AVNI HOUSING PRIVATE LIMITEDActivity: Construction in Delhi.Strike Off |
||||||||||||
---|---|---|---|---|---|---|---|---|---|---|---|---|
|
||||||||||||
CIN U45400DL2007PTC165438 |
ROC RoC-Delhi |
Incorporation Date 02-07-2007 |
||||||||||
Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
||||||||||
Listed Unlisted |
Suspended at Exchange - |
|||||||||||
Registration Number 165438 |
Registration Date 02-07-2007 |
|||||||||||
Listing Info |
|
Not Listed or Listing Info, not found! |
Compliance |
Active Compliance --- |
Last AGM Date 25-07-2009 |
Last Balance Sheet Date 31-03-2009 |
Financials |
Authorized Capital Rs. 10,00,000 |
Paid Up Capital Rs. 1,00,000 |
Contact Information |
E-Mail Address geeta.solanki@jalindia.co.in |
Registered Address A-9/27 VASANT VIHAR NEW DELHI New Delhi DL 110057 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to AVNI HOUSING PRIVATE LIMITEDLast Checked Past / Closed Litigation On 02-03-2023 09:04
|
||
Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for AVNI HOUSING PRIVATE LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
Directors |
||
DIN | Name | Since |
00020702 | URVASHI GAUR | 02-07-2007 |
00008480 | MANOJ GAUR | 02-07-2007 |
India's most comprehensive litigation gathering and reporting.