B P STEEL INDUSTRIES PRIVATE LIMITED

Activity: Manufacturing (Metals & Chemicals, and products thereof) in Maharashtra.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U28900MH1959PTC011426 		ROC
RoC-Mumbai 		Incorporation Date
21-08-1959
Class
Private 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
011426 		Registration Date
21-08-1959 		 



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
ACTIVE compliant
Last AGM Date
30-09-2019
Last Balance Sheet Date
31-03-2019



Financials
Authorized Capital
Rs. 30,00,000
Paid Up Capital
Rs. 12,97,800



Contact Information
E-Mail Address
info@bptechno.com
Registered Address
39/44, SION-EAST ROAD NO 2 MUMBAI MH 400022 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to B P STEEL INDUSTRIES PRIVATE LIMITED

Last Checked Past / Closed Litigation On 22-02-2021 13:13
28-01-2021 Ispat Industries Ltd. (Now JSW Steel Coated Products Ltd. Versus Maharashtra Airport Development Company Limited (MADC) acting through its Managing Director/Joint Managing Director In the High Court of Bombay at Nagpur
24-11-2020 Chief Executive Officer & Vice Chairman Gujarat Maritime Board Versus Asiatic Steel Industries Ltd. & Others Supreme Court of India
24-02-2020 Panch Tatva Promoters Pvt. Ltd. Versus GPT Steel Industries Ltd. (Through Resolution Professional) & Others National Company Law Appellate Tribunal
24-12-2019 Shyam Steel Industries Limited Versus Shyam Sel & Power Limited & Another High Court of Judicature at Calcutta
05-12-2019 M/s. Bhuwalka Steel Industries Ltd & Another Versus Union of India & Others Supreme Court of India
29-07-2019 M/S Vishwaleela Steel Tube Industries & Others Versus State of U.P. & Others High Court of Judicature at Allahabad
24-04-2019 Hari Steel & General Industries Ltd. & Another Versus Daljit Singh & Others Supreme Court of India
26-03-2019 Commissioner of Central Excise, Chennai II Commissionerate, Chennai Versus M/s. Kanishk Steel Industries Ltd., Gummidipoondi & Another High Court of Judicature at Madras
08-03-2019 Kamal Kumar Bhuwalka, Managing Director, M/s. Bhuwalka Castings & Forgings Pvt. Ltd (Formerly Known As M/s. Bhuwalka Steel Industries Ltd) & Others Versus C.C.E.-Bangalore Customs Excise amp Service Tax Appellate Tribunal South Zonal Bench At Bangalore
08-03-2019 Kamal Kumar Bhuwalka, Managing Director M/S Bhuwalka Castings & Forgings Pvt. Ltd. (Formerly Known As M/s. Bhuwalka Steel Industries Ltd) & Others Versus C.C.E. Bangalore Customs Excise amp Service Tax Appellate Tribunal South Zonal Bench At Bangalore
18-09-2018 Mahalaxmi Steel Industries Versus C.C.E. Raipur Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi
18-05-2018 Rite Steel Industries Pvt. Ltd. V/S CCE, Chennai-I Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai
20-04-2018 Modern Steel Industries V/S CCE & ST, Chennai Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai
18-04-2018 Barnala Steel Industries Pvt. Ltd. Versus Bank of Baroda & Others High Court of Judicature at Allahabad
13-04-2018 Messers Sunshine Steel Industries & Another Versus State of U.P. & Another High Court of Judicature at Allahabad
26-03-2018 M/s. Ravi Steel Industries Versus Maharashtra State Electricity Board, ?Prakashgad?, Bandra (East) & Others In the High Court of Bombay at Nagpur
22-03-2018 Bhuwalka Steel Industries Ltd V/S Commissioner of Central Excise, Mumbai-I Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai
26-02-2018 Amman Steel & Allied Industries and Others V/S CCE, Trichy and Others. Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai
23-01-2018 Raju Steel Industries Versus Commissioner of Central Excise, Nagpur Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai
22-01-2018 Ambika Steel Industries V/S Commissioner of Central Excise, Customs and Service Tax, Hyderabad-III Customs Excise Service Tax Appellate Tribunal Regional Bench Hyderabad
06-10-2017 Shyam Industries Ltd. Versus R.L. Steel Energy Ltd. National Company Law Appellate Tribunal
12-07-2017 Shiva Steel & Wire Industries V/S C.C.E., Jammu Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi
19-05-2017 Smart Timing Steel Ltd. Versus National Steel & Agro Industries Ltd. National Company Law Appellate Tribunal
08-05-2017 Commissioner of Central Excise, Ludhiana V/S Super Steel Industries Customs Excise Service Tax Appellate Tribunal Chandigarh Bench
03-05-2017 Pramod Khosla Versus Khosla Steel Industries P. Ltd. & Others National Company Law Appellate Tribunal
19-04-2017 M/s. SB Steel Industries, Rep. by its partner Rattanlal Tantia & Others Versus M/s. India Re-rolling Mills Rep. by its partner Vinod Kumar Fatehpuria High Court of Judicature at Madras
07-04-2017 M/s. Chinteshwar Steel Private Limited & Another Versus State of Maharashtra, through Secretary, Industries, Engery and Labour Department & Others In the High Court of Bombay at Nagpur
05-04-2017 M/s. Avon Steel Industries Pvt. Ltd. Versus Bajrangbali Transport Company Private Limited & Others National Consumer Disputes Redressal Commission NCDRC
24-03-2017 M/s. Bhuwalka Steel Industries Ltd. & Another Versus Union of India & Others Supreme Court of India
10-02-2017 Mahammadi Steel Industries Pvt. Ltd V/S Commr. of C. Ex. & Cus. Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai
10-01-2017 Khosla Steel Industries (P.) Ltd. Versus K. Steel (P.) Ltd. National Company Law Tribunal, Kolkata
03-01-2017 The Union of India, Reptp by its Secretary, Govt. of India Ministry of Consumer Affairs, Food & Public Distribution & Others Versus Vishwanath Sugar & Steel Industries Limited (Now Called as Vishwaraj Sugar Industries Limited) & Others High Court of Karnataka Circuit Bench At Dharwad
01-12-2016 Steel Authority of India Limited Versus M/s. Everest Rolling Industries Private Limited High Court of Delhi
10-08-2016 M/s Lloyds Steel Industries Ltd., Versus The Commissioner of Customs (Imports) Custom House & Others High Court of Judicature at Madras
12-07-2016 Rajesh Steel Industries & Another Versus Development Corporation of Konkan Ltd. & Others High Court of Judicature at Bombay
02-06-2016 Ponneri Steel Industries Versus Commissioner of Central Excise, Chennai-II Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai
22-12-2015 Saurin Indubhai Patel Versus Karnavati Steel Industries Ltd. High Court of Gujarat At Ahmedabad
18-12-2015 M/s. Bhuwalka Steel Industries Limited, Bangalore Versus Indian Overseas Bank, Bangalore & Another High Court of Karnataka
28-10-2015 Oriental Bank of Commerce V/S Rehal Steel Industries and Others. Debt Recovery Appellate Tribunal At Delhi
04-09-2015 Commissioner of Customs & Central Excise Versus Barnala Steel Industries Ltd. High Court of Judicature at Allahabad
30-07-2015 Anil Steel & Industries Limited, Kanakpura, Jaipur Versus Judge, Labour Court No.2, Jaipur & Others High Court of Rajasthan Jaipur Bench
21-07-2015 M/s. Associated Steel Industries Versus The E.P.F. Appellate Tribunal & Another High Court of Rajasthan Jaipur Bench
15-07-2015 JSW Steel Limited, Bandra (East) Versus Government of Karnataka, Department of Commerce & Industries & Others High Court of Karnataka
19-06-2015 M/s. Shyam Steel Industries & Another Versus Deputy Commissioner of Central Excise and Service Tax, Durgapur Div-I & Others High Court of Judicature at Calcutta
24-02-2015 M/s. Pinax Steel Industries Pvt. Ltd. Versus The Union Of India, Through The Secretary, Ministry Of Finance, Department Of Revenue & Others High Court of Judicature at Patna
18-02-2015 Commissioner of Income-Tax Versus Barnala Steel Industries Ltd. High Court of Judicature at Allahabad
12-02-2015 M/s. National Steel and Agro Industries Ltd. & Another Versus State of Maharashtra & Others High Court of Judicature at Bombay
08-01-2015 Commissioner of Central Excise VersusRajsheela Steel Industries High Court of Gujarat At Ahmedabad
11-12-2014 Commissioner of Central Excise Versus M/s. Kanishk Steel Industries Limited & Others High Court of Judicature at Madras
26-11-2014 M/s. Lakhani Steel Industries Versus The Commissioner of Central Excise & Another In the High Court of Judicature at Hyderabad
03-09-2014 Commissioner Versus Motabhai Iron and Steel Industries High Court of Gujarat At Ahmedabad
01-09-2014 Bhushan Power & Steel Limited Versus Kaniska Engineering Industries Limited & Others High Court of Judicature at Calcutta
11-08-2014 Commissioner of Income-tax Versus Ram Steel Industries High Court of Punjab and Haryana
31-07-2014 Paschim Gujarat Vij Company Ltd. Versus Rajesh Steel Industries High Court of Gujarat At Ahmedabad
25-07-2014 M/s. Salem Steel Industries, Gummidipoondi & Another Versus The Customs, Excise & Service Tax Appellate Tribunal, Chennai & Others High Court of Judicature at Madras
03-07-2014 The State of Jharkhand Through the Secretary Department of Industries Versus Kohinoor Steel Pvt. Ltd. High Court of Jharkhand
05-05-2014 Commnr. of Income Tax-VII, New Delhi Versus Punjab Stainless Steel Industries Supreme Court of India
01-05-2014 Commissioner of Customs, Tuticorin Versus National Steel & Agro Industries Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai
16-04-2014 Union of India Versus M/s. Jain Steel Industries & Others High Court of Delhi
07-04-2014 CC (Prev.) Jamnagar Versus M/s Lucky Steel Industries Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Ahmedabad
13-08-2013 M/s. Ravi Steels rep. by its Partners Chennai & Others Versus M/s. Sultan Steel Industries rep. by its Proprietor S.M.M. Sultan Ibrahim High Court of Judicature at Madras
02-08-2013 M/s. Ladi Steel Industries Pvt. Limited Versus Assam State Electricity Board, Bijuli Bhawan, Paltan Bazar, represented by its Chairman & Others High Court of Gauhati
03-07-2013 Commissioner of Income Tax (Central) Versus Prabhu Steel Industries Ltd. In the High Court of Bombay at Nagpur
20-06-2013 Commissioner of Customs (Sea), Chennai Versus M/s. Ponneri Steel Industries Tiruvallur High Court of Judicature at Madras
29-04-2013 M/s. United Steel Allied Industries Private Limited Versus M/s. Indian Bank, Corporate Office & Others High Court of Andhra Pradesh
15-02-2013 Consolidated Steel Industries (Pvt) Limited Versus People's Bank Supreme Court of Sri Lanka
23-10-2012 Classic Steel Industries Versus Amol Ramchandra Jadhav & Another In the High Court of Bombay at Aurangabad
31-07-2012 Novelty Power & Infratec Ltd. & Others Versus Mahavir Steel Industries Ltd. & Another High Court of Judicature at Bombay
10-05-2012 Steel Authority of India Limited Versus Pilani Investment & Industries Cor. Ltd High Court of Judicature at Calcutta
11-04-2012 Himadri Chemicals & Industries Ltd Versus Steel Authority Of India Ltd. & Another High Court of Judicature at Calcutta
27-03-2012 National Steel and Agro Industries Ltd. Versus Commissioner of Customs (Export), Mumbai Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai
20-03-2012 (1) Gautam Ferro Alloys; (2) Bihar Foundry & Castings Limited; (3) Bhuwania Associates Private Limited; (4) Hanuman Alloys Private Limited; (5) Super Steel Casting Limited; (6) Tulshyan Metals Private Limited; (7) Maihar Alloys Private Limited; (8) Anjaney Ferro Alloys Limited; (9) Calcutta Carbide Private Limited; (10) Dayal Steel Limited; (11) Shree Bholey Alloys Private Limited; (12) Balasree Metals Private Limited; (13) Balmukund Sponge & Iron Limited; (14) Millennium Ingots & Steel Company Private Limited; (15) Sundram Ferro Tech Private Limited; (16) Hindustan Melleables & Forging Limited; (17) MDA Projects India Private Limited; (18) Puja TMT Plant Private Limited; (19) Shreewali Ferro Tech Private Limited; (20) Jai Durga Iron Private Limited; (21) Bishwanath Ferro Alloys Limited; (22) Naiyadih Hi-Tech Private Limited; (23) Saluja Steel & Power Private Limited; (24) Santpuria Alloys Private Limited; (25) Mongia Steel Limited; (26) Steel Authority of India Limited; (27) ACC Limited; (28) Atibir Industries Company Limited; (29) Shivam Iron & Steel Company Limited; (30) Atibir Industries Company Limited; (31) Jharkhand Ispat Private Limited; (32) Aloke Steel Industries Private Limited; (33) Shivam Iron & Steel Company Limited; (34) Bir Steels Private Limited; (35) Lall Iron & Steel Company Limited; (36) Atibir Hi-Tech Private Limited; (37) Balajee Electrosteels Limited; (38) Parth Ispath (India) Private Limited; (39) Yash Alloys Private Limited; (40) Jharkhand Electricity Board; (41) Gaurang Alloys & Iron; (42) Swastik Ingots Electro; (43) Praneet Ispat Udyog Private Limited; (44) Sumi Vyapaar Private Limited; (45) Super Smelters Limited; (46) Valley Refractories Limited; (47) Castron Technologies Limited; (48) War Steels Private Limited; (49) Mihijam Vanaspati Limited Versus (1) Union of India and others; (2) Central Electricity Regulatory Commission and others; (3) Damodar Valley corporation and others High Court of Jharkhand
08-03-2012 Ramachandra Bhat Proprietor:Aparna Steel Industries Versus Appaji Rao, Kanthamangila Karnataka State Consumer Disputes Redressal Commission Bangalore
28-02-2012 Bhuwalka Steel Industries Limited, Represented by its Director, Ajay Kumar Bhuwalka Versus The Assistant Commissioner (CT) High Court of Judicature at Madras
12-01-2012 Tvl. Jandu Steel Industries Rep. By its Partner Jagtar Singh Jandu Versus The Commercial Tax Officer, Alandur Assessment Circle High Court of Judicature at Madras
12-12-2011 M/s. Reliance General Insurance Company Ltd. & Another Versus M/s Associated Steel Industries Represented by its Managing Partner & Another Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
07-12-2011 G.K. Steel and Allied Industries Pvt., Ltd., Rep.by its Director K. Narayanasamy Versus State of Tamil Nadu, rep.by Secretary to Government, Commercial Taxes Department & Others Before the Madurai Bench of Madras High Court
16-08-2011 Alpolic Industries Versus Tiger Steel Engineering (1) Pvt. Ltd. Delhi State Consumer Disputes Redressal Commission New Delhi
05-07-2011 Puraskar Mercantile Pvt Ltd & Another Versus Albright Steel Industries Ltd High Court of Chattisgarh
27-06-2011 Dhanya Steel Industries Private Limited, Rep. By its Managing Director Versus The Joint Commissioner (CT) & Another High Court of Judicature at Madras
09-06-2011 Tapowan Steel Industries Versus Babasaheb s/o Narayan Chikhale & Another In the High Court of Bombay at Aurangabad
25-04-2011 M/s.Bhuwalka Steel Industries Ltd., Represented by M.H. Sait Versus The Registrar, Employees Provident Fund Appellate Tribunal, New Delhi & Another High Court of Judicature at Madras
21-02-2011 Mahavir Steel Industries (P) Ltd. Versus Pune Workers Union, Pune & Another High Court of Judicature at Bombay
16-11-2010 M/s. Shri Amman Steel and Allied Industries, Represented by its Director M. Somasundaram, Trichy & The Appellate Deputy Commissioner, (Commercial Taxes) (FAC), Trichy & Another Before the Madurai Bench of Madras High Court
08-09-2010 Maharashtra State Electricity Distribution Co. Ltd. Versus The Lloyd Steel Industries Ltd. & Others In the High Court of Bombay at Nagpur
03-08-2010 Commissioner of Central Excise, Chennai Versus Bhuwalka Steel Industries Ltd Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai
21-07-2010 C.C.E., Kanpur Versus M/s Sarada Steel Industries Ltd. Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi
30-06-2010 M/s Raipur Bright Steel & Wire Weld Industries Limited Versus C.C.E.,Raipur (C.G.) Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi
17-06-2010 Commissioner of Central Excise, Raigad Versus Jay Iron & Steel Industries Ltd. Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai
20-05-2010 M/s. Ganesh Agro Steel Industries Versus Commissioner of Central Excise, Customs, Nashik Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai
11-05-2010 M/s. Raipur Bright Steel & Wire Weld Industries Ltd. Versus Commissioner of Central Excise Raipur Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi
30-04-2010 Sehra Steel Industries, Jamshedpur Versus E.S.I, Corporation through its Regional Director, Namkum, Ranchi High Court of Jharkhand
15-04-2010 M/s. Modern Industries Versus M/s. Steel Authority of India Ltd. & Others Supreme Court of India
12-04-2010 Sri Ramakrishna Steel Industries Ltd., represented by its Managing Director & Others Versus State represented by Inspector of Labour Uthagamandalam District High Court of Judicature at Madras
02-03-2010 Ravi Steel Industries Versus Commissioner of Central Excise Mumbai - III Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai
24-02-2010 CCE, Chennai Versus M/s. Hamma Steel Industries Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai
10-02-2010 M/s Pushpak Steel Industries Pvt. Ltd. Versus Commissioner of Central Excise, Pune-III Maharashtra State Consumer Disputes Redressal Commission Mumbai
22-01-2010 Lt. Col. Ajit Kumar Sukumara Pillai Versus M/s Bantia Steel Industries Pvt. Ltd., Steel and Wooden Furniture Andhra Pradesh State Consumer Disputes Redressal Commission Hyderabad
20-01-2010 M/s.Hargobind Steel Industries Versus The Tamil Nadu Electricity Regulatory Commission rep. by its Secretary & Others High Court of Karnataka
05-01-2010 Commissioner of Central Excise, Tiruchirapalli Versus Kali Steel and Engineering Industries (P) Ltd. Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai



Directors
DIN Name Since
01976128 SUNITA GUPTA 23-10-2003
00978699 VINODKUMAR RAMPAUL GUPTA 15-06-1969
00867195 DEEPAK VINOD KUMAR GUPTA 11-02-2011
00016863 SONAM GUPTA 11-02-2011
00016838 AANCHAL RAMESH GUPTA 11-02-2011
00016801 RENUU GUPTA 23-10-2003
00016754 RAMESH KUMAR GUPTA 15-06-1969
01976012 AARTI KUMARI VINOD KUMAR GUPTA 11-02-2011

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