B C ENGG CO PVT LTD

Activity: Construction in West Bengal.
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Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U45201WB1957PTC023669 		ROC
RoC-Kolkata 		Incorporation Date
13-12-1957
Class
Private 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
023669 		Registration Date
13-12-1957 		 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
---
Last AGM Date
---
Last Balance Sheet Date
---



Financials
Authorized Capital
Rs. 2,00,000
Paid Up Capital
Rs. 20,000



Contact Information
E-Mail Address
NA
Registered Address
231 RAI BAHADUR ROAD' KOLKATA WB 700034 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to B C ENGG CO PVT LTD

Last Checked Past / Closed Litigation On 25-06-2022 21:41
11-11-2021 N. Shajahan Engg Works & EB Contractor, Rep by its., Proprietor N. Shajahan, Tiruvannamalai Versus The Chief Engineering/Distribution, TANGEDCO Ltd. (TNEB), Chennai & Others High Court of Judicature at Madras
22-10-2021 M/s Maneesh Pipes Pvt. Ltd., through its Director Jagdish Jhawar, Chhattisgarh Versus The State of Chhattisgarh, through the Dy. Secretary, Public Health Engg. Department, Chhattisgarh & Others High Court of Chhattisgarh
15-04-2021 Tamilnadu Agro Engg. and Service Co-operative Federation Limited, represented by the Liquidator A. Thavamani Raj Versus The Director (Recovery), Employees' Provident Fund Organisation, (Ministry of Labour, Government of India), Head Office, Bhavishya Nidhi Bhavan, New Delhi & Others High Court of Judicature at Madras
15-04-2021 Tamilnadu Agro Engg. and Service Co-operative Federation Limited, represented by the Liquidator A. Thavamani Raj Versus The Director (Recovery), Employees' Provident Fund Organisation, (Ministry of Labour, Government of India), Head Office, Bhavishya Nidhi Bhavan, New Delhi & Others High Court of Judicature at Madras
17-02-2021 NEPCON Nat. Engg., Projects Constru. & Others Versus Murapaka Satyanarayana & Others High Court of Andhra Pradesh
17-02-2021 NEPCON Nat. Engg., Projects Constru. & Others Versus Murapaka Satyanarayana & Others High Court of Andhra Pradesh
27-01-2021 Century Auto Engg. Pvt. Ltd. Versus Lal Chand & Others High Court of Punjab and Haryana
28-08-2020 Pinnaccle Institute Engg. & Management Versus Biswajit Santra & Others National Consumer Disputes Redressal Commission NCDRC
23-01-2020 M/s. URC Construction (P) Ltd., Rep. by its Authorised Signatory V. Ganesan, Manager Versus M/s. Airport Authority of India, Rep. by its Senior Manager Engg (C) Project Division - IV, Chennai High Court of Judicature at Madras
11-12-2019 D.R. College of Engg. & Technology, College Campus at V&PO Kakoda Versus Nitin Parashar Delhi State Consumer Disputes Redressal Commission New Delhi
31-07-2019 Mahamaya Engg. and Constructions Versus State of J&K & Others High Court of Jammu and Kashmir
13-07-2018 Mahindra Engg. & Chemical Products Ltd. Versus Commissioner of Central Excise, Pune-I Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai
21-05-2018 National Engg. Industries Ltd V/S CCE, Jaipur-I Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi
06-04-2018 Triveni Engg. & Industries Ltd V/S Commissioner of Central Excise, Meerut Customs Excise Service Tax Appellate Tribunal Regional Bench Allahabad
28-02-2018 Shashi Kumar Singh Team Leader Sales Caparo Engg. India Ltd. and Others V/S C.C.E. & S.T.-LTU, Delhi Customs Excise Service Tax Appellate Tribunal New Delhi
25-01-2018 Pioneer Engg. Industries V/S CCE, Indore Customs Excise Service Tax Appellate Tribunal New Delhi
14-11-2017 Fykays Engg. Pvt. Ltd V/S Commissioner of Customs (ACC & Import), Mumbai Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai
17-07-2017 M/s. Tata Engg. & Locomotive Co. Ltd. & Another Versus Niravbhai K Purohit National Consumer Disputes Redressal Commission NCDRC
04-07-2017 Narendra Nath Mishra Versus M/s. Vaishnavi Architecht & Engg. Pvt. Ltd. & Others National Consumer Disputes Redressal Commission NCDRC
30-06-2017 Gold Seal Engg Products Pvt. Ltd V/S C.C.E & S.T., Daman Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Ahmedabad
31-05-2017 Edac Engg. Ltd V/S CST, Chennai Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai
31-05-2017 Horizon Polymers Engg. (P) Ltd V/S Commr. of C. Ex. & S.T., Ahmedabad-III Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Ahmedabad
08-05-2017 Hardayal Engg. Works Pvt. Ltd V/S Commr. of C. Ex., Ghaziabad Customs Excise Service Tax Appellate Tribunal Regional Bench Allahabad
05-05-2017 Commissioner of Central Excise, Pune-III V/S Mitcon Consultancy & Engg. Services Ltd. Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai
08-03-2017 Columbia Packona Engg. Pvt. Ltd V/S Commissioner of C. Ex. & S. Tax, Vadodara-II Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Ahmedabad
07-03-2017 B.P. Agarwalla Engg. Works V/S Commissioner of C. Ex. & S.T., Ranchi Customs Excise Service Tax Appellate Tribunal East Zonal Bench Bench, Kolkata
06-03-2017 Ashoke Mal Bafna Versus M/s. Upper India Steel Mfg. & Engg. Co. Ltd. Supreme Court of India
22-02-2017 Principal Commissioner of Customs, C.E. & S.T., Nagpur Versus Fabrimax Engg. Pvt. Ltd. In the High Court of Bombay at Nagpur
01-02-2017 Ess Ess Kay Engg. Co. Pvt. Ltd V/S Commissioner of C. Ex. Customs Excise Service Tax Appellate Tribunal Chandigarh Bench
21-09-2016 M/s. Hindustan Engg. & Martine Corporation & Another Versus Kolkata Port Trust High Court of Judicature at Calcutta
31-08-2016 Apnaa Engg. Industries Private Limited, Chennai & Another Versus ---- High Court of Judicature at Madras
13-08-2015 Stantech Project Engg. Pvt. Ltd. Versus Nicco Corporation Ltd. Supreme Court of India
25-03-2015 G.R. Engg. Works, by its Prop. T. Gajaraj, Chennai Versus The Member Secretary, Chennai Metropolitan Development Authority & Others High Court of Judicature at Madras
28-01-2015 M/s. Lakshmi Technology & Engg. Versus CCE, Coimbatore Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai
07-01-2015 P.G. Pai Versus Care Elevators & Engg. Co. Pvt. Ltd. & Others National Consumer Disputes Redressal Commission NCDRC
06-01-2015 M/s. Pressweld Engineers ?Innovators in Hydraulics? Versus Jayaram Reddy Prop. Umesh Engg. Works & Another National Consumer Disputes Redressal Commission NCDRC
08-07-2014 Commissioner of Income-tax-I, Ludhiana Versus Upper India Steel Mfg. & Engg. Co.Ltd. High Court of Punjab and Haryana
07-07-2014 M/s. PCI Ltd., (Engg. Division), Gurgaon Versus Presiding Officer, Industrial Tribunal-cum-Labour Court-II, Gurgaon & Another High Court of Punjab and Haryana
23-05-2014 Avant Garde Clean Room & Engg Solutions Pvt. Ltd Versus IND Swift Limited High Court of Delhi
07-05-2014 G. Somarajan Versus Pamba Engg.& Const.(p) Ltd. & Others Supreme Court of India
03-05-2014 Deputy Ex. Engg. O& M Division Versus Yakub Tar Mohamad Isani & Others Maharshtra State Consumer Disputes Redressal Commission Nagpur
15-04-2014 Commissioner of Income Tax Delh-Ii Versus Kalindi Rail Nirman Engg. Ltd. High Court of Delhi
27-03-2014 ACE Engg. Company & Others Versus National Hydroelectric Project Corpn. Ltd. & Others High Court of Jammu and Kashmir
12-03-2014 Vandana Global Limited Versus M/s. Jaypee Engg. & Hydraulics Equipment Company Limited & Others Chhatisgarh State Consumer Disputes Redressal Commission Raipur
06-02-2014 Agrasen Engg. Industries ltd. Versus Commissioner of Customs (I), Nhava Sheva Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai
03-01-2014 Chaitanya Godawari Grameena Bank Nalanda Engineering College Branch Siddardha Nagar, Kentepudi (V) Sattenpalli Mandal, Guntur Dist., rep. by it Manager Versus Dr. B. Munibhadrayya s/o B.Ramachandraiah Chetty Ex-Professor & Vice Principal of Nalanda Engg. & Technology College & Another Andhra Pradesh State Consumer Disputes Redressal Commission Hyderabad
03-10-2013 Idigar Gunddappa Versus M/s. Sri Venkateshwara Engg. Works Andhra Pradesh State Consumer Disputes Redressal Commission Hyderabad
23-04-2013 Concrete Products Constructionco Versus Chief Engg Southern Railway High Court of Judicature at Madras
10-01-2013 Spark Engg. P.Ltd. Versus CCE, Ghaziabad Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi
08-01-2013 Praveen Vernekar, Proprietor, M/s. Vernekar Auto Service Station & Others Versus Coimbatore Compressor Engg. Co. Pvt. Ltd., Through its Director M. Raveendran & Others Goa State Consumer Disputes Redressal Commission Panaji
21-09-2012 The State of Tamilnadu rep. By the Deputy Commissioner (Commercial Taxes) Versus Servall Engg. Industries Pvt. Limited High Court of Judicature at Madras
18-05-2012 In The Matter Of Utility Engg. (I) Ltd High Court of Delhi
13-04-2012 Surjeet Kumar Versus M/s Prakash Sales and Engg. Corporation & Another Himachal Pradesh State Consumer Disputes Redressal Commission Shimla
30-03-2012 M. Muthalif, Deputy General Manager(Engg.), National Building Constructions Coproration Ltd. Versus The Senior General Manager(HRM), National Building Constructions Corporation Ltd., NBCC Bhavan, Lodhi Road, New Delhi & Others Central Administrative Tribunal Madras Bench
28-02-2012 Sanjay Suryaprakash Mehta Versus Skg Consultants & Engg. P. Ltd. & Others Company Law Board Western Region Bench Mumbai
21-10-2011 The Principal CML Carmel Engg. College, Kunamkara, Ranni, Pathanamthitta & Another Versus Lohitha Alphy James Plakkatharappil, & Another Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
02-08-2011 M/s. Surat Goods Transport Service Versus M/s. Golconda Engg. Enterprises Ltd. High Court of Andhra Pradesh
20-07-2011 M/s ETA MELCO Engg. Co. Pvt. Ltd., Bangalore, Reptd. By T. Subramanian, General Manager Versus Commercial Tax Officer, (ENF 14), Bangalore & Others High Court of Karnataka
25-02-2011 Navnil Foundry & Engg. Works Versus Laxmanji Bhayiji High Court of Gujarat At Ahmedabad
15-02-2011 M/s. Marvel Engg. Industries Versus CCE, Coimbatore Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai
21-09-2010 Sima Engg. Constructions & Others Versus CCE, Trichy Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai
16-09-2010 K. Sivakumar Versus The Assistant Executive Engineer (Ag. Engg) High Court of Judicature at Madras
13-09-2010 Lal Chand Versus Kinetic Engg. Limited & Another Delhi State Consumer Disputes Redressal Commission New Delhi
03-08-2010 Commissioner of Central Excise, Aurangabad Versus M/s. Spadma Plastics & Engg.Industries Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai
16-06-2010 CCE, Kanpur Versus M/s. Summer Engg. Works Pvt. Ltd. Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi
26-05-2010 M/s.Motherson Automotive Tech & Engg., Pondicherry Versus Commissioner of Central Excise, Pondicherry Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai
03-05-2010 Elecon Engg. Co. Ltd. Versus Official Liquidator Of Shree Vallabh Glass Works Ltd. High Court of Gujarat At Ahmedabad
27-04-2010 C.C.E., Jalandhar Versus M/s Simran Engg. Works Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi
27-04-2010 C.C.E., Jalandhar Versus M/s Simran Engg. Works Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi
23-04-2010 Elecon Engg Co Ltd Versus Commissioner of Customs (Imports), Mumbai Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai
31-03-2010 M/s Panagarh Engg. Works (Patna) Pvt. Ltd. Versus CCE, Patna Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi
23-03-2010 M/s Triveni Engg. & Indus. Ltd. Versus CCE, Allahabad Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi
23-02-2010 ESIC Versus Indust. And Engg. Projects P Ltd. High Court of Delhi
09-02-2010 M/s. Satya Prakash & Bros Pvt. Ltd. Versus State Of U.P. Thru. Chief Engg. U.P.P.W.D. & Others High Court of Judicature at Allahabad
06-01-2010 M/s Krishna Engg. Works Ltd. Versus CCE, Jalandhar Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi
30-11-2009 Kishore Bhai N. Pithva, Mistry Nagjibhai Mavijibhai v/s Laxmikant Chaturbhai Sidhpura, Popular Engg. Works Copyright Board
30-11-2009 Kishore Bhai N. Pithva, M/S Mistry Nagjibhai Mavijibhai. Versus Laxmikant Chaturbhai Sidhpura, M/S Popular Engg. Works COPYRIGHT BOARD at DELHI
31-07-2009 Deputy Manager (Engg.), Food Corporation of India, Engineering Division-II, Vijayawada & Another Versus Satyanarayana Contractors Company, Gudivada & Others High Court of Andhra Pradesh
23-04-2009 ISMT Ltd. Versus M/s. Bhaatia Mini Sping & Engg. Co.(P) Ltd.& Others High Court of Judicature at Bombay
21-04-2009 M/s Nav Nirman Engg. & Contractors & Others Versus Vivekanand Mahila College & Others High Court of Delhi
21-04-2009 M/s Nav Nirman Engg. & Contractors & Others Versus Vivekanand Mahila College & Others High Court of Delhi
17-04-2009 Praveen @ Gurudutt Vernekar Versus Coimbatore Compressor Engg Co. Pvt. Ltd. & Another Goa State Consumer Disputes Redressal Commission Panaji
02-04-2009 M/s.Indian Oil Corporation Limited, Rep. by its Chief LPG Manager (Engg.) Versus M/s.Devi Constructions, Erode & Another High Court of Judicature at Madras
31-03-2009 M/s. Quantum Engg. & Fabricators Pvt. Ltd. Versus State Of U.P. & Others Supreme Court of India
02-03-2009 S.R.P. Industries Ltd Versus Gea Process Engg Ltd High Court of Delhi
24-02-2009 Horizon Polimer Engg. Pvt. Ltd. Versus United India Insurance Co.Ltd. National Consumer Disputes Redressal Commission NCDRC
24-02-2009 State of West Bengal & Others Versus Ratnagiri Engg. Pvt. Ltd & Others Supreme Court of India
24-02-2009 State of West Bengal & Others Versus Ratnagiri Engg. Pvt. Ltd & Others Supreme Court of India
12-02-2009 Union Of India Versus M/S.Bharatiya Vehicles & Engg.Co.Ltd. High Court of Delhi
02-02-2009 Sunil Bhasin Versus Tata Engg. & Locomotive Company Ltd. & Others. Delhi State Consumer Disputes Redressal Commission New Delhi
27-11-2008 Smt. Nilima Wd/o Anil Mishra Versus Engg. Export Promotion Council a company registered under the Companies Act & Others High Court of Judicature at Bombay
23-10-2008 T. Balan Versus Unicentre Agencies & Engg. (P.) Ltd. Company Law Board Southern Region Bench Chennai
09-10-2008 Trading Engg. Versus Union of India High Court of Delhi
22-09-2008 Harji Engg. Works Pvt. Ltd. Versus M/S Bharat Heavy Electricals Ltd. & Another High Court of Delhi
17-09-2008 V. Natarajan Versus The Executive Engineer (Agri.Engg.) Thiruvarur & Another High Court of Judicature at Madras
25-07-2008 P.L. Rangan Versus The Assistant Executive Engineer Soil Conservation Scheme Agrl.Engg, Department & Others High Court of Judicature at Madras
29-04-2008 M/s. Kvaverner John Brown Engg. (India)(P) Ltd Versus Assistant Commissioner of Income Tax, Bangalore Supreme Court of India
23-04-2008 Commissioner of Central Excise, Chennai Versus M/s. Best and Crompton Engg. Ltd. Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai
03-04-2008 Consolidated Engg. Enterprises & Another Versus Principal Secy. Irrigation Deptt. & Others Supreme Court of India
05-03-2008 Riga Sugar Co. Ltd Versus Kessels Engg. Works Pvt. Ltd High Court of Delhi



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