Some PAST Judgements / Case Laws similar to B B ADVISORY PRIVATE LIMITED
Last Checked Past / Closed Litigation On 02-04-2021 16:17
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20-05-2020 |
Anil Chamadia Versus The Chairman Media Advisory Committee Rajya Sabha & Others |
High Court of Delhi |
27-02-2020 |
Perfect Synergy Advisory Pvt. Ltd. Versus Sagar Infra Rail International Limited & Others |
High Court of Delhi |
13-12-2019 |
Value Advisory Services Versus M/s. ZTE Corporation |
High Court of Delhi |
01-08-2019 |
Kottamom (Kottiyar Mangalam) Sri Darmasastha Temple Advisory Committee, Kottamom, Thiruvananthapuram, Rep. by Its Secretary K. Pradeep Kumar Versus State of Kerala, Represented by The Secretary, Home Department, Government Secretariat, Thiruvananthapuram & Others |
High Court of Kerala |
01-05-2019 |
Athena Advisory Services Pvt. Ltd Versus Tanvi Construction Pvt. Ltd |
National Company Law Appellate Tribunal |
20-08-2018 |
Dy. Commissioner of Income Tax, (1)(1) V/S Capri Global Advisory Services Pvt. Ltd. |
Income Tax Appellate Tribunal ITAT Bombay |
05-07-2018 |
ATC Telecom Infrastructure Pvt. Ltd. Versus Kerala State Telecom Advisory Committee |
High Court of Kerala |
13-06-2018 |
Arup Chakraborty & Another Versus The Director, C21 Advisory Services Pvt. Ltd. & Another |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
15-05-2018 |
Sourav Roy & Another Versus Coromant Advisory Pvt. Ltd. & Another |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
26-03-2018 |
CDP Real Estate Advisory India Pvt. Ltd V/S C.C.E., Delhi |
Customs Excise Service Tax Appellate Tribunal New Delhi |
13-10-2017 |
Deputy Commissioner of Income Tax Versus KPMG Advisory Services (P.) Ltd. |
Income Tax Appellate Tribunal Mumbai |
14-08-2017 |
KLW Holdings Ltd. Versus Straitsworld Advisory Ltd. & Another |
Supreme Court of Singapore |
03-07-2017 |
M/s. Value Advisory Services Versus M/s. Zte Corporation |
High Court of Delhi |
28-04-2017 |
Abhashree Advisory Pvt. Ltd. Versus The New India Assurance Co. Ltd. & Others |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
24-02-2017 |
KLW Holdings Ltd. Versus Straitsworld Advisory Ltd. & Another |
Supreme Court of Singapore |
15-12-2016 |
The Rajasthan State Social Welfare Advisory Board, Jaipur, through its Secretary & Another Versus Saroj Arora & Others |
High Court of Rajasthan Jodhpur Bench |
22-01-2016 |
TA Associates Advisory (P.) Ltd. Versus Dy. Commissioner of Income-tax Circle-3(3), Mumbai |
Income Tax Appellate Tribunal Mumbai |
22-06-2015 |
Federation of Tamil Nadu Newsprint and Papers Oppantha Thozhilalar Sangams, Rep. by its President, Pon. Elangovan & Others Versus The Chairman, Tamil Nadu State Advisory Contract Labour Board, and the Secretary to Government, Labour and Employment Department, Government of Tamil Nadu, Secretariat, Chennai & Others |
Before the Madurai Bench of Madras High Court |
06-06-2014 |
Biju Aduppukallingal Versus Advisory Board represented by its Secretary, 'Sree Nivas' & Others |
High Court of Kerala |
29-01-2014 |
Parag Parikh Financial Advisory Versus 130/132 SBS Marg, Mumbai |
Income Tax Appellate Tribunal Mumbai |
22-08-2012 |
T.N. Arjunan & Others Versus The President, Temple Advisory Committee & Others |
High Court of Kerala |
25-07-2012 |
Global Distressed Alpha Fund I Ltd Partnership Versus Integrated Financial Advisory Ltd |
Supreme Court of Singapore |
25-07-2012 |
Global Distressed Alpha Fund I Ltd Partnership Versus Integrated Financial Advisory Ltd |
Supreme Court of Singapore |
22-06-2011 |
Rockeby Biomed Ltd Versus Alpha Advisory Pte Ltd |
Supreme Court of Singapore |
28-01-2011 |
Ayira Vysia Educational Welfare Advisory Board, rep by its Secretary M. Annamalai, Madurai Versus The Inspector General of Registration, Chennai & Others |
Before the Madurai Bench of Madras High Court |
24-01-2011 |
PKM Advisory Services Pvt Ltd Versus Income Tax Officer |
High Court of Gujarat At Ahmedabad |
23-04-2010 |
Value Advisory Services Pvt. Ltd Versus Registrar of Companies & Another |
High Court of Delhi |
22-02-2010 |
Abhashree Advisory (P) Ltd. Versus The Commissioner of Income Tax, Kolkata-III |
High Court of Judicature at Calcutta |
31-08-2009 |
Mangla Advisory P. Ltd. Versus Cybizcall (International) & Another |
High Court of Delhi |
15-07-2009 |
M/S. Value Advisory Services Versus M/S. ZTE Corporation & Others
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High Court of Delhi |
23-05-2008 |
Team India Advisory Limited Versus Chatrapati Shivaji Maharaj Memorial
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High Court of Delhi |
20-03-2007 |
N. Elango Versus The Trichy Municipality Advisory Committee, Tiruchirapalli, rep. by its Executive Authority
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Before the Madurai Bench of Madras High Court |
08-03-2007 |
Ladu Singh Versus Secretary Rajasthan State Social Welfare Advisory Board Jaipur |
High Court of Rajasthan Jaipur Bench |
17-10-2006 |
Ram Lal Versus Haryana State Social Welfare advisory Board Through its Chairman |
High Court of Punjab and Haryana |
28-10-2002 |
ADVISORY JURISDICTION VERSUS
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Supreme Court of India |
22-06-2001 |
Federation of Hindustan Lever Ltd. and Anr. Versus Secretary State Contract Labour Advisory Board and Another
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High Court of Judicature at Bombay |
30-04-2001 |
Kamlesh Kumari Versus J & K Social Welfare Advisory Board through its Secretary, Old Secretariat, Jammu & Others |
High Court of Jammu and Kashmir |
27-07-1999 |
Jai Narain Singh Versus Haryana State Social Welfare Advisory Board |
High Court of Punjab and Haryana |
28-10-1998 |
In The Supreme Court of India Versus Civil Advisory Jurisdiction
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Supreme Court of India |
09-09-1998 |
The Managing Trustee, Nagore Dargah, Nagore Versus S. Sana Syed Sahib, Advisory Board Member of Nagore Dargah & Another |
High Court of Judicature at Madras |
31-07-1998 |
Tariff Advisory Committee Versus Hajjan Nanhi and Others
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Supreme Court of India |
17-10-1997 |
Chetna, Legal Advisory W. C. D. Society Versus Union of India and Others
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Supreme Court of India |
25-06-1996 |
Jagdish Navnitlal Vakil Versus Tariff Advisory Committee & Another
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High Court of Judicature at Bombay |
16-02-1995 |
P.K. Khalsa Versus Gujarat State Social Welfare Advisory Board |
High Court of Gujarat At Ahmedabad |
04-04-1994 |
Raj Rani Versus Haryana State of Social Welfare Advisory Board
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Supreme Court of India |
18-08-1993 |
Jagdish Prasad Sharma Versus Rajasthan State Social Welfare Advisory Board |
High Court of Rajasthan |
04-11-1982 |
Gram Panchayat, Village Mahawa Versus The Advisory Committee & Others |
High Court of Rajasthan Jaipur Bench |