Auroville (Emergency Provisions) Amendment Act, 1987


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w w w . L a w y e r S e r v i c e s . i n

Section
 Section Title
  Status : Repealed by the Repealing and Amending Act, 2001
  1 Short title and commencement View Judgements
  2 Amendment of section 3 View Judgements
  3 Repeal and saving View Judgements



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