Some PAST Judgements / Case Laws similar to B K SARAF PRIVATE LIMITED
Last Checked Past / Closed Litigation On 26-06-2022 03:15
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29-03-2022 |
Vikesh Kumar Saraf Versus Asha Agrawal |
High Court of Chhattisgarh |
28-03-2022 |
Dropadi Fabrics & Another Versus Kushal Saraf & Another |
High Court of Judicature at Calcutta |
07-02-2022 |
Nimisha Saraf Versus Securities & Exchange Board of India SEBI Bhavan |
SEBI Securities amp Exchange Board of India Securities Appellate Tribunal |
11-11-2021 |
Pawan Kumar Saraf Versus Securities and Exchange Board of India & Others |
SEBI Securities amp Exchange Board of India Securities Appellate Tribunal |
21-10-2021 |
Avinash V. Saraf Versus C.D. Jose & Another |
High Court of Kerala |
27-09-2021 |
Ashish Saraf & Another Versus Bhuvan Madan & Others |
Supreme Court of India |
17-08-2021 |
D.P. Saraf Versus S.E.C.L. Marfat, C.M.D., C.G. & Others |
High Court of Chhattisgarh |
05-08-2021 |
Maya Tradelinks Limited, Represented by its Authorised Signatory, Pradip Saraf, Kolkata Versus Kirti Kumar Kabra & Another |
High Court of Karnataka |
10-03-2021 |
Priti Saraf & Another Versus State of Nct of Delhi & Another |
Supreme Court of India |
10-03-2021 |
Priti Saraf & Another Versus State of Nct of Delhi & Another |
Supreme Court of India |
10-03-2021 |
Priti Saraf & Another Versus State of Nct of Delhi & Another |
Supreme Court of India |
22-01-2021 |
Rajiv K. Luthra Versus Mohit Saraf |
High Court of Delhi |
29-05-2020 |
D.P. Saraf Versus Sub Area Manager, S.E.C.L. Rajgamaar Project Korba Area & Others |
High Court of Chhattisgarh |
19-05-2020 |
The Federal Agency for State Property Management of the Russian Federation (ROSIMUSHCESTVO) Versus Saraf Agency Pvt. Ltd. & Others |
High Court of Judicature at Calcutta |
19-02-2020 |
Shiv Kumar alias Jawahar Saraf Versus Ramavtar Agarwal |
Supreme Court of India |
17-10-2019 |
Arun Kumar Saraf Versus Delhi Pollution Control Committee & Others |
High Court of Delhi |
01-02-2019 |
Parveen Kumar Gupta & Others Versus Saraf Raj |
High Court of Jammu and Kashmir |
13-08-2018 |
New India Assurance Co. Ltd. Versus Girdhar Kumar Saraf |
National Consumer Disputes Redressal Commission NCDRC |
29-05-2018 |
Pawan Kumar Saraf Versus Securities & Exchange Board of India, SEBI Bhavan & Others |
SEBI Securities Exchange Board of India Securities Appellate Tribunal |
24-04-2018 |
M/s. Avon Lifesciences Limited Medak District rep. by its Director Versus M/s. Ashika Credit Capital Ltd. Kolkata, rep. by its authorized rep. Subidha Saraf |
In the High Court of Judicature at Hyderabad |
18-04-2018 |
Arun Kumar Saraf & Others Versus Union of India & Others |
High Court of Delhi |
05-02-2018 |
The Federal Agency For State Property Management of the Russian Federation (Rosemushestvo) Versus Saraf Agencies Pvt. Ltd. |
High Court of Judicature at Calcutta |
30-01-2018 |
Alok Saraf Versus Kejriwal Trading Co. Pvt. Ltd. |
High Court of Judicature at Calcutta |
04-12-2017 |
B. Anand Saraf Versus The Registrar of Co-operative Societies & Others |
High Court of Judicature at Madras |
10-07-2017 |
M/s. Saraf Trading Agency & Others Versus M/s. Bharat Petroleum Corporation Limited |
High Court of Orissa |
06-07-2017 |
Ram Lal Versus Dr. Kaushar @ Saraf Imtiyaz & Another |
High Court of Judicature at Allahabad |
25-05-2017 |
Jagat Narain Saraf & Another Versus Anjani Kumar Sharma Through Lr's & Another |
High Court of Delhi |
05-05-2017 |
Ito, Ward 33(1), Kolkata Versus Saraf Jewels & Co., Kolkata |
Income Tax Appellate Tribunal Kolkata |
24-03-2017 |
Saraf Agencies Pvt. Ltd. & Another Versus Federal Agencies For State Property Management & Another |
High Court of Judicature at Calcutta |
20-02-2017 |
Shashank Shekhar Versus Jagdish Prasad Saraf & Others |
High Court of Chhattisgarh |
20-02-2017 |
Shashank Shekhar Versus Jagdish Prasad Saraf & Others |
High Court of Chhattisgarh |
16-02-2017 |
Saraf Home Appliances Private Limited Versus Jet Settlers Limited |
High Court of Judicature at Calcutta |
23-01-2017 |
M/s. Roop Lal Kanhaiyalal Saraf Kadka Chowk, through proprietor Moti Lal Tanter (Jain) (since deceased) through his legal representatives Versus Kuber Dutt Sharma |
High Court of Rajasthan Jaipur Bench |
22-12-2016 |
Saraf Agencies Private Limited Versus Kanoria Jute & Industries Limited |
High Court of Judicature at Calcutta |
09-12-2016 |
M/s. Govind Saraf Kisan Seva Kendra Versus Indian Oil Corporation Ltd. |
High Court of Madhya Pradesh Bench at Indore |
19-08-2016 |
Saraf Infra Projects Ltd. & Another Versus The State of West Bengal & Others |
High Court of Judicature at Calcutta |
15-07-2016 |
Vidushi Vincom Ltd. & Another Versus Ravi Saraf & Others |
Supreme Court of India |
27-05-2016 |
Arun Kumar Saraf Versus M/s. Sagar Finstockes Pvt. Ltd. & Others |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
05-05-2016 |
Rajendra Prasad Saraf Versus State of Rajasthan & Another |
High Court of Rajasthan |
04-03-2016 |
Ajay Saraf, Ms. Meeta Saraf & Others Versus Kolkata West International City Pvt. Ltd. |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
14-12-2015 |
Vikas @ Vicky Banwarilal Saraf (Agrawal) Versus Megha Vikas @ Vicky Saraf (Megha d/o Naresh Agrawal) |
In the High Court of Bombay at Nagpur |
28-04-2015 |
Deep Saraf Versus United India Insurance Co. Ltd. & Others |
National Consumer Disputes Redressal Commission NCDRC |
22-04-2015 |
The Commissioner of Income Tax, Jaipur Versus Sanwarmal Saraf |
High Court of Rajasthan Jaipur Bench |
20-03-2015 |
Saraf Infra Projects Ltd. & Another Versus The State of West Bengal & Others |
High Court of Judicature at Calcutta |
03-12-2014 |
Chaman Lal Saraf (Dead) By LRs. & Others Versus State of Haryana & Others |
Supreme Court of India |
25-11-2014 |
Sajjjan Kumar Saraf & Another Versus Kaberi Private Limited & Others |
High Court of Judicature at Calcutta |
07-11-2014 |
Shankar Lal Saraf & Sweety Todi Versus Madhu Devi Saraf & Others |
High Court of Judicature at Calcutta |
19-09-2014 |
Dabur India Limited Versus Rajkumar Saraf Trading as M/s. Bindal Food Product & Another |
Intellectual Property Appellate Board |
16-07-2014 |
Kailash Saraf @ Kailash Chandra Saraf Versus Sampati Devi Saraf & Others |
High Court of Gauhati |
08-04-2014 |
Indigo Airlines N.S.C. Bose International Airport, Kolkata Versus Kumar Saraf, Kolkata |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
03-04-2014 |
Krishan Kumar Saraf & Another Versus Jaichand Lal |
Rajasthan State Consumer Disputes Redressal Commission Jaipur |
04-02-2014 |
Accountant General State of Chhattisgarh, Through: S.S. Sarojkar Versus Laxmi Narayan Saraf & Another |
Chhatisgarh State Consumer Disputes Redressal Commission Raipur |
24-12-2013 |
Sri Rabindranath Das & Another Versus Sri Manmohan Saraf & Another |
High Court of Judicature at Calcutta |
09-12-2013 |
M/s. Saraf Carpet & Textiles & Others Versus State of Rajasthan & Others |
High Court of Rajasthan |
06-12-2013 |
Lakhi Prasad Saraf Versus The State of Bihar & Others |
High Court of Judicature at Patna |
02-09-2013 |
Collector, Jabalpur & Others Versus Chandrawati Saraf |
High Court of Madhya Pradesh |
19-07-2013 |
Raj Kumar Saraf, Proprietor M/s. Bindal Food Products Versus M/s. Vaidya Nandram Gigraj Chamaria |
High Court of Delhi |
21-05-2013 |
M/s. Shree Ganesh Steel Rolling Mills Limited, Represented by its Director, Ashok Kumar Saraf & Others Versus M/s. STCL Limited, (A Government of India Undertaking), Represented by its Managing Director, Bangalore |
High Court of Karnataka |
09-05-2013 |
Mrs. Pavita Boparai Versus Neeraj Saraf & Another |
High Court of Delhi |
15-03-2013 |
Mohd. Aasim Versus Anil Kumar Saraf |
High Court of Madhya Pradesh |
12-02-2013 |
Dr. Harisingh Gour Vishwavidyalaya, Sagar Versus Surendra Saraf & Others |
High Court of Madhya Pradesh |
30-10-2012 |
Manoj Saraf Versus Haryana Urban Development Authority Through its Chief Administrator & Another |
National Consumer Disputes Redressal Commission NCDRC |
06-02-2012 |
Keshar Prasad Saraf Versus Sahab Ram |
High Court of Rajasthan |
22-12-2011 |
Avinash V. Saraf Versus Ernakulam Karayogam Society |
High Court of Kerala |
07-12-2011 |
Saraf Uddin Barbhuiya Versus The State Of Assam & Others |
High Court of Gauhati |
19-10-2011 |
Shri Umashankar S/o. Late Durgaprasad Saraf & Others Versus The Official Liquidator of M/s. Rai Bahadur Shreeram Durgaprasad Company Limited |
High Court of Judicature at Bombay |
05-08-2011 |
Rakesh Saraf & Others Versus Chelmsford Club Limited |
High Court of Delhi |
01-03-2011 |
Kanoria Jute & Industries Limited Versus Saraf Agencies Private Limited |
High Court of Judicature at Calcutta |
18-02-2011 |
M/s. Trinethra Super Retail Private Limited, represented by its Company Secretary Vinod K Saraf Versus Mee Trinetra Trading Private Limited, Represented by its Director Pilli Guru Prasad Anand & Others |
High Court of Andhra Pradesh |
01-02-2011 |
Radhe Shyam Saraf (Huf) & Others Versus Central Bank Of India |
High Court of Judicature at Calcutta |
13-01-2011 |
M/S. Saraf trading corporation etc. Etc Versus State Of Kerala |
Supreme Court of India |
05-01-2011 |
Mahi Ram Versus Rajana Saraf |
High Court of Rajasthan |
16-12-2010 |
R.K. Saraf Versus M/s Visakha Chemicals & Another |
Intellectual Property Appellate Board |
09-11-2010 |
Akhilesh Saraf Versus Usha Tiwari |
High Court of Madhya Pradesh |
04-08-2010 |
State of Orissa Versus Indramani Saraf |
High Court of Orissa |
30-07-2010 |
Municipal Council, Rajura Versus Ku. Vibhavqari Vithal Saraf & Others |
In the High Court of Bombay at Nagpur |
30-07-2010 |
Saraf Agencies Private Limited Versus Kanoria Jute And Industries Limited |
High Court of Judicature at Calcutta |
15-07-2010 |
Govind Prasad Bansal Versus Gopaldas S/o. late Bishanlalji Saraf |
High Court of Madhya Pradesh |
09-04-2010 |
Deo Kumar Saraf Versus Mangal Keshav Securities Limited |
High Court of Judicature at Calcutta |
19-03-2010 |
Raj Kumar Saraf, Proprietor, M/s Bindal Food Products Versus M/s Vishaka Chemicals, Sadar Bazar |
Intellectual Property Appellate Board |
25-11-2009 |
Controller of Estate Duty, Kerala Versus Nalini V. Saraf |
Supreme Court of India |
10-08-2009 |
Sachidanand Mishra Versus Bimla Devi Saraf |
High Court of Bihar |
07-07-2009 |
The Commissioner of Income-tax, Chennai Versus Sri Krishna Saraf
|
High Court of Judicature at Madras |
21-05-2009 |
N.N. Behl Versus V.N. Saraf & Others |
Supreme Court of India |
31-03-2009 |
Kishan Lal Saraf & Another Versus Santi Devi Agarwala & Others |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
31-03-2009 |
Kishan Lal Saraf & Another Versus Santi Devi Agarwala & Others |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
16-03-2009 |
M/s. V.G. Saraf and Sons Versus H. Ranjith & Another
|
Supreme Court of India |
13-03-2009 |
Central Bank of India Versus Saraf Chemicals Pvt.Ltd. & Others
|
High Court of Judicature at Bombay |
28-01-2009 |
Gulabbai Vishwanath Saraf & Others Versus Dwarkabai Sadashiv Pawar (since deceased through LRs) & Others
|
In the High Court of Bombay at Nagpur |
25-11-2008 |
M/s Saraf Paper Mills Ltd (in Liquidation) Through Official Liquidator |
High Court of Delhi |
20-11-2008 |
SARAF TRADING CORPORATION Saraf House Versus Union of India Rep. By its Secretary, Ministry of Finance, Department of Revenue & Others
|
High Court of Judicature at Madras |
20-11-2008 |
Saraf Trading Corporation Rep. by Its Partner Versus Union of India rep. By its Secretary, Ministry of Finance, Department of Revenue & Others
|
High Court of Judicature at Madras |
20-11-2008 |
SARAF TRADING CORPORATION Versus Union of India Rep. By its Secretary, Ministry of Finance, Department of Revenue & Others
|
High Court of Judicature at Madras |
01-10-2008 |
(1) Indian Overseas Bank; (2) Saraf Fabrics Limited and others v/s(1) Saraf Fabrics Limited and others; (2) Indian Overseas Bank and another |
Debt Recovery Appellate Tribunal At Delhi |
29-07-2008 |
Saraf Associated Versus Oriental Insurance Co. Ltd. & Another |
National Consumer Disputes Redressal Commission NCDRC |
16-07-2008 |
Ram Awatar Saraf Versus Bharat Petroleum Corpn. Ltd.
|
Supreme Court of India |
16-07-2008 |
Ram Awatar Saraf Versus Bharat Petroleum Corpn. Ltd.
|
Supreme Court of India |
15-07-2008 |
Saraf Brothers Versus Oriental Insurance Co. Ltd. & Another |
National Consumer Disputes Redressal Commission NCDRC |
06-05-2008 |
Indec Equipment Private Ltd. Versus Saraf Enterprises |
High Court of Judicature at Bombay |
06-05-2008 |
Indec Equipment Private Ltd. Versus Saraf Enterprises |
High Court of Judicature at Bombay |