B AND D E-COMMERCE PRIVATE LIMITED

Activity: Business Services in Himachal Pradesh.
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Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U74999HP2015PTC000945 		ROC
RoC-HimachalPradesh 		Incorporation Date
13-05-2015
Class
Private 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
000945 		Registration Date
13-05-2015 		 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
ACTIVE Non-Compliant
Last AGM Date
---
Last Balance Sheet Date
---



Financials
Authorized Capital
Rs. 1,00,000
Paid Up Capital
Rs. 1,00,000



Contact Information
E-Mail Address
khuranaenterprises686@yahoo.in
Registered Address
HATKOT, POST OFFICE KUNIHAAR TEHSIL ARKI SOLAN Solan HP 173207 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to B AND D E-COMMERCE PRIVATE LIMITED

Last Checked Past / Closed Litigation On 14-06-2022 04:49
18-04-2022 Nandi Infrastructure Corridor Enterprise Limited No.1, Represented by its Authorised Signatory Srinath, Mangalore & Another Versus Government of Karnataka, Represented by Principal Secretary Commerce & Industries Department, Bangalore & Others High Court of Karnataka
02-03-2022 Crosslite Infra Private Limited, Cochin Versus Director of Industries & Commerce Haryana Cum Chairman Haryana MSEMSC, Chandigarh & Others High Court of Kerala
24-02-2022 M. Ramaswamy Versus The State of Karnataka Represented By Its Secretary, Commerce & Industries Department, Bangalore & Others High Court of Karnataka
01-02-2022 Ashrae Clean Room Presentations Private Ltd. A Company Incorporated Under The Companies Act, Rep. by Managing Director, M.S. Anand, Hyderabad Versus The Department of Industries & Commerce, Represented by Its Principal Secretary (Industries), Thiruvananthapuram & Another High Court of Kerala
20-01-2022 M/s. Shivashakthi Enterprises, Represented by K. Srinivas Bangalore Versus The State of Karnataka, Represented by its Secretary, Commerce & Industries Department, Bangalore & Others High Court of Karnataka
12-01-2022 The Salt Manufacturer's & Merchants Association, Tuticorin, Represented by its President, M.S. Prakash, Tuticorin Versus Union of India, Represented by the Deputy Secretary to the Government, Ministry of Industry & Commerce, Department of Industrial Policy & Promotion (Salt Section) & Others High Court of Judicature at Madras
23-12-2021 The Tamil Nadu Commerce Institutes' Association Represented by its Treasurer, Trichy Versus The Principal Secretary to the Government, Higher Education Department, Government of Tamil Nadu, Secretariat, Chennai & Another Before the Madurai Bench of Madras High Court
22-12-2021 M/s. Intimate Fashions (India) Private Limited, Represented by its Deputy General Manager-Finance, David Robert Samuel Ponraj, Nandhivaram & Another Versus The Additional Director General of Foreign Trade, Ministry of Commerce and Industry, Chennai & Others High Court of Judicature at Madras
02-12-2021 Jagruti Foundation, Pune Shivganga College of Science Commerce and Arts, (Proposed) Through its Director, Anita Sapte & Another Versus State of Maharashtra & Others High Court of Judicature at Bombay
24-11-2021 Avneesh Chandan Gadgil & Another Versus Oriental Bank of Commerce & Others Supreme Court of India
19-11-2021 C.G. Kumar Versus State of Karnataka, Rep. by its Secretary Department of Commerce & Industries (MSME & Minerals), Bangalore & Others High Court of Karnataka
22-10-2021 M/s. A.B. Enterprises, Rep. by Managing Director & C.E.O. A. Afsal & Others Versus The Chief Joint Controller of Explosives, South Circle, Chennai, Government of India, Ministry of Commerce and Industries, Petroleum and Explosives Safety Organisation (PESO), (Formerly Department of Explosives) & Others High Court of Judicature at Madras
04-10-2021 Utkal Chamber of Commerce & Industries Ltd. & Others Versus Sanjeev Mahapatra & Others High Court of Orissa
14-09-2021 Raj Carbons, Represented by its Managing Partner, S. Gnanaraj Versus Union of India, Represented by the Secretary, Ministry of Commerce and Industry, Department of Commerce, New Delhi & Others Before the Madurai Bench of Madras High Court
01-09-2021 Pomsy Food Products (P) Ltd., Rep. by its General Manager Versus Union of India, Rep by Secretary, Ministry of Commerce & Industry, New Delhi & Others High Court of Kerala
31-08-2021 M/s. McNally Bharath Engineering Company Ltd, Rep. by its R. Ashwin Gopal Versus The State of Tamil Nadu Rep. by the Regional Joint Director of Industries and Commerce & Others High Court of Judicature at Madras
23-08-2021 Southern Rocks & Minerals Private Limited, Rep. by its Managing Director P. Rama Rao Versus The Government of Andhra Pradesh Industries & Commerce (Mines-II) Department, Represented by the Special Chief Secretary & Others High Court of Andhra Pradesh
20-08-2021 Swapan Das, Versus The State of Tripura, Represented by the Commissioner & Secretary to the Department of Industries & Commerce, West Tripura & Others High Court of Tripura
13-08-2021 M. Thangam Versus Government of India Rep. by its Secretary Ministry of Commerce and Industry, Department of Commerce, New Delhi & Others High Court of Judicature at Madras
20-07-2021 Yogitha Sedthi Versus The State of Karnataka, Represented by its Secretary Department of Commerce & Industries, Bengaluru & Others High Court of Karnataka
15-07-2021 The Chamber of Commerce, Kunnumkulam, Represented by Its General Secretary K.M. Abubacker Versus Kunnamkulam Municipality, Represented by Its Secretary & Others High Court of Kerala
14-07-2021 M/s. BAPL Industries Limited, Coimbatore Versus Union of India, Rep. By its Secretary, Department of Commerce, Ministry of Commerce & Industry, New Delhi & Others High Court of Judicature at Madras
09-07-2021 Jindal Aluminum Ltd., Represented by its Executive Director, B.D. Garg, Bengaluru & Another Versus The Government of Karnataka Department of Commerce, Represented by Principal Secretary Department of Commerce & Industry, Bengaluru & Others High Court of Karnataka
09-07-2021 Ajay Sharma, PGT (Commerce) Versus Sugan Chand Jat & Others High Court of Rajasthan
03-07-2021 SVKM's Mithibai College of Arts, Chauhan Institute of Science & Amrutben Jivanlal College of Commerce and Economics a recognized Autonomous College affiliated to University of Mumbai & Another Versus University of Mumbai & Others High Court of Judicature at Bombay
03-07-2021 SVKM's Mithibai College of Arts, Chauhan Institute of Science & Amrutben Jivanlal College of Commerce and Economics a recognized Autonomous College affiliated to University of Mumbai & Another Versus University of Mumbai & Others High Court of Judicature at Bombay
30-06-2021 M/s. R.K. Industries, A Proprietary Concern Represented by its Proprietor, M.R. Padmanabha, Bangalore Versus State of Karnataka Represented by its Secretary Department of Industries & Commerce (SSI & Textiles), Bangalore & Others High Court of Karnataka
29-06-2021 J.V.H.Met-Cult Pvt. Ltd., Rep., by its Managing Director, J.V. Harinath Versus The Grievance Redressal Committee, Government of India, Ministry of Commerce and Industry, New Delhi & Others High Court of Judicature at Madras
05-05-2021 K. Shivaram Raj & Others Versus State of Karnataka, Rep. by Principal Secretary, Department of Commerce & Industry, Bangalore & Others High Court of Karnataka
30-04-2021 A. Surjamukhi Devi Versus The State of Manipur represented by the Principal Secretary (Commerce & Industries), Government of Manipur & Others High Court of Manipur
29-04-2021 Swadeshi Panchalai Thozilalar Urimai Padukappu Sangam, Puducherry, Rep. by its President K. Mohandass Versus The Secretary Industries and Commerce Government of Puducherry, Puducherry & Others High Court of Judicature at Madras
27-04-2021 Swadeshi Panchalai Thozilalar Urimai Padukappu Sangam, Puducherry Rep. by its President K. Mohandass & Another Versus The Secretary Industries and Commerce Government of Puducherry, Puducherry & Others High Court of Judicature at Madras
31-03-2021 Pranab Majumder & Others Versus The State of Tripura, Represented by the Commissioner & Secretary to the Department of Industries & Commerce, Government of Tripura, West Tripura & Others High Court of Tripura
29-03-2021 M/s. Rockhill Granite & Marble Pvt. Ltd., Chennai Versus Government of India rep. by its Deputy Director General of Foreign Trade, Ministry of Commerce and Industry, Office of the Additional Director General of Foreign Trade, Chennai High Court of Judicature at Madras
18-03-2021 M/s Rajdoot Trading Company, Regd., Ghaziabad, U.P. through its Proprietor Shri Sanjay & Others Versus Authorized Officer, Oriental Bank of Commerce, Ghaziabad, U.P. & Another Debts Recovery Appellate Tribunal at Allahabad
03-03-2021 M/s. Rain CII Carbon (Vizag) Limited, Rep., by its Authorized Signatory, V.P. Srikanth Versus Union of India (Through the Secretary) Ministry of Commerce and Industry, Government of India & Others High Court of Andhra Pradesh
03-03-2021 M/s. Rain CII Carbon (Vizag) Limited, Rep., by its Authorized Signatory, V.P. Srikanth Versus Union of India (Through the Secretary) Ministry of Commerce and Industry, Government of India & Others High Court of Andhra Pradesh
10-02-2021 The State of Karnataka, Rep. by The Secretary to Govt. Department of Industries & Commerce, Bangalore Versus Workmen of Mysore Lamp Works Ltd., Represented by the Mysore Lamp Staff & Employees Union (Regd.), Rep. by its President, Bangalore & Another High Court of Karnataka
09-02-2021 Canara HSBC Oriental Bank of Commerce Life Insurance Company Limited Versus Mohd Ali Khan National Consumer Disputes Redressal Commission NCDRC
09-02-2021 Canara HSBC Oriental Bank of Commerce Life Insurance Company Limited Versus Mohd Ali Khan National Consumer Disputes Redressal Commission NCDRC
08-02-2021 M/s. J.K. Cement (Western) Limited, Represented by its Deputy Manager, Prashant Seth, Karnataka Versus The State of Karnataka, Represented by Secretary Department of Industries & Commerce Vikas Soudha, Bangalore & Another High Court of Karnataka
29-01-2021 M/s. SNA Stone Crusher Pvt. Ltd., Represented By It's Proprietor, S.N. Ananda Murthy, Bengaluru Versus The State Government of Karnataka Department of Commerce & Industries (MSME & MINES), Represented by it's Principal Secretary, Bengaluru & Others High Court of Karnataka
28-01-2021 Chandrakanth S. Patil Versus State of Karnataka, Department of Commerce & Industries, Rep. by its Secretary, Bengaluru & Others High Court of Karnataka
19-01-2021 M/s. L & T Hydrocarbon Engineering Limited, Represented by its Head-Finance & Accounts, P. Ganesan Versus Union of India, Department of Commerce, Ministry of Commerce & Industry & Others High Court of Judicature at Madras
14-01-2021 JIS International Exports Pvt. Ltd., Represented by Managing Director, Dominic Sebastian Versus State of Kerala, Represented by Secretary to Industries & Commerce, Thiruvananthapuram & Others High Court of Kerala
12-01-2021 Harkirat Singh Bedi Versus Oriental Bank of Commerce & Another National Company Law Appellate Tribunal
08-01-2021 Dr.T. Venkateshaiah Versus The Principal Secretary, Commerce & Industries Department, Government of Karnataka, Bangalore & Others High Court of Karnataka
06-01-2021 Tamil Nadu Cashew Processors & Exporters Associated represented by its Secretary, M. Ramakrishnan Versus Union of India, Ministry of Commerce and Industry, Represented by its Secretary, New Delhi & Others High Court of Judicature at Madras
05-01-2021 G.N. Chandrabalan, President, Chambers of Commerce and Theppa Committee, Thiruvarur Versus The Commissioner, Mannargudi Municipality, Thiruvarur High Court of Judicature at Madras
04-01-2021 Modern Medical Institute Society Lalpur Through Its Present President Namely Shri Suresh Goel, Chhattisgarh & Others Versus State of Chhattisgarh Through Principal Secretary, Commerce And Industries Department, Raipur Chhattisgarh & Others High Court of Chhattisgarh
14-12-2020 S. Mehaboobjohn Versus The Secretary to Government Department of Industries and Commerce, Government of Tamil Nadu, Chennai & Others Before the Madurai Bench of Madras High Court
10-12-2020 Oriental Bank of Commerce, Mall Patiala Versus Mandhir Singh Anand National Consumer Disputes Redressal Commission NCDRC
09-12-2020 M/s. Chaithanya Geo Surveys, Represented by its Managing Partner, Kali Prasad SB Versus State of Karnataka, Department of Commerce & Industries, (Mines, SSI & Textiles), Represented by its Secretary & Others High Court of Karnataka
27-11-2020 M/s. Vasavi Stone Crusher, Rep. by its Prop., Keshav S. Kandakur, Bagalkote Versus The State of Karnataka, Represented by its Principal Secretary Department of Commerce & Industries, Bengaluru & Others High Court of Karnataka
27-11-2020 M/s. Vasavi Stone Crusher, Rep. by its Prop., Keshav S. Kandakur, Bagalkote Versus The State of Karnataka, Represented by its Principal Secretary Department of Commerce & Industries, Bengaluru & Others High Court of Karnataka
24-11-2020 KLE Society's Science & Commerce College Versus State of Maharashtra & Others High Court of Judicature at Bombay
15-10-2020 M/s. Harihar Collections & Another Versus Union of India through the Secretary, Ministry of Commerce & Others High Court of Judicature at Bombay
15-10-2020 M/s. Harihar Collections & Another Versus Union of India through the Secretary, Ministry of Commerce & Others High Court of Judicature at Bombay
07-10-2020 M/s. Sri Amman Chemicals, Karur Rep. by its Partner P. Kumaresan Versus The Additional Secretary & Appellate Authority Ministry of Commerce & Industry Department of Industrial Policy & Promotion Udyog Bhawan, New Delhi & Others High Court of Judicature at Madras
01-10-2020 Bhilai Steel Plant Steel Authority of India Limited Through Its Chief Executive Officer, Chhattisgarh & Another Versus International Commerce Limited Through Its Managing Director Mr. Shri Kumar Lakhotiya, Chhattisgarh High Court of Chhattisgarh
01-10-2020 Ucal Fuel Systems Limited, Rep. by Its Authorized Signatory, Sathya Ananth Versus Micro and Small Enterprises Facilitation Council, Industries Commissioner and Director of Industries and Commerce, Guindy & Another High Court of Judicature at Madras
02-09-2020 M/s. Simplex Infrastructures Ltd., (Formerly Simplex Concrete Piles (India) Ltd.,), Rep. by its Authorised Signatory, Sandip Baran Das Versus The Union of India, Through Secretary, Ministry of Commerce, New Delhi & Others High Court of Judicature at Madras
17-08-2020 K. Srinivas Murthy Versus State of Karnataka, Department of Commerce & Industries & Others High Court of Karnataka
06-08-2020 Dinesh Shetty & Another Versus State of Karnataka, Rep. by its Secretary Department of Commerce & Industries, Bengaluru & Others High Court of Karnataka
04-08-2020 R.V. Granites, rep. by its Managing Partner S. Padmavathi Versus State of Andhra Pradesh rep. by its Principal Secretary, Industries & Commerce (Mines.II) Department Amaravati & Others High Court of Andhra Pradesh
28-07-2020 NSL Sugars Limited, Rep. by its Assistant General Manager (Liason) H.V. Amarnath Versus State of Karnataka, Rep. by its Secretary (Sugar) Commerce & Industries Department, Bangalore & Others High Court of Karnataka
16-07-2020 N.M. Chandrashekar Versus The State of Karnataka, by its Secretary Department of Commerce & Industries, Bangalore & Others High Court of Karnataka
14-07-2020 M/s. Terracon Projects, Represented by its Proprietor S.V. Babu Versus The State of Karnataka, Represented by its Principal Secretary Department of Commerce & Industries, Bengaluru & Others High Court of Karnataka
14-07-2020 M/s. Terracon Projects, Represented by its Proprietor S.V. Babu Versus The State of Karnataka, Represented by its Principal Secretary Department of Commerce & Industries, Bengaluru & Others High Court of Karnataka
09-07-2020 M/s. Durga Fabrication Works, Represented by its Proprietor, Prakash Ramu Rathod Versus The State of Karnataka, Represented By Its Secretary, Department of Industries & Commerce, Bengaluru & Others High Court of Karnataka
30-06-2020 The Bengal Chamber of Commerce & Industry & Another Versus Kolkata Municipal Corporation & Others High Court of Judicature at Calcutta
30-06-2020 The Bengal Chamber of Commerce & Industry & Another Versus Kolkata Municipal Corporation & Others High Court of Judicature at Calcutta
01-06-2020 Khaleed Pasha & Others Versus State of Karnataka, Represented by its Secretary Department of Commerce & Industries (MSME, Mines & Textile), Bangalore & Others High Court of Karnataka
22-05-2020 Union of India, Ministry of Corporate Affairs, New Delhi Versus Oriental Bank of Commerce, Gurgaon National Company Law Appellate Tribunal
05-05-2020 Mohamed Tanveer Versus The State of Karnataka by Addl. Chief Secretary Department of Commerce & Industries, Bengaluru & Others High Court of Karnataka
01-05-2020 Shri Ram College of Commerce Versus Sahil & Others High Court of Delhi
19-03-2020 Oriental Bank of Commerce Versus Naveen Electrical & Others Debts Recovery Appellate Tribunal at Allahabad
10-03-2020 National Company, Represented by its Managing Director, Dr. Arun A Raja Versus Joint Chief Controller of Explosives Ministry of Commerce and Industry, Petroleum & Explosives Safety Organization (PESO), (Formerly Department of Explosives), Egmore, Chennai & Others High Court of Judicature at Madras
09-03-2020 B. Sumitha Versus Union of India, rep. by its Secretary, Department of Industries & Commerce, Chief Secretariat, Puducherry & Another High Court of Judicature at Madras
17-02-2020 Union of India, Represented by The Secretary to Government, M/o.Commerce & Industry, Department of Industrial Policy and Promotion, Udyog Bhavan, New Delhi & Others Versus Rema Srinivasan Iyengar, Assistant Registrar of Trade Marks & GI, Chennai & Others High Court of Judicature at Madras
14-02-2020 The Superintending Engineer, General Construction, TANTRANSCO Ltd., Tatabad, Coimbatore & Another Versus Micro Small Enterprises Facilitation Council and Director of Industries and Commerce, Represented by its Chairman, Guindy & Others High Court of Judicature at Madras
06-02-2020 Prakash Singh V/S Oriental Bank of Commerce and Others. High Court of Judicature at Calcutta
05-02-2020 P. Krishnan Versus The Deputy Director of Industries and Commerce (Industrial Co-operatives)/(District Registrar of Industrial Co-op), Guindy, Chennai & Others High Court of Judicature at Madras
05-02-2020 D. Vasantha Versus The State of Karnataka, Represented by its Secretary Commerce & Industries Department (MSME & Mines), Bengaluru & Others High Court of Karnataka
05-02-2020 B.H. Srinivasa Murthy Versus State of Karnataka, Represented by its Principal Secretary, Department of Commerce & Industries, Bengaluru & Others High Court of Karnataka
31-01-2020 Sanjay Vithal Das Sampat Versus Government of India, Ministry of Commerce & Industry, Central Secretariat, New Delhi, Represented by Its Secretary & Others High Court of Kerala
29-01-2020 Bhuma Infrastructure Pvt. Ltd. V/S Oriental Bank of Commerce Debts Recovery Tribunal Hyderabad
03-01-2020 Ramjan Jute Bag and Others. V/S Oriental Bank of Commerce and Others. Debts Recovery Tribunal Kolkata
03-01-2020 Oriental Bank of Commerce V/S Manik Malakar and Others. Debts Recovery Tribunal Kolkata
19-12-2019 STC Ex.Exployees Welfare Association (Regd No.16 of 2007), Rep.by its President S. Krishnamurthy Versus The Union of India, Rep.by its Secretary, Ministry of Commerce & Industry, New Delhi & Others High Court of Judicature at Madras
19-12-2019 Rama Krishna & Another Versus The State of Andhra Pradesh Rep by its Principal Secretary Industries and Commerce Mines Department A P Secretariat Velagapudi Guntur District A.P. & Others High Court of Andhra Pradesh
18-12-2019 P. Venu Versus The Union of India, Through The Secretary Department of Industrial Policy & Promotion, Ministry of Commerce & Industry, New Delhi & Others High Court of Kerala
25-11-2019 The Manager (Administration and Personnel) Footwear Design and Development Institute Ministry of Commerce and Industry Government of India, Uttar Pradesh & Another Versus Dr. Kaushik Ghosh High Court of Judicature at Madras
19-11-2019 M/s. J.K. Cement Limited, Represented by its Assistant Manager Sanjay Naik Versus The State of Karnataka, Represented by its Principal Secretary Commerce & Industries Department, Bangalore & Others High Court of Karnataka
12-11-2019 M/s. Sri Amman Chemicals, Rep. by its Partner P. Kumaresan Versus The Additional Secretary & Appellate Authority, Ministry of Commerce & Industry, Department of Industrial Policy & Promotion, New Delhi & Others High Court of Judicature at Madras
04-11-2019 M/s. Sunvik Steels Pvt. Ltd., Represented by its Managing Director, Vivek Kejriwal Versus The State of Karnataka, Mines, SSI & Textiles, Department of Industries & Commerce, Bengaluru & Others High Court of Karnataka
01-11-2019 Oriental Bank of Commerce Versus Assistant Pf Commissioner, Employees Provident Fund Organization High Court of Judicature at Madras
01-11-2019 Oriental Bank of Commerce Versus Assistant of Commissioner, Employees Provident Fund Organization High Court of Judicature at Madras
30-10-2019 Shirdi Sai Pulses, rep., by its Proprietor, Sri Karumuri Prakash, Guntur District, Andhra Pradesh Versus The Union of India, Rep., by its Secretary, Ministry of Commerce and Industries, New Delhi & Others High Court of Andhra Pradesh
24-10-2019 Paramount Tea Marketing (SI) Private Limited, Coimbatore Versus Tea Board of India, Represented by its Executive Director, Ministry of Commerce & Industry, Department of Commerce, Govt. of India, The Nilgiris High Court of Judicature at Madras



Directors
DIN Name Since
07170496 DEEPAK KUMAR 13-05-2015
07170494 BALI RAM KHURANA 13-05-2015

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