Some PAST Judgements / Case Laws similar to AXIS LTD
Last Checked Past / Closed Litigation On 13-06-2022 23:42
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19-04-2022 |
M/s Axis Bank Limited, Bangalore, Rep. by its authorized Manager & Another Versus Sanjeev Singh |
Karnataka State Consumer Disputes Redressal Commission Bangalore |
14-03-2022 |
MARG Limited MARG AXIS”Represented by its Managing Director, G.R.K. Reddy & Others Versus Standard Chartered Bank, Represented by its Accounts Manager, E. Rajendran |
High Court of Judicature at Madras |
03-01-2022 |
M/s. Apex Laboratories Pvt.Ltd., Chennai Versus Axis Life sciences, Hyderabad |
High Court of Judicature at Madras |
03-01-2022 |
N. Abdul Salam Versus The Vice President, Head, CBB, Corporate Banking, Axis Bank Limited,192, Anna Salai, Chennai & Others |
High Court of Judicature at Madras |
23-12-2021 |
The Axis Bank Ltd. Versus Bharpur Singh & Another |
Union Territory Consumer Disputes Redressal Commission UT Chandigarh |
14-12-2021 |
M/s. Axis Thermal Engineering Company, Represented by its Proprietrix, Devi Seenuvasan, Coimbatore Versus M/s. Abdul Aziz O. Alomran & Company, Saudia Arabia |
High Court of Judicature at Madras |
29-11-2021 |
Axis Bank Ltd., Trishul Versus National Stock Exchange of India Ltd., Bandra (E), Mumbai & Others |
SEBI Securities amp Exchange Board of India Securities Appellate Tribunal |
27-09-2021 |
Rise Projects Pvt. Ltd. Versus Axis Bank Ltd. & Others |
Debts Recovery Appellate Tribunal at Delhi |
02-07-2021 |
Rubina Versus The Authorised Officer, M/s. Axis Bank Limited, Chennai |
High Court of Judicature at Madras |
17-05-2021 |
Axis Bank Ltd., Ahmedabad Versus National Stock Exchange of India Ltd. Exchange Plaza, Bandra (E), Mumbai & Others |
SEBI Securities amp Exchange Board of India Securities Appellate Tribunal |
25-03-2021 |
The Vice President, Head, CBB, Corporate Banking, Axis Bank Limited, Chennai & Others Versus N. Abdul Salam & Others |
High Court of Judicature at Madras |
19-03-2021 |
M/s Axis Bank Ltd., Indore Versus M/s. Paras Kumar Ranglal & Others |
Debts Recovery Appellate Tribunal at Allahabad |
03-02-2021 |
OPTO Circuit India Limited Versus Axis Bank & Others |
Supreme Court of India |
03-02-2021 |
OPTO Circuit India Limited Versus Axis Bank & Others |
Supreme Court of India |
22-01-2021 |
Joy Kuriakose Versus Axis Bank, Rep. by Branch Manager, Idukki & Others |
High Court of Kerala |
28-10-2020 |
AXIS Bank Ltd. Versus Securities and Exchange Board of India & Others |
SEBI Securities amp Exchange Board of India Securities Appellate Tribunal |
30-09-2020 |
Axis Bank Ltd. Versus National Stock Exchange of India Ltd. & Others |
SEBI Securities amp Exchange Board of India Securities Appellate Tribunal |
18-09-2020 |
Axis Bank Limited Versus Gaurav Dalmia & Others |
High Court of Judicature at Calcutta |
03-07-2020 |
Axis Bank Ltd., Ahmedabad Versus Securities and Exchange Board of India SEBI Bhavan, Mumbai & Others |
SEBI Securities amp Exchange Board of India Securities Appellate Tribunal |
06-03-2020 |
Krishna Enterprise & Others Versus Axis Bank Limited & Another` |
High Court of Judicature at Calcutta |
05-03-2020 |
KKR India Financial Services Limited Versus Axis Bank Limited |
High Court of Gujarat At Ahmedabad |
28-02-2020 |
Pyari Devi Chabiraj Steels Pvt Ltd. Versus Axis Bank Limited |
High Court of Judicature at Calcutta |
26-02-2020 |
Anuj Jain Interim Resolution Professional for Jaypee Infratech Limited V/S Axis Bank Limited & Others |
Supreme Court of India |
10-02-2020 |
Axis Bank V/S Shyambeer Nath Tiwari and Others. |
Debts Recovery Tribunal Delhi |
03-02-2020 |
Axis Bank Limited V/S Ravindra Kumar Sharma and Others. |
Debts Recovery Tribunal Delhi |
03-01-2020 |
Super Iron Foundry Private Limited V/S The Axis Bank Limited and Others. |
Debts Recovery Tribunal Kolkata |
02-01-2020 |
Axis Bank Ltd. V/S Manjit Kaur |
Debts Recovery Tribunal Chandigarh |
02-01-2020 |
Axis Bank Ltd.V/S Lakhwinder Singh and Others. |
Debts Recovery Tribunal Chandigarh |
09-12-2019 |
V. Sundaramurthy Versus M/s. Axis Bank Limited, (Formerly UTI Bank Limited) Puducherry Branch, represented by its Branch Head Franklin Gerald Dhinakaran & Another |
High Court of Judicature at Madras |
08-11-2019 |
Meenakshi Dahiya Versus Axis Bank Ltd. & Another |
National Consumer Disputes Redressal Commission NCDRC |
16-08-2019 |
Axis Bank Ltd. Versus Sixth Dimension Project Solution Ltd. |
National Company Law Appellate Tribunal |
01-07-2019 |
Madhav Prasad Aggarwal & Another Versus Axis Bank Ltd. & Another |
Supreme Court of India |
09-04-2019 |
Siemens Limited Seethakathi Business Centre, Rep by its Manager - PD LD Project Management Gurubaran Senthurpandian, Chennai Versus M/s. Marg Limited, having its Registered Office at “Marg Axis”, 4/138, Chennai |
High Court of Judicature at Madras |
02-04-2019 |
The Deputy Director Directorate of Enforcement Delhi & Others Versus Axis Bank & Others |
High Court of Delhi |
06-12-2018 |
Oil & Natural Gas Corporation Versus Axis Bank Ltd. & Others |
High Court of Judicature at Bombay |
06-12-2018 |
Madhuri Sinha Roy Versus Axis Bank Limited & Another |
National Consumer Disputes Redressal Commission NCDRC |
30-11-2018 |
Narender Ahuja Versus Axis Bank Ltd. & Others |
National Consumer Disputes Redressal Commission NCDRC |
26-10-2018 |
Axis Bank Limited Versus Madhav Prasad Aggarwal & Others |
High Court of Judicature at Bombay |
22-10-2018 |
Lotus Three Development Ltd. Versus Axis Bank Ltd. |
National Company Law Appellate Tribunal |
04-10-2018 |
Manohar Lal & Co Versus Axis Bank Ltd. |
High Court of Judicature at Calcutta |
04-09-2018 |
Manager, Axis Bank Ltd. & Another Versus Madhuri Sinha Roy |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
27-08-2018 |
Rajesh Gupta Versus Axis Bank Ltd. |
National Consumer Disputes Redressal Commission NCDRC |
06-08-2018 |
M/s. Karaikal Port Pvt. Ltd., Represented by its Deputy Manager N. Veeramanikandan Versus Marg Limited (formerly Marg Constructions Limited), Rep. by its Authorised Representative having its registered office at 'Marg Axis', Chennai & Another |
High Court of Judicature at Madras |
31-07-2018 |
Axis Bank Ltd Versus Lotus Three Developments Ltd. & Others |
National Company Law Appellate Tribunal |
19-07-2018 |
Manohar Lal & Co Versus Axis Bank Limited |
High Court of Judicature at Calcutta |
18-07-2018 |
Axis Bank Ltd. Versus Dinesh Sukumaran & Others |
Debts Recovery Appellate Tribunal at Delhi |
29-05-2018 |
Axiscades Aerospace & Technologies Pvt. Ltd. (Formerly Known as Axis Aerospace & Technologies Pvt. Ltd.) Versus Union of India & Others |
High Court of Delhi |
23-05-2018 |
M/s. Videsh Sanchar Nigam Limited Versus Axis Bank Limited & Another |
High Court of Delhi |
27-04-2018 |
Abdulgafar Sab Versus The Branch Manager, Axis Bank, Haveri |
High Court of Karnataka Circuit Bench At Dharwad |
16-04-2018 |
Axis Bank Ltd. Versus Anil Bapurao Shinde |
Maharashtra State Consumer Disputes Redressal Commission Mumbai |
28-02-2018 |
K. Venkatesan Versus M/s. Axis Bank Limited, Rep. by its Authorised Officer, K. Thiyagarajan, Chennai & Others |
High Court of Judicature at Madras |
22-12-2017 |
Axis Bank Limited & Others Versus State of Andhra Pradesh, Rep. by Public Prosecutor, High Court of AP |
In the High Court of Judicature at Hyderabad |
22-12-2017 |
Axis Bank Limited & Others Versus State of Andhra Pradesh, Rep. by Public Prosecutor, High Court of AP |
High Court of Andhra Pradesh |
20-12-2017 |
Axis Bank Limited Versus M.T. Pratibha Koyna & Others |
High Court of Judicature at Bombay |
27-10-2017 |
In Re: Axis Bank Ltd |
National Company Law Tribunal New Delhi |
22-09-2017 |
The Manager, Axis Bank Limited & Another Versus Sai Sandeep Bhosle |
Telangana State Consumer Disputes Redressal Commission Hyderabad |
29-08-2017 |
Madan Mohan Saraff Versus Branch Head, Axis Bank Ltd. & Others |
National Consumer Disputes Redressal Commission NCDRC |
10-08-2017 |
C. Shanmugasundaram Versus The Authorised Officer, Axis Bank, Arcot Plaza, & Another |
High Court of Judicature at Madras |
03-08-2017 |
Venkatapathy Reddiar Versus The Authorised Officer, Axis Bank of India, Mumbai & Another |
High Court of Judicature at Madras |
06-06-2017 |
B.S. Raj Narain & Another Versus Axis Bank Ltd., Credit Management Centre, Chennai & Others |
High Court of Judicature at Madras |
27-03-2017 |
Axis Bank Limited V/S Sukumar Bhupal Vathare and Others. |
Debts Recovery Tribunal Pune |
07-03-2017 |
Axis Bank Limited Versus State of Maharashtra through the Office of the Assistant Commissioner of Salex Tax Ivestigation (D-001) & Another |
High Court of Judicature at Bombay |
28-02-2017 |
M/s. Axis Bank Ltd., Rural Lending Department, rep. by its Legal Manager Versus The State of Telangana, rep. by its Secretary, Civil Supplies Department, Secretariat & Others |
In the High Court of Judicature at Hyderabad |
15-02-2017 |
Axis Bank Ltd V/S Commissioner of Service Tax |
Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai |
08-02-2017 |
P.R. Shanmugam Versus Axis Bank Limited, rep. By its Authorized Officer, SME Centre |
High Court of Judicature at Madras |
30-01-2017 |
The Commissioner of Income Tax-3, Mumbai Versus M/s. Axis Pvt. Equity Ltd. |
High Court of Judicature at Bombay |
11-01-2017 |
Sheik Mohammed Nizar Versus The Authorised Officer Axis Bank Limited & Others |
High Court of Judicature at Madras |
18-11-2016 |
Hooghly Alloy & Steels Company Pvt. Ltd. Versus Axis Bank Ltd. & Others |
High Court of Judicature at Calcutta |
27-10-2016 |
Axis Bank Ltd. Versus Hemlata & Another |
Debts Recovery Appellate Tribunal at Delhi |
28-07-2016 |
Music Broadcast Limited Versus Axis Bank & Another |
High Court of Delhi |
28-07-2016 |
Music Broadcast Limited Versus Axis Bank & Another |
High Court of Delhi |
13-07-2016 |
The Axis Bank Ltd. & Others Versus Om Kanwar Deora & Others |
Rajasthan State Consumer Disputes Redressal Commission Jaipur |
04-07-2016 |
Axis Law Corp Versus Intellectual Property Office Of Singapore |
Supreme Court of Singapore |
02-06-2016 |
Harminder Singh son of Shri Karam Singh, resident of House Versus AXIS Bank Limited, Sector & Another |
Haryana State Consumer Disputes Redressal Commission Panchkula |
11-05-2016 |
Axis Bank Ltd. Versus Mohan Singh |
Delhi State Consumer Disputes Redressal Commission New Delhi |
22-04-2016 |
Axis Bank Versus SBS Organics Private Limited & Another |
Supreme Court of India |
30-03-2016 |
K.P. Textiles (Coimbatore) P. Ltd. Versus The Authorised Officer, Axis Bank Ltd. |
High Court of Karnataka |
22-03-2016 |
Meenakshi Dahiya Versus Axis Bank Ltd. & Another |
Delhi State Consumer Disputes Redressal Commission New Delhi |
08-03-2016 |
Sharada Institute of Indian Management Research Versus Axis Bank & Others |
Delhi State Consumer Disputes Redressal Commission New Delhi |
07-03-2016 |
Sukh Pal Versus Axis Bank of India |
National Consumer Disputes Redressal Commission NCDRC |
09-02-2016 |
Music Broadcast Pvt. Ltd. Versus Axis Bank & Others |
High Court of Delhi |
09-02-2016 |
Bajaj Allianz General Insurance Company Ltd. & Another Versus Axis Bank Ltd. & Others |
National Consumer Disputes Redressal Commission NCDRC |
01-02-2016 |
Prs Hygiene Ltd. Versus Axis Bank & Others |
Debts Recovery Appellate Tribunal at Delhi |
04-01-2016 |
Dinesh Aggarwal Versus Axis Bank Limited |
National Consumer Disputes Redressal Commission NCDRC |
17-12-2015 |
Federal Bank Ltd V/S Axis Bank Ltd. and Others. |
Debt Recovery Appellate Tribunal At Delhi |
08-12-2015 |
ING Vysya Bank, Axis Bank Ltd. Versus Shyamlal Rameshwar Sharma & Another |
Maharashtra State Consumer Disputes Redressal Commission Mumbai |
29-06-2015 |
Chetan Coach Pvt. Ltd. Versus Axis Bank Limited |
High Court of Gujarat At Ahmedabad |
12-06-2015 |
Axis Bank Ltd. Versus Ajit Kumar Sahu & Another |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
01-06-2015 |
Golf Technologies (P) Ltd. & Another Versus Axis Bank Ltd. & Others |
High Court of Delhi |
29-05-2015 |
Golf Technologies (P) Ltd. & Another Versus Axis Bank Ltd. & Others |
High Court of Delhi |
06-05-2015 |
Parsvanath Developers Ltd. Versus Axis Bank Ltd. & Another |
Debts Recovery Appellate Tribunal at Delhi |
06-04-2015 |
Ajai Prakash Lohia & Others Versus Axis Bank Ltd. & Others |
High Court of Judicature at Calcutta |
01-04-2015 |
Axis Bank Ltd. Versus SBS Organics Pvt. Ltd. |
High Court of Gujarat At Ahmedabad |
20-03-2015 |
AXIS Bank Versus Punjab National Bank & Another |
High Court of Delhi |
05-03-2015 |
SBS Organics Pvt. Ltd. Versus Axis Bank Ltd. & Another |
High Court of Gujarat At Ahmedabad |
05-02-2015 |
R. Kamal Jain Versus Axis Bank Limited (Erswhile UTI Bank Ltd.,) Chittoor Branch, rep. by its Assistant Vice President A.V. Ajay Babu |
High Court of Judicature at Madras |
28-01-2015 |
AXIS Bank & Others Versus Manjit Sahdev & Others |
Union Territory Consumer Disputes Redressal Commission UT Chandigarh |
07-01-2015 |
Arif Patel, sole proprietor of M/s Axis Realty Versus Sudha Krishna Salian (Pujari) & Others
|
High Court of Judicature at Bombay |
15-12-2014 |
Axis Bank Ltd. Through its Authorized Signatory Versus S. Venugopal Naidu |
National Consumer Disputes Redressal Commission NCDRC |
11-12-2014 |
Bharpur Singh & Others Versus Axis Bank Ltd. Through its Chairman & Another |
National Consumer Disputes Redressal Commission NCDRC |