B H P (1981) PVT LTD

Activity: Manufacturing (Metals & Chemicals, and products thereof) in West Bengal.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U24299WB1981PTC033895 		ROC
RoC-Kolkata 		Incorporation Date
22-07-1981
Class
Private 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
033895 		Registration Date
22-07-1981 		 



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
---
Last AGM Date
30-09-2019
Last Balance Sheet Date
31-03-2019



Financials
Authorized Capital
Rs. 40,00,000
Paid Up Capital
Rs. 35,00,000



Contact Information
E-Mail Address
1981bhp@gmail.com
Registered Address
GARIA STATION ROAD KOLKATA WB 700084 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to B H P (1981) PVT LTD

Last Checked Past / Closed Litigation On 08-04-2021 16:25
01-10-2020 The Managing Director, Tamilnadu State Transport Corporation (Coimbatore) Limited, Coimbatore Versus The Inspector of Labour, Authority under the Tamilnadu Industrial Establishment (Conferment of Permanent Status) Act, 1981, Coimbatore & Another High Court of Judicature at Madras
28-11-2019 K.M. Chinnasamy & Others Versus The Inspector of Labour, Appointed under Tamil Nadu Industrial Establishments (Conferment of Permanent Status to Workmen) Act, 1981, Erode & Others High Court of Judicature at Madras
24-10-2019 The Superintending Engineer, Namakka Electricity Distribution Circle, Tamil Nadu Electricity Board, Namakkal Versus The Inspector of Labour, Office of the Inspector of Labour, Authority under the Tamil Nadu Industrial Establishment, (Conferment to permanent Status to Workmen) Act 1981, Namakkal & Others High Court of Judicature at Madras
26-04-2019 The Management Versus The Appellate Authority under the Payment of Subsistence Allowance Act, 1981 (Deputy Commissioner of Labour), Madurai & Others Before the Madurai Bench of Madras High Court
13-06-2018 All Bank Appraisers' Federation, Tamil Nadu, Rep. by its General Secretary, K. Vijayarangan, Cuddalore Versus The Inspector of Labour, Authority under the Tamilnadu Industrial Establishments (Conferment of Permanent status Workmen) Act, 1981, Salem & Another High Court of Judicature at Madras
10-02-2017 The Manager, The Poompuhar Shipping Corporation Ltd., Kanyakumari Ferry Service, Rep.by its present Manager, Kanyakumari & Another Versus The Labour Inspector, Nagercoil, Authority under the Tamilnadu Industrial Establishments (Conferment of Permanent Status to Workmen) Act, 1981 & Others Before the Madurai Bench of Madras High Court
31-10-2011 The Special Officer, Salem Cooperative Sugar Mills Versus The Deputy Chief Inspector of Factories, authority under the Tamil Nadu Industrial Establishments (Conferment of Permanent Status) Act, 1981 & Another High Court of Judicature at Madras
19-07-2011 The Management, Agricultural College and Research Institute, Tamil Nadu Agricultural University Versus Inspector of Labour, (Authority under Tamil Nadu Conferment of Permanent Status Act 1981) & Others Before the Madurai Bench of Madras High Court
05-10-2010 The Management, Tamil Nadu Co-operative Marketing Federation Ltd., Rep. by its Secretary Versus The Appellate authority, Payment of Subsistence Allowance Act, 1981 & Others Before the Madurai Bench of Madras High Court
21-01-2010 The Management of Tiruchirappalli Agricultural Producers Co-operative Marketing Society Limited, Rep. By its Special Officer Versus The Deputy Commissioner of Labour (Authority under the Tamil Nadu Shops and Establishments Act 1981) & Another High Court of Judicature at Madras
05-06-2007 1981 Census and Election Job Workers' Association Versus State of West Bengal High Court of Judicature at Calcutta
30-07-1996 The Special Officer, Tamil Nadu Consumer Co-operative Federation Limited, Madras Versus The Assistant Commissioner of Labour (Authority under the Tamil Nadu Payment of Subsistence Allowance Act, 1981, Tiruchirapalli & Another High Court of Judicature at Madras
12-01-1988 Patori Devi and Anotherv. Amar Nath and Others,. (Criminal Appeals Nos. 509-510 of 1981) With State of Haryana Versus Amar Nath and Others(Criminal Appeals Nos. 650-651 of 1981) Supreme Court of India
18-02-1987 Ibm World Trade Corporationv. M. Kalyana Raman and Others,. (Civil Appeals Nos. 139-145 of 1981) With M. Kalyana Raman and Others Versus Messrs Ibm World Trade Corporation and Others(Civil Appeal No. 64 of 1982) Supreme Court of India
18-02-1987 Brij Pal Singh and Othersv. State of Uttar Pradesh,. (Criminal Appeals Nos. 126-28 of 1981) and Sujan Singh and Another Versus State of Uttar Pradesh(Criminal Appeal No. 138 of 1981) Supreme Court of India
08-02-1984 State of Gujarat Versus Consumer and Education Research Centre and Others,. (Civil Appeal No. 1748 of 1981) With Bechar Bhai Jadavji Versus State of Gujarat and Others (Special Leave Petition (Civil) No. 5177 of 1981) Supreme Court of India
05-10-1983 Union of India and Another Versus Som Dutt and Others,. (Civil Appeal No. 6738 of 1981) and Union of India and Another Versus Munshi Ram and Another (Civil Appeal No. 6739 of 1981) Supreme Court of India
23-09-1983 Jagannathan & Others Versus State (S.I. of Police, Ponneri) (Crime No. 49 of 1981) High Court of Judicature at Madras
07-09-1983 Messrs Star Sugar Mills Versus State of Uttar Pradesh and Others,. (Writ Petition No. 1438 of 1982) and N. K. Gupta Versus State of Uttar Pradesh and Others (Writ Petition No. 1537 of 1981) Supreme Court of India
23-08-1983 G.S. Agarwal Versus State of Uttar Pradesh and Others,. (Writ Petition No. 420 of 1981) Smt. Sabajmala Jain Versus State of Uttar Pradesh and Others (Writ Petition No. 2747 of 1982) Supreme Court of India
17-09-1982 Janshi and Company Versus State of Tamil Nadu and Others,. (Writ Petition No. 6797 of 1981) Mcdowell and Company Limited and Another Versus State of Tamil Nadu and Another,. (Writ Petition No. 8278 of 1981) Phipson and Company Limited and Another Versus State of Tamil Nadu and Another,. (Writ Petition No. 8279 of 1981) C.S. Vennal Naidu and Sons Versus State of Tamil Nadu and Others (Writ Petition No. 1357 of 1982) Supreme Court of India
21-01-1982 Sarvesh Narain Mishra Versus Vice-Chancellor, Aligarh Muslim University, Aligarh,. (Civil Appeal No. 228 of 1982) Peerzada Ahmad Salamat Khan Versus Vice-Chancellor, Aligarh Muslim University, Aligarh,. (Civil Appeal No. 229 of 1982) Abbas Zamir Versus Vice-Chancellor, Aligarh Muslim University, Aligarh and Others,. (Writ Petition No. 8142 of 1981) and Hafiz M. Ilyas and Others Versus Vice-Chancellor, Aligarh Muslim University, Aligarh (Writ Petitions Nos. 778-785 of 1982) Supreme Court of India
13-11-1981 R.K. Garg Versus Union Of India And Others (Writ Petition No. 355 Of 1981) Supreme Court of India
22-09-1981 State of Madhya Pradesh and Others Versus Indian Medical Association, M. P. and Others (Civil Appeal No. 553 of 1981) Supreme Court of India
22-09-1981 Thangapandi Nadar Versus State, represented by Sub-Inspector of Police, Kulasekarapattinam Police Station, Tirunelveli District in Crime No. 288 of 1981 High Court of Judicature at Madras
04-09-1981 Krishan Lal Praveen Kumar and Others Versus State of Rajasthan and Others (Writ Petitions Nos. 4839 To 4845 of 1981) Supreme Court of India
12-08-1981 Gulshan S/O Kallu and Others Versus Zila Parishad, Etawah, Uttar Pradesh and Another (Special Leave Petition (Civil) No. 1900 of 1981) Supreme Court of India
10-04-1981 Bal Ram Prasad Rawat Versus State of Uttar Pradesh and Others,. (Special Leave Petition (Civil) No. 10026 of 1980) Ram Asrey Malviya Versus State of Uttar Pradesh and Others,. (Special Leave Petition (Civil) No. 10027 of 1980) Narender Singh Gangwar Versus State of Uttar Pradesh and Others,. (Special Leave Petition (Civil) No. 10805 of 1980) Dasrath Tripathi Versus State of Uttar Pradesh and Others,. (Special Leave Petition (Civil) No. 11154 of 1980) and Prahlad Singh Versus State of Uttar Pradesh and Others,. (Special Leave Petition (Civil) No. 596 of 1981) Rama Shankar Shukla and Others Versus State of Uttar Pradesh and Others (Special Leave Petition (Civil) No. 10028 of 1980) Supreme Court of India
06-04-1981 State of Uttar Pradesh Versus Shiv Charan Sharma and Others,. (Civil Appeal No. 1248 of 1981) and Ashok Kumar and Another Versus Union of India and Others (Civil Appeal No. 1249 of 1981) Supreme Court of India



Directors
DIN Name Since
02435732 BAJRANG LAL AGARWALLA 02-04-2013
01917336 RADHA DEVI AGARWALLA 16-02-2015

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