Antiquities and Art Treasures Act, 1972


LawyerServices

w w w . L a w y e r S e r v i c e s . i n

Section
 Section Title
  INTRODUCTION
  1 Short title, extent and commencement View Judgements
  2 Definitions View Judgements
  3 Regulation of export trade in antiquities and art treasures View Judgements
  4 Application or Act 52 of 1962 View Judgements
  5 Antiquities to be sold only under a licence View Judgements
  6 Appointment of licensing officers View Judgements
  7 Application for licence View Judgements
  8 Grant of licence View Judgements
  9 Renewal of licence View Judgements
  10 Maintenance of records, photographs and registers by licensees View Judgements
  11 Revocation, suspension and amendment of licences View Judgements
  12 Persons whose licences have been revoked may sell antiquities to other licensees View Judgements
  13 Power of Central Government to carry on the business of selling antiquities to the exclusion of others View Judgements
  14 Registration of antiquities View Judgements
  15 Appointment of registering officers View Judgements
  16 Application for registration and grant of certificate of registration View Judgements
  17 Transfer of ownership, etc., of antiquities to be intimated to the registering officer View Judgements
  18 Provisions of sections 14, 16 and 17 not to apply in certain cases View Judgements
  19 Power of Central Government to compulsorily acquire antiquities and art treasures View Judgements
  20 Payment of compensation for antiquities and art treasures compulsorily acquired under section 19 View Judgements
  21 Appeals against decisions of licensing officers and registering officers View Judgements
  22 Appeals against awards of arbitrators View Judgements
  23 Powers of entry, search, seizure, etc View Judgements
  24 Power to determine whether or not an article, etc., is antiquity or art treasure View Judgements
  25 Penalty View Judgements
  26 Cognizance of offences View Judgements
  27 Magistrates power to impose enhanced penalties View Judgements
  28 Offences by companies View Judgements
  29 Protection of action taken in good faith View Judgements
  30 Application of other laws not barred View Judgements
  31 Power to make rules View Judgements
  32 Repeal View Judgements
  33 Amendment of Act 24 of 1958 View Judgements



#LawyerServices #Act #Law #Statute #IndianLaw #Kanoon