AXIS BANK LIMITEDActivity: Finance in Gujarat.Active |
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GST Number(s) 20 Available. Click Here. |
PAN No AAACU2414K |
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CIN L65110GJ1993PLC020769 |
ROC RoC-Ahmedabad |
Incorporation Date 03-12-1993 |
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Class Public |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Listed |
Suspended at Exchange - |
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Registration Number 020769 |
Registration Date 03-12-1993 |
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Listing Info |
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National Stock Exchange (NSE) listing as AXISBANK since 16-11-1998. |
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ISIN Number: INE238A01034
, Instrument: EQ
, Face Value: Rs. 2
, Paid-Up Value: Rs. 2
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Bombay Stock Exchange (BSE) listing as AXISBANK with code 532215 . |
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ISIN Number: INE238A01034
, Status: ACTIVE
, Instrument: EQUITY
, Face Value: Rs. 2
Industry:- Banks. |
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Compliance |
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Active Compliance --- |
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Last AGM Date 20-07-2019 |
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Last Balance Sheet Date 31-03-2019 |
Financials |
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Authorized Capital Rs. 85000,00,000 |
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Paid Up Capital Rs. 56388,35,726 |
Contact Information |
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E-Mail Address girish.koliyote@axisbank.com |
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Registered Address TRISHUL 3RD FLOOR OPP SAMARTHESHWAR TEMPLE LAW GARDEN ELLISBRIDGE AHMEDABAD GJ 380006 IN |
GST Number(s) for AXIS BANK LIMITED |
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| MIZORAM | 15AAACU2414K1ZK | |
| MEGHLAYA | 17AAACU2414K1ZG | |
| ODISHA | 21AAACU2414K2ZQ | |
| BIHAR | 10AAACU2414K2ZT | |
| NAGALAND | 13AAACU2414K1ZO | |
| MAHARASHTRA | 27AAACU2414K3ZD | |
| DELHI | 07AAACU2414K1ZH | |
| HIMACHAL PRADESH | 02AAACU2414K1ZR | |
| CHANDIGARH | 04AAACU2414K1ZN | |
| SIKKIM | 11AAACU2414K1ZS | |
| PUNJAB | 03AAACU2414K1ZP | |
| MADHYA PRADESH | 23AAACU2414K2ZM | |
| CHATTISGARH | 22AAACU2414K1ZP | |
| TRIPURA | 16AAACU2414K1ZI | |
| TAMIL NADU | 33AAACU2414K1ZM | |
| GOA | 30AAACU2414K1ZS | |
| RAJASTHAN | 08AAACU2414K1ZF | |
| MAHARASHTRA | 27AAACU2414K2ZE | |
| UTTAR PRADESH | 09AAACU2414K1ZD | |
| TAMIL NADU | 33AAACU2414K2ZL | |
Directors |
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| DIN | Name | Since |
| 00117994 | PRALAY MONDAL | 01-08-2019 |
| 02172725 | GIRISH SHRIKRISHNA PARANJAPE | 02-11-2018 |
| 02968574 | ROHIT BHAGAT | 16-01-2013 |
| 02609263 | USHA SANGWAN | 17-10-2013 |
| BETPS4707N | JAIRAM SRIDHARAN | 28-10-2015 |
| 00531120 | AMITABH CHAUDHRY | 01-01-2019 |
| ABZPK8118P | GIRISH KOLIYOTE VASUDEVAN | 01-05-2015 |
| 00117692 | RAKESH MAKHIJA | 27-10-2015 |
| 07367868 | KETAKI SANAT BHAGWATI | 19-01-2016 |
| 07995547 | STEPHEN GERARD PAGLIUCA | 19-12-2017 |
| 02255828 | SRINIVASAN VISHVANATHAN | 11-02-2015 |
| 02541753 | RAJIV ANAND | 12-05-2016 |
| 07508488 | RAJESH KUMAR DAHIYA | 12-05-2016 |
| 00425793 | BABURAO BUSI | 19-01-2016 |
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