Some PAST Judgements / Case Laws similar to B P INDUSTRIAL CORPN. PVT LTD
Last Checked Past / Closed Litigation On 27-12-2020 15:12
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23-11-2020 |
M/s. Metec Design and Construction Engineers India Pvt. Ltd., (Formerly Known as Metch Design and Construction Engineer), Rep.by its Director Kamalakannan Versus M/s. East Coast Construction and Industrial Ltd., Rep.by its Managing Director |
High Court of Judicature at Madras |
23-11-2020 |
Amar Deep Versus Union Of India, Through Director General, Central Industrial Security, New Delhi & Others |
High Court of Chhattisgarh |
19-11-2020 |
Sri Ram General Insurance Company Ltd. E-8 EPIP, RIICO Industrial Area, Jaipur, Rajasthan Versus Bhagwat Mehto & Others |
High Court of Chhattisgarh |
06-11-2020 |
Commissioner of Income Tax, “Aaykar Bhavan”, Patto, Panaji, Goa Versus M/s. Sociedade De Fomento Industrial Pvt. Ltd. |
In the High Court of Bombay at Goa |
05-11-2020 |
Dhaval Diyora Versus Union of India represented by Secretary Department for Promotion of Industry & Internal Trade (DPIIT) Earlier known as Department of Industrial Policy & Promotion & Others |
High Court of Judicature at Bombay |
28-10-2020 |
Srinivas J. Kulkarni, Manager Addison & Co. Ltd., Kancheepuram & Another Versus State of Tamil Nadu, Rep. by the Deputy Director, Industrial Safety & Health, Sriperumbudur |
High Court of Judicature at Madras |
23-10-2020 |
M/s. Mascot Construction Co. Versus Maharashtra Industrial Development Corporation, Through The Chief Engineer, MIDC & Another |
In the High Court of Bombay at Aurangabad |
22-10-2020 |
The Commissioner of Income Tax, “Aaykar Bhavan”, Patto, Panaji, Goa Versus M/s. Sociedade De Fomento Industrial Pvt. Ltd. |
In the High Court of Bombay at Goa |
22-10-2020 |
M/s Wise Industrial Park Ltd Versus Uttar Pradesh State Industrial Development Corporation Ltd & Another |
High Court of Judicature at Allahabad |
20-10-2020 |
M/s. Cobra Industrial Security Forces (I) Ltd., Jharkhand Versus The State of Bihar through the Director, Department of Education, Government of Bihar, Patna & Others |
High Court of Judicature at Patna |
14-10-2020 |
S. John Versus The Presiding Officer Central Government Industrial Tribunal Shastri Bhavan, Chennai & Another |
High Court of Judicature at Madras |
14-10-2020 |
Finnish Fund for Industrial Corporation Ltd., Rep. by its Authorised Signaory Juha-PekkA Tuomipuu Versus VME Precast Pvt. Ltd., Chennai & Others |
High Court of Judicature at Madras |
12-10-2020 |
Swastik Filaments Private Limited, Rep. by its Manager G. Chandrassekhar, Chennai Versus Sri Narayana Industrial Yarns Private Limited, Rep. by its Board of Directors, Trichy, Tamilnadu |
High Court of Judicature at Madras |
07-10-2020 |
M/s. Sri Amman Chemicals, Karur Rep. by its Partner P. Kumaresan Versus The Additional Secretary & Appellate Authority Ministry of Commerce & Industry Department of Industrial Policy & Promotion Udyog Bhawan, New Delhi & Others |
High Court of Judicature at Madras |
01-10-2020 |
The Managing Director, Tamilnadu State Transport Corporation (Coimbatore) Limited, Coimbatore Versus The Inspector of Labour, Authority under the Tamilnadu Industrial Establishment (Conferment of Permanent Status) Act, 1981, Coimbatore & Another |
High Court of Judicature at Madras |
01-10-2020 |
M/s. Puducherry Management & Productivity Council (PMPC), Represented by Secretary-cum-General Manager, Pondicherry Versus Central Government Industrial Tribunal-cum-EPF Appellate Tribunal at Chennai Represented by Dipti Mohapatra, Presiding Officer, Chennai & Another |
High Court of Judicature at Madras |
22-09-2020 |
Bhilai Engineering Corporation Ltd., Through Madhavdas K., Authorised Signatory Bec Nandinin Road Industrial Area, Chhattisgarh Versus United India Insurance Company Ltd. Through Senior Divisional Manager, Chhattisgarh |
National Consumer Disputes Redressal Commission NCDRC |
18-09-2020 |
Aaraf Khan & Another Versus The State of Madhya Pradesh, Through Police Station Industrial Area, Ratlam |
High Court of Madhya Pradesh Bench at Indore |
14-09-2020 |
Tamil Nadu Atomic Power Employees Union (A Government of India Enterprise), Rep.by its President, Kanchipuram Versus Nuclear Power Corporation of India Ltd., (A Government of India Enterprise), Rep.by its Senior Manager(Personal & Industrial Relations), Madras Atomic Power Station, Kanchipuram |
High Court of Judicature at Madras |
07-09-2020 |
Kaizen Cold Formed Steel Pvt. Ltd., Thiruvottiyur Versus The Central Government Industrial Tribunal (CGIT), Nungambakkam & Another |
High Court of Judicature at Madras |
27-08-2020 |
Shriram General Insurance Co.Ltd., E.B.RIICO Industrial Area, Rajasthan Versus Chinnaraj & Others |
High Court of Judicature at Madras |
04-08-2020 |
The Tamil Nadu Industrial Co-operative Bank (TAICO Bank), Represented by its Managing Director Versus R. Alex Sues & Another |
High Court of Judicature at Madras |
07-07-2020 |
The Special Land Acquisition Officer, Karnataka Industrial Area Development Board, Bengaluru & Another Versus Byamma & Others |
High Court of Karnataka |
03-07-2020 |
M/s. Psa Impex Pvt Ltd Versus Graeater Noida Industrial Development & Others |
High Court of Judicature at Allahabad |
01-07-2020 |
Sony India Pvt. Ltd. Mohan Co Operative Industrial Estate, New Delhi & Others Versus Jose George |
Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram |
16-06-2020 |
Kavali Nirmalamma & Others Versus Kailas Industrial Gages Ltd. & Others |
High Court of for the State of Telangana |
19-05-2020 |
M/s. Polaris Financial Technology Ltd., Represented by its Director, Chennai Versus The Secretary, Department of Scientific & Industrial Research Technology Bhavan, New Delhi & Others |
High Court of Judicature at Madras |
27-04-2020 |
P. Damodhar Versus The Telangana State Industrial Development Corporation Limited rep by its Joint Managing Director, Basheerbagh, Hyderabad & Others |
High Court of for the State of Telangana |
23-03-2020 |
Chennai Goods Transport Owners Service Industrial Cooperative Society Limited., Rep. by its President, R. Padmanaghan & Another Versus The Government of Tamil Nadu, Rep by the Secretary to the Government, Department of Animal Husbandry, Dairy Development & Fisheries, Chennai & Others |
High Court of Judicature at Madras |
11-03-2020 |
Shishpal Versus Inspector General, Central Industrial Security Force, Western Sector, Mumbai & Others |
Before the Madurai Bench of Madras High Court |
09-03-2020 |
The Senior General Manager, Heavy Alloy Penetrator Project Ministry of Defence, Trichy Versus The Central Government Industrial Tribunal-cum-Labour Court, Rep. By its Presiding Officer, Chennai & Others |
High Court of Judicature at Madras |
06-03-2020 |
Om Prakash Swami Versus Haryana State Industrial And Infrastructure Development Corporation Ltd., New Delhi |
National Consumer Disputes Redressal Commission NCDRC |
26-02-2020 |
Rajpal Versus Presiding Officer, Industrial Tribunal-Cum-Labour Court, U.T. Chandigarh & Others |
High Court of Punjab and Haryana |
26-02-2020 |
The Administrator, City and Industrial Development Corporation [CIDCO] & Others Versus Padmakar & Others |
In the High Court of Bombay at Aurangabad |
24-02-2020 |
Sandipan Chakravorthy Versus The Tamil Nadu State, Rep.by Deputy Director of Industrial Safety & Health, Thiruvallur |
High Court of Judicature at Madras |
17-02-2020 |
Union of India, Represented by The Secretary to Government, M/o.Commerce & Industry, Department of Industrial Policy and Promotion, Udyog Bhavan, New Delhi & Others Versus Rema Srinivasan Iyengar, Assistant Registrar of Trade Marks & GI, Chennai & Others |
High Court of Judicature at Madras |
17-02-2020 |
The Superintending Engineer Thiruvannamalai Electricity Distribution Circle TANGEDCO, Thiruvannamalai Versus The Presiding Officer Industrial Tribunal, Tamil Nadu, Chennai & Another & Another |
High Court of Judicature at Madras |
14-02-2020 |
M/s. Fine Automotive & Industrial Radiators Pvt. Ltd., Represented by its Managing Director Versus Bharath Sanchar Nigam Ltd., Represented by its Principal General Manager, Puducherry & Another |
High Court of Judicature at Madras |
14-02-2020 |
The Management, ICICI Bank Limited, ICICI Bank Towers, Mumbai & Others Versus The Presiding Officer, Central Government Industrial Tribunal cum Labour Court, Chennai & Others |
High Court of Judicature at Madras |
05-02-2020 |
P. Krishnan Versus The Deputy Director of Industries and Commerce (Industrial Co-operatives)/(District Registrar of Industrial Co-op), Guindy, Chennai & Others |
High Court of Judicature at Madras |
05-02-2020 |
M/s. Texcel International Pvt. Ltd., Sengundram Industrial Area (Near Ford India Ltd.,), Chengalpattu Versus M/s. Chennai Steel Tubes, Rep.by one of its Partner, G. Bhavanishankar |
High Court of Judicature at Madras |
04-02-2020 |
General Manager, Sri Bharathi Mills, Pondicherry Versus The Presiding Officer, Industrial Tribunal (FAC), Pondicherry & Another |
High Court of Judicature at Madras |
04-02-2020 |
Goa Industrial Development Corporation, through its Managing Director, Faizi O. Hashmi Versus Commissioner of Income Tax & Another |
In the High Court of Bombay at Goa |
31-01-2020 |
S. Rex Versus State through Deputy Director, Industrial Protection & Health Department (Inspector of Factories) Kovilpatti |
Before the Madurai Bench of Madras High Court |
29-01-2020 |
Urmila Shah & Others Versus Presiding officer, Industrial Tribunal & Others |
High Court of Orissa |
29-01-2020 |
Max Bupa Health Insurance Co. Ltd. Mohan Co-operative Industrial Estate, New Delhi & Another Versus Reji Paul |
Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram |
28-01-2020 |
P.P. Upadhya & Another Versus State of Karnataka, Department of Factories Boilder Industrial Safety & Health, Mangalore |
High Court of Karnataka |
24-01-2020 |
South Indian Artistes' Association, Rep. by its General Secretary, T. Nagar Versus The Registrar of Societies, South Chennai, District Registrar (Admin), Guindy Industrial Estate, Guindy & Others |
High Court of Judicature at Madras |
22-01-2020 |
Laxmi Industrial Estate V/S State of Maharashtra Greater Mumbai, Through Ministry of Revenue & Others |
High Court of Judicature at Bombay |
21-01-2020 |
E. Mohammed Misraan Versus RRB Energy Limited, Represented by The Head Operations, GA – 1/B-1 Extension, Mohan Cooperative Industrial Estate, Mathura Road, New Delhi |
High Court of Judicature at Madras |
20-01-2020 |
Special Land Acquisition Officer, Karnataka Industrial Area Development Board, Mysore Versus S. Kumaraswamy, The Kalakunda Village |
High Court of Karnataka |
18-12-2019 |
P. Venu Versus The Union of India, Through The Secretary Department of Industrial Policy & Promotion, Ministry of Commerce & Industry, New Delhi & Others |
High Court of Kerala |
05-12-2019 |
V. Valarmathi Versus The Branch Manager, Tamilnadu Industrial Investment Corporation Ltd., Salem & Others |
High Court of Judicature at Madras |
28-11-2019 |
K.M. Chinnasamy & Others Versus The Inspector of Labour, Appointed under Tamil Nadu Industrial Establishments (Conferment of Permanent Status to Workmen) Act, 1981, Erode & Others |
High Court of Judicature at Madras |
28-11-2019 |
The Superintending Engineer, Vellore Electricity Distribution Circle, Tamil Nadu Generation and Distribution Corporation Limited, Vellore Versus The Inspector of Labour, Authority under the Industrial Establishments (Conferment of Permanent Status to Workmen) Act, Vellore & Others |
High Court of Judicature at Madras |
25-11-2019 |
M. Velumurugan Versus The Managing Director, Tamil Nadu Zari Limited, Industrial Estate, Kancheepuram |
High Court of Judicature at Madras |
25-11-2019 |
K. Ramesh Versus The Managing Director, Tamil Nadu Zari Limited, Industrial Estate, Kancheepuram |
High Court of Judicature at Madras |
22-11-2019 |
M.A. Vijayalakshmi Versus The Presiding Officer, Central Government Industrial Tribunal cum Labour Court, Chennai & Others |
High Court of Judicature at Madras |
22-11-2019 |
The Dhanalaxmi Bank Ltd. (Formerly known as Dhanalakshmi Bank Ltd.) Zonal office, Chennai, Rep. by its Asst. General Manager & Regional Head Versus The Presiding Officer, Central Government Industrial Tribunal-cum-Labour Court, Chennai & Others |
High Court of Judicature at Madras |
22-11-2019 |
The Management of Central Bank of India, Represented by Mayank Dinesh Shah, its Senior Regional Manager, Chennai Versus The Presiding Officer, Central Government Industrial Tribunal cum-Labour Court, Chennai & Another |
High Court of Judicature at Madras |
15-11-2019 |
The Management, Tamilnadu Khadi and Village, Industries Board, Represented by its Assistant Director, Chennai Versus The Workman, Represented by the Secretary, Industrial Estate General Workers Union, Chennai & Another |
High Court of Judicature at Madras |
15-11-2019 |
The Director General Central Industrial Security Force, New Delhi & Others Versus M. Selvam |
Before the Madurai Bench of Madras High Court |
14-11-2019 |
Central Bank of India, Regional Office, Chennai Versus The Presiding officer, Central Government Industrial Tribunal, cum Labour Court, Chennai & Others |
High Court of Judicature at Madras |
12-11-2019 |
M/s. Sri Amman Chemicals, Rep. by its Partner P. Kumaresan Versus The Additional Secretary & Appellate Authority, Ministry of Commerce & Industry, Department of Industrial Policy & Promotion, New Delhi & Others |
High Court of Judicature at Madras |
08-11-2019 |
Gopal Metal Containers (P) Ltd., Guindy Industrial Estate, Presently at Royapuram, Represented by its Director G. Sekar Versus The Presiding Officer, II Additional Labour Court, Chennai & Another |
High Court of Judicature at Madras |
06-11-2019 |
City & Industrial Development Corporation of Maharashtra Ltd. Versus Lambda Therapeutic Research Ltd. & Others |
Supreme Court of India |
05-11-2019 |
K.G. Seshadri Versus The Presiding Officer, Central Government Industrial Tribunal Cum Labour Court, Chennai & Others |
High Court of Judicature at Madras |
04-11-2019 |
Nitin Gupta Versus M/s. Aakash Metal Industrial |
High Court of Delhi |
29-10-2019 |
Paragon Steels Private Limited, Industrial Development Area, Palakkad, Represented by Its Director, Muhammed Musthafa & Others Versus The State of Kerala, Represented by Its Secretary to Government, Industries Department, Thiruvananthapuram & Others |
High Court of Kerala |
24-10-2019 |
U.P. State Industrial Development Corporation Ltd. Versus M/s. Diamond General Trading |
Supreme Court of India |
24-10-2019 |
The Superintending Engineer, Namakka Electricity Distribution Circle, Tamil Nadu Electricity Board, Namakkal Versus The Inspector of Labour, Office of the Inspector of Labour, Authority under the Tamil Nadu Industrial Establishment, (Conferment to permanent Status to Workmen) Act 1981, Namakkal & Others |
High Court of Judicature at Madras |
23-10-2019 |
V.K. Dhingra Versus Shri Ram Scientific Industrial Research Foundation |
High Court of Delhi |
23-10-2019 |
K. Naresh Versus The Presiding Officer, Central Govt. Industrial Tribunal-cum- Labour Court, Chennai & Another |
High Court of Judicature at Madras |
22-10-2019 |
M. Kasthuri Versus The Presiding Officer, Central Government Industrial Tribunal cum Labour Court, Chennai & Another |
High Court of Judicature at Madras |
22-10-2019 |
Bihar Industrial Area Development Authority & Others Versus Amit Kumar & Others |
Supreme Court of India |
17-10-2019 |
The Railway Employees Co-operative Credit Society Limited, Represented by its Chief Executive N. Manivannan Versus The Presiding Officer, Industrial Tribunal, Tamil Nadu, Chennai & Others |
High Court of Judicature at Madras |
14-10-2019 |
N. Mohandoss Versus The Presiding Officer, Central Government Industrial Tribunal cum Labour Court, Chennai & Others |
High Court of Judicature at Madras |
14-10-2019 |
The Senior Manager-HRD, Air India Ltd., (Now Known as National Aviation Company of India Limited), Chennai Versus The Presiding Officer, Central Government Industrial Tribunal-cum-Labour Court, Chennai & Another |
High Court of Judicature at Madras |
27-09-2019 |
La'Builde Associates & Another Versus City & Industrial Development Corporation of Maharashtra Limited, through its Managing Director & Others |
High Court of Judicature at Bombay |
26-09-2019 |
M/s. Industrial ‘H' Packers Versus E.M. George & Others |
Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram |
18-09-2019 |
Indian Bank, Represented by its General Manager, Chennai Versus The Presiding Officer, Central Government Industrial Tribunal, Chennai & Another |
High Court of Judicature at Madras |
17-09-2019 |
The General Manager, Pankaja Mills, (A Unit of National Textile Corporation Ltd), Coimbatore Versus The Presiding Officer, Central Government Industrial Tribunal cum Labour Court, Chennai & Another |
High Court of Judicature at Madras |
13-09-2019 |
Pragatisheel Engineering Shramik Sangh Industrial Estate, Chhattisgarh Versus Simplex Castings Ltd, Chhattisgarh & Others |
High Court of Judicature at Madras |
05-09-2019 |
Electrical Contractors Association of Maharashtra, Through its Chairman: Nilesh Subhash Tivramkar Versus City & Industrial Development Corporation of Maharashtra Ltd. & Others |
High Court of Judicature at Bombay |
04-09-2019 |
The General Secretary Indian Bank Employees Association, Choolaimedu, Chennai Versus Presiding Officer, Central Government Industrial Tribunal cum Labour Court, Sastri Bhavan, Chennai & Another |
High Court of Judicature at Madras |
28-08-2019 |
Karnataka Industrial Area Development Board Versus M/s. Arrow Devices Pvt. Ld. Represented By Its Managing Director, Shri Aditya Mittal |
National Consumer Disputes Redressal Commission NCDRC |
27-08-2019 |
The General Manager, Southern Railway, Chennai Versus The Central Government Industrial Tribunal Cum Labour Court, Chennai & Another |
High Court of Judicature at Madras |
26-08-2019 |
The Management, Carborandum Universal Ltd., Industrial Ceramics Division, Hosur Versus The Presiding Officer, Labour Court, Salem & Another |
High Court of Judicature at Madras |
26-08-2019 |
Babitha Versus The Commandant Central Industrial Security Force (CISF) (Disciplinary Authority) Department of Atomic Energy (DAE) Ministry of Home Affairs, Kancheepuram & Others |
High Court of Judicature at Madras |
20-08-2019 |
M/s. Alkraft Thermotechnologies (Pvt.) Ltd., Ambattur Industrial Estate, Chennai, Rep. by Authorised Signatory, P. Sirajudeen Versus Commissioner of Central GST & Central Excise, Chennai |
High Court of Judicature at Madras |
05-08-2019 |
P. Krishnan Versus The Deputy Director of Industries & Commerce (Industrial Co-operatives)/(District Registrar of Industrial Co-op), Guindy, Chennai & Others |
High Court of Judicature at Madras |
01-08-2019 |
M/s. KRBL Limited, Bhasaur, Dhuri Versus Presiding Officer, Industrial Tribunal, Patiala & Others |
High Court of Punjab and Haryana |
01-08-2019 |
Shashi Bhusan Prasad Versus Inspector General Central Industrial Security Force & Others |
Supreme Court of India |
30-07-2019 |
Himadri Coke & Petro Ltd. & Another Versus WB Industrial Infrastructure Development Corporation & Others |
High Court of Judicature at Calcutta |
23-07-2019 |
Rajasthan Industrial Development & Investment Corporation Limited Versus Rajasthan Fasterners Private Limited |
High Court of Rajasthan Jaipur Bench |
11-07-2019 |
Creation Investments Equitas Holdings LIC A wholly owned subsidiary of Creation Investments Social Ventures Fund II LP, United States of America Versus Small Industrial Development Bank of India (SIDBI) 7561, Overseas Towers, Anna Salai, Chennai |
High Court of Judicature at Madras |
11-07-2019 |
Chennai Non Woven's Private Limited represented by its Authorised Secretary T. Sreenivasan, Ambattur Industrial Estate Chennai Versus State of Tamil Nadu represented by its Secretary to Government Environment and Forest (EC2) Department Fort St. George, Chennai & Others |
High Court of Judicature at Madras |
05-07-2019 |
Madras Labour Union, Rep. by its Vice-President & Another Versus The Board for Industrial & Financial Reconstruction, Rep. by its Secretary, New Delhi & Others |
High Court of Judicature at Madras |
01-07-2019 |
Baljeet Singh Versus The PIO, Industrial Training Institute, Jahangir Puri & Another |
High Court of Delhi |
27-06-2019 |
Management of National Aviation Company of India Limited, Chennai Versus The Central Government Industrial Tribunal-cum-Labour Court, Rep. by its Presiding Officer, Chennai & Another |
High Court of Judicature at Madras |