Some PAST Judgements / Case Laws similar to B D K ALLOY PRIVATE LIMITED
Last Checked Past / Closed Litigation On 14-03-2021 01:00
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19-10-2020 |
M/s. VA Innova Alloy Steel Tech Pvt. Ltd. Versus Avinash Daga |
High Court of for the State of Telangana |
09-03-2020 |
The Senior General Manager, Heavy Alloy Penetrator Project Ministry of Defence, Trichy Versus The Central Government Industrial Tribunal-cum-Labour Court, Rep. By its Presiding Officer, Chennai & Others |
High Court of Judicature at Madras |
04-01-2020 |
RBL Bank Ltd. V/S Priyanka Alloy Castings and Others. |
Debts Recovery Tribunal Hyderabad |
11-03-2019 |
In the Matter of: M/s. Real Alloy Extruders Private Limited & Others |
National Company Law Tribunal Chennai |
05-03-2019 |
Principal Commissioner of Income Tax 3 Versus Patel Alloy Steel Co. Pvt. Ltd. |
Supreme Court of India |
05-02-2019 |
Employees' State Insurance Corporation Versus Venus Alloy Pvt. Ltd. |
Supreme Court of India |
28-01-2019 |
M/s. Southern Alloy Foundries Private Limited Versus The Collector of Chennai & Others |
High Court of Judicature at Madras |
20-09-2018 |
Southern Alloy Foundries (P) Ltd., Rep. by its Chairman S. Thiagharajan Versus The State of Tamil Nadu, Rep. by its Secretary to Government, Municipal Administration & Water Supply (Election) Department, Chennai & Others |
High Court of Judicature at Madras |
18-07-2018 |
Frontier Alloy Steels Ltd. and Others V/S Commissioner of Central Excise, Lucknow |
Customs Excise Service Tax Appellate Tribunal Regional Bench Allahabad |
07-03-2018 |
Surya Alloy Industries Versus Jay Prestressed Products Limited |
High Court of Judicature at Calcutta |
18-11-2016 |
Hooghly Alloy & Steels Company Pvt. Ltd. Versus Axis Bank Ltd. & Others |
High Court of Judicature at Calcutta |
15-11-2016 |
Surya Alloy Industries Ltd Versus Union of India & Others |
High Court of Judicature at Calcutta |
23-08-2016 |
M/s Aruna Alloy Steels Pvt., Ltd. Versus Ragavan |
Before the Madurai Bench of Madras High Court |
25-01-2016 |
G. Ramesh Versus Union of India, Rep. by The General Manager, Heavy Alloy Penetrator Project, Trichy & Others |
High Court of Judicature at Madras |
11-03-2015 |
The Commissioner of Income Tax Versus M/s. Light Alloy Products Ltd. |
High Court of Judicature at Madras |
31-10-2014 |
M/s. Bardinarayan Alloy & Steel Ltd & Another Versus Arijit Chakrabarti, Commissioner of Central Excise, Haldia Commissionerate & Another |
High Court of Judicature at Calcutta |
28-02-2014 |
M/s. Pioneer Alloy Castings Ltd., (in Liqn.), rep. By the Official Liquidator & Others Versus The Assistant General Manager, State Bank of India, Settipalli Branch & Others |
High Court of Andhra Pradesh |
31-01-2014 |
Surya Alloy Industries Limited & Another Versus Union of India & Another |
High Court of Judicature at Calcutta |
20-01-2014 |
M/s. Esteem Alloy Castings P. Ltd., rep. by its Director, Umesh Madan Versus The Commercial Tax Officer |
High Court of Judicature at Madras |
09-12-2013 |
Saluja Alloy Castings Private Ltd. Versus Registrar of Companies |
High Court of Madhya Pradesh |
17-09-2013 |
RMG Alloy Steel Ltd. Versus Securities and Exchange Board of India SEBI Bhavan |
SEBI Securities Exchange Board of India Securities Appellate Tribunal |
21-03-2012 |
Kripal Alloy Steel Pvt. Ltd. & Others Versus Sunflag Iron & Steel Co. Ltd. |
In the High Court of Bombay at Nagpur |
20-03-2012 |
Commissioner of Customs & Central Excise, Indore Versus M/s. Venus Alloy Pvt. Ltd |
Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi |
11-01-2012 |
The Assistant Provident Fund Commissioner, Employees' Provident Fund Organization, Coimbatore Versus M/s. Tulya Alloy Castings Ltd., Coimbatore & Others |
High Court of Judicature at Madras |
20-12-2011 |
Southern Alloy Foundries Pvt. Ltd. Versus Tamil Nadu Generation and Distribution Corporation Limited (TANGEDCO), rep. by its Chairman and Managing Director & Others |
High Court of Judicature at Madras |
22-06-2011 |
CC, Tuticorin Versus M/s. Harihar Alloy Castings Ltd. |
Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai |
17-03-2011 |
M/s Shah Alloy Limited Versus State Load Dispatch Centre & Others |
Appellate Tribunal for Electricity Appellate Jurisdiction |
24-01-2011 |
Union Of India, Rep. by its General Manager, M/s. Heavy Alloy Penetrator Project (HAPP) Versus The Registrar, Employees Provident Fund Appellate Tribunal & Another |
Before the Madurai Bench of Madras High Court |
03-12-2010 |
Union of India Versus Surya Alloy Industries Limited |
High Court of Judicature at Calcutta |
19-11-2010 |
M. Lakshmanan Versus General Manager, Heavy Alloy Penetrator Project & Another |
Central Administrative Tribunal Madras Bench |
28-10-2010 |
CCE, Chennai Versus M/s. Light Alloy Products & Another |
Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai |
24-06-2010 |
Amma Alloy (India) Pvt. Ltd. Versus Commissioner of Central Excise, Coimbatore |
Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai |
09-03-2010 |
NMVST Alloy Cast Versus Commissioner of Central Excise, Salem |
Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai |
05-03-2010 |
The Senior General Manager/Works Manager, Heavy Alloy Penetrator Project, Ministry of Defence, Trichi Versus The Registrar, Central Government Industrial, Tribunal-cum-Labour Court, Chennai & Others |
High Court of Judicature at Madras |
19-01-2010 |
M/s. Rain industries Ltd, Rep. by its authorized signatory Sri C.H. Krishna Prasad Versus M/s. Nitin Alloy steels & Another |
Andhra Pradesh State Consumer Disputes Redressal Commission Hyderabad |
18-12-2009 |
M/s. Sri Ram Automotive Alloy Castings Pvt. Ltd. Versus CCE, Coimbatore |
Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai |
30-11-2009 |
Surya Alloy Industries Ltd Versus State of West Bengal |
High Court of Judicature at Calcutta |
26-10-2007 |
M/s. Krishna Alloy Steels 69, N.M. Road Aminjikarai, Chennai Versus The Registrar Tamil Nadu Taxation Special Tribunal Singaravelar Maaligai Rajaji Salai, Chennai & Others
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High Court of Judicature at Madras |
13-09-2006 |
Management of Tulya Alloy Castings Limited Versus A.M. Dhandapani
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High Court of Judicature at Madras |
25-04-2006 |
M/s. Trilochan Rice & Alloy Mills Ltd. Versus State of U.P. & Others
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High Court of Judicature at Allahabad |
08-11-2005 |
Jindal Steel & Power Ltd. & Another Versus Ashoka Alloy Steel Ltd. & Others |
Supreme Court of India |
28-06-2005 |
M/s.Alloy Steel Rolling Mills Versus West Bengal Pollution Control Board |
High Court of Judicature at Calcutta |
18-05-2005 |
Saurabh Alloy Castings Ltd. Versus Cegat |
High Court of Madhya Pradesh |
07-09-2004 |
Pranava Alloy Castings (P) Ltd. Versus The State of Tamil Nadu & Another
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High Court of Judicature at Madras |
12-02-2004 |
T.N. Alloy Foundry Co. Ltd. Versus T.N. Electricity Board and Others
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Supreme Court of India |
28-03-2003 |
Southern Ancillaries Versus Southern Alloy Foundaries Private Limited
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High Court of Judicature at Madras |
16-04-2002 |
Nagpur Alloy Castings Limited Versus Collector of Central Excise |
Supreme Court of India |
13-02-2002 |
Ishwar Alloy Steels Limited Versus Collector |
High Court of Madhya Pradesh |
01-02-2002 |
Shri Ishwar Alloy Steels Ltd.versus Collector |
High Court of Madhya Pradesh |
10-07-2001 |
Tamil Nadu Electricity Board, Anna Salai, Chennai-600 002 represented by its Chairman and another Versus The Tamil Nadu Alloy Foundry Co. Limited, Hosur and others |
High Court of Judicature at Madras |
22-02-2001 |
Shri Ishar Alloy Steels Ltd. Versus Jayaswals NECO Ltd.
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Supreme Court of India |
03-08-2000 |
Sudeshkumari alias Santoshkumari Roshanlal Agarwal Versus Bombay Alloy Steel Industries Pvt. Ltd. & Others
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High Court of Judicature at Bombay |
06-07-2000 |
Jayaswals NECO Ltd. Versus Isher Alloy Steels Ltd. |
High Court of Madhya Pradesh |
26-03-1999 |
BOI Finance Limited. Versus Padma Alloy Casting Private Ltd. & others
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In the High Court of Bombay at Aurangabad |
24-07-1997 |
Collector of Central Excise Versus South India Alloy Industries
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Supreme Court of India |
24-09-1996 |
Ishar Alloy Steels Ltd. Versus Union of India |
High Court of Madhya Pradesh |
29-02-1996 |
Bihar Alloy Steels Ltd. Versus State of Bihar |
High Court of Bihar |
27-02-1996 |
Alloy Steel Forgings (P) Ltd. Versus Cegat |
High Court of Judicature at Allahabad |
09-11-1995 |
Marathwada Alloy Stils Company Limited Versus Union of India |
High Court of Delhi |
26-09-1995 |
Omega Alloy Castings Pvt.Ltd. Versus Commissioner(Appl) |
High Court of Madhya Pradesh |
28-07-1995 |
Ishar Alloy Steel Ltd. Versus Union of India (UOI), CCE |
High Court of Madhya Pradesh |
10-03-1995 |
Hollyhock Pharmaceuticals Private Limited Versus Murbad Alloy Castings Private Limited
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Supreme Court of India |
10-02-1995 |
Alloy Steel Forgings (P) Ltd. Versus Asstt. Collector, C. Ex. |
High Court of Judicature at Allahabad |
20-08-1993 |
RAVI ELECTRICAL INDUSTRIES PRIVATE LIMITED, CALCUTTA Versus B.D.K. ALLOY PRIVATE LIMITED, HUBLI
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High Court of Karnataka |
06-11-1992 |
Mathur Alloy Steels Pvt. Ltd. & Another Versus Union of India & Others
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High Court of Judicature at Bombay |
11-06-1992 |
MATHUR ALLOY STEELS PRIVATE LIMITED VERSUS UNION OF INDIA
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High Court of Judicature at Bombay |
22-04-1991 |
India Ferro Alloy Industry Pvt. Ltd. Versus Commissioner of Income-Tax |
High Court of Judicature at Calcutta |
16-08-1990 |
MARATHWADA ALLOY STEEL COMPANY LTD. VERSUS COLLECTOR OF C. EX.
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High Court of Judicature at Bombay |
12-09-1988 |
Commissioner of Income-tax Versus National Alloy and Metal Works (P.) Ltd. |
High Court of Judicature at Calcutta |
29-03-1988 |
Bihar Alloy Steels Ltd Versus State Of Orissa |
High Court of Orissa |
20-11-1987 |
Arvind Anand Gaikwad Versus Uni Abex Alloy Products Ltd. |
High Court of Judicature at Bombay |
26-09-1986 |
In Re: Indian Ferro Alloy |
Monopolies and Restrictive Trade Practices Commission New Delhi |
08-08-1986 |
Bombay Alloy Steel Industries Pvt. Ltd. Versus Union of India |
High Court of Judicature at Bombay |
24-12-1985 |
Pranab Kumar Basu Versus Executive Director Alloy Steel Plant |
High Court of Judicature at Calcutta |
13-11-1984 |
UNI ABEX ALLOY PRODUCTS LTD. VERSUS STATE OF MAHARASHTRA |
High Court of Judicature at Bombay |
02-07-1984 |
National Alloy and Metal Works (Pvt.) Ltd. Versus Commercial Tax Officer, 24-Parganas Charge |
High Court of Judicature at Calcutta |
22-08-1983 |
B. K. D. Alloy P. Ltd Versus Pavi Electrical Industries P. Ltd |
High Court of Karnataka |
01-09-1980 |
Regional Commissioner, Epf, Tamil Nadu and Pondicherry Versus Management of Southern Alloy Foundries Private Limited
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High Court of Judicature at Madras |
13-04-1978 |
Steel Plant Private Ltd Versus Swastika Alloy Steel Ltd |
High Court of Judicature at Calcutta |
05-04-1978 |
Steel Plant P Ltd Versus Swastika Alloy Steel Ltd |
High Court of Judicature at Calcutta |
14-03-1977 |
Metal Alloy Company Pvt. Ltd. Versus Commercial Tax Officer |
High Court of Judicature at Calcutta |
25-09-1973 |
Assistant Collector Of Customs Versus India-Ferro-Alloy Industries P Tld |
High Court of Judicature at Calcutta |
02-02-1971 |
Alloy Steel Project Versus Workmen
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Supreme Court of India |
06-11-1962 |
MATHUR ALLOY STEELS PVT. LTD. VERSUS UNION OF INDIA
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High Court of Judicature at Bombay |