Some PAST Judgements / Case Laws similar to B R FOOD INDUSTRIES PRIVATE LIMITED
Last Checked Past / Closed Litigation On 09-06-2022 18:46
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16-11-2021 |
M/s. Ambika Food Industries Pvt. Ltd. rep. by its Director Alok Agarwal Versus Union of India, rep. by its Secretary Ministry of Finance Department of Revenue Central Secretariat, New Delhi & Others |
High Court of for the State of Telangana |
30-07-2021 |
M/s. Choudhari Food Industries, Through its sole proprietor, Rajesh Madhavrao Choudhari Versus Ahmednagar District Goad Rearing and Processing Co-operative Federation Ltd. |
In the High Court of Bombay at Aurangabad |
27-04-2021 |
M/s. SSMP Industries Limited, New Delhi Versus M/s. Aambis Food Products Private Limited, Vellore |
National Company Law Tribunal Chennai |
08-12-2020 |
State of Maharashtra Food and Drug Administration (M.S.), Amravati & Others Versus M/s. Ruchi Soya Industries Ltd. & Others |
In the High Court of Bombay at Nagpur |
05-06-2020 |
Shakti Bhog Food Industries Ltd V/S The Central Bank of India and Others. |
Supreme Court of India |
20-02-2020 |
Asian Food Industries Versus Union of India & Others |
High Court of Gujarat At Ahmedabad |
04-02-2020 |
M/s. K.T.V. Health Food Private Limited Versus The Principal Secretary to Government, Government of Tamil Nadu Industries Department Chennai & Others |
High Court of Judicature at Madras |
27-11-2019 |
Kothari Enterprises V/S Dharendra Agro Food Industries Ltd. and Others. |
High Court of Judicature at Bombay |
18-07-2019 |
SSMP Industries Ltd V/S Perkan Food Processors Pvt. Ltd. |
High Court of Delhi |
19-01-2018 |
Marina Food Products P. Ltd Versus Britannia Industries Limited |
High Court of Delhi |
19-01-2018 |
Marina Food Products P. Ltd Versus Britannia Industries Limited |
High Court of Delhi |
04-12-2017 |
Manager, Plant Quality Assurance of Marico Industries Limited, K.C. Marg, Mumbai & Another Versus P. Veeramani, Food Inspector, Nagercoil |
Before the Madurai Bench of Madras High Court |
19-07-2017 |
Global Energy Food Industries V/S Commissioner of Central Excise-AHMEDABAD-II |
Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Ahmedabad |
17-07-2017 |
Narela Food Processing Industries Welfare Association (Regd.) Versus Govt. of NCT of Delhi & Others |
High Court of Delhi |
03-01-2017 |
The Union of India, Reptp by its Secretary, Govt. of India Ministry of Consumer Affairs, Food & Public Distribution & Others Versus Vishwanath Sugar & Steel Industries Limited (Now Called as Vishwaraj Sugar Industries Limited) & Others |
High Court of Karnataka Circuit Bench At Dharwad |
02-12-2016 |
Uday Singh Mathur Versus Modern Food Industries (I) Ltd., Through Managing Director & Others |
High Court of Rajasthan Jaipur Bench |
08-07-2016 |
M/s. Devyani Food Industries Limited Versus State of Himachal Pradesh & Another |
High Court of Himachal Pradesh |
27-01-2016 |
Raja Udyog Pvt. Ltd. Versus Raja Food Industries |
High Court of Judicature at Calcutta |
23-12-2015 |
Britannia Industries Limited, A Company incorporated under the Companies Act, 1913 Versus The State of Andhra Pradesh, represented by Secretary, Department of Consumer Affairs, Food & Civil Supplies, Secretariat, Hyderabad & Others |
In the High Court of Judicature at Hyderabad |
10-12-2015 |
M/s. Gojay Agro Food Industries P.Ltd., Rep. by its Director G. Mahendran & Others Versus The State of Tamil Nadu, Rep.by its Secretary to Government, Industries Department, Chennai & Others |
Before the Madurai Bench of Madras High Court |
17-11-2015 |
M/s J.B. Industries & Others Versus Punjab Agro Food Grains Corporation & Another |
High Court of Punjab and Haryana |
28-04-2015 |
ADM Agro Industries Latur & Vaizag Pvt. Ltd. Versus Food Safety and Standards Authority of India, Ministry of Health and Family, Welfare & Others |
High Court of Judicature at Bombay |
09-02-2015 |
Commissioner of Income Tax-II Versus Bholey Baba Milk Food Industries |
High Court of Judicature at Allahabad |
23-09-2014 |
M/s. Sri Saikrupa Industries, Kaloor village, Nizamabad district, rep. by its Partner C. Ramesh & Others Versus Food Corporation of India, Regional Office, Hyderabad, rep. by its General Manager & Others |
High Court of Andhra Pradesh |
01-05-2014 |
Hynoup Food & Oil Industries Ltd. Versus Union of India |
High Court of Gujarat At Ahmedabad |
23-12-2013 |
Kanwal Agro Food Industries Versus State of J&K & Others |
Supreme Court of India |
28-11-2013 |
SR Divisional Commercial Manager Versus M/s. Shriram Food & Fertilizer Industries |
High Court of Delhi |
31-01-2013 |
Modern Food Industries (I) Ltd, Versus Laljee Yadav and Others |
High Court of Delhi |
24-01-2013 |
M/s. Goyal Industries Versus Pungrain Food Civil Supplies & Consumer Affairs, Punjab |
High Court of Punjab and Haryana |
08-01-2013 |
M/s.Vinayak Industries Pvt.Ltd. & Others Versus The Managing Director, Raj. State Food and Civil Supply Corpn. & Another |
High Court of Rajasthan |
20-12-2012 |
Laxmidevi Rice Industries, Mandya & Others Versus Union of India by its Secretary Ministry of Food and Civil Supplies & Others |
High Court of Karnataka |
28-02-2012 |
Canbank Financial Services Ltd. Versus M/S. Indana Spices & Food Industries Ltd |
High Court of Delhi |
06-01-2012 |
Pioneer Bakeries (P) Limited Versus New Hope Food Industries Pvt. Ltd. |
Intellectual Property Appellate Board |
30-11-2011 |
M/s. Sri Ayyappa Food Industries Versus The Commissioner of Central Excise Hyderabad |
Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Bangalore |
17-10-2011 |
Bhole Baba Milk Food Industries Ltd Versus Parul Food Specialities Pvt. Ltd. |
High Court of Delhi |
11-08-2011 |
M/s. Gojay Agro Food Industries, represented by its Managing Director, G. Mahendran Versus The Commercial Tax Officer (Main), Commercial Taxes Department |
Before the Madurai Bench of Madras High Court |
31-01-2011 |
M/s.Pondicherry Agro Service and Industries Corporation Limited Versus M/s.Modern Food Industries (India) Ltd., |
Tamil Nadu State Consumer Disputes Redressal Commission Chennai |
28-01-2011 |
Modern Food Industries (India) Limited Versus Nandlal & Company |
High Court of Bihar |
19-01-2011 |
Bhole Baba Milk Food Industries Ltd Versus Parul Food Specialities (P) Ltd |
High Court of Delhi |
25-11-2010 |
M/s Ace Printg And Pack Pvt. Ltd. Versus M/s Modern Food Industries (I) |
High Court of Delhi |
24-06-2010 |
Commissioner of Customs, Tuticorin Versus New Hope Food Industries (P) Ltd |
Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai |
15-02-2010 |
M/S. Modern Food Industries (India) Ltd Versus M/S. Shardha Poly Print N Pack (P) Ltd |
High Court of Delhi |
09-12-2009 |
Commissioner of Income-tax Versus Shiv Ram Veg Food Industries |
High Court of Himachal Pradesh |
30-11-2009 |
Ghadge Food Industries Versus Pal Peugeot Ltd., & Another |
Maharashtra State Consumer Disputes Redressal Commission Mumbai |
24-11-2009 |
Perfetti Van Melle Spa & Another Versus Kunal Food Industries & Others |
High Court of Delhi |
08-10-2009 |
M.C.D. Versus Modern Food Industries (India) Ltd. |
High Court of Delhi |
14-07-2009 |
Harsaran Singh Versus Managing Director, Modern Food Industries (India) Ltd. |
High Court of Delhi |
27-05-2009 |
Modern Food Industries (India) Ltd Versus M/s Paper Mate Private Limited |
High Court of Delhi |
09-04-2009 |
Pioneer Bakeries (P) Ltd., Versus New Hope Food Industries Pvt. Ltd.,
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Intellectual Property Appellate Board |
28-08-2008 |
M/s. Jayam Food Processing Industries rep. by its Managing Partner Versus M/s. Sri Bhalram Traders rep. by its Managing Director
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High Court of Judicature at Madras |
27-08-2008 |
G. Nagoor Versus The Management of Modern Food Industries (India) Ltd., Madras Unit & Another
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High Court of Judicature at Madras |
13-08-2008 |
Rasiklal Manikchand Dhariwal; And Dhariwal Industries Ltd. Versus M.S.S. Food Products |
High Court of Madhya Pradesh |
04-07-2008 |
Modern Food Industries Versus Paper Mate Private Ltd.
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High Court of Delhi |
20-12-2007 |
New Hope Food Industries (P) Limited rep.by its Managing Director Mr. A. Raja Chinnasadayampalaym Moolapalayam Versus Pioneer Bakeries (P) Limited 52, Chettipalayam Cross Poondurai Road Erode-638 002 & Another
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High Court of Judicature at Madras |
22-08-2007 |
(1) Jayanti Food Processing Private Limited; (2) Commissioner of Central Excise and Customs, Calicut; (3) Nestle India Limited; (4) Commissioner of Central Excise, Chandigarh; (5) Commissioner of Central Excise, Nagpur; (6) Commissioner of Central Excise, Noida; (7) Commissioner of Central Excise, Ghaziabad; (8) Commissioner of Central Excise, New Delhi Versus (1)Commissioner of Central Excise, Rajasthan; (2) Itel Industries Private Limited; (3) Bpl Telecom Private Limited; (3) Commissioner of Central Excise, Goa; (4) Himachal Exicom Communication Limited; (5) Electrolux Kelvinator Limited; (6) Uniword Telecom Limited; (7) Electrolux India Limited; (8) Explicit Trading and Marketing Private Limited; (9) Ramani Power Cables Private Limited |
Supreme Court of India |
26-07-2007 |
Modern Food Industries (India) Ltd. Versus International Engineers & Project Consultants Limited (IEPCL) (Intercorp. Division) |
High Court of Delhi |
16-11-2006 |
The Commissioner of Central Excise & Customs Versus M/s. Lovely Food Industries, Poochakkal & Another
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High Court of Kerala |
07-11-2006 |
Union of India & Others Versus M/s. Asian Food Industries
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Supreme Court of India |
01-09-2006 |
Asian Food Industries Thrits Partner-Kumarbhai Versus Union of India Thr Secretary |
High Court of Gujarat At Ahmedabad |
02-08-2006 |
Atul Anand Versus Nanak Food Industries & Others
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High Court of Delhi |
03-05-2006 |
Modern Food Industries (I) Limited Versus Modern Bakery |
High Court of Judicature at Calcutta |
22-02-2006 |
Food Corporation of India Versus M/s. Laxmi Cattle Feed Industries
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Supreme Court of India |
03-12-2005 |
Commissioner of Income-tax Versus Pankaj Jain Prop. Aagam Food Industries |
High Court of Jammu and Kashmir |
01-12-2005 |
Modern Food Industries (India) Ltd. Versus M/s. Raj Narain Pratap Narain Rolling Enterprises (P) Ltd. |
High Court of Delhi |
21-11-2005 |
Modern Food Industries (India) Ltd. Versus State of Uttar Pradesh & Others |
High Court of Delhi |
27-04-2005 |
Pritam Dass Versus Anil Food Industries
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High Court of Delhi |
25-02-2005 |
Dhariwal Industries Ltd. and another versus M/s. M.S.S. Food Products
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Supreme Court of India |
15-12-2004 |
Canara Bank Versus Laxmi Food Industries & Others |
Debts Recovery Appealate Tribunal at Delhi |
15-12-2004 |
Canara Bank v/s Laxmi Food Industries and Others |
Debt Recovery Appellate Tribunal At Delhi |
06-06-2004 |
G.R. Diary And Food Products Pvt Ltd Versus National Small Industries Corporation Ltd |
High Court of Assam |
05-06-2004 |
I.G.R.Diary and Food Products Pvt.Ltd.Devadarupath, Dispur, Assam Versus National Small Industries Corporation Ltd., Okhala Industries Estate, Part-III, New Delhi |
High Court of Assam |
11-05-2004 |
Dhariwal Industries Limited Versus M.S.S.Food Products |
High Court of Madhya Pradesh |
27-04-2004 |
Pritam Dass, Trading as Alka Food Industries Versus M/s. Anil Food Industries
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High Court of Delhi |
22-09-2003 |
MODERN FOOD INDUSTRIES (INDIA) LTD. VERSUS REGIONAL DIRECTOR, E.S.I. CORPORATION
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High Court of Karnataka |
20-06-2003 |
Lohia Industries Versus Food Inspector, Cuttack Municipal Corporation |
High Court of Orissa |
10-02-2003 |
Modern Food Industries Emp. UN Versus Govt. Of NCT of Delhi & Others
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High Court of Delhi |
26-09-2002 |
Maharashtra Food Industries and others Versus Kamalabai Manikrao Wath and others
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High Court of Judicature at Bombay |
25-09-2002 |
Ram Food Industries Versus Union of India |
High Court of Gujarat At Ahmedabad |
09-07-2002 |
Confederation of Northern Zone Flour Milling Industries Versus Food Corporation of India |
High Court of Delhi |
17-05-2002 |
Modern Food Industries Versus I.K. Malik |
High Court of Delhi |
11-04-2002 |
Paresh Nath Chowdhury Versus Modern Food Industries India Ltd. |
High Court of Judicature at Calcutta |
18-02-2002 |
Modern Food Industries India Limited Versus Union of India |
High Court of Delhi |
15-01-2002 |
Goyal Food Industries Versus Municipal Corporation of Delhi |
High Court of Delhi |
09-01-2002 |
Britannia Industries Ltd. Versus Om Food Products |
High Court of Delhi |
19-10-2001 |
Bright Food Industries Versus New Delhi Municipal Corporation |
High Court of Delhi |
25-05-2001 |
Jaya Food Industries Private Limited Versus Spectrum Technologies Usa Inc. |
High Court of Delhi |
14-02-2000 |
Modern Food Industries India Limited Versus Government of The National Capital Territory of Delhi |
High Court of Delhi |
01-05-1999 |
Modern Food Industries Employis Union Versus Modern Food Industries |
High Court of Delhi |
26-03-1998 |
Modern Food Industries (India) Ltd. Versus Second Industrial Tribunal |
High Court of Judicature at Calcutta |
24-10-1997 |
Flexi Packs Versus Modern Food Industries |
High Court of Delhi |
13-05-1996 |
Indana Spices and Food Industries Limited Versus Indian Charge Chrome |
High Court of Delhi |
11-10-1995 |
Pritam Dass,(Trading As) Alka Food Industries Versus Anil Food Industries |
High Court of Delhi |
20-04-1995 |
Ram Chandra Sharma Versus Modern Food Industries (India) Limited and Others
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Supreme Court of India |
23-11-1993 |
Enkay Texo Food Industries Ltd. Versus Consite Engineering Co. Pvt. Ltd.
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High Court of Judicature at Bombay |
16-11-1993 |
SAGAR GENERAL INDUSTRIES, HYDERABAD VERSUS FOOD CORPORATION OF INDIA, HYDERABAD
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High Court of Andhra Pradesh |
08-10-1993 |
Commissioner of Wealth-Tax Versus Shree Bhagpatia Food Industries |
High Court of Rajasthan Jaipur Bench |
05-05-1993 |
Modern Food Industries India Ltd Versus State of Haryana Ministry of Agriculture |
High Court of Punjab and Haryana |
03-11-1992 |
Food Corporation of India Versus Messrs Kamdhenu Cattle Feed Industries
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Supreme Court of India |
21-09-1992 |
Modern Food Industries (India) Limited and Another Versus Sachidanand Dass and Another
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Supreme Court of India |
21-07-1992 |
Kamdhenn Cattle Feed Industries Versus Food Corporation Of India Punjab Zone |
High Court of Punjab and Haryana |