Administrative Tribunals (Amendment) Act, 1987


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Section
 Section Title
  Status : Section 56 and the Second Schedule repealed by the Repealing and Amending Act, 2001
  1 Short title View Judgements
  2 Amendment of section 2 View Judgements
  3 Amendment of section 6 View Judgements
  4 Substitution of new section for section 8 View Judgements
  5 Amendment of section 29 View Judgements
  6 Insertion of new section 36A View Judgements



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