B. S. CONSTRUCTIONS & INFRASTRUCTURES PRIVATE LIMITEDActivity: Construction in West Bengal.Active |
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CIN U45208WB2008PTC129601 |
ROC RoC-Kolkata |
Incorporation Date 24-09-2008 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 129601 |
Registration Date 24-09-2008 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 26-07-2019 |
Last Balance Sheet Date 31-03-2019 |
Financials |
Authorized Capital Rs. 5,00,000 |
Paid Up Capital Rs. 5,00,000 |
Contact Information |
E-Mail Address abhishek_singh_h@yahoo.com |
Registered Address 28, ANIL ROY ROAD, 1ST FLOOR KOLKATA WB 700029 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to B. S. CONSTRUCTIONS & INFRASTRUCTURES PRIVATE LIMITEDLast Checked Past / Closed Litigation On 14-06-2022 08:57
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03-12-2020 | M/s. Unitech – NCC (JV), a Joint Venture of M/s. United Limited, a Joint Venture of Unitech Limited and M/s. Nagarjuna Constructions Company Limited, Hyderabad Versus M/s. I.S.N. Raju Infrastructures (P) Limited, Represented by its Executive Director Ravi Kumar Raju Dandu & Others | High Court of Andhra Pradesh |
14-07-2010 | Fortuna Infrastructures India Private Ltd., rep. by its Authorized Director, Hyderabad Versus M/s. Shiva Creative Constructions, rep. by its Proprietor, Hyderabad | High Court of Andhra Pradesh |
23-11-2004 | Ramky Infrastructures Limited Versus Sri. Lakshmi Metal Industries and Constructions & Others | High Court of Andhra Pradesh |
Directors |
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DIN | Name | Since |
02323029 | BHARAT SINGH | 24-09-2008 |
06805302 | PRERONA GHOSH | 12-06-2019 |
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