B G AUTO ENGINEERS PRIVATE LIMITEDActivity: Manufacturing (Machinery & Equipments) in Maharashtra.Active |
||||||||||||
|---|---|---|---|---|---|---|---|---|---|---|---|---|
|
||||||||||||
|
CIN U29299PN1996PTC101168 |
ROC RoC-Pune |
Incorporation Date 17-07-1996 |
||||||||||
|
Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
||||||||||
|
Listed Unlisted |
Suspended at Exchange - |
|||||||||||
|
Registration Number 101168 |
Registration Date 17-07-1996 |
|||||||||||
Listing Info |
|
|
Not Listed or Listing Info, not found! |
Compliance |
|
Active Compliance ACTIVE Non-Compliant |
|
Last AGM Date 29-09-2001 |
|
Last Balance Sheet Date 31-03-2001 |
Financials |
|
Authorized Capital Rs. 70,00,000 |
|
Paid Up Capital Rs. 34,49,000 |
Contact Information |
|
E-Mail Address chandakp@gmail.com |
|
Registered Address 351/353 MARKET YARDGULTEKDI PUNE MH 411037 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to B G AUTO ENGINEERS PRIVATE LIMITEDLast Checked Past / Closed Litigation On 23-05-2022 23:41
|
||
| 29-07-2016 | M/s. Auto Craft Engineers Versus Akshar Automobiles Agencies Private Limited | High Court of Judicature at Bombay |
| 30-10-2010 | Skoda Auto India Pvt.Ltd. Rep by authorized signatory Marikar Engineers Pvt.Ltd. Cochin. Versus Sajeesh K. Lukose, Kottayam. | Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram |
| 17-08-2005 | Welset Engineers & Another. Versus Vikas Auto Industries & Others. | Supreme Court of India |
| 23-04-1997 | Union of India Versus Auto & Metal Engineers | Supreme Court of India |
| 04-03-1976 | Auto And Metal Engineers Versus Union Of India | High Court of Punjab and Haryana |
| 22-02-1971 | SITABAI NARUNA PUJARI VERSUS AUTO ENGINEERS | High Court of Judicature at Bombay |
Directors |
||
| DIN | Name | Since |
| 02594311 | ARUNKUMAR GANGABISHAN BANSAL | 17-07-1996 |
India's most comprehensive litigation gathering and reporting.
LEGATRACE AT YOUR SERVICE
- Legal Assessment
- Legal Risk Analysis
- Litigation Search
- Defaulter Lists Search
- Test Litigation Sensitivity
USEFUL FOR
- Mergers & Acquisitions
- Partnerships
- Joint Ventures
- Vendor On Boarding
- Employees / Competitors / Colleagues Legal Background Verification
DISCLAIMER: www.LawyerServices.in, LawyerServices, Integrated Web Services Pvt. Ltd., OR, Advanii Enterprises Pvt. Ltd. and its employees respect the Privacy and Intellectual Property Rights of everyone. All trademarks, service marks, trade names and logos appearing on the site are the property of their respective owners. Information shown here is purely a summary of the contents and status of documents as available on the official website of the Ministry of Corporate Affairs. It is not based on any personal judgements or opinion of any individual or professional.
The information from Ministry of Corporate affairs is being collated and matched to information sourced from various courts of India, Trademark authority, etc - in order to create a convenience tool for the general public at large. We no claim of ownership or affiliation with any trademark (REGISTERED OR UNREGISTERED) that forms part of any Company/LLP name listed on this page. Please note that the content of these documents are never verified, nor audited at our end and no representation or warranty is made regarding accuracy or reliability of data/content. The above information is provided for general purpose only and Companies Registrar (www.mca.gov.in) should be referred for any definitive information / purpose. All information provided on this website is without warranty of any kind - express or implied.
Our employees, officers or directors and the employees, officers or directors of any of our partners shall not be liable for any damages (direct, indirect, special or consequential) for whatever cause and disclaim any responsibility on account of any implications, decisions or actions taken on the basis of any information provided on or through this website. Please note:- We strive to keep this information correct and up-to-date, at regular intervals. However, please remember that we are not the primary source, and the company registry should always be referred to for definitive information. If you feel information is in fact out of date, you can expedite its updation by clicking on the "Request Latest Update" button on this page. Once again, no guarantees are made in regard to the same.
The information from Ministry of Corporate affairs is being collated and matched to information sourced from various courts of India, Trademark authority, etc - in order to create a convenience tool for the general public at large. We no claim of ownership or affiliation with any trademark (REGISTERED OR UNREGISTERED) that forms part of any Company/LLP name listed on this page. Please note that the content of these documents are never verified, nor audited at our end and no representation or warranty is made regarding accuracy or reliability of data/content. The above information is provided for general purpose only and Companies Registrar (www.mca.gov.in) should be referred for any definitive information / purpose. All information provided on this website is without warranty of any kind - express or implied.
Our employees, officers or directors and the employees, officers or directors of any of our partners shall not be liable for any damages (direct, indirect, special or consequential) for whatever cause and disclaim any responsibility on account of any implications, decisions or actions taken on the basis of any information provided on or through this website. Please note:- We strive to keep this information correct and up-to-date, at regular intervals. However, please remember that we are not the primary source, and the company registry should always be referred to for definitive information. If you feel information is in fact out of date, you can expedite its updation by clicking on the "Request Latest Update" button on this page. Once again, no guarantees are made in regard to the same.