B S AND SERVICE PRIVATE LIMITED

Activity: Community, personal & Social Services in Maharashtra.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U92419MH1946PTC004912 		ROC
RoC-Mumbai 		Incorporation Date
27-04-1946
Class
Private 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
004912 		Registration Date
27-04-1946 		 



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
ACTIVE compliant
Last AGM Date
26-09-2019
Last Balance Sheet Date
31-03-2019



Financials
Authorized Capital
Rs. 700,00,000
Paid Up Capital
Rs. 49,99,200



Contact Information
E-Mail Address
sanjeevjoshi59@gmail.com
Registered Address
53-57 LAXMI INSURANCE BLDGP M ROAD FORT MUMBAI MH 400001 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to B S AND SERVICE PRIVATE LIMITED

Last Checked Past / Closed Litigation On 19-01-2021 19:44
22-12-2020 District Collector, Alappuzha Versus District Legal Service Authority, Represented by the Secretary of the Legal Service Authority, Alappuzha & Others High Court of Kerala
15-12-2020 M/s Ojas Industries Private Limited Thru. Ashok Kr. Pandey Verrsus Commissioner, U.P. Goods & Service Tax, Lucknow & Others High Court Of Judicature At Allahabad Lucknow Bench
11-12-2020 G. Tamilarasi Versus Tamil Nadu Public Service Commission, Rep. by Member Secretary, Chennai High Court of Judicature at Madras
04-12-2020 The Director General of Police, Mylapore, Chennai & Others Versus K. Pitchai Deputy Superintendent of Police, In Service Training Centre, Ramanathapuram Before the Madurai Bench of Madras High Court
02-12-2020 M/s. Panther Security Service Private Limited Versus The Employees' Provident Fund Organisation & Another Supreme Court of India
30-10-2020 The State of Kerala, Represented by The Deputy Commissioner of State Tax (Law), Department of Kerala State Goods & Service Tax, Ernakulam Versus M/s. Periyar Plywoods, Ernakulam High Court of Kerala
23-10-2020 V. Prabhakaran Nair & Another Versus Malayinkil Service Co-Operative Bank, Represented by its Secretary, K. Sreekantan Nair High Court of Kerala
22-10-2020 Sheik Shanawaj & Others Versus Andhra Pradesh Public Service Commission, rep. by its Secretary & Another High Court of Andhra Pradesh
16-10-2020 R (on the application of Highbury Poultry Farm Produce Ltd) Versus Crown Prosecution Service United Kingdom Supreme Court
15-10-2020 C. Gopala Krishnan Versus The Tamil Nadu Public Service Commission, Rep. by it's Secretary, TNPSC Road, Chennai & Others Before the Madurai Bench of Madras High Court
12-10-2020 E. Thamizhannai Versus The Tamilnadu Public Service Commission, Rep. by its Secretary & Another High Court of Judicature at Madras
09-10-2020 Akul Bhargava & Others Versus Union Public Service Commission & Others High Court of Delhi
07-10-2020 Kerala Public Service Commission, Represented by its Secretary, Thiruvananthapuram & Another Versus M.C. Sheejamol & Another High Court of Kerala
05-10-2020 T.K. David Versus Kuruppampady Service Co-Operative Bank Ltd. & Others Supreme Court of India
28-09-2020 Uzhuva Service Co-Operative Bank Ltd., No A 305, Represented by its Secretary, Versus, Income Tax Officer, Alappuzha & Others High Court of Kerala
25-09-2020 Tamil Nadu Public Service Commission, Rep. by Secretary, V.O.C. Nagar, Chennai Versus The Tamilnadu Information Commission, Rep. by the Assistant Registrar, Teynampet, Chennai & Another High Court of Judicature at Madras
09-09-2020 Padmavathi Hospitality and Facilities Management Service, Rep. by its Authorized Representative J. Anjananandan Versus The Tamil Nadu Medical Service Corporation, (A Government of Tamil Nadu undertaking), Chennai & Others High Court of Judicature at Madras
07-09-2020 The Tamil Nadu Public Service Commission Rep. by its Secretary, Chennai Versus P. Muthian High Court of Judicature at Madras
04-09-2020 Rajesh Kumar Singh Versus State Public Service Tribunal Thru.Chairman & Others High Court Of Judicature At Allahabad Lucknow Bench
04-09-2020 M. Thalapathi Rajinikanth Versus Tamilnadu Public Service Commission (TNPSC) Represented by the Secretary, Chennai & Others High Court of Judicature at Madras
19-08-2020 Venkateshvara Logistics Fleet, Represented by its Authorized Representative Rachya, Hubballi Versus The Assistant Commissioner of Central Tax & Central Excise, Customs & Service Tax, Bijapur Division, Vijayapur High Court of Karnataka Circuit Bench OF Kalaburagi
18-08-2020 Goods & Service Tax Network Versus Information Commissioner, Cic & Anr High Court of Delhi
14-08-2020 T.V. Maniyappan & Another Versus Pattanakkad Service Co-Operative Bank Ltd., Rep. by Its Secretary & Others High Court of Kerala
13-08-2020 P. Balamurugan Versus The Controller of Examinations, The Tamil Nadu Public Service Commission, Chennai & Others High Court of Judicature at Madras
07-08-2020 Syed Ahmar Ali Hasmi Versus Union Public Service Commission, through Secretary Central Administrative Tribunal Principal Bench New Delhi
05-08-2020 M/s. Siti Cable Network Ltd. & Another Versus Commissioner of Service Tax & Another Customs Excise amp Service Tax Appellate Tribunal Principal Bench New Delhi
04-08-2020 The Managing Committee, (Under Order of Suspension), The Vellathooval Service Co-Operative Bank Ltd., Represented by Its President Versus The Joint Registrar of Co-Operative Societies (General), Office of The Joint Registrar of Co-Operative Societies (General), Idukki & Others High Court of Kerala
31-07-2020 M/s. The Ramco Cements Ltd., Cement Grinding Unit, Kancheepuram Versus Customs, Excise and Service Tax Appellate Tribunal (South Zonal Bench), Chennai & Another High Court of Judicature at Madras
29-07-2020 The Karassery Service Co-Operative Bank Ltd., Kozhikode, Represented by Its General Manager Versus State of Kerala, Represented by Secretary, Department of Co-Operative Societies, Government Secretariat, Thiruvananthapuram & Others High Court of Kerala
27-07-2020 M/s. Sainath Security Force & Man Power Service, Represented by its Proprietor B.S. Mannur Versus The State of Karnataka, Represented by its Under Secretary, Bangaluru & Others High Court of Karnataka Circuit Bench OF Kalaburagi
16-07-2020 Cheriyan Mathew, Member, The Kanakkary Service Cooperative Bank Limited & Others Versus The Joint Registrar of Co-Operative Societies (General), Kottayam & Another High Court of Kerala
14-07-2020 M/s. Sanwaliya Tractor Sales & Service, Rajasthan & Others Versus Bhagwati Devi Bhatt & Others National Consumer Disputes Redressal Commission NCDRC
13-07-2020 Prabhat Ranjan Deo Versus Union Public Service Commission & Others High Court of Delhi
19-06-2020 Sri Bhagavathy Dyes & Chemicals, Kochi, Represented by Its Proprietor, B. Ravindranath Versus Alleppey Parcel Service, Alappuzha, Represented by T.T. Kuruvila, Proprietor & Others High Court of Kerala
11-06-2020 Hanumanthappa Pathrera Lakshmana Versus State by Senior Intelligence Officer, Directorate General of Goods & Service Tax Intelligence, Bengaluru High Court of Karnataka
04-06-2020 Secretary, Keechery Service Co-Operative Bank Ltd. Ernakulam Versus P.M. Sajitha Nizar Alias Sajitha & Others High Court of Kerala
04-06-2020 The Karnataka Public Service Commission, Represented by its Secretary Versus Dr. S.S. Madhukeshwara & Another High Court of Karnataka
02-06-2020 Pappu Ram Jat Versus Rajasthan Subordinate & Ministerial Service Selection Board High Court of Rajasthan Jaipur Bench
22-05-2020 Dhiraj Milind Dhurve Versus Union Public Service Commission & Another High Court of Delhi
22-05-2020 M/s Gauri Shankar Indane Service, Patna Versus Indian Oil Corporation Ltd., Patna & Others High Court of Judicature at Patna
20-05-2020 The Commissioner of Central Excise, Customs & Service Tax, Ernakulam Versus M/s. Bharat Petroleum Corporation Ltd. Kochi Refinery, Ambalamugal, Represented by The Chief Finance Manager High Court of Kerala
23-03-2020 Rajasthan Public Service Commission & Others Versus Megha Sharma & Others High Court of Rajasthan Jaipur Bench
23-03-2020 Chennai Goods Transport Owners Service Industrial Cooperative Society Limited., Rep. by its President, R. Padmanaghan & Another Versus The Government of Tamil Nadu, Rep by the Secretary to the Government, Department of Animal Husbandry, Dairy Development & Fisheries, Chennai & Others High Court of Judicature at Madras
19-03-2020 Jagdish Kumar Choudhary & Others Versus Rajasthan Public Service Commission, Ajmer Through Its Secretary & Others High Court of Rajasthan Jodhpur Bench
18-03-2020 Ajay Kumar Versus Uttarakhand Public Service Commission High Court of Uttarakhand
17-03-2020 P.B. Biju Versus The Managing Committee of The Vayyattupuzha Service Co-Operative Bank, Ltd No. Q 354, Represented by Its President, Pathanamthitta District & Others High Court of Kerala
11-03-2020 P. Prabu & Another Versus Tamil Nadu Public Service Commission rep. by its Secretary & Others High Court of Judicature at Madras
06-03-2020 Instakart Service Pvt. Ltd., Brigade Manae Court, Karnataka Versus Chacko Rajan, Alappuzha Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
03-03-2020 Md. Waheed V/S The Telangana State Public Service Commission In The High Court Of State Of Telangana
28-02-2020 M/s. Padmavathi Hospitality & Facilities Management Services, Rep. by its Partner & Authorized Representative Pradeep Kanumuri & Another V/S The Tamil Nadu Medical Service Corporation (A Government of Tamil Nadu undertaking) Chennai & Others High Court of Judicature at Madras
26-02-2020 J. Anbazhagan Versus The Chairman The Tamilnadu Public Service Commission, Chennai & Others High Court of Judicature at Madras
26-02-2020 N.A. Eswaramurthi Versus Tamil Nadu Public Service Commission Rep.by its Member Secretary, Chennai & Another High Court of Judicature at Madras
25-02-2020 Kerala Public Service Commission, Represented by Its Secretary, Pattom, Thiruvananthapuram V/S P. Priya And Others High Court of Kerala
24-02-2020 P.H. Thajudeen Versus Secretary, Pathanamthitta Service Co-op: Bank Ltd., Near Govt. Hospital, Pathanamthitta & Another Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
21-02-2020 CP Cell, Directorate General Ordnance Service, Informant Master General of Ordnance Service, CP Cell/OS Dte, New Delhi V/S M/s AVR Enterprises, Kanpur & Another Competition Commission of India
19-02-2020 M/s. Millions Fashion, Chennai Versus The Customs, Central Excise & Service Tax Settlement Commission, Additional Bench, Chennai & Another High Court of Judicature at Madras
18-02-2020 Vidya Devarajan & Another Versus The Secretary, Tamil Nadu Public Service Commission, Chennai High Court of Judicature at Madras
18-02-2020 Principal Commissioner Goods & Service Tax Delhi South Versus Premium Real Estate Developers High Court of Delhi
14-02-2020 The Commissioner of Central Excise & Service Tax, Bhavnagar Versus M/s. Pipavav Shipyard Limited (100 Percent Eou) High Court of Gujarat At Ahmedabad
14-02-2020 Union of India Through Secretary Versus Association of Unified Telecom Service Providers of India Supreme Court of India
14-02-2020 A. Babu Prasanth V/S The Secretary, Tamil Nadu Public Service Commission, TNPSC Toad, Chennai & Others High Court of Judicature at Madras
13-02-2020 The Kerala Public Service Commission, Represented by The Secretary, Thiruvananthapuram & Another Versus P.K. Leelamani & Others High Court of Kerala
12-02-2020 Surjeet Singh & Others Versus Uttarakhand Public Service Commission & Others High Court of Uttarakhand
10-02-2020 Ambalal V. Patel Versus Central Medical Service Society Vishwa Yuva Kendra & Others Competition Commission of India
05-02-2020 N.V. Usha Versus Njarakkal Service Co-Operative Bank Ltd. High Court of Kerala
05-02-2020 The Commissioner of Customs, Tuticorin Versus Customs, Excise & Service Tax Appellate Tribunal, Chennai & Another High Court of Judicature at Madras
03-02-2020 M/s. Bright Marketing Company, Tirupur Versus The Commissioner of Central Excise & Service Tax, Coimbatore High Court of Judicature at Madras
23-01-2020 Krantikumar Kishanrao Kaulwar & Another Versus Maharashtra Public Service Commission, MPSC & Others High Court of Judicature at Bombay
23-01-2020 The Managing Committee, The Vellathooval Service Co-Operative Bank Ltd., Idukki, Represented by Its President Versus The Joint Registrar of Co-Operative Societies(General), Idukki & Another High Court of Kerala
23-01-2020 M/s. Premier Cotton Textiles rep. by its Senior Manager, S. Vaidyanathan & Others Versus The Commissioner of Central Goods and Service Tax, Coimbatore Commissionerate, Coimbatore High Court of Judicature at Madras
22-01-2020 K.S. Rema Devi, Accountant, Azhoor-Muttappalam Service Co-Operative Bank, Thiruvananthapuram Versus The Kerala Co-Operative Service Examination Board, Represented by Its Secretary, Thiruvannathapuram & Others High Court of Kerala
22-01-2020 Surekha Rana Versus Rajasthan Subordinate & Ministerial Service Selection Board, Jaipur High Court of Rajasthan Jodhpur Bench
20-01-2020 Andoorkonam Service Co-Operative Bank, Represented by Its Secretary- In-Charge, Thiruvananthapuram Versus The Income Tax Officer, Thiruvananthapuram & Others High Court of Kerala
20-01-2020 Shri Gas Service Versus United India Insurance Co. & Others National Consumer Disputes Redressal Commission NCDRC
15-01-2020 Kerala Public Service Commission, Represented by The Secretary, Thiruvananthapuram Versus K.P. Pradeepan & Others High Court of Kerala
14-01-2020 Managing Director & Directors Sai Service Private Limited(Formerly Sai Service Station Pvt. Ltd.) & Another Versus Dr. Sadanand Bhojraj Adhyanthaya & Others National Consumer Disputes Redressal Commission NCDRC
13-01-2020 Kodanchery Service Co-Operative Bank Ltd., Represented by Its Secretary, Kozhikode & Others Versus Joshy Varghese & Others High Court of Kerala
13-01-2020 Delhi Subordinate Service Selection Board (DSSSB) & Others Versus Puneet Kumar & Others High Court of Delhi
10-01-2020 The Secretary, Udumbanchola Service Co-operative Bank Ltd., Idukki Versus S. Rani Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
10-01-2020 Commissioner of Service Tax V/S Kingfisher Airlines Ltd. Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai
10-01-2020 M/s. Kotec Automative Services India Pvt. Ltd., Rep. by its Director, Chung Lee Yoon, Sriperumbudur Versus The Commissioner of Service Tax Chennai & Another High Court of Judicature at Madras
09-01-2020 Quick Heal Technologies Limited V/S Commissioner of Service Tax, Delhi Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi
09-01-2020 Kanchan India Limited and Others V/S Commissioner of Central Goods, Service Tax & Central Excise Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi
09-01-2020 3G Consultants V/S The Commissioner of Service Tax Customs Excise Service Tax Appellate Tribunal Regional Bench, Bangalore
09-01-2020 Oriental Insurance Company Limited V/S Commissioner of Central Excise & Service Tax, Large Taxpayer Unit Customs Excise amp Service Tax Appellate Tribunal Principal Bench New Delhi
08-01-2020 Badri Narayan Sharma V/S Commissioner of Customs, Central Excise & Service Tax, Jaipur Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi
08-01-2020 Kuthannur Service Co-Operative Bank Limited, Palakkad, Represented by Its Secretary & Others Versus The Income Tax Officer, Palakkad & Others High Court of Kerala
08-01-2020 Badri Narayan Sharma Versus Commissioner of Customs, Central Excise & Service Tax, Jaipur Customs Excise amp Service Tax Appellate Tribunal Principal Bench New Delhi
08-01-2020 Navbharat Fuse Co. Ltd. and Others V/S Commissioner of Customs, Central Excise and Service Tax Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi
07-01-2020 Caparo Engineering India Limited V/S Commissioner of Central Goods and Service Tax, Customs and Excise, Ujjain Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi
03-01-2020 The General Manager, Aleppy Parcel Service, Alappuzha Versus Anil Kumar V., Managing Partner, Wetex Garments, Poovattuparamba, Kozhikode Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
03-01-2020 Andhra Cylinders Pvt. Ltd. and Others V/S Commissioner of Customs, Central Excise & Service Tax, Hyderabad-I Customs Excise Service Tax Appellate Tribunal Regional Bench Hyderabad
02-01-2020 Himadri Speciality Chemicals and Industries Limited V/S Principal Commissioner of Service Tax-I, Kolkata Customs Excise Service Tax Appellate Tribunal East Zonal Bench Bench, Kolkata
02-01-2020 Railway Officers Club, Chennai Versus The Additional Commissioner of Service Tax, Chennai High Court of Judicature at Madras
02-01-2020 Gemini Software Solutions Pvt. Ltd V/S Commissioner of Central Excise, Customs and Service Tax, Trivandrum Customs Excise Service Tax Appellate Tribunal Regional Bench, Bangalore
02-01-2020 Babita Das Konar Versus M/s. Solace Management Consultancy Service(P) Ltd. National Consumer Disputes Redressal Commission NCDRC
11-12-2019 Andhra Pradesh Public Service Commission Versus Kota Lingeswara Rao & Others Supreme Court of India
09-12-2019 Dharampal Satyapal Ltd. Versus Commissioner Central Excise & Service Tax Guwahati High Court of Gauhati
05-12-2019 Keecheri Service Co-Operative Bank Ltd, Ernakulam Distric, Represented by Its Secretary & Another Versus M.M. Ramesh & Others High Court of Kerala
03-12-2019 V.S. Sinimol Versus The Kerala Public Service Commission, Represented by Its Secretary, Thiruvananthapuram & Another High Court of Kerala



Directors
DIN Name Since
02541240 OPHELIA RAJAN DESAI 30-07-1982
02879174 MITIKA LAXMIKUMAR GOCULDAS 24-11-2009
00459347 LAXMIKUMAR NAROTTAM GOCULDAS 01-06-2000
00422783 BIMAL LALITSINGH GOCULDAS 24-11-2009

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