B T S POWER SYSTEMS PRIVATE LIMITED

Activity: Manufacturing (Machinery & Equipments) in Delhi.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
GST Number(s)
09AAGCB6667F1ZE 		PAN No
AAGCB6667F
CIN
U31506DL2016PTC293040 		ROC
RoC-Delhi 		Incorporation Date
23-03-2016
Class
Private 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
293040 		Registration Date
23-03-2016 		 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
ACTIVE compliant
Last AGM Date
30-09-2019
Last Balance Sheet Date
31-03-2019



Financials
Authorized Capital
Rs. 1,00,000
Paid Up Capital
Rs. 1,00,000



Contact Information
E-Mail Address
sundaran_parakkal@yahoo.co.in
Registered Address
100 DSIDC SHEDS NEW OKHLA INDUSTRIAL COMPLEX PHASE-I NEW DELHI DL 110020 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to B T S POWER SYSTEMS PRIVATE LIMITED

Last Checked Past / Closed Litigation On 19-07-2022 22:28
27-06-2022 Spike Power Protection Systems & Technologies rep by its Proprietor Versus Tamil Nadu Generation and Distribution Corporation Limited, Represented by its Chairman cum Managing Director & Others High Court of Judicature at Madras
27-06-2022 The Indian Oil Corporation Limited, Kerala State Office, Rep. by Its Deputy General Manager, Kochi & Others Versus Servotech Power Systems Ltd., Represented by Its Whole Time Director Nimesh Malhotra, New Delhi High Court of Kerala
09-06-2020 M/s. Shakthi Concrete Industrial Ltd., rep. by its Managing Director & Another Versus M/s. HBL Power Systems Ltd., rep. by its Principal Officer & Others High Court of for the State of Telangana
17-03-2020 M/s. Asva Power Systems India Pvt. Ltd. Versus Commissioner, Directorate of Logistics & Another Supreme Court of India
10-03-2020 Karnataka Vidyuth Karkhane Limited V/S Gemini Power Systems High Court Of Karnataka At Bengaluru
09-01-2020 Greenesol Power Systems Pvt. Ltd V/S C.C.E., Bangalore-II Customs Excise Service Tax Appellate Tribunal Regional Bench Bangalore
26-09-2019 M/s. Thiru Rani Logistics Private Limited represented by C. Karthikeyan Versus M/s. Toshiba JSW Power Systems Private Limited, Chennai High Court of Judicature at Madras
25-09-2019 Tecpro Systems Limited, Through its authorized representative Mr.D.Venkatasubramaniam Versus Telangana State Power Generation Company Limited, Represented by its Chief Engineer (Generation) Thermal Projects Construction-II High Court of for the State of Telangana
22-08-2019 Electronics & Controls Power Systems Private Limited, Rep. herein by its Managing Director, Rajaram Ramamurthy Versus WeP Peripherals Limited, Rep. herein by its Magaing Director, Ram Agarwal High Court of Karnataka
20-07-2018 Sukam Power Systems Ltd V/S C.C.E., Delhi-III Customs Excise Service Tax Appellate Tribunal Chandigarh Bench
05-07-2018 HBL Power Systems Ltd V/S CC, Visakhapatnam Customs Excise Service Tax Appellate Tribunal Regional Bench Hyderabad
16-03-2018 M/s. Herodex Power Systems Pvt.Ltd., Rep. by its Managing Director & Authorised Singatory, A. Vijayasenthilkumar & Another Versus The Chief Engineer/Civil/Transmission, TANTRANSCO, Chennai & Others High Court of Judicature at Madras
11-01-2018 Southern Opto Electronic Devices Private Ltd., Represented by its Authorised Signatory & Power of Attorney Holder, Nikhat Zaheer Versus M/s. Sold-Tech Systems W-12, Represented by its Partner, Rajesh Ashok Rajguru High Court of Karnataka
16-11-2017 M/s. Archer Power Systems Private Limited, Represented by its Director Rohit Rabindernath Versus Kohli Ventures Limited, United Kingdom & Others High Court of Judicature at Madras
04-04-2017 Tata Power Solar Systems Limited, Rep. By its Authorized Signatory Versus The Commercial Tax Officer, Roving Squad - IV, Chennai High Court of Judicature at Madras
23-02-2017 Entraco Power Systems Pvt. Ltd V/S Commissioner of Central Excise, Nashik Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai
02-08-2016 M/s. Shivsu Microtek Bottling Systems Private Limited Represented by its Senior Vice President Versus S. Annapoorani, Represented by her Power Agent N. Shanmugham High Court of Judicature at Madras
02-02-2016 M/s. Bharat Power Control Systems Versus Govt. of NCT of Delhi & Others High Court of Delhi
20-01-2016 Union of India & Another Versus HBL NIFE Power Systems Ltd. Supreme Court of India
12-10-2015 Advance Power Display Systems Ltd. Versus Commissioner of Income-tax-8 High Court of Judicature at Bombay
07-11-2014 Classic Power Systems Pvt. Ltd Versus State of U.P. High Court of Judicature at Allahabad
14-08-2014 Knowledge Infrastructure Systems Private Limited & Another Versus Maharashtra Power Generation Company Ltd. & Another High Court of Judicature at Bombay
08-08-2013 Knowledge Infrastructure Systems Pvt. Ltd. & Another Versus Maharashtra Power Generation Company Ltd. & Another High Court of Judicature at Bombay
19-10-2012 M/S. Indian Power Systems Versus Deputy Commerical Tax Officer High Court of Judicature at Madras
09-10-2012 M/s. Kirby Buildings Systems India Ltd., Represented by its General Manager Indirect Taxation and its Power of Attorney Versus The Commercial Tax Officer, Vandavasi Assistant Circle, Vandavasi High Court of Judicature at Madras
28-09-2012 M/s. V-Gen Power Systems & Services Versus The Deputy Commercial Tax Officer, Katapadi Check Post High Court of Judicature at Madras
28-03-2011 M/s. Perfect Power Systems (South) Pvt. Ltd Rep. By Its Director Rajesh Malhotra Versus The Joint Commissioner (CT) & Another High Court of Judicature at Madras
23-12-2010 Knowledge Infrastructure Systems Pvt. Ltd. & Another Versus Maharashtra Power Generation Company Limited & Others High Court of Judicature at Bombay
09-09-2010 BGR Energy Systems Limited Versus A.P.Power Generation Corporation Ltd. High Court of Andhra Pradesh
08-09-2010 Commissioner of Central Excise, Pondicherry Versus Numeric Power Systems Ltd Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai
23-07-2010 M/s HBL Power Systems Ltd. Versus The Commissioner of Central Excise, Hyderabad Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Bangalore
17-11-2009 Babcock Borsig Power Systems & Another Versus Commissioner of Central Excise, Chennai & Another Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai
29-10-2009 Numeric Power Systems Ltd. & Others Versus Commissioner of Central Excise,Pondicherry Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai
29-04-2009 A.C.T.O., Anti Evasion Versus M/s Power One Micro Systems (P) Ltd. High Court of Rajasthan
12-01-2009 Leighton Contractors (Singapore) Pte Ltd Versus J-Power Systems Corp & Another Supreme Court of Singapore
19-02-2008 The Commissioner of Central Excise, Bangalore Versus M/s Apollo Power Systems (P) Ltd. Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Bangalore
28-01-2008 M/s. Numeric Power Systems Ltd. Versus Commissioner of Customs, Chennai Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai
12-10-2007 (M/s.) Yog Systems India Ltd Versus M/s. Su-Kam Power Systems Ltd High Court of Delhi
29-08-2006 M/s Su-Kam Power Systems Ltd Versus M/s. Yog Systems India Ltd. & Others High Court of Delhi
02-08-2006 Numeric Power Systems Limited, Chennai, rep. by its Managing Director Versus Mohammed Muzaffar, Chennai and Others High Court of Judicature at Madras
06-10-2005 HBL Nife Power Systems Limited Versus Union of India & Another High Court of Delhi
27-02-2004 In the Matter of M/s. Compact Power Sources Private Ltd. And M/s. HBL Nife Power Systems Ltd. High Court of Andhra Pradesh
01-11-2002 Association of Ups And Power Onditioning Systems Manufacturer Versus Oriental Bank of Commerce High Court of Delhi
08-10-2002 ASIAN ELECTRONICS LIMITED, THANE VERSUS MURUGAN POWER SYSTEMS (PRIVATE) LIMITED, BANGALORE High Court of Karnataka
23-08-2002 Capital Power Systems Limited Versus Commissioner of Trade Tax High Court of Judicature at Allahabad
13-08-2002 Association of Ups and Power Conditioning Systems Manufacturer Versus Society of Applied Microwave Electronics Engineering and Research (Sameer) High Court of Delhi
29-07-2002 Next Generation Business Power Systems Limited Versus Union of India High Court of Delhi
13-02-2002 RELIABLE POWER SYSTEMS PVT. LTD. VERSUS SECRETARY, TELECOMMUNICATIONS High Court of Andhra Pradesh
12-02-2002 Assistant Commissioner of Central Excise,Hyderabad Versus Sabnife Power Systems Limited Supreme Court of India
09-11-2001 National Thermal Power Corporation Limited Versus Vijay Fire Protection Systems Limited High Court of Delhi
14-09-2001 Director (Research) Versus Power Packer Systems Monopolies and Restrictive Trade Practices Commission New Delhi
19-03-2001 ASST. COMMISSIONER OF CENTRAL EXCISE (LEGAL) hqrs. OFFICE, HYDERABAD VERSUS SABNIFE POWER SYSTEMS LTD., ALIABAD, R.R. DISTRICT High Court of Andhra Pradesh
24-02-1999 HINDUSTAN POWER CONTROLS, TARNAKA VERSUS SWARNA SYSTEMS, AMEERPET High Court of Andhra Pradesh
22-02-1999 HINDUSTAN POWER CONTROLS, TAMAKA VERSUS SWARNA SYSTEMS, AMEERPET High Court of Andhra Pradesh
23-11-1998 Deutsche Babcock Power Systems Ltd., In re Company Law Board Southern Region Bench Chennai
28-11-1997 MEERAALVA VERSUS COMBINED POWER, ENERGY SYSTEMS PRIVATELIMITED, BANGALORE High Court of Karnataka
18-03-1997 The Managing Partner, Power Systems & Devices Versus P. Varghese Job & Another Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
09-08-1991 BINARY SYSTEMS PVT. LTD. VERSUS NOBEL POWER PVT. LTD. High Court of Judicature at Madras
14-09-1989 Southern Power Systems Private Limited Versus State of Tamil Nadu and Others High Court of Judicature at Madras
19-10-1987 W.S. INSULATORS OF INDIA LID. Versus POWER SYSTEMS & PROJECTS High Court of Kerala



GST Number(s) for B T S POWER SYSTEMS PRIVATE LIMITED
UTTAR PRADESH 09AAGCB6667F1ZE  



Directors
DIN Name Since
07479855 SHIV SUNDARAN 23-03-2016
07479854 KAMLA SUNDARAN 23-03-2016
07438003 SUNDARAN PARAKKAL 23-03-2016

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