic Spinners Ltd., Represented by its Director Versus The Director Collector, District Collectorate, Tirupur & Others High Court of Judicature at Madras
25-03-2021 M/s. Savani Transports Pvt. Ltd., Represented by its Senior Branch Manager, Chennai & Others Versus M/s. Greaves Cotton Limited, Represented by its Authorised Signatory, Jayaraman High Court of Judicature at Madras
17-03-2021 Suzlon Energy Limited One Earth, Rep. by its authorized Signatory, Anoop Khatry, Maharashtra Versus Suzlon Cotton Mills Private Limited, Tiruppur High Court of Judicature at Madras
12-03-2021 Bhagwan Cotton Ginners Private Ltd., Represented by its Director, Vikas, Raichur Versus The Assistant General Manager, Asset recovery branch, Bank of Maharashtra High Court of Karnataka Circuit Bench OF Kalaburagi
10-02-2021 Khodal Cotton Processing Pvt. Ltd., Rajkot Versus New India Assurance Company Limited & Another National Consumer Disputes Redressal Commission NCDRC
11-01-2021 M/s. Greaves Cotton Ltd., Rep.by Its Factory Manager, U. Arumugam Versus Inspector of Police, Law & Order, Ranipet & Another High Court of Judicature at Madras
11-01-2021 M/s. Greaves Cotton Ltd., Rep.by Its Factory Manager, U. Arumugam Versus Inspector of Police, Law & Order, Ranipet & Another High Court of Judicature at Madras
09-12-2020 M/s. Kamadhenu Cotton & Agro Industries, Rep. by its Proprietor M. Adinarayana Gupta Versus The Commercial Tax Officer, Brodiepet Circle, Guntur & Others High Court of Andhra Pradesh
19-08-2020 Vijay Cotton & Fibre Co., Maharashtra Versus New India Insurance Company Ltd., Maharashtra & Others National Consumer Disputes Redressal Commission NCDRC
07-08-2020 M/s. Cotton Blossom (India) Pvt. Ltd., Rep. by its Manager T. Senthilkumar Versus Regional Provident Fund Commissioner II, Employees Provident Fund Organisation High Court of Judicature at Madras
19-05-2020 Vega Cotton represented by its proprietor V. Vivekanandan Versus The Check Post Officer, Deputy Commercial Tax Officer, Check Point-II, Hosur & Another High Court of Judicature at Madras
23-01-2020 M/s. Premier Cotton Textiles rep. by its Senior Manager, S. Vaidyanathan & Others Versus The Commissioner of Central Goods and Service Tax, Coimbatore Commissionerate, Coimbatore High Court of Judicature at Madras
01-01-2020 Indian Overseas Bank V/S Sapthagiri Cotton Traders and Others. Debts Recovery Tribunal Hyderabad
01-10-2019 Maharashtra State Cotton Marketing Employees Co-Operative Spinning Mill Limited, Akola Versus Satish Narayanrao Gawande In the High Court of Bombay at Nagpur
27-09-2019 The Cotton Corporation of India Limited Versus J.S. Ravi Kumar High Court of Andhra Pradesh
22-08-2019 Nagar Parishad, Katol, through its Chief Officer Versus Cotton Market Dharamshala Trust, Katol, through its President Girish Kailashchand Choube & Others In the High Court of Bombay at Nagpur
24-07-2019 M/s. Premier Cotton Textiles, represented by its Senior Manager, S. Vaidyanathan, Poolankinar Post, Udumalpet Versus The Commissioner of Central Goods & Service Tax, Coimbatore Commissionerate, GST Bhavan, Coimbatore & Another High Court of Judicature at Madras
26-06-2019 M/s. Sulochana Cotton Spinning Mills (P) Ltd., Tirupur Versus The Commercial Tax Officer, Tirupur High Court of Judicature at Madras
28-02-2019 Ushadevi & Another Versus Cotton Corporation of India Ltd. & Another High Court of Madhya Pradesh Bench at Indore
22-02-2019 All India Cotton Seeds Crushers' Association & Another Versus State of Maharashtra & Others High Court of Judicature at Bombay
11-02-2019 M/s. M.N.R. Exports Pvt. Ltd. Versus M/s. Shree Niwas Cotton Mills & Others National Consumer Disputes Redressal Commission NCDRC
11-02-2019 Vijay Cotton & Fiber Company Versus Agarwal Cotton Spinning Pvt. Ltd. High Court of Gujarat At Ahmedabad
06-02-2019 M/s. Golden Cotton Industries Versus Union Of India High Court of Gujarat At Ahmedabad
05-02-2019 M/s. Thirumalai Textiles, Rep. by its Managing Partner C. Marimuthu, Pollachi Versus M/s. Cotton Corporation of India Limited, having its Branch Office, Coimbatore & Another High Court of Judicature at Madras
30-01-2019 New Akot Cotton Ginning & Pressing Co. Ltd & Others Versus Shyam Haribhau Sapkal & Others National Company Law Appellate Tribunal
03-01-2019 New India Assurance Co. Ltd. Versus Tulsi Cotton Mills Pvt. Ltd. National Consumer Disputes Redressal Commission NCDRC
01-11-2018 Shree Ganesh Cotton Ginning Versus The Dy Commr of Income Tax Income Tax Appellate Tribunal Rajkot
01-11-2018 Ganesh Cotton Ginning Versus The Dy Commr of Income Tax Income Tax Appellate Tribunal Rajkot
17-10-2018 M/s. Cotton Care Exports Pvt. Ltd Versus Addl Cit, Ludhiana Income Tax Appellate Tribunal Chandigarh
07-09-2018 Dcit, Ludhiana Versus M/s. Malwa Cotton Spinning Mills Income Tax Appellate Tribunal Chandigarh
06-08-2018 Tayal Cotton Pvt. Ltd. Through its Authorised Signatory, Sunil Versus The State of Maharashtra & Others In the High Court of Bombay at Aurangabad
24-07-2018 The Management, Sri Nachammai Cotton Mills Limited & Others Versus A.R. Shanmugam & Others Before the Madurai Bench of Madras High Court
28-05-2018 Oriental Insurance Co. Ltd. Versus Balchand Cotton Industries National Consumer Disputes Redressal Commission NCDRC
15-05-2018 Best Cotton Mills V/S CCE, Salem Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai
05-04-2018 The State of Tamil Nadu, Represented by the Deputy Commissioner (CT), Coimbatore Versus Tvl. Vinayagar Cotton Co., Tirupur High Court of Judicature at Madras
01-02-2018 P. Hombale Gowda Versus State of Karnataka by Cotton pet Police Station, Represented by SPP High Court of Karnataka, Bengaluru High Court of Karnataka
31-01-2018 SMR Cotton Mills Pvt. Ltd V/S Commissioner of Central Excise, Salem Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai
22-01-2018 Ganesh Bhandar, Cotton Market Chowk, Nagpur, by its Proprietor Shri Motilal Dave (dead) through LR Bhawanishankar Motilal Dave Versus Employees State Insurance Corporation, Panchadip Bhavan, Ganesh Peth, Nagpur, by its Deputy Regional Director In the High Court of Bombay at Nagpur
11-01-2018 The Divisional Manager, Jalgaon Division The Maharashtra State Co-operative Cotton Growers' Marketing Federation Ltd. & Another Versus The Agricultural Produce Market Committee, Jalgaon, Through its Secretary & Another In the High Court of Bombay at Aurangabad
19-12-2017 M/s. Maxwell Industries Limited represented by its General Manager Versus Cotton Corporation of India Ltd. & Others High Court of Judicature at Madras
08-11-2017 K. Uma Maheswari Versus Central Bank of India, Cotton Market Branch, Rep by its Senior Manager, Virudhunagar District & Others Before the Madurai Bench of Madras High Court
28-08-2017 M/s. Jai Murugan Textiles Limited (For merely known an Jaya Murugan Cotton Mills Limited) Rep. by its Joint Managing Director V.G. Ravi Chandran, Salem Versus The Chairman, Tamil Nadu Electricity Board, Chennai & Others High Court of Judicature at Madras
08-08-2017 M/s. Sulochana Cotton Spinning Mills (P) Ltd., Rep. by its Managing Director, S. Krishnakumar Versus The Inspector General of Registration, Chennai & Others High Court of Judicature at Madras
25-07-2017 Sanjaykumar Bhalchandra Patil Versus State of Maharashtra Through the Secretary, Co-operative, Marketing and Cotton Industry Department & Others In the High Court of Bombay at Aurangabad
06-07-2017 Greaves Cotton Ltd V/S Commissioner of Central Excise, Aurangabad Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai
15-06-2017 Greaves Cotton Ltd V/S Commissioner of Central Excise, Chennai-I Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai
12-06-2017 Agahr Group Co. Op. Cotton Sale Ginning & Pressing Soc. Ltd. Versus Uttar Gujarat Vij Company Ltd. High Court of Gujarat At Ahmedabad
01-06-2017 A.P. Velusamy, Director, M/s. Tirupur Sri Senthil Cotton Mills Ltd., Tiruppur & Another Versus The State through the Inspector of Police, CBI, Bangalore High Court of Judicature at Madras
30-05-2017 Choudhary Cotton Ginning & Pressing Factory V/S Commissioner of Central Excise, Jaipur-I Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi
19-05-2017 Prakash Cotton Mills Pvt. Ltd V/S Commissioner of Central Excise, Mumbai-IV Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai
10-05-2017 Ranger Cotton Mills (India) Pvt. Ltd., Repd by its Authorised Signatory P. Rajadurai Versus The Chairman, Tamil Nadu Generation & Distribution Corporation Limited & Another High Court of Judicature at Madras
05-05-2017 Praveen Kumar Jain, Worked At Cotton Corporation of India Ltd. Versus The Cotton Corporation of India Ltd., Represented by Its Managing Director High Court of Rajasthan Jodhpur Bench
05-05-2017 Cotton Blossom (India) P. Ltd V/S The Asst. Commissioner of Income Tax Income Tax Appellate Tribunal Chennai
27-04-2017 Maharashtra State Co-operative Cotton Growers' Marketing Federation Ltd. Versus The Appellate Authority Under Payment of Gratuity Act & Others In the High Court of Bombay at Nagpur
25-04-2017 M/s. Goel Rice Oil & Cotton Atti Versus Commissioner of Trade Tax, U.P. Lucknow High Court of Judicature at Allahabad
28-03-2017 Commissioner of Income-Tax Versus Sarangpur Cotton Mfg. Co. Ltd. Supreme Court of India
24-03-2017 M/s. Saptagiri Cotton Industries Versus M/s. United India Insurance Company Limited & Others Telangana State Consumer Disputes Redressal Commission Hyderabad
22-03-2017 C. Kathirvel Versus M/s. K.S.V. Cotton Mills (P) Ltd., Rep. By its Managing Director S. Kathirvel & Another High Court of Judicature at Madras
03-03-2017 Premier Cotton Textiles V/S Commissioner of C. Ex., Coimbatore Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai
17-02-2017 Parkash Cotton Industries Versus State & Others High Court of Jammu and Kashmir
01-02-2017 Balalji Trading Company, Cotton Merchants And Commissions Agents, Ramadurg, Belgaum District & Others Versus Saifulla Khan Gafarkhan Savukar & Another High Court of Karnataka Circuit Bench At Dharwad
01-02-2017 Balalji Trading Company, Cotton Merchants And Commissions Agents, Ramadurg, Belgaum District & Others Versus Saifulla Khan Gafarkhan Savukar & Another High Court of Karnataka Circuit Bench At Dharwad
27-01-2017 R. Sundararajan & Others Versus The Management of Sri Balaji Cotton Mills Salem & Another High Court of Judicature at Madras
16-01-2017 Malwa Cotton Spinning Mills Ltd. and Others V/S The Authorised Officer, IFCI Limited and Others. Debts Recovery Tribunal Chandigarh
06-01-2017 The New India Assurance Company Ltd. Versus M/s. Rishi Cotton Mills (P) Ltd. through its Director Jeetmal Jain & Others High Court of Rajasthan Jodhpur Bench
14-12-2016 Greaves Cotton Limited Versus United Machinery & Appliances Supreme Court of India
29-09-2016 Sulochana Cotton Spinning Mills Pvt. Ltd., Tiruppur Versus The Commercial Tax Officer Tirupur South Assessment Circle Tirupur & Another High Court of Judicature at Madras
27-09-2016 M/s. Brindavan Cotton Mills Private Limited Versus Demerged Company Adhilakshmi Spinning Mills Private Limited. High Court of Judicature at Madras
07-09-2016 M/s. Ravi Cotton Company Versus The Deputy Commercial Tax Officer, Tiruppur High Court of Judicature at Madras
17-08-2016 United India Insurance Co. Ltd. & Others Versus Radhalaxmi Cotton Industries & Others National Consumer Disputes Redressal Commission NCDRC
11-05-2016 M/s. Jindal Cotex Limited & Another Versus M/s. Vinod Cotton Corporation High Court of Punjab and Haryana
04-05-2016 The Municipal Board, Bhawani Mandi Versus M/s. Sutlej Cotton Mills Ltd. High Court of Rajasthan Jaipur Bench
26-04-2016 M.K. Indrajeet Sinhji Cotton P. Ltd. Versus Narmada Cotto Coop.Spg.Mills Ld. & Others Supreme Court of India
15-04-2016 Hem International Versus Maharashtra State Co-operative Cotton Growers Marketing Federation Ltd. & Another High Court of Judicature at Bombay
18-03-2016 M/s. Deluxe Cotton Corporation & Others Versus Bank of Baroda High Court of Judicature at Bombay
17-02-2016 M/s. Subramanya Cotton Ginning & Others Versus M/s. Ruchi World Wide Ltd. High Court of Judicature at Bombay



GST Number(s) for B V COTTON PRIVATE LIMITED

TELANGANA 36AACCB6625P1ZA  



Directors

DIN Name Since
03154715 HARSHADKUMAR JANI 26-07-2010
01604273 NATHALAL BABULAL JANI 08-09-2004
01604330 HARESH NATHALAL JANI 08-09-2004
01604306 BHARGAV NATHALAL JANI 01-01-2006

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