B. B. AVIATION AND MANAGEMENT PRIVATE LIMITEDActivity: Community, personal & Social Services in Assam.Under Process of Striking Off |
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CIN U80302AS2011PTC010635 |
ROC RoC-Shillong |
Incorporation Date 04-08-2011 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 010635 |
Registration Date 04-08-2011 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance --- |
Last AGM Date --- |
Last Balance Sheet Date --- |
Financials |
Authorized Capital Rs. 10,00,000 |
Paid Up Capital Rs. 1,00,000 |
Contact Information |
E-Mail Address sadiquekanakpur@yahoo.co.in |
Registered Address HOUSE NO. 23 ROAD NO.3 RUPNAGAR GUWAHATI Kamrup AS 781032 IN |
TradeMarksTotal 0 marks found. |
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Directors |
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DIN | Name | Since |
02766908 | BISWAJIT DUTTA | 04-08-2011 |
03579726 | ANJANA SARMA | 04-08-2011 |
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