B & Z DEVELOPERS PRIVATE LIMITED

Activity: Real Estate and Renting in Assam.
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Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U70101AS2004PTC007611 		ROC
RoC-Shillong 		Incorporation Date
30-12-2004
Class
Private 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
007611 		Registration Date
30-12-2004 		 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
---
Last AGM Date
---
Last Balance Sheet Date
---



Financials
Authorized Capital
Rs. 5,00,000
Paid Up Capital
Rs. 1,00,000



Contact Information
E-Mail Address
pravin.cs@rediffmail.com
Registered Address
JAYANTA COMMERCIAL CENTER1ST FLOOR G N B ROAD GUWAHATI AS 781003 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to B & Z DEVELOPERS PRIVATE LIMITED

Last Checked Past / Closed Litigation On 03-07-2022 05:15
22-06-2022 M/S. Preet Land Promoters & Developers Pvt. Ltd., Mohali Versus Col. Ravinder Singh National Consumer Disputes Redressal Commission NCDRC
14-06-2022 A. Malathi Versus Raheja Developers Ltd. Through Its Managing Director National Consumer Disputes Redressal Commission NCDRC
10-06-2022 OP Chandna & Another Versus M/S. Tashee Land Developers Pvt. Ltd., New Delhi & Others National Consumer Disputes Redressal Commission NCDRC
10-06-2022 M/s. Sobha Limited [Formerly Sobha Developers Limited], Represented by its Authorised Signatory Rajesh Marathe, Bengaluru Versus M/s. Nava Vishwa Shashi Vijaya Krishna Properties Pvt. Ltd., Represented by its Director, Bengaluru & Others High Court of Karnataka
07-06-2022 M/s. Sri Venkateshwara Developers, Adilabad, rep. by its Managing Partners, Anumula Srujan & Chilukamarri Ravi Versus Arepally Jeevan Rao High Court of for the State of Telangana
07-06-2022 M/s. S.V. Developers Versus State Bank of India, Hoskote SME Rep. By its Branch Manager, Bangalore & Another High Court of for the State of Telangana
23-05-2022 Urban Improvement Trust, Kota through Secretary, Kota Versus Orbit Enterprises & Developers Pvt. Ltd, Jaipur Through Director Jitendra Choudhary, Kota & Another High Court of Rajasthan Jaipur Bench
18-05-2022 AGP City Gas Private Limited, Represented by Its Authorised Officer, Chennai Versus M/s. Lynx Properties & Developers, Represented by Its Partner, Laji Joseph, Ernakulam & Others High Court of Kerala
10-05-2022 Melwyn Menezes Versus M/s. Kamla Mahesh Developers, Mumbai & Others National Consumer Disputes Redressal Commission NCDRC
09-05-2022 RP City Welfare Association Versus M/s. Ramprastha Promoters & Developers (Pvt) Ltd. National Consumer Disputes Redressal Commission NCDRC
07-05-2022 Aqama Builders & Developers Ltd. Lucknow Thru. Director/Managing Director Mohd. Muslim Versus Civil Judge, Senior Division, Malihabad, Lucknow & Others High Court Of Judicature At Allahabad Lucknow Bench
06-05-2022 Souvenir Developers (I) Pvt. Ltd. Versus The Union of India Through Assistant Commissioner of Income Tax, Circle-3(1), Dhule In the High Court of Bombay at Aurangabad
05-05-2022 M/s. Concrete Developers, A partnership firm registered under the Partnership Act through its Partner Nitish Rameshchandra Chordia Versus Central Bank of India, Head Office at Chandermakhi & Another In the High Court of Bombay at Nagpur
04-05-2022 Nagesh Maruti Utekar & Others Versus Sunstone Developers Joint Venture Hubtown Sunstone, Mumbai National Consumer Disputes Redressal Commission NCDRC
29-04-2022 M/s Anjis Developers Pvt. Ltd. VS Commissioner of Income Tax-5 & Another. High Court of Judicature at Bombay
29-04-2022 M/s Anjis Developers Pvt. Ltd. VS Commissioner of Income Tax-5 & Another. High Court of Judicature at Bombay
28-04-2022 M/s. Navelkar Estate Developers, Ganesh Prasad Building, Dr. A. Borkar Road, Panaji, Goa & Another Versus The Executive Engineer, Works Division – VII (NH) Public Works Department & Another In the High Court of Bombay at Goa
26-04-2022 Jagruti Rajesh Shah & Another Versus M/s. Mahek Developers & Others High Court of Judicature at Bombay
26-04-2022 Satish Chandra Versus Lotus Green Developers Pvt. Ltd. & Another National Consumer Disputes Redressal Commission NCDRC
21-04-2022 Time Cinemas & Entertainment Pvt Ltd Versus Venus Infrastructure & Developers Pvt Ltd High Court of Gujarat At Ahmedabad
20-04-2022 Experion Developers Private Limited V/S State of Haryana and Others. In the High Court of Punjab and Haryana at Chandigarh
13-04-2022 Nagen Chandra Patnaik & Another Versus Parsvnath Hessa Developers Private Limited, Delhi National Consumer Disputes Redressal Commission NCDRC
13-04-2022 Choice Developers Versus Pantnagar Pearl CHS Ltd. & Others High Court of Judicature at Bombay
13-04-2022 M/s. Jersey Developers (P) Limited & Others Versus Canara Bank Supreme Court of India
12-04-2022 Parsvnath Developers Ltd. Versus Future Retail Limited High Court of Delhi
07-04-2022 M/s. Alliance Palm Developers & Constructions Pvt. Ltd., Bangalore & Others Versus Venkata Bhanukiran Desi Raju National Consumer Disputes Redressal Commission NCDRC
05-04-2022 M/s. Avon Township Developers A Partnership Firm Having Its Registered Office, Represented By Its Managing Partner Anji Reddy, Bengaluru Versus M/s. Teleradiology Solutions Pvt. Ltd., Represented By Its Director, Arjun Kalyanpur, Bengaluru & Others High Court of Karnataka
04-04-2022 Parsvnath Developers Limited Versus Raj Gujria National Consumer Disputes Redressal Commission NCDRC
01-04-2022 Sumeet Saluja & Another Versus M/S. Dlf New Gurgaon Homes Developers Pvt. Ltd., DLF Center, Sansad Marg New Delhi National Consumer Disputes Redressal Commission NCDRC
01-04-2022 M/s. Frost International Limited Versus M/s. Milan Developers And Builders (P) Limited & Another Supreme Court of India
28-03-2022 S.L. Ranganayaki Versus M/s. Envision Developers, Egmore & Others Karnataka State Consumer Disputes Redressal Commission Bangalore
21-03-2022 Sukruti Apartment Co-op Hsg. Soc. Ltd. Versus Tirumala Developers & Others High Court of Judicature at Bombay
18-03-2022 Grandtech Builders & Developers Pvt. Ltd., Kesavadasapuram, Represented by Its Managing Director, Salim M. Kabir Versus Kerala Transport Development Finance Corporation Limited, Represented by Its Managing Director, Thiruvananthapuram& Others High Court of Kerala
17-03-2022 Chandra Darshan Developers Through Partner Versus Hiralal Gopalbhai High Court of Gujarat At Ahmedabad
17-03-2022 Spectra Shelters Private Limited, Represented By Its Managing Director C. Chandrashekar, Bengaluru Versus Sree Krishna Gardenia Builders & Developers, Represented By Its Managing Partner Dr. K. Balaraman, Bengaluru & Others High Court of Karnataka
15-03-2022 Runwal Chestnut Co-Op., West Mumbai Versus Runwal Apartments Pvt. Ltd. (Formerly Known As Propel Developers Pvt. Ltd. Formerly Known As Runwal Homes Pvt. Ltd.), Maharashtra & Others National Consumer Disputes Redressal Commission NCDRC
14-03-2022 Ramesh Thangarajan & Others Versus Sylvanus Builders & Developers Ltd., Gujarat & Others National Consumer Disputes Redressal Commission NCDRC
10-03-2022 Dr. Vinita Singh Versus Parasvnath Developers Ltd. & Others National Consumer Disputes Redressal Commission NCDRC
08-03-2022 Amit Kumar Jain, Delhi Versus Parsvnath Developers Limited, New Delhi National Consumer Disputes Redressal Commission NCDRC
28-02-2022 Varun Singh & Another Versus M/s. Chd Developers, Gurugram & Others National Consumer Disputes Redressal Commission NCDRC
23-02-2022 Sakthi Durga Builders & Developers, Rep. by its Managing Partner, Chennai & Others Versus P.S. Raman High Court of Judicature at Madras
23-02-2022 Sakthi Durga Builders & Developers, Rep. by its Managing Partner, Chennai & Others Versus P.S. Raman High Court of Judicature at Madras
22-02-2022 Ved Prakash Aggarwal Versus Logix City Developers Pvt Ltd Through Its Director National Consumer Disputes Redressal Commission NCDRC
22-02-2022 M/s S.S. Southern City Developers Pvt. Ltd., Krishnagiri District & Others Versus Dr. Usha V. Rao Karnataka State Consumer Disputes Redressal Commission Bangalore
16-02-2022 Sunrise Park Owners Welfare Association Rep. By Its Secretary, K. Suresh Choudhary Versus M/s. Sunrise Builders & Developers, Represented By The Managing Partner Sri P. Srinivas & Another National Consumer Disputes Redressal Commission NCDRC
11-02-2022 Amarjit Singh Sidhu & Others Versus M/s. Parsvnath Developers Ltd., Delhi National Consumer Disputes Redressal Commission NCDRC
09-02-2022 Sree Surya Developers and Promoters V/S N. Sailesh Prasad and Others With Raja Pushpa Properties Pvt. Ltd V/S N. Sailesh Prasad and Others. Supreme Court of India
09-02-2022 M/s. Sree Surya Developers & Promoters Versus N. Sailesh Prasad & Others Supreme Court of India
08-02-2022 Ashwini Builders & Developers Pvt. Ltd. Versus Assistant Commissioner, Central Excise & Service Tax, Division I & Others High Court of Judicature at Bombay
07-02-2022 Sher Singh Sidhu & Another Versus Parsvanath Developers Ltd., New Delhi & Others National Consumer Disputes Redressal Commission NCDRC
31-01-2022 Shiv Developers Through Its Partner Sunilbhai Somabhai Ajmeri Versus Aksharay Developers & Others Supreme Court of India
27-01-2022 Jain Heights & Structures Pvt. Ltd. Represented by its Director Jain Kishore @ Kishore Kumar, Bangalore & Another Versus Bheemasamudra Land Developers and Builders A Partnership Firm, Represented by its Managing Director G. S. Shivakumar, Bengaluru National Company Law Appellate Tribunal
27-01-2022 Shree Vinayak Builders & Developers Versus The State of Maharashtra, through the Principal Secretary, Urban Development Department, Mantralaya & Others In the High Court of Bombay at Nagpur
25-01-2022 Madhushree Singh & Another Versus M/s. Parsvnath Developers Limited National Consumer Disputes Redressal Commission NCDRC
21-01-2022 Chanda Manghani & Another Versus M/s. Raheja Developers Limited, New Delhi National Consumer Disputes Redressal Commission NCDRC
20-01-2022 M/s. Indra Stells Pvt. Ltd., New Delhi Versus M/s. Parsvnath Developers Ltd., New Delhi National Consumer Disputes Redressal Commission NCDRC
18-01-2022 Baljeet Singh & Another Versus M/s. Omaxe Chandigarh Extension Developers Pvt. Ltd. Union Territory Consumer Disputes Redressal Commission UT Chandigarh
17-01-2022 Macrotech Developers Limited (Successor to Palava Dwellers Pvt. Ltd.) Versus Assistant Commissioner of Income Tax, Central & Others High Court of Judicature at Bombay
13-01-2022 Krishna Infra Developers, Through- Its Partner & Authorized Signatory Piyush Somani, Raipur Versus State of Chhattisgarh Through- Its Secretary Ministry of Housing & Environment, Raipur & Others High Court of Chhattisgarh
10-01-2022 Jignya Mittal Versus (Formerly As M/s. Lodha Developers Limited), Mumbai National Consumer Disputes Redressal Commission NCDRC
06-01-2022 B. Lakshmipathi Versus M/s. Colorhome Developers Private Limited, Chennai High Court of Judicature at Madras
05-01-2022 C.B. Sumesh Babu, Managing Director, Chathamkulam Projects & Developers Pvt. Ltd., Palakkad Versus The Kannadi Grama Panchayat, Represented By Its Secretary, Kannadi & Others High Court of Kerala
03-01-2022 Parsvnath Developers Limited Through Its Authorized Signatory, Madan Dogra Deputy General Manager, Delhi Versus Santosh Dahiya National Consumer Disputes Redressal Commission NCDRC
03-01-2022 Sunny Ahuja Versus Raheja Developers Ltd. National Consumer Disputes Redressal Commission NCDRC
27-12-2021 Mahashweta Halder & Another Versus Apnidharti Developers Pvt. Ltd. & Another West Bengal State Consumer Disputes Redressal Commission Kolkata
24-12-2021 DLF Home Developers Ltd., Versus Shipra Estates Ltd., & Others High Court of Delhi
22-12-2021 Mahir Builders & Developers Versus Sultan Sirajuddin Mohammad Yasin & Others High Court of Judicature at Bombay
10-12-2021 Dr. Indu G. Nainani, Represented By Their Constituted Attorney, Suresh Punwani & Another Versus M/s. Kamala Park Developers, Mumbai National Consumer Disputes Redressal Commission NCDRC
10-12-2021 Rajat Babbar & Another Versus Parsvanath Developers Ltd. Parsvnath Metro Tower, New Delhi & Another National Consumer Disputes Redressal Commission NCDRC
03-12-2021 Om Shakthy Agencies (Madras) Pvt. Ltd., Chennai Versus Mahindra World City Developers Ltd., Chennai & Others High Court of Judicature at Madras
24-11-2021 Spectra Shelters Private Limited, Rep. by its Managing Director, C. Chandrashekar, Bengaluru Versus Sree Krishna Gardenia Builders & Developers, Rep. by its Sole Proprietor, Dr. K. Balaraman, Bengaluru High Court of Karnataka
22-11-2021 Nidhi Gupta & Another Versus M/s. Parsvnath Developers Ltd., Through the Managing Director, Delhi & Another National Consumer Disputes Redressal Commission NCDRC
12-11-2021 M/s. Priyashi Aashi Developers Pvt. Ltd., Rep. By One of Its Director Sandeep Agarwal Versus Mitrajyoti Deka & Others High Court of Gauhati
11-11-2021 Newtech Promoters and Developers Pvt. Ltd. VS State of U.P. and Others. Supreme Court of India
11-11-2021 Kamal Malhotra Versus Parsvnath Developers Limited National Consumer Disputes Redressal Commission NCDRC
08-11-2021 DLF Home Developers Limited Versus Shipra Estate Limited & Others High Court of Delhi
05-11-2021 Sameer Sinha & Another Versus Aliens Developers (P) Ltd. & Others Telangana State Consumer Disputes Redressal Commission Hyderabad
28-10-2021 BCC Developers & Promoters Pvt. Ltd. Versus Delhi Metro Rail Corporation Ltd. High Court of Delhi
26-10-2021 Balakrishna Raja, Authorised Signatory BKR Hotels & Resorts Pvt. Ltd. & Adhiparasakthi Promoters & Property Developers, Chennai Versus S. Peter High Court of Judicature at Madras
25-10-2021 Anita Chaudhuri & Others Versus M/s. Maxwealth Developers Pvt. Ltd. & Others West Bengal State Consumer Disputes Redressal Commission Kolkata
25-10-2021 Dishank Malik & Another Versus Ramprastha Promoters & Developers Limited National Consumer Disputes Redressal Commission NCDRC
21-10-2021 Etrenity Developers Private Limited, Represented herein by Avinash Prabhu, Authorised Signatory and Director Versus V.V. Venkatesh & Another High Court of Judicature at Madras
21-10-2021 Rajiv Malhotra & Others Versus M/s. Parsvnath Developers Limited, New Delhi & Others National Consumer Disputes Redressal Commission NCDRC
07-10-2021 Mahesh Laxman Gharat Versus Tirupati Balaji Builders & Developers Pvt. Ltd Maharashtra State Consumer Disputes Redressal Commission Mumbai
05-10-2021 Shrachi Burdwan Developers Private Limited & Others Versus The State of West Bengal & Others Supreme Court of India
28-09-2021 Omesh Khanna & Another Versus Shipra Estate Ltd. & Jai Krishane State Developers Pvt. Ltd. & Another National Consumer Disputes Redressal Commission NCDRC
22-09-2021 DLF Home Developers Limited Versus Rajapura Homes Private Limited & Others Supreme Court of India
22-09-2021 High Point Finance Private Limited A Private Limited Company Represented By Its Director Suresh Bhatia, Bengaluru Versus M/s. Water Front Developers A Partnership Firm, Bengaluru National Consumer Disputes Redressal Commission NCDRC
15-09-2021 Rajan Handa Versus M/s. M3m India Developers Limited & Another National Consumer Disputes Redressal Commission NCDRC
14-09-2021 DR. Manish Prakash Versus Chd Developers Ltd. National Consumer Disputes Redressal Commission NCDRC
07-09-2021 Shinde Developers Private Limited Versus State of Maharashtra & Others High Court of Judicature at Bombay
06-09-2021 Hagwood Commercial Developers Pvt. Ltd. Versus Rahul Madhukar Deshmukh & Another High Court of Judicature at Bombay
01-09-2021 Siddharth Baptista Versus SSV Developers & Builders Private Limited & Another Maharashtra State Consumer Disputes Redressal Commission Mumbai
01-09-2021 Glenn Rodney Patrao & Another Versus SSV Developers & Builders Private Limited Maharashtra State Consumer Disputes Redressal Commission Mumbai
24-08-2021 Avalon Projects, a Unit of GRJ Distributors & Developers Pvt. Ltd., through its Authorized Signatory Mr. Jasvir Singh, New Delhi Versus Adjudicating Officer, Rajasthan Real Estate Regulatory Authority, Jaipur & Others High Court of Rajasthan Jaipur Bench
18-08-2021 Manish Singh Versus M/s. La - Residentia Developers Pvt. Ltd. National Consumer Disputes Redressal Commission NCDRC
16-08-2021 Kapil Narula Versus Logix City Developers Pvt. Ltd Delhi State Consumer Disputes Redressal Commission New Delhi
09-08-2021 Nicer Green Housing Infrastructure Developers Ltd. & Others Versus Securities and Exchange Board of India SEBI Bhavan SEBI Securities amp Exchange Board of India Securities Appellate Tribunal
09-08-2021 M/s. Indian Solar Manufacturers Association Versus Solar Power Developers Association & Others Supreme Court of India
05-08-2021 M/s. Delhi Buildtech Pvt. Ltd. Versus M/s. Satya Developers Pvt. Ltd. High Court of Delhi



Directors
DIN Name Since
00941647 AKIDUZ ZAMAN 30-12-2004
00941667 ZAHEEDA ZAMAN 30-12-2004

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