B N HEALTHCARE PRIVATE LIMITED

Activity: Manufacturing (Food stuffs) in Assam.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U15412AS2000PTC006258 		ROC
RoC-Shillong 		Incorporation Date
21-07-2000
Class
Private 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
006258 		Registration Date
21-07-2000 		 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
ACTIVE compliant
Last AGM Date
29-09-2018
Last Balance Sheet Date
31-03-2018



Financials
Authorized Capital
Rs. 25,00,000
Paid Up Capital
Rs. 25,00,000



Contact Information
E-Mail Address
tinsukia@apolloclinic.com
Registered Address
NILIMA APARTMENT RANGAGORA ROAD TINSUKIA AS 786125 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to B N HEALTHCARE PRIVATE LIMITED

Last Checked Past / Closed Litigation On 07-09-2022 00:40
26-08-2022 Sun Pharmaceutical Laboratories Ltd. Versus Hetero Healthcare Ltd. and Others. High Court of Delhi
11-07-2022 State of Gujarat Versus Cadila Healthcare Ltd. Supreme Court of India
07-07-2022 M/s. Overseas Healthcare Pvt. Ltd. Versus State of Gujarat High Court of Gujarat At Ahmedabad
05-07-2022 Siemens Healthcare Pvt. Ltd. Versus Director General Armed Forces Medical Services High Court of Delhi
24-06-2022 Cadila Healthcare Ltd. Versus C.C.E. & S.T.-Vadodara-I Customs Excise amp Service Tax Appellate Tribunal West Zonal Bench At Ahmedabad
09-06-2022 Unimed Technologies Limited, Chennai, Rep. by its Constituted Attorney Srikant Nahata & Others Versus Cadila Healthcare Limited, Ahmedabad & Another High Court of Judicature at Madras
20-04-2022 Procter & Gamble Hygiene and Healthcare Limited, Mumbai Versus Reckitt Benckiser (India) Private Limited, New Delhi High Court of Judicature at Madras
06-04-2022 TIL Healthcare Private Limited Rep. By its Authorised Representative Shabeena Thahseen, AVP Regulatory Affairs Tagros House, Chennai Versus Bio Conic Remedies Partnership firm, Rep. By Shripal Jain, Himachal Pradesh & Others High Court of Judicature at Madras
25-03-2022 Novartis AG and Others V/S Windlas Biotech Pvt. Ltd. and Others With Novartis AG and Others V/S Chhabra Healthcare Solutions Private Limited with Novartis AG and Others V/S Eris Lifesciences Limited High Court of Delhi
21-03-2022 Lapiz Digital Services, Chennai Versus Remittmed Healthcare Services Pvt. Ltd., Chennai & Another High Court of Judicature at Madras
17-12-2021 M/s. VK. Bajaj & Company Versus Nayati Healthcare & Research NCR Pvt. Ltd. & Another High Court of Delhi
12-11-2021 Cadila Healthcare Limited, Represented by General Manager (Legal) Mehul A. Pathak Versus Madhu Somani High Court of Judicature at Madras
16-09-2021 M/s. Conybio Healthcare (India) Pvt. Ltd., Rep. by its Director M.S. Nassim Versus The Assistant Commissioner (C.T.), Vadapalani I Assessment Circle, Chennai & Another High Court of Judicature at Madras
28-07-2021 PDC Healthcare Versus Mumtaz Ahmed High Court of Jammu and Kashmir
29-06-2021 M/s. Pfizer Healthcare India Private Limited, (Formerly known as Hospira Healthcare India Private Limited)Represented by the authorized signatory, Bodhisatwa Ray Versus Deputy Commissioner of Income Tax, Corporate Circle-5(2), Nungambakkam High Court of Judicature at Madras
21-06-2021 M/s. Schiller Healthcare India Pvt. Ltd, Represented by its Authorised Signatory, N. Kamal Versus Assistant Commissioner of Customs (Drawback-AIR), Chennai VII Commissionerate, Meenambakkam High Court of Judicature at Madras
01-06-2021 Glocal Healthcare Systems Pvt. Ltd., Represented by its Authorised Representative, Gautam Chowdhury, Kolkata Versus Major Paresh Singhal(Retd), Kolkata & Others High Court of Karnataka
22-02-2021 Cadila Healthcare Limited Versus Uniza Healthcare Llp & Another High Court of Delhi
21-01-2021 Cerner Healthcare Solutions Pvt. Ltd., Rep. herein by its Company Controller, Anil Bhutoria Versus The Additional Commissioner of Commercial Taxes, Zone-I, Bangalore High Court of Karnataka
19-01-2021 Siemens Healthcare Private Limited & Another Versus Directorate General Of Health Services, Central Procurement Agency & Others High Court of Delhi
08-01-2021 Medisprouts India Pvt. Limited CIN U93020KL2012PTC030297 a Company Registered Under The Companies Act & Others Versus M/s. Silver Maple Healthcare Services (P) Ltd. CIN U85100DL2010PTC200694 a Company Incorporated Under Companies Act High Court of Delhi
08-01-2021 Medisprouts India Pvt. Limited CIN U93020KL2012PTC030297 a Company Registered Under The Companies Act & Others Versus M/s. Silver Maple Healthcare Services (P) Ltd. CIN U85100DL2010PTC200694 a Company Incorporated Under Companies Act High Court of Delhi
30-10-2020 Ecila Henderson (A Protected Party, by her litigation friend, The Official Solicitor) Versus Dorset Healthcare University NHS Foundation Trust United Kingdom Supreme Court
12-10-2020 TTK Healthcare Tpa Private Limited Versus Deputy Commissioner of IncOme Tax (Tds), Bangalore High Court of Karnataka
12-10-2020 TTK Healthcare TPA Private Limited Versus Deputy Commissioner of Income Tax (TDS), Bangalore High Court of Karnataka
01-10-2020 Prahladbhai N. Patel & Another Versus Md India Healthcare Services Pvt. Ltd. & Another Gujarat State Consumer Disputes Redressal Commission Ahmedabad
22-07-2020 Alchemist Healthcare Ltd. & Another Versus Ministry of Corporate Affairs & Others High Court of Delhi
08-07-2020 L. Chinnathambi Versus Secretary to Government, Department of Public Healthcare & Family Welfare, Chennai & Others High Court of Judicature at Madras
19-06-2020 M/s. Healthcare Reforms Doctors Association Versus The Special Chief Secretary to Government Health Medical & Family Welfare Department Secretariat Hyderabad & Another High Court of for the State of Telangana
06-05-2020 Ajanta Pharma Ltd. Versus Zuventus Healthcare Ltd. High Court of Delhi
06-05-2020 Ajanta Pharma Ltd. Versus Zuventus Healthcare Ltd. High Court of Delhi
04-03-2020 Vimal Versus Abbott healthcare Pvt. Ltd. & Others High Court of Madhya Pradesh Bench at Indore
24-02-2020 Roche Products (India) Private Limited & Others Versus Cadila Healthcare Limited & Others High Court of Delhi
07-01-2020 Abbott Healthcare Private Limited, Represented by Its Authorised Signatory (Prabhat Ranjan), Mumbai Versus Commissioner of State Tax Kerala High Court of Kerala
13-12-2019 Alkem Laboratories Ltd V/S Deccan Healthcare Ltd High Court of Delhi
15-11-2019 M/s T.C. Healthcare P. Ltd. & Another Versus Union of India & Another Supreme Court of India
31-10-2019 GSK Consumer Healthcare S.A Versus EG Pharmaceuticals & Others High Court of Delhi
31-10-2019 GSK Consumer Healthcare S.A Versus EG Pharmaceuticals & Others High Court of Delhi
18-10-2019 M/s. Steer Engineering Private Limited, Represented herein by its authorized Signatory, Satish Padmanabhan Versus M/s. Glaxosmithkline Consumer Healthcare Holdings (US)LLC & Others High Court of Karnataka
18-10-2019 M/s. Steer Engineering Private Limited, Represented herein by its authorized Signatory, Satish Padmanabhan Versus M/s. Glaxosmithkline Consumer Healthcare Holdings (US)LLC & Others High Court of Karnataka
24-07-2019 Association of Healthcare Providers (India) Versus Government of NCT of Delhi High Court of Delhi
24-07-2019 Association of Healthcare Providers (India) Versus Government of NCT of Delhi High Court of Delhi
11-07-2019 Natco Pharma Limited Versus Bayer Healthcare LLC High Court of Delhi
11-07-2019 Natco Pharma Limited Versus Bayer Healthcare LLC High Court of Delhi
04-07-2019 Max Healthcare Institute Ltd. Versus Sahrudya Health Care Pvt. Ltd. High Court of Delhi
04-07-2019 Max Healthcare Institute Ltd. Versus Sahrudya Health Care Pvt. Ltd. High Court of Delhi
02-07-2019 Macleods Pharmaceuticals Ltd. Versus Swisskem Healthcare & Another High Court of Judicature at Bombay
02-07-2019 Macleods Pharmaceuticals Ltd. Versus Swisskem Healthcare & Another High Court of Judicature at Bombay
23-05-2019 Abbott Healthcare Private Limited V/S Union of India and Others High Court of Delhi
24-04-2019 Abbott Healthcare Private Limited and Others V/S Union of India and Others High Court of Delhi
12-04-2019 Cadila Healthcare Limited and Others V/S Union of India and Others High Court of Delhi
10-04-2019 Pharmacosmos Holding A/S Versus La Renon Healthcare Private Limited & Another High Court of Delhi
10-04-2019 Pharmacosmos Holding A/S Versus La Renon Healthcare Private Limited & Another High Court of Delhi
01-03-2019 Commr. of C. Ex. And Cus., Aurangabad V/S Encore Healthcare Pvt. Ltd In the High Court of Bombay at Aurangabad
25-02-2019 Pr. Commissioner of Income Tax-I Versus Cadila Healthcare Ltd. Supreme Court of India
18-02-2019 Hetero Healthcare Ltd. & Another Versus Union of India & Another High Court of Delhi
14-02-2019 V.R.G. Healthcare Private Limited, Nagpur & Another Versus Ganesh Ramchandra Chakkarwar National Company Law Appellate Tribunal
13-02-2019 Regency Healthcare & Others Versus State of Haryana High Court of Punjab and Haryana
05-02-2019 M/s. Vasan Healthcare P Ltd., Chennai Versus The Additional Commissioner of Income Tax, Chennai High Court of Judicature at Madras
25-01-2019 Jhulan Majumdar Versus Glaxo Smith Kine Consumer Healthcare Ltd. & Others West Bengal State Consumer Disputes Redressal Commission Kolkata
22-01-2019 Helsinn Healthcare S.A. Versus Teva Pharmaceuticals Usa, Inc., ET AL.(2019) Supreme Court of United States
22-01-2019 Helsinn Healthcare S.A., Versus Teva Pharmaceuticals USA, Inc., Et Al. Supreme Court of United States
04-01-2019 M/s. Aculife Healthcare Private Ltd., Gujarat Previously Known as Nirma Limited (Healthcare Division), Represented by Its Regional Sales Manager, Ajish Mathew & Another Versus The Kerala Medical Service Corporation Limited, Thiruvananthapuram, Represented by Its Managing Director & Others High Court of Kerala
02-01-2019 M/s. Perfint Healthcare Pvt. Ltd. Versus California Institute of Computer Assisted Surgery Inc. High Court of Judicature at Madras
28-11-2018 Abbott Healthcare Pvt. Ltd. Versus Competition Commission of India & Another High Court of Delhi
21-11-2018 M/s. Glaxo Smithkline Consumer Healthcare Limited Versus Assistant Commissioner of Income Tax High Court of Punjab and Haryana
13-11-2018 Abbott Healthcare Pvt. Ltd V/S Competition Commission of India and Others High Court of Delhi
25-10-2018 Medsave Healthcare (TPA) Ltd Versus Addl Cit, New Delhi Income Tax Appellate Tribunal Delhi
17-09-2018 The Commissioner of Income Tax-1 Versus M/s. Dedicated Healthcare Services (TPA) India Pvt. Ltd. High Court of Judicature at Bombay
12-09-2018 Cadila Healthcare Limited and Others V/S Competition Commission of India and Others High Court of Delhi
12-09-2018 Cadila Healthcare Limited & Another Versus Competition Commission of India & Others High Court of Delhi
03-08-2018 Condor Healthcare Private Limited & Another Versus M/s. Corem Pharma Private Limited In the High Court of Judicature at Hyderabad
02-08-2018 Grandcure Healthcare Pvt Ltd. Versus Finex Healthcare Pvt Ltd. & Another High Court of Delhi
01-08-2018 S.A. Galderma & Another Versus Medsea Healthcare Pvt. Ltd. High Court of Delhi
01-08-2018 S.A. Galderma & Another Versus Medsea Healthcare Pvt. Ltd. High Court of Delhi
10-07-2018 M/s. Perfint Healthcare Pvt. Ltd., Rep. By its Board of Directors N. Nandakumar Subburaman & Others Versus California Institute of Computer Assisted Surgery Inc. High Court of Judicature at Madras
09-07-2018 Cadila Healthcare Limited V/S Union Of India And Others Supreme Court of India
12-06-2018 Reliance Healthcare Pvt. Ltd. Versus Reliance Medipharma High Court of Gujarat At Ahmedabad
22-05-2018 Santanu Roy Versus TTK Healthcare TPA Pvt. Ltd. & Others West Bengal State Consumer Disputes Redressal Commission Kolkata
14-05-2018 The Procter & Gamble Company Versus Midas Healthcare Limited & Others High Court of Delhi
14-05-2018 The Procter & Gamble Company Versus Midas Healthcare Limited & Others High Court of Delhi
21-03-2018 Wockhardt Limited V/S Maha Avtar Healthcare Pvt. Ltd High Court of Delhi
09-03-2018 Cadila Healthcare Limited and Others V/S Competition Commission of India and Others High Court of Delhi
09-02-2018 M/s. Omega Healthcare Management Services Pvt. Ltd. Versus Kamalraj Chandrasekaran High Court of Karnataka
07-02-2018 Urmil Chopra Versus Fortis Healthcare (India) Limited National Consumer Disputes Redressal Commission NCDRC
12-01-2018 Kusum Healthcare Pvt. Ltd V/S C.C.E., Jaipur-I Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi
03-01-2018 Abbott Healthcare P. Ltd. Versus Raj Kumar Prasad & Another High Court of Delhi
03-01-2018 Abbott Healthcare Pvt Ltd. Versus Raj Kumar Prasad High Court of Delhi
14-12-2017 Commissioner of C. Ex. , Thane-II V/S Astamed Healthcare (I) Pvt. Ltd. Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai
11-12-2017 Lt. Col. (Retd). J.S Ahluwalia Versus Fortis Hospital, Fortis Healthcare Ltd., & Others Punjab State Consumer Disputes Redressal Commission Chandigarh
04-12-2017 Inventia Healthcare Pvt. Ltd V/S Commissioner of Central Excise, Mumbai III Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai
24-11-2017 In the Matter of: M/s. RNB Design Arc Systems Versus M/s. Trivitron Healthcare Private Limited National Company Law Tribunal Chennai
10-11-2017 Neelkanth Healthcare Pvt. Ltd. Versus Neelkanth Minechem, Partnership Firm High Court of Rajasthan
07-11-2017 Bajaj Healthcare Ltd V/S Commissioner of Central Excise, Thane-II Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai
12-09-2017 K-Link Healthcare (India) Pvt. Ltd. and Others V/S Commissioner of Customs (AIR), Chennai Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai
28-08-2017 Cadila Healthcare Limited V/S Assistant Commissioner of Income Tax High Court of Gujarat At Ahmedabad
23-08-2017 TTK Healthcare Ltd V/S Commissioner of Central Excise, Chennai IV Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai
16-08-2017 VLCC Healthcare Ltd V/S CC, CE & ST, Hyderabad Customs Excise Service Tax Appellate Tribunal Regional Bench Hyderabad
03-08-2017 Schiller Healthcare India Pvt. Ltd V/S Commr. of Customs, Mumbai Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai
03-08-2017 M/s. Wipro GE Healthcare Private Limited, Bangalore Versus Union of India, Ministry of Commerce & Industry, Through its Secretary, New Delhi & Others High Court of Karnataka



Directors
DIN Name Since
06885094 SANJAY KUMAR AGARWALA 31-03-2015
07199809 CHANDRAKANT AGARWAL 15-06-2015
00538848 NARAYAN PRASAD AGARWAL 02-08-2002
00538877 BINOD KUMAR AGARWAL 15-12-2000

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