B D CORPORATES PRIVATE LIMITEDActivity: Manufacturing (Food stuffs) in West Bengal.Active |
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CIN U15311WB2003PTC096462 |
ROC RoC-Kolkata |
Incorporation Date 25-06-2003 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 096462 |
Registration Date 25-06-2003 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance --- |
Last AGM Date 30-09-2019 |
Last Balance Sheet Date 31-03-2019 |
Financials |
Authorized Capital Rs. 700,00,000 |
Paid Up Capital Rs. 692,15,000 |
Contact Information |
E-Mail Address mohit@bdcorporates.com |
Registered Address 77 N S ROAD 4TH FLOORROOM NO S 8 KOLKATA WB 700001 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to B D CORPORATES PRIVATE LIMITEDLast Checked Past / Closed Litigation On 09-03-2023 08:33
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14-02-2022 | Prakash Corporates V/S Dee Vee Projects Limited | Supreme Court of India |
24-06-2020 | Skoda Auto Volkswagen India P Ltd. Versus Meghana Corporates P Limited | National Consumer Disputes Redressal Commission NCDRC |
24-06-2020 | Skoda Auto Volkswagen India P. Ltd. Versus Meghana Corporates P Limited & Another | National Consumer Disputes Redressal Commission NCDRC |
Directors |
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DIN | Name | Since |
00089249 | RAJENDRA AGARWALA | 25-06-2003 |
00089312 | MANOJ AGARWAL | 07-02-2009 |
00089205 | KASHI NATH AGARWALA | 25-06-2003 |
00089279 | MAHENDRA AGARWAL | 25-06-2003 |
02253562 | SHYAM SUNDAR AGARWAL | 07-02-2009 |
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