AVIATION TRAVELS PRIVATE LIMITEDActivity: Transport, storage and Communications in Karnataka.Active |
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CIN U63013KA1972PTC002193 |
ROC RoC-Bangalore |
Incorporation Date 29-04-1972 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 002193 |
Registration Date 29-04-1972 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 26-07-2019 |
Last Balance Sheet Date 31-03-2019 |
Financials |
Authorized Capital Rs. 50,00,000 |
Paid Up Capital Rs. 30,00,000 |
Contact Information |
E-Mail Address atplcmd@gmail.com |
Registered Address PARK VIEW, NO.17,CURVE ROAD, TASKER TOWN, BANGALORE BANGALORE KA 560051 IN |
TradeMarksTotal 2 marks found. |
DEVICE OF AVIANION ( LABEL), Class 39, Registered |
AVIATION TRAVELS PRIVATE LIMITED, Class 39, Withdrawn |
Some PAST Judgements / Case Laws similar to AVIATION TRAVELS PRIVATE LIMITEDLast Checked Past / Closed Litigation On 24-05-2022 00:01
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02-03-2020 | Aviation Travels Pvt. Ltd. Versus Bhavesha Suresh Goradia & Others | Supreme Court of India |
19-04-2018 | Bhavesha Suresh Goradia & Another Versus Aviation Travels Pvt Ltd & Others | High Court of Judicature at Bombay |
02-09-1997 | Bhavesha Suresh Goradia Versus Aviation Travels Pvt. Ltd. & Others | High Court of Judicature at Bombay |
Directors |
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DIN | Name | Since |
00049301 | KISHORE KUMAR MALINI | 25-03-1993 |
00151122 | ROHINI JAIRAJ | 25-03-1993 |
00049246 | HUDRALI NAGARAJ SUBBANNA | 02-05-1972 |
01422397 | HUDRALI NAGARAJ MEENAKSHI | 16-02-1990 |
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