DIN: 01654406

AVINASH SUNIL JEROME DSA

Companies Associated
CIN Company Name Status
U51900MH1975PTC018389 NALANDA EXPORTS PRIVATE LIMITED Active
U99999MH1946PTC004824 RAMKUMAR MORARKA AND SONS PRIVATE LIMITED Active
U74140MH1975PTC018388 NALANDA CONSULTANTS PRIVATE LIMITED Active
U74999MH1960PLC011637 GANNON ELECTROLYTICS LIMITED Active
U15140MH1957PLC010993 SHREE JAGDISH OIL INDUSTRIES LIMITED Active
U01100MH1951PTC012213 M R CHARITIES PRIVATE LIMITED Active
U29100MH1978PLC020710 GANNON DUNKERLEY REALTY LIMITED Active
U28112MH1960PTC168075 GANNON DUNKERLEY INFRASTRUCTURE PRIVATE LIMITED Active
U22190MH2007PLC167156 DAILY MULTIMEDIA LIMITED Active
U22120MH1985PTC035722 COURIER PUBLICATIONS PRIVATE LIMITED Active
U22110MH1987PTC042876 ANKUSH PUBLICATIONS PRIVATE LIMITED Active
U01409MH2005PLC154661 MORARKA ORGANIC FOODS LIMITED Active
U67120MH1978PLC020559 M R HOLDINGS LIMITED Active
U63040MH1969PTC014305 TRAVELERA PRIVATE LIMITED Active
U70102MH2011PTC221536 AVAK REALTY PRIVATE LIMITED Active
U15540MH1975PTC018390 NALANDA MINERALS PRIVATE LIMITED Active
U70100DL2007PTC159719 SPM REAL ESTATE PRIVATE LIMITED Active
U51900MH1989PTC053443 RAPTURE EXPORTS PRIVATE LIMITED Active
U17120MH1931PLC001733 SHAKAMBHARI TRADERS LIMITED Active


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