B AND B HEALTH SERVICES PRIVATE LIMITED

Activity: Trading in Kerala.
Strike Off
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U52339KL2001PTC015078 		ROC
RoC-Ernakulam 		Incorporation Date
21-11-2001
Class
Private 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
015078 		Registration Date
21-11-2001 		 



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
---
Last AGM Date
---
Last Balance Sheet Date
---



Financials
Authorized Capital
Rs. 5,00,000
Paid Up Capital
Rs. 1,00,000



Contact Information
E-Mail Address
ms.nambiar@rediffmail.com
Registered Address
ROOM NO 711 0 2ND FLOORKODIYAMPARAYIL BUILDING KOLENCHERY W E F 6 6 03 ERNAKULAM Idukki KL 682311 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to B AND B HEALTH SERVICES PRIVATE LIMITED

Last Checked Past / Closed Litigation On 28-01-2021 01:13
28-10-2020 Dr. M. Keethanjali & Others Versus The Director of General Health Services, Ministry of Health & Family Welfare, Government of India, New Delhi & Others High Court of Judicature at Madras
28-08-2020 Dr. Samjaison Versus The Deputy Director of Health Services, Ramanathapuram & Others Before the Madurai Bench of Madras High Court
25-06-2020 Dr. S. Anusha Versus The Director of Medical and Health Services, Teynampet, Chennai & Others Before the Madurai Bench of Madras High Court
01-06-2020 Dr. G. Gowthaman Versus The Joint Director, Medical & Rural Health Services, Tiruppur & Others High Court of Judicature at Madras
05-05-2020 B. Abimathi Versus The Director General of Health Services, Ministry of Health & Family Welfare, New Delhi & Others Before the Madurai Bench of Madras High Court
30-01-2020 Director, Health Services Secretariat Versus Ravikiran In the High Court of Bombay at Nagpur
28-01-2020 Premchand Ambadas Hanswar Versus The State of Maharashtra, through the Deputy Director of Health Services, Akola In the High Court of Bombay at Nagpur
11-12-2019 P. Natarajan Versus The Joint Director of Medical & Rural Health Services, Tiruppur & Others High Court of Judicature at Madras
22-10-2019 Jitender Kumar & Others Versus Directorate Of Health Services Govt of NCT of Delhi High Court of Delhi
24-09-2019 A.P. Subramaniam Versus The Joint Director of Health Services, Salem & Others High Court of Judicature at Madras
17-09-2019 S. Seethalakshmi Versus The Joint Director of Health Services, Kancheepuram & Others High Court of Judicature at Madras
13-09-2019 The State of Karnataka Rep. by its Principal Secretary, Health & Family Welfare Services Department, Bengaluru Others Versus N. Krishna Reddy, Bengaluru & Others High Court of Karnataka
29-08-2019 Subramanian Versus The Joint Director Medical & Rural Health Services, Nagerocil, Kanyakumari & Others Before the Madurai Bench of Madras High Court
28-08-2019 Amazon Seller Services Pvt. Ltd. Versus M/s. Indusviva Health Sciences Pvt. Ltd. High Court of Karnataka
05-08-2019 R. Deekshita Versus The Directorate General of Health Services, Health and Family Welfare Department Near Udyog Bhawan Metro Station, New Delhi & Others Before the Madurai Bench of Madras High Court
30-07-2019 S.M. Halpe, Wattala & Others Versus Dr. Anil Jayasinghe, Director General of Health Services, Ministry of Health, Nutrition and Indigenous Medicine, Colombo & Others Supreme Court of Sri Lanka
09-04-2019 P. Yoganithyashri Versus The Joint Director of Health Services, The Nilgiris @ Udhagamandalam & Others High Court of Judicature at Madras
27-02-2019 R. Sreenivasan Versus The Director Directorate of Medical & Rural Health Services Chennai & Others High Court of Judicature at Madras
27-02-2019 R. Sreenivasan Versus The Director Directorate of Medical & Rural Health Services Chennai & Others High Court of Judicature at Madras
27-02-2019 R. Sreenivasan Versus The Director Directorate of Medical & Rural Health Services Chennai & Others High Court of Judicature at Madras
18-02-2019 N. Nagendraboobathi Versus The Director of Medical & Rural Health Services (Incharge), Chennai & Another High Court of Judicature at Madras
01-02-2019 R. Dhanagopalan Versus The Deputy Director of Health Services, Villupuram & Others High Court of Judicature at Madras
08-01-2019 Bani Debbarma Versus The State of Tripura, Represented by the Secretary to the Department of Health & Family Welfare Services, Kunjaban, Agartala & Another High Court of Tripura
04-12-2018 The State Level Empowered Committee, Represented by its Commissioner, Medical and Rural Health Services, DMS Compound, Chennai & Others Versus S. Paramasivam & Another Before the Madurai Bench of Madras High Court
01-11-2018 Parvathi Versus Deputy Director of Health Services, Dharapuram & Another High Court of Judicature at Madras
10-10-2018 Darnley Versus Croydon Health Services NHS Trust United Kingdom Supreme Court
20-08-2018 Dr. Hemant Kumar Hala alias Sem & Another Versus Senodical Board of Health Services & Others High Court of Madhya Pradesh Bench at Indore
11-08-2018 T. Srijeya Versus The Director, Directorate General of Health Services, Ministry of Health & Family Welfare, Government of India, New Delhi & Others High Court of Judicature at Madras
11-08-2018 Joint Director of Health Services, Dharmapuri & Another Versus Palaniammal High Court of Judicature at Madras
23-07-2018 A. Kamala Versus The Joint Director of Health & Rural Health Services, Tirupur & Another High Court of Judicature at Madras
12-07-2018 S.A. Charumathi (minor), Rep. by her mother & guardian, K. Saraswathi Versus Government of India, Rep. by the Director General of Health Services, Ministry of Health & Family Welfare & Another High Court of Judicature at Madras
10-07-2018 Minor N.V. Baradhan, Rep. by his father & natural guardian N. Venkatesan Versus Director General of Health Services, New Delhi & Others High Court of Judicature at Madras
11-05-2018 G. Ranganaayaki Versus The Directorate General of Health Services Ministry of Health & Family Welfare, Government of India, New Delhi & Others High Court of Judicature at Madras
27-04-2018 G. Kuppuswamy Naidu Memorial Hospital (Unit of the Kuppuswamy Naidu Charity Trust for Education & Medical Relief), Coimbatore Versus The Deputy Director General (M), Directorate General of Health Services, New Delhi & Another High Court of Judicature at Madras
17-04-2018 Dr. Madhu Nigam Versus State of U.P. Through Prin. Secy. Medical & Health Services High Court Of Judicature At Allahabad Lucknow Bench
03-04-2018 Dr. Nishtha Midha Versus Director General of Health Services High Court of Delhi
26-03-2018 Dr. (Mrs.) Chandini Perera, Nugegoda Versus Dr. J.M.W. Jayasundara Bandara, Director General of Health Services, Ministry of Health, Nutrition and Indigenous Medicine, Colombo & Others Supreme Court of Sri Lanka
15-03-2018 Dharmendra Parikh Versus Directorate of Health Services High Court of Madhya Pradesh Bench at Indore
08-03-2018 Dr. Shashank Bhalchandra Subhedar Versus The Director General of Health Services (M.G. Section) & Others In the High Court of Bombay at Nagpur
01-03-2018 M.D. India Health Care Services, (TPA) Private Limited, Chennai & Others Versus G. Latha & Others High Court of Judicature at Madras
21-02-2018 Mukesh Kumar Vishnoi Versus State of Rajasthan through its Secretary, Department of Medical & Health Services, Government of Rajasthan, Secretariat, Jaipur & Others High Court of Rajasthan Jodhpur Bench
16-02-2018 K. Viji Versus The Joint Director of Health Services, District Headquarters Hospital, Thanjavur District & Others Before the Madurai Bench of Madras High Court
12-02-2018 V.B.R. Menon, Advocate Versus The Secretary to Government of Puducherry, Health & Family Welfare Services Department, Puducherry & Others High Court of Judicature at Madras
02-02-2018 M. Rosemary Versus The Deputy Director of Health Services, Kanyakumari & Another Before the Madurai Bench of Madras High Court
02-01-2018 M/s. Cee Dee Yes Health Care Services Pvt. Ltd., (formerly Cee Dee Yes Standard Towers Pvt. Ltd.) Rep. by its Managing Director Velachery, Chennai & Another Versus The Executive Engineer, Zone XIII, Greater Chennai Corporation, Adayar, Chennai & Others High Court of Judicature at Madras
24-12-2017 Commissioner Health, Directorate of Health Services Versus M/s. Nitapol Industries High Court of Judicature at Calcutta
22-11-2017 In the Matter of: Bank of Baroda Versus M/s. Vangal Amman Health Services Limited National Company Law Tribunal Chennai
17-11-2017 P. Lakshmi Narayanan & Others Versus The Union of India, rep. by the Secretary to Government of India, Ministry of Health & Family Welfare Services, New Delhi & Others High Court of Judicature at Madras
21-09-2017 Dr. Bishwanath Prasad Singh Versus Director General of Health Services Ministry of Health & Family Welfare Nirman Bhawan, New Delhi & Others National Company Law Appellate Tribunal
04-09-2017 G. Latha & Others Versus M.D. India Health Care Services (TPA) Pvt Ltd., Represented by its Senior Manager-Operations, Chennai & Others High Court of Judicature at Madras
30-08-2017 The Secretary to Government, Health & Family Welfare Department, Chennai & Another Versus Dr.S. Narayanaswamy, Deputy Director of Medical Services (Lep)(Retd.), Government Hospital, Dindigul High Court of Judicature at Madras
12-05-2017 State of Rajasthan through the Secretary, Medical & Health Services, Government of Rajasthan Versus Dr. R.P. Gaur High Court of Rajasthan Jodhpur Bench
16-03-2017 S. Manasa & Others Versus The State of Karnataka, Represented by its Principal Secretary, Health & Family Welfare Services (Medical Education) & Others High Court of Karnataka
09-03-2017 Dr. R. Arivudai Nambi Versus Union of India rep by the Director General of Health Services & Others Central Administrative Tribunal Madras Bench
02-02-2017 Vimalbai Irappa Kamble Versus Sahayak Sanchalak, Arogya Seva (Kusth), Latur, District Latur. (Assistant Director, Health Services (Leprosy), Latur, District Latur) & Another In the High Court of Bombay at Aurangabad
04-01-2017 R. Krishnakumar Versus The Deputy Director of Health Services, Theni District & Another Before the Madurai Bench of Madras High Court
01-12-2016 Dr. AR. Santhini Versus The District Appropriate Authority, Pre-Conception & Pre-Natal Diagnostic (Prohibition of Sex Selection) Act, 1994 & Joint Director of Health Services, Dindigul Before the Madurai Bench of Madras High Court
06-10-2016 V. Gopalan Versus The Director of Medical & Rural Health Services & Others Before the Madurai Bench of Madras High Court
03-10-2016 Dr. Rajkumar S Yaragal Versus State of Karnataka, Rep. by its Principal Secretary, Health & Family Welfare Services Department & Others High Court of Karnataka
14-07-2016 M. Jeyanthi Meenambigai Versus The Government of Tamil Nadu, Represented by its Director of Medical & Rural Health Services, Chennai & Others Before the Madurai Bench of Madras High Court
24-06-2016 Dhani Ram Versus Director of Health Services & Another High Court of Himachal Pradesh
17-06-2016 P.B. Sindhu & Others Versus The Director of Health Services, Health Department, General Hospital Junction High Court of Kerala
17-06-2016 P.B. Sindhu & Others Versus The Director of Health Services, Health Department, General Hospital Junction, Vanchiyoor P.O., Thiruvananthapuram & Others High Court of Kerala
13-06-2016 Sunita Dangi Versus Director General, Directorate General of Health Services & Others High Court of Madhya Pradesh
01-04-2016 V. Mallika Versus The Director, Medical & Rural Health Services, Chennai & Others Before the Madurai Bench of Madras High Court
29-03-2016 Arun Kumar Baghel Versus State of U.P. Thru Prin. Secy. Medical & Health Services & Others High Court of Judicature at Allahabad
25-01-2016 K. Muthu Versus The Joint Director of Medical & Rural Health Services & Others Before the Madurai Bench of Madras High Court
15-01-2016 Arun Mondal Versus Director, Directorate of Health Services & Others High Court of Judicature at Calcutta
21-12-2015 Director Health Services & Family Welfare Versus U.P. State Micro & Small Enterprises E.F. Council & Others High Court of Judicature at Allahabad
03-12-2015 Dr. Aadamali Nadaf Versus The State of Karnataka, Rep. by its Secretary, Medical Education, Department of Health and Family Welfare Services & Others High Court of Karnataka
25-11-2015 The Director, Health & Family Welfare Services Department, Bangalore Versus Kusuma P. Veerkar High Court of Karnataka
18-08-2015 M. Karunakaran Versus The Manager, MD India Health Care Services (P) Limited & Others Before the Madurai Bench of Madras High Court
12-08-2015 Prema & Another Versus The State of Karnataka by the Secretary, Health & Family Welfare Services, Bangalore & Others High Court of Karnataka Circuit Bench At Dharwad
31-07-2015 Dr. V. Geetha Versus The Deputy Director of Health Services, Coimbatore District, Coimbatore & Another High Court of Judicature at Madras
24-07-2015 M/s. Sharp Watch Investigation & Security Services & Another Versus State of Karnataka, department of Health & Family Welfare, Bangalore & Others High Court of Karnataka
03-07-2015 K. Rakkappan Versus The Director of Medical and Rural Health Services, Teynampet, Chennai & Another Before the Madurai Bench of Madras High Court
18-06-2015 Anitha Versus The Director of Medical & Rural Health Services, Chennai & Others Before the Madurai Bench of Madras High Court
15-04-2015 Meena Devi Versus State of U.P. Through Prin. Secy. Medical & Health Services High Court of Judicature at Allahabad
12-03-2015 D. Sangeetha Versus The Joint Director (Health Services), Karur Before the Madurai Bench of Madras High Court
09-02-2015 R. Mohammed Abudakhir Versus The Joint Director of Medical Services, Medical Rural & Health Services Department, Trichy & Another Before the Madurai Bench of Madras High Court
10-11-2014 M. Sundareshwari Versus The Director of Health Services & Another Before the Madurai Bench of Madras High Court
16-10-2014 State of Uttaranchal & Others Versus C.S.R.K.S. Medical Health Services, Uttaranchal Supreme Court of India
23-09-2014 B. Kannan Versus The Director Office of The Director of Medical And Rural Health Services, Chennai & Others Before the Madurai Bench of Madras High Court
12-09-2014 L. Packiam Soosaimary Versus The Director of Medical & Rural Health Services & Others Before the Madurai Bench of Madras High Court
02-09-2014 R. Arumbu Versus The Director, Department of Health Services & Others Before the Madurai Bench of Madras High Court
01-08-2014 Dr. Satish Dhanaji Pawar Director of Public Health & Another Versus Dr. Mohan Apparao Jadhav, Assistant Director of Health Services & Others High Court of Judicature at Bombay
03-06-2014 The Chairman, NRI Service & Educational Trust Versus Kerala University of Health Services, represented by its Registrar & Another High Court of Kerala
28-04-2014 The Director of Medical and Rural Health Services & Another Versus K. Ragothaman High Court of Judicature at Madras
21-04-2014 M/s. Vascular Concepts Ltd. Versus The State of Maharashtra Through the Director of Health Services & Others High Court of Judicature at Bombay
29-11-2013 S. Saroja Versus The Director of Health Services Department of Public Health & Immunisation & Others High Court of Judicature at Madras
27-11-2013 N. Damodaran Versus Dr. Jagadish Prasad Union of India rep. by Director General of Health Services & Another High Court of Judicature at Madras
01-11-2013 Bhavya Health Services Private Limited, represented by its Managing Director, Dr. D. Pavan Kumar Versus Andhra Pradesh Power Generation Corporation Limited (APGENCO), represented by its Managing Director & Others High Court of Andhra Pradesh
22-10-2013 Annabathuni Gopichand Versus TTK Health Care Services Pvt.Ltd., Rep by its Manager & Another Andhra Pradesh State Consumer Disputes Redressal Commission Hyderabad
15-10-2013 Sachin & Others Versus Maharashtra University of Health Services & Another In the High Court of Bombay at Nagpur
30-08-2013 West Bengal University of Health Services & Others Versus Indian Centre for Advancement of Research & Education, Haldia & Others High Court of Judicature at Calcutta
21-08-2013 Dr. H.C. Sudeep Kumar & Others Versus State of Karnataka rep. by its Secretary Department of Health & Family Welfare Services & Others High Court of Karnataka
05-08-2013 H.R.S. Dharmasiri, No.25/2, Galapitamada Road, Avissawella Versus Provincial Director Of Health Services Of The Sabaragamuwa Province & Others Supreme Court of Sri Lanka
15-07-2013 G. Simson Christudoss Versus Director of Medical & Rural Health Services, Tamil Nadu & Others High Court of Judicature at Madras
11-07-2013 Dr. Jagmittar Sain Bhagat Versus Dir. Health Services, Haryana & Others Supreme Court of India
20-06-2013 R. Kannan Versus The Director, Medical & Rural Health Services & Family Welfare & Others Before the Madurai Bench of Madras High Court



Directors
DIN Name Since

India's most comprehensive litigation gathering and reporting.



LEGATRACE AT YOUR SERVICE
  • Legal Assessment
  • Legal Risk Analysis
  • Litigation Search
  • Defaulter Lists Search
  • Test Litigation Sensitivity

USEFUL FOR
  • Mergers & Acquisitions
  • Partnerships
  • Joint Ventures
  • Vendor On Boarding
  • Employees / Competitors / Colleagues Legal Background Verification



































DISCLAIMER: www.LawyerServices.in, LawyerServices, Integrated Web Services Pvt. Ltd., OR, Advanii Enterprises Pvt. Ltd. and its employees respect the Privacy and Intellectual Property Rights of everyone. All trademarks, service marks, trade names and logos appearing on the site are the property of their respective owners. Information shown here is purely a summary of the contents and status of documents as available on the official website of the Ministry of Corporate Affairs. It is not based on any personal judgements or opinion of any individual or professional.

The information from Ministry of Corporate affairs is being collated and matched to information sourced from various courts of India, Trademark authority, etc - in order to create a convenience tool for the general public at large. We no claim of ownership or affiliation with any trademark (REGISTERED OR UNREGISTERED) that forms part of any Company/LLP name listed on this page. Please note that the content of these documents are never verified, nor audited at our end and no representation or warranty is made regarding accuracy or reliability of data/content. The above information is provided for general purpose only and Companies Registrar (www.mca.gov.in) should be referred for any definitive information / purpose. All information provided on this website is without warranty of any kind - express or implied.

Our employees, officers or directors and the employees, officers or directors of any of our partners shall not be liable for any damages (direct, indirect, special or consequential) for whatever cause and disclaim any responsibility on account of any implications, decisions or actions taken on the basis of any information provided on or through this website. Please note:- We strive to keep this information correct and up-to-date, at regular intervals. However, please remember that we are not the primary source, and the company registry should always be referred to for definitive information. If you feel information is in fact out of date, you can expedite its updation by clicking on the "Request Latest Update" button on this page. Once again, no guarantees are made in regard to the same.