B R S HOSPITALS PRIVATE LIMITED

Activity: Community, personal & Social Services in Tamil Nadu.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U85110TN1988PTC016237 		ROC
RoC-Chennai 		Incorporation Date
21-09-1988
Class
Private 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
016237 		Registration Date
21-09-1988 		 



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
ACTIVE compliant
Last AGM Date
30-09-2019
Last Balance Sheet Date
31-03-2019



Financials
Authorized Capital
Rs. 50,00,000
Paid Up Capital
Rs. 39,52,500



Contact Information
E-Mail Address
accbrshospital@gmail.com
Registered Address
NO. 28, CATHEDRAL GARDEN ROAD, NUNGAMBAKKAM, CHENNAI TN 600034 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to B R S HOSPITALS PRIVATE LIMITED

Last Checked Past / Closed Litigation On 26-03-2021 11:53
06-01-2021 M/s. Harvey Heart Hospitals Ltd., Chennai Versus The Assistant Commissioner of Income Tax, Central Circle I (2), Chennai High Court of Judicature at Madras
18-12-2020 In Re: The Proper Treatment of Covid 19 Patients And Dignified Handling of Dead Bodies In The Hospitals Etc. Supreme Court of India
23-10-2020 Hospitals' Association, Nagpur, through the President, Dr. Ashok Arbat & Another Versus Government of Maharashtra, through the Principal Secretary, Public Health Department & Another In the High Court of Bombay at Nagpur
17-09-2020 M/s. A.G. Neuro Hospitals (P) Ltd., through its Managing Director Dr. P. Sundararajan Salem Versus The Inspector General of Registration & Chief Controller of Revenue Authority, Chennai & Others Before the Madurai Bench of Madras High Court
19-06-2020 In Re : The Proper Treatment of COVID 19 Patients & Dignified Handling of Dead Bodies In The Hospitals Etc. Supreme Court of India
18-06-2020 Chanchali Narendra Versus Continental Hospitals & Others National Consumer Disputes Redressal Commission NCDRC
12-06-2020 In Re The Proper Treatment of Covid 19 Patients & Dignified Handling of Dead Bodies In The Hospitals & Others Supreme Court of India
27-05-2020 M/s. Billroth Hospitals Ltd. Versus The State of Tamil Nadu & Others Supreme Court of India
31-01-2020 The Apollo DRDO Hospitals, Rep. by its Chairman, Hyderabad & Others Versus Peddi Venkatesham Telangana State Consumer Disputes Redressal Commission Hyderabad
03-01-2020 Global Hospitals, Lakdi-ka-pool, Hyderabad, Represented by its Chairman and Managing Director, Dr. Ravindranath & Others Versus Mohammed Abdul Aleem @ M.A. Aleem Telangana State Consumer Disputes Redressal Commission Hyderabad
17-12-2019 Apollo Hospitals Enterprise Ltd., Represented by its Directors, Chennai Versus BSR Superspeciality Hospitals Limited, Represented by its Directors, Chattisgarh High Court of Judicature at Madras
17-07-2019 Dr. Kamakshi Memorial Hospitals Private Limited, Rep. by its Chairman & Managing Director, Dr. T.G. Govindarajan Versus The Additional Commissioner of Central Excise, Nandanam, Chennai & Another High Court of Judicature at Madras
10-07-2019 Prasanta Sarkar Versus Amri Hospitals & Others West Bengal State Consumer Disputes Redressal Commission Kolkata
08-07-2019 Pranabesh Chatterjee Versus Apollo Gleneagles Hospitals, Represented by Ex. Officer, Dr. Rupali Basu & Others West Bengal State Consumer Disputes Redressal Commission Kolkata
28-05-2019 M/s. Billroth Hospitals Pvt. Ltd., Represented by its Managing Director, Dr. Rajesh Jeganathan Versus The Secretary, Housing and Urban Development Department, Government of Tamil Nadu, Secretariat & Others High Court of Judicature at Madras
26-04-2019 Sterling Hospitals Ltd V/S Wockhardt Hospital Ltd. and Others Supreme Court of India
08-04-2019 Care Hospitals, Ganga Care Hospitals Limited, through its Managing Director Dr. Varun Bhargava Versus Dr. Nilesh In the High Court of Bombay at Nagpur
04-04-2019 M/s. Apollo Hospitals Enterprises Limited, Represented by its Manager – Legal Versus State of Tamil Nadu, Rep. by the Principal Secretary to the Government (Public Department) & Others High Court of Judicature at Madras
25-02-2019 Srikanth Srikande & Others Versus Sun Shine Hospitals & Another National Consumer Disputes Redressal Commission NCDRC
16-11-2018 Dr. Kamakshi Memorial Hospitals Private Limited, rep. by its Chairman & Managing Director, Dr. T.G. Govindarajan Versus The Additional Commissioner of Central Excise, Office of the Commissioner of Central Excise, Chennai IV Commissionerate, Nandanam & Another High Court of Judicature at Madras
19-09-2018 Asst Commissioner of Income Tax Versus Aditya Hospitals, Hyderabad Income Tax Appellate Tribunal Hyderabad
02-08-2018 M/s. Global Hospitals & Others Versus The Consumer Disputes Redressal Forum-III, Rep. by its President & Another In the High Court of Judicature at Hyderabad
18-07-2018 Thota Gurunath Reddy Versus Continental Hospitals Pvt. Ltd. National Company Law Appellate Tribunal
11-06-2018 Bimalendu Chakraborty Versus Renaissance Hospitals Pvt. Ltd. & Others West Bengal State Consumer Disputes Redressal Commission Kolkata
05-06-2018 Tondapu Hanumantha Rao & Others Versus Yashoda Hospitals & Others Telangana State Consumer Disputes Redressal Commission Hyderabad
31-05-2018 Apollo Hospitals V/S CCE, Raipur Customs Excise Service Tax Appellate Tribunal New Delhi
30-05-2018 Anitha Babu Versus Edappal Hospitals (Pvt) Ltd, (CIMAR), Represented by its managing Director, Malappuram District & Others Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
25-04-2018 Newcastle upon Tyne Hospitals NHS Foundation Trust Versus Haywood United Kingdom Supreme Court
09-04-2018 Harish Kumar Chadha Versus Indraprastha Apollo Hospitals & Another Delhi State Consumer Disputes Redressal Commission New Delhi
06-04-2018 M. Anand Versus M/s. Apollo Hospitals Enterprises Limited & Others Tamil Nadu State Consumer Disputes Redressal Commission Chennai
29-03-2018 Dolly Bhattacharyya & Others Versus The Director, Apollo Gleneagles Hospitals & Others West Bengal State Consumer Disputes Redressal Commission Kolkata
08-03-2018 Dr. T.J. Jaikish, P.V.S. Hospitals (P) Ltd., Calicut Versus The Commissioner of Income Tax, Kozhikode High Court of Kerala
19-02-2018 Basireddy Jagadish Chandra Kumar Reddy & Another Versus The Director Omega Hospitals, Banjara Hills & Others Telangana State Consumer Disputes Redressal Commission Hyderabad
13-02-2018 Appollo Hospitals & Another Versus Bhagwan L. Moorjani National Consumer Disputes Redressal Commission NCDRC
10-01-2018 Metas of Seventh-Day Adventist V/S Wockhardt Hospitals Limited High Court of Gujarat At Ahmedabad
22-12-2017 Thota Gurunath Reddy Versus Continental Hospitals Private Limited In the High Court of Judicature at Hyderabad
13-12-2017 M/s. N.M.S. Hospitals (P) Ltd., Rep. by its Director, Mrs. R. Savithri Versus Corporation Bank, Rep. by its Branch Manager, Mettupalayam & Others High Court of Judicature at Madras
12-07-2017 Srikanth Srikande & Others Versus Shine Hospitals & Another Telangana State Consumer Disputes Redressal Commission Hyderabad
13-06-2017 Sammeta Gopala Krishna Versus Dr. Sanjib Kumar Behera, Consultant Orthopaedic Surgeon Yashoda Hospitals, Secunderabad & Others Telangana State Consumer Disputes Redressal Commission Hyderabad
25-04-2017 Dr. Vittal Rao, M.S., D.O., Consulting Opthalmologist, Jagadamba Hospitals Versus Anumula Vijayalaxmi Telangana State Consumer Disputes Redressal Commission Hyderabad
25-04-2017 Apollo Hospitals Enterprises Ltd., rep. by its Authorised Signatory, S.M. Mohan Kumar & Another Versus Bank of India, rep. by its Authorised officer & Another High Court of Judicature at Madras
11-04-2017 McCann Versus The State Hospitals Board for Scotland United Kingdom Supreme Court
16-03-2017 Billroth Hospitals Ltd. Versus R. Vijayalakshmi National Consumer Disputes Redressal Commission NCDRC
04-01-2017 A.K.S. Ravichandar Versus Venkateswara Hospitals rep. by its Partners & Others High Court of Judicature at Madras
15-11-2016 Shareena & Others Versus The Managing Director, Anugraha Hospitals Pvt. Ltd. & Others High Court of Kerala
15-11-2016 Syed Irfan Sulaiman Versus M/s. New Amma Hospitals, Represented by its authorized signatory and Managing Partner, Mohd. Faiaz Khan In the High Court of Judicature at Hyderabad
18-10-2016 Mehta Hospitals Private Limited Versus Mehta Children's Hospitals Private Limited High Court of Judicature at Madras
18-10-2016 Fortis Hospitals Limited & Others Versus Antonieta Ribeiro e Souza & Others In the High Court of Bombay at Goa
14-10-2016 Micro Care Hospitals, Jubilee Hills Branch Versus Neha Rajgarhia Telangana State Consumer Disputes Redressal Commission Hyderabad
05-10-2016 Sheela Hirba Naik Gaunekar Another Versus Apollo Hospitals Ltd. & Another Supreme Court of India
18-07-2016 Dr. Selwyn Colaco, Presently Employed as Regional Medical Head Fortis Hospitals Limited Versus State of Goa, through Public Prosecutor & Another In the High Court of Bombay at Goa
22-06-2016 Kovai Medical Center and Hospitals Limted, represented by its Managing Director, Versus The District Collector, Karur District & Others Before the Madurai Bench of Madras High Court
22-06-2016 The Union of India, Rep. by Ministry of Health & Family Welfare, New Delhi & Others Versus Seahorse Hospitals Limited High Court of Judicature at Madras
13-06-2016 M/s. Rajasthan Hospitals Ltd. & Others Versus Mahaveer Prasad Jaipuria & Others High Court of Rajasthan Jaipur Bench
12-04-2016 Apollo Hospitals & Enterprises Ltd., Chennai Versus Mahesh Apollo Pharmacy High Court of Judicature at Madras
04-02-2016 Krishna Ghosh & Another Versus Amri Hospitals- Salt Lake & Others West Bengal State Consumer Disputes Redressal Commission Kolkata
05-10-2015 Sima Mazumdar Versus Apollo Gleneagles Hospitals & Others West Bengal State Consumer Disputes Redressal Commission Kolkata
27-07-2015 The Administrator, Cosmopolitan Hospitals (P) Ltd., Trivandrum Versus The Regional Provident Fund Commissioner Employees Provident Fund Organisation Trivandrum & Another High Court of Kerala
10-07-2015 M/s. Kongunadu Hospitals (P) Ltd. Versus The Recovery Officer, Debt Recovery Tribunal-II & Others High Court of Judicature at Madras
26-05-2015 R. Mohanan & Another Versus Chairman & Managing Director, M/s. Malar Hospitals Tamil Nadu State Consumer Disputes Redressal Commission Chennai
26-05-2015 R. Muthukrishnan Versus The Apollo Specialty Hospitals, Represented by the Medical Superintendant & Others Tamil Nadu State Consumer Disputes Redressal Commission Chennai
10-02-2015 Dr. Vivekanand Jawali @ Vivek Jawali, Chief Cardio Vascular and Thoracic Surgeon, Fortis Hospitals Limited & Another Versus State of Goa, through Public Prosecutor & Another In the High Court of Bombay at Goa
07-10-2014 Dhanalakshmi Versus M/s. Kamineni Hospitals & Another Andhra Pradesh State Consumer Disputes Redressal Commission Hyderabad
05-09-2014 N. Laxmi Versus Mahesh Hospitals & Research Foundation & Others Andhra Pradesh State Consumer Disputes Redressal Commission Hyderabad
12-08-2014 Commissioner of Income Tax-2, Visakhapatnam Versus M/s. Seven Hills Hospitals Pvt. Ltd., Visakhapatnam High Court of Andhra Pradesh
23-07-2014 Somnath Chakraborty & Another Versus Appollo Gleneagles Hospitals Ltd. & Others Supreme Court of India
03-07-2014 I. Ratnamala & Others Versus Image Hospitals, Rep. by Managing Director, Ameerpet, Hyderabad & Others National Consumer Disputes Redressal Commission NCDRC
28-02-2014 The Management of PSG Hospitals, Peelamedu Versus Kalaiselvi & Others High Court of Judicature at Madras
31-12-2013 Dr.G. Ramesh DNB MRCS, Anu Hospitals & Another Versus V. Venkata Ratnam Andhra Pradesh State Consumer Disputes Redressal Commission Hyderabad
27-12-2013 Bhagwan L. Moorjani Versus M/s. Apollo Hospitals Apollo Health City Campus Jubilee Hills & Another Andhra Pradesh State Consumer Disputes Redressal Commission Hyderabad
12-12-2013 Kamineni Hospitals, Rep. by its CEO B.Shashidhar Reddy Versus Nagunuri Parameshwar & Others Andhra Pradesh State Consumer Disputes Redressal Commission Hyderabad
10-12-2013 SVR Neuro & Trauma Super Specialty Hospitals Pvt. Ltd., rep. by its Managing Director & Another Versus Mrs. Pesarlanka Venkata Subbamma Andhra Pradesh State Consumer Disputes Redressal Commission Hyderabad
01-11-2013 Smt. Punita Jain Versus Paras Hospitals C-1 Sushant Lok & Another Versus Paras Hospitals C-1 Sushant Lok & Another National Consumer Disputes Redressal Commission NCDRC
30-10-2013 James Versus Aintree University Hospitals NHS Foundation Trust United Kingdom Supreme Court
25-10-2013 B. Venkateswara Reddy & Another Versus M/s Kamineni Hospitals Rep. by its Managing Director & Others Andhra Pradesh State Consumer Disputes Redressal Commission Hyderabad
18-10-2013 Varsha Sanjay Shinde & Others Versus The Society of Friends of the Sassoon Hospitals & Others High Court of Judicature at Bombay
13-08-2013 Niladri Ghosh Versus Superintendent, ESI Hospitals, Uluberia & Another High Court of Judicature at Calcutta
07-08-2013 V. Kameshwaran Versus DD Medical College & DD Hospitals, Rep. By Its Chairman Dr. T.D. Naidu & Others High Court of Judicature at Madras
29-07-2013 The Managing Director Charitasri Hospitals Limited, Rep. by Dr.K. Vijay Kumar & Another Versus Mallepally Saidamma & Another Andhra Pradesh State Consumer Disputes Redressal Commission Hyderabad
30-04-2013 K. Geeta Devi Versus M/s Apollo Hospitals Enterprise Ltd., Represented by its Managing Director Tamil Nadu State Consumer Disputes Redressal Commission Chennai
10-04-2013 Arma Clinical Services & Hospitals (P) Ltd. & Another Versus A. Palaniappan High Court of Judicature at Madras
03-04-2013 Ram Nihal & Others Versus Dr. C.G. Agarwal Medical Officer Gandhi Memorial and Associated Hospitals National Consumer Disputes Redressal Commission NCDRC
01-11-2012 Pragathi Hospitals, Nizamabad, Managed by Pragathi Hospital Trust & Others Versus Kumari Shirisha Madhuri & Others National Consumer Disputes Redressal Commission NCDRC
08-10-2012 B. Suvarama Phani Versus The Chairman / Managing Director, MIOT Hospitals & Others Tamil Nadu State Consumer Disputes Redressal Commission Chennai
13-07-2012 Galaxy Hospitals & Others Versus Shenbagavalli & Others Tamil Nadu State Consumer Disputes Redressal Commission Chennai
06-06-2012 T.M. Kumaresan & Others Versus The Management of P.S.G. Hospitals, Peelamedu, Coimbatore, rep. by its Managing Director & Another High Court of Judicature at Madras
02-04-2012 R. Nagappan Versus M/s. Medindia Hospitals, Rep. by Dr.T.S.Chandrasekar Tamil Nadu State Consumer Disputes Redressal Commission Chennai
28-03-2012 M/S. Ramapriya Hotel (P) Ltd. & Another Versus The Trivandrum Specialists Hospitals Private Limited, Pattom Thiruvananthapuram Represented By Its Managing Director Dr. C. Bharathchandran High Court of Kerala
17-02-2012 Veerender Singh Dahiya Versus Director, Lady Hardinge Medical College & Associated Hospitals & Anr. Through Director, Lady Hardinge Medical College & Associated Hospitals New Delhi & Others Central Administrative Tribunal Principal Bench New Delhi
11-01-2012 SVR Neuro & Trauma Super Specialty Hospitals Pvt. Ltd., rep. by its Managing Director & Another Versus Smt Pesarlanka Venkata Subbamma Andhra Pradesh State Consumer Disputes Redressal Commission Hyderabad
13-12-2011 The Oriental Insurance Co. Ltd., Rep. by its Divisional Manager, J.P.N.Road, Warangal Versus Dr. C. Sharath Babu, M.S., Sharath Laser Eye Hospitals & Another Andhra Pradesh State Consumer Disputes Redressal Commission Hyderabad
30-11-2011 Gowri Gopal Hospital (A unit of Sree Janapriya Hospitals Pvt. Ltd.,) & Others Versus P. Sudhakar & Others National Consumer Disputes Redressal Commission NCDRC
11-10-2011 Smt. S. Padmavathi Versus M/s. Kamineni Hospitals & Others National Consumer Disputes Redressal Commission NCDRC
29-09-2011 Dr.P.S. Panneerselvam, M.S., Shanmuga Hospitals & Another Versus Tmt. Maheswari Tamil Nadu State Consumer Disputes Redressal Commission Chennai
26-09-2011 A1 Shifa Super Speciality Hospital for Piles Versus A1 Shifa Hospitals (P) Ltd High Court of Kerala
29-08-2011 The Administrative Officer Apollo Hospitals Enterprise Versus A. Keshavan Emrabdiry & Others Tamil Nadu State Consumer Disputes Redressal Commission Chennai
25-07-2011 RVS Dental College & Hospitals Kannanpalayam, Rep. by its Principal Dr. C. Pandiaraj Versus The Dental Council of India Rep. by its Secretary & Others High Court of Judicature at Madras
18-07-2011 Vijaya & Another Versus M/s. Kumaran Hospitals Pvt. Ltd., & Another Tamil Nadu State Consumer Disputes Redressal Commission Chennai
07-07-2011 Smt. Madhavi Mahendrakar Versus M/s. Yashoda Hospitals Somajiguda, Hyderabad Rep. by its Managing Director & Others Andhra Pradesh State Consumer Disputes Redressal Commission Hyderabad
28-04-2011 Apollo Hospitals Near Old MLA Quarters Hyderguda Hyderabad, A.P. & Another Versus M. Sathyanarayana & Others National Consumer Disputes Redressal Commission NCDRC



Directors
DIN Name Since
00018894 SAMBANDAM THYAGARAJAN 22-09-1998
00055095 S RAMESH 03-02-1997
00055094 GAJALAKSHMI SANTHANAKRISHNAN 03-02-1997
00055093 B MADHUSUDHAN 02-04-2004
00055092 KIRAN MADHUSUDHAN 03-02-1997

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