Alcock Ashdown Company Limited (Acquisition of Undertakings) Act, 1973


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Section
 Section Title
  INTRODUCTION
  Statement of Object
  1 Short title View Judgements
  2 Definitions View Judgements
  3 Undertakings of the company to vest in the Central Government View Judgements
  4 General effect of vesting View Judgements
  5 Duty to deliver possession of the undertakings and documents relating thereto View Judgements
  6 Duty to furnish particulars View Judgements
  7 Payment of amount View Judgements
  8 Management and administration of the undertakings View Judgements
  9 Penalties View Judgements
  10 Offences by companies View Judgements
  11 Protection of action taken in good faith View Judgements
  12 Power to make regulations View Judgements



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