B S K A SERVICES PRIVATE LIMITED

Activity: Business Services in West Bengal.
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Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U74900WB2013PTC198627 		ROC
RoC-Kolkata 		Incorporation Date
27-11-2013
Class
Private 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
198627 		Registration Date
27-11-2013 		 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
---
Last AGM Date
---
Last Balance Sheet Date
---



Financials
Authorized Capital
Rs. 1,00,000
Paid Up Capital
Rs. 1,00,000



Contact Information
E-Mail Address
JAINHARSHCA@GMAIL.COM
Registered Address
MOUZA-MADPUR, P.S. KHARAGPUR LOCAL MADPUR WB 721149 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to B S K A SERVICES PRIVATE LIMITED

Last Checked Past / Closed Litigation On 23-05-2022 03:13
22-04-2022 Mongam Indane Services, Represented by Managing Partner, M. Nisha & Others Versus Indian Oil Corporation Ltd., Represented by Chief General Manager (LPG), Cochin & Another High Court of Kerala
21-04-2022 Renaissance Services BV Versus Dy. Commissioner of Income Tax-International Tax Circle-4(1)(1) & Another High Court of Judicature at Bombay
21-04-2022 M/s. XO Footwear Pvt.Ltd., Rep by its Director, New Delhi Versus The Managing Director & Tender Inviting Authority, Tamil Nadu Text Book & Educational Services Corporation, Chennai High Court of Judicature at Madras
19-04-2022 M/s. Sri Sai Investigation & Security Services Rep., by its Managing Partner Versus Secretary, Ministry of Railways, Government of India & Others High Court of Andhra Pradesh
13-04-2022 Sanjit Amarjit Singh Oberai Versus Indiabulls Financial Services Ltd. High Court of Delhi
13-04-2022 Pinnacle Vehicles & Services Private Limited, Thrissur & Others Versus Union of India, Represented by Its Secretary, Department of Financial Services, Ministry of Finance, New Delhi & Others High Court of Kerala
12-04-2022 M/s. Kirlampudi Sugar Mills Limited, Represented by its Managing Director, Ch. Raghuram & Others Versus Recovery Officer-II, DRT, Department of Finance Services & Others High Court of Andhra Pradesh
11-04-2022 Securities & Exchange Board of India & Another Versus IL And FS Securities Services Ltd. & Others Supreme Court of India
11-04-2022 Securities & Exchange Board of India Versus II & Fs Securities Services Ltd. & Others Supreme Court of India
05-04-2022 Parvathi Sonia Sooraj @ Sonia Skaria, Represented by her Power of Attorney holder Sooraj Gemini Versus Union of India, Represented by The Secretary to Ministry of Finance (Financial Services), New Delhi & Others High Court of Kerala
29-03-2022 Tata Communications Transformation Services Limited Versus Assistant Commissioner of Income Tax 14(1) (2) & Others High Court of Judicature at Bombay
24-03-2022 P.V.G. Menon, President & CEO, Vann Consulting Pvt. Ltd., Global Incubation Services (Ginserv), Bangalore Versus Anjana Menon & Others High Court of Kerala
24-03-2022 Badugu Panduranga Rao Versus The Legal Services Authority, rep. by its Secretary, Krishna District at Machilipatnam & Others High Court of Andhra Pradesh
16-03-2022 M/s. Sainik Mining and Allied Services Limited, represented by Senior General Manager Omprakash Katare Versus M/s. Western Coalfields Limited, through its General Manager (CMC) & Others In the High Court of Bombay at Nagpur
02-03-2022 Saratha Versus The Member Secretary, Tamil Nadu Uniformed Services Recruitment Board, Chennai & Others High Court of Judicature at Madras
01-03-2022 Sukhvinder Singh & Another Versus Mahindra & Mahindra Financial Services Ltd., Mumbai & Another High Court of Judicature at Madras
22-02-2022 Mahindra & Mahindra Financial Services Ltd. Versus State of U.P. & Others Supreme Court of India
16-02-2022 R.K. Transport Private Limited, Bokaro Versus The Union of India through the Principal Commissioner, Central Goods & Services Tax & Central Excise, Ranchi & Another High Court of Jharkhand
15-02-2022 M/s. Standard Shipping and Allied Services Private Limited, Chennai Versus Income Tax Officer Corporate Ward -6(3), Chennai Income Tax Appellate Tribunal Chennai
15-02-2022 M/s. Veteran Security Services, Rep. By Sri Dipak Kumar Chakrabarty, Assam Versus The Union of India Rep By The Finance Secretary To The Govt. of India, Ministry of Finance (Department of Revenue), New Delhi & Others High Court of Gauhati
11-02-2022 Sarvesh Security Services Pvt. Ltd. Through: its Authorized Signatory Col. Retd. S.N. P. Singh Versus Sanjay Gandhi Memorial Hospital Through: its Medical Superintendent GNCT of Delhi High Court of Delhi
11-02-2022 Dee Vee Projects Ltd. Versus The Government of Maharashtra, Department of Goods & Services Tax Through office of the Deputy Commissioner State Tax (E-006) & Others In the High Court of Bombay at Nagpur
09-02-2022 Asian Energy Services (Formerly Known As Asian Oilfield Limited) Having Its Registered Office At 3b, Sion East Mumbai & Another Versus Oil India Ltd, Having Its Registered Office At PO Assam& Another High Court of Gauhati
09-02-2022 Mahendra Ghanshyam Markam Versus Director General of Health Services & Others Supreme Court of India
04-02-2022 Writer Business Services Pvt. Ltd. & Another Versus Ashutosh Agrawala Resolution Professional For Cox & Kings Ltd. National Company Law Appellate Tribunal
04-02-2022 Sharanya Kaja Versus Directorate General of Health Services (DGHS) & Others High Court of Delhi
04-02-2022 Sakshi Versus State of Maharashtra, through the Principal Secretary, Public Health Services, Mantralaya & Another In the High Court of Bombay at Nagpur
03-02-2022 M/s. Tiger Force Security Services Versus Umender Kumar High Court of Delhi
03-02-2022 M/s. Analog Financial Services Private Limited, Trichy, Rep. by its Director R. Ganesh & Others Versus T. Raghavan & Others High Court of Judicature at Madras
02-02-2022 M/s. Incred Financial Services Ltd. Versus M/s. Shree Kamakshi Motors & Others High Court of Delhi
01-02-2022 Tata Capital Financial Services Ltd. Versus M/s. Focus Imaging Research Centre Pvt. Ltd. High Court of Delhi
31-01-2022 Mpower Facility Services Pvt.Ltd. Versus The Union of India through the Revenue Secretary, Department of Revenue, Ministry of Finance & Others High Court of Judicature at Bombay
31-01-2022 V. Kannan Versus The Secretary to Government Revenue Services VII Department, Chennai & Others High Court of Judicature at Madras
25-01-2022 M/s. Karvy Innotech Ltd. (Earlier Known As HCL Services Ltd), Edappally, Represented by Its Authorized Representative Abhishek Vaishya Versus Deputy Commissioner (ASSMT), SGST Department, Ernakulam High Court of Kerala
19-01-2022 S.A.M. Seyad Ali Akbar Versus The District Legal Services Authority, Tirunelveli District & Others Before the Madurai Bench of Madras High Court
12-01-2022 FirstPort Property Services Ltd. Versus Settlers Court RTM Company Ltd. & Others United Kingdom Supreme Court
11-01-2022 Tata Capital Financial Services Limited, Represented herein by its: Authorized Representative, Mumbai Versus Sri Lakshmi Ganesh Enterprise, A Sole Proprietorship of Mrs.Kotturu Mangamma, Visakhapatnam & Others High Court of Judicature at Madras
10-01-2022 Oracle Financial Services Software Limited Versus Deputy Commissioner of India Tax Circle 13(1) (1) & Others High Court of Judicature at Bombay
06-01-2022 Yalamarthi Narasimha Rao Versus The District Legal Services Authority (Lok Adalath) at Vijayawada, Krishna District, rep. by its Secretary & Others High Court of Andhra Pradesh
05-01-2022 First Rand Services Private Limited Versus Pantheon Infrastructure Limited High Court of Judicature at Bombay
05-01-2022 The Member Secretary High Court Legal Services Committee, Bangalore Versus The Chief Secretary Government of Karnataka, Bangalore & Others High Court of Karnataka
04-01-2022 M/s. Azad Gas Services, Through Its Proprietor, Punjab & Others Versus Peter Masih & Others National Consumer Disputes Redressal Commission NCDRC
04-01-2022 DCIT, Central Circle-29, New Delhi Versus Futurz Next Services Ltd., New Delhi Income Tax Appellate Tribunal Delhi
03-01-2022 I-Pay Clearing Services Private Limited Versus ICICI Bank Limited Supreme Court of India
23-12-2021 Khatejutal Najma Versus State of Karnataka, by Under Secretary to Government (Police Services-B) Home Department, Bangalore & Others High Court of Karnataka
16-12-2021 Mahindra & Mahindra Financial Services Limited Versus Maheshbhai Tinabhai Rathod & Others Supreme Court of India
15-12-2021 Edelweiss Asset Reconstruction Co. Ltd. Versus Secretary, Department Of Financial Services & Others High Court of Delhi
15-12-2021 E-merge Tech Global Services p Ltd., Represented by its Authorised Signatory, R. Venkatesh Versus M.R. Vindhyasagar & Another High Court of Judicature at Madras
14-12-2021 M/s. Daimler Financial Services India Private Limited, Guindy Versus M/s. Rajasree Motors Private Limited, Represented by its Managing Director, S. Sivakumar & Others High Court of Judicature at Madras
14-12-2021 Jagpal Singh Versus Chairman Administrative Committee U.P. Milk Union & Dairy Federation Centralized Services Supreme Court of India
09-12-2021 Underwater Services Company Limited Versus Indian Oil Corporation Limited High Court of Delhi
07-12-2021 Mandakranta Chakraborty Versus The Director of Postal Services, Andhra Pradesh & Another Tripura State Consumer Disputes Redressal Commission Agartala
06-12-2021 M/s. Srilak Shipping Services, Represented by its Proprietor S. Kumar Versus The Commissioner of Customs, Tuticorin Before the Madurai Bench of Madras High Court
23-11-2021 Orix Leasing & Financial Services India Ltd. Versus One 97 Communications Ltd. & Another High Court of Delhi
23-11-2021 Tata Consultancy Services Limited Versus Vishal Ghisulal Jain, Resolution Professional, SK Wheels Private Limited Supreme Court of India
22-11-2021 Sumitra Sen Versus M/s. Solace Management Consultancy Services (P) Ltd. & Others West Bengal State Consumer Disputes Redressal Commission Kolkata
27-10-2021 Dr. L. Ravichandran Versus The Director of Medical and Rural Health Services, Chennai & Others High Court of Judicature at Madras
20-10-2021 Sree Gokulam Chit & Finance Co. Pvt. Ltd., Kodambakkam, Rep. by Authorised Representative, A.K. Prasanth Versus Emil & Eric Hospitality Services, A Partnership Firm, having its place of business at Paravattani, Thrissur, Rep. by Its Managing Partner, Martin Sebastian & Others High Court of Kerala
13-10-2021 HDB Financial Services Ltd. Versus Parmod Kumar Sharma National Consumer Disputes Redressal Commission NCDRC
05-10-2021 Balaji Services & Others Versus Union of India & Others High Court of Madhya Pradesh Bench at Indore
04-10-2021 SIC Stocks & Services Pvt. Ltd. Versus Securities & Exchange Board of India SEBI Securities amp Exchange Board of India Securities Appellate Tribunal
01-10-2021 Mahendra Singh & Others Versus Energy Efficiency Services Ltd & Another High Court of Delhi
01-10-2021 S. Rakesh Versus The Tamil Nadu Public Services Commission & Others High Court of Judicature at Madras
27-09-2021 M/s. Essess Toolroom Services, Rep. by its Partner P.S. Karthic Versus The District Collector & District Magistrate, Tiruchirapalli & Others Before the Madurai Bench of Madras High Court
23-09-2021 The Commissioner of Central Goods Versus M/s Ishaan Technologies & Services Tax, Shillong Pvt. Ltd. High Court of Meghalaya
23-09-2021 S.P. Singla Constructions Private Limited Versus Construction And Design Services, Uttar Pradesh Jal Nigam High Court of Delhi
23-09-2021 M/s. TVS Credit Services Limited, A public limited company under the companies Act, 1956, Represented by its Deputy Manager Leal, Shrinivasprasad Versus Raghunandan Appa Kumtekar & Another Karnataka State Consumer Disputes Redressal Commission Bangalore
22-09-2021 Paras Jain Versus Amazon Seller Services Pvt. Ltd., Brigade Gateway, Bangalore National Consumer Disputes Redressal Commission NCDRC
21-09-2021 S. Balasubramanian Versus M/s. Amarprakash Property Management Services Private Ltd., Chennai High Court of Judicature at Madras
20-09-2021 K. Ajith & Others Versus The Member Secretary, Tamil Nadu Uniformed Services Recruitment Board, Old Commissioner of Police Campus, Chennai & Another High Court of Judicature at Madras
14-09-2021 M/s. Excellency Services, Through its Proprietor Brian Cosme Fernandes Versus Union of India, Through its Secretary, Ministry of Finance, Department of Revenue & Others In the High Court of Bombay at Goa
13-09-2021 Technocrats Advisory Services Private Limited Versus Union of India Through The Ministry Of Road Transport & Highways High Court of Delhi
13-09-2021 P.S. Mohan & Others Versus M/s. Vectone India Mobile Services Private Limited, Rep. by its Managing Director High Court of Judicature at Madras
07-09-2021 Bharat Sanchar Nigam Limited (NZ) Versus Channel Vas Services India Pvt. Ltd. High Court of Delhi
01-09-2021 Ex-Armymens Welfare & Security Services Pvt. Ltd., through its Manager-cum-Authorized Signatory, Akhouri Naresh Kumar, Patna Versus The Union of India through Secretary, New Delhi & Others High Court of Judicature at Patna
31-08-2021 Universal Aviation Services Private Ltd, Rep by its Managing Director, Chennai Versus The Presiding Officer, Employees' Provident Fund Appellate Tribunal, New Delhi & Another High Court of Judicature at Madras
27-08-2021 HPSEB Supervisory Accounts Services Association, Through Its President, H.S. Garg, Assistant Accountant Officer, Shimla & Another Versus H.P. State Electric Board, Through Vidyut Bhawan, Shimla High Court of Himachal Pradesh
27-08-2021 Team Lease Services Ltd. Versus Dilip R. Naik & Others High Court of Judicature at Bombay
25-08-2021 BLS International Services Limited Versus M/s. Digicall Global Private Limited High Court of Delhi
16-08-2021 Lendlease Capital Services Pty Limited Versus Arena Living Holdings Limited Court of Appeal of New Zealand
16-08-2021 Christopher Lorraine Pickering & Another Versus Detection Services Limited & Others Court of Appeal of New Zealand
13-08-2021 M/s. Dalmier Financial Services India Pvt. Ltd., Rep.by its Authorised Signatory, Chennai Versus M/s. Emerald Luxury Cars LLP, Gujarat & Others High Court of Judicature at Madras
13-08-2021 Hum Hospitality Limited Versus Stylo Medical Services Limited Court of Appeal of New Zealand
13-08-2021 S. Krishnamoorthy Versus The Chairman/Director General of Police, Tamil Nadu Uniformed Services Recruitment Board, Old Commissioner of Police Office Campus, Chennai & Another Before the Madurai Bench of Madras High Court
09-08-2021 Dr. K. Jothimurugan Versus The Commissioner & Director of Veterinary Services, Central Office Services, Chennai & Another Before the Madurai Bench of Madras High Court
04-08-2021 Dr. A. Srinivasan Versus M/s. Motilal Oswal Financial Services Ltd, (Previously) Motilal Oswal Securities Ltd., Mumbai High Court of Judicature at Madras
04-08-2021 Priyanka Communications (India) Pvt Ltd. & Others Versus Tata Capital Financial Services Ltd. High Court of Judicature at Bombay
02-08-2021 Shiv Shipping Services Versus M. V. Shiv Shakti Imo (9678173) High Court of Gujarat At Ahmedabad
30-07-2021 Santi Devi Versus Director of Health Services & Others High Court of Himachal Pradesh
28-07-2021 IG3 Infra Limited, (Formerly known as ETL Infrastructure Services Limited & also as Indian Green Grid Group Limited), Chennai Versus D. Indira & Another High Court of Judicature at Madras
26-07-2021 M/s. Sutherland Global Services Pvt Ltd., Represented by its Associate Vice President – Finance V.N. Achutarama Gupta Versus The Deputy Commissioner of Income Tax, Corporate Circle 6(2), Nungambakkam & Another High Court of Judicature at Madras
22-07-2021 Delhi Subordinate Services Selection Board & Another Versus Seema Kapoor Supreme Court of India
19-07-2021 Satyendra Nath Ray Versus VCK Share & Stock Broking Services Limited High Court of Judicature at Calcutta
14-07-2021 Franklin Templeton Trustee Services Private Limited & Another Versus Amruta Garg & Others Supreme Court of India
08-07-2021 The Director of Medical & Rural Health Services, DMS Compound, Teynampet, Chennai & Others Versus T. Blessie Before the Madurai Bench of Madras High Court
06-07-2021 S. Krishnamoorthy Versus The Chairman/Director General of Police, Tamil Nadu Uniformed Services Recruitment Board, Old Commissioner of Police Office Campus, Chennai & Avother Before the Madurai Bench of Madras High Court
06-07-2021 Lapiz Digital Services, A Division of Ultra Marine & Pigments Ltd., Rep. by its Accounts Manager E. Srinivasalu Versus Remitmed Heathcare Services Pvt. Ltd., Rep. by its Managing Director, Chennai & Another High Court of Judicature at Madras
06-07-2021 M/s. Geojit Financial Service Limited (formerly known as Geojit BNP Paribas Financial Services Ltd), Rep by its Authorised Signatory Versus T. Ranjith Kumar High Court of Judicature at Madras
06-07-2021 Lapiz Digital Services, A Division of Ultra Marine & Pigments Ltd., Rep. by its Accounts Manager E. Srinivasalu Versus Remitmed Heathcare Services Pvt. Ltd., Rep. by its Managing Director, Chennai & Another High Court of Judicature at Madras
25-06-2021 R. Deepak Versus odafone Mobile Services Ltd., Amarjyothi Layout Karnataka State Consumer Disputes Redressal Commission Bangalore



Directors
DIN Name Since
06380179 KAILASH AGARWAL 27-11-2013
06731373 ASHA AGARWAL 27-11-2013

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