Some PAST Judgements / Case Laws similar to AUTO SALES INDIA LIMITED
Last Checked Past / Closed Litigation On 09-06-2022 23:14
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12-03-2021 |
C.M. Auto Sales P. Ltd. Versus Priyanka Bhatia & Another |
Union Territory Consumer Disputes Redressal Commission UT Chandigarh |
29-07-2020 |
Yogesh Suresh Chaudhari Versus M/S. Auto Wheels, Kubota Tractor Sales Services & Spares, Maharashtra & Another |
National Consumer Disputes Redressal Commission NCDRC |
10-10-2019 |
HDFC Bank Ltd. & Another Versus Dulichand Auto Sales Pvt. Ltd. & Others |
Debts Recovery Appellate Tribunal at Kolkata |
09-08-2019 |
M/s. Dulichand Auto Sales Pvt. Ltd. Versus M/s. Sree Howrah Stores, partnership firm, represented by its partner, Ashok Kumar & Another |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
15-03-2019 |
General Manager, M/s. Jaikrishnaa Auto Sales Pvt. Ltd., Coimbatore Versus S. Thangamani & Another |
Tamil Nadu State Consumer Disputes Redressal Commission Chennai |
23-10-2018 |
Bajaj Allianz General Insurance Co. Ltd., Rep. by its Branch Manager, Susee Auto Sales & Service Pvt. Ltd., Madurai Versus V. Dukkaiammal & Others |
Before the Madurai Bench of Madras High Court |
03-10-2017 |
Vinayakrao Shankarrao Borse Versus M/s. Wasan Auto Sales Pvt. Ltd. & Another |
National Consumer Disputes Redressal Commission NCDRC |
05-04-2017 |
C.M Auto Sales (P) Ltd. Versus Nav Kiran Dhaliwal daughter of Baldev Singh Dhaliwal & Others |
Punjab State Consumer Disputes Redressal Commission Chandigarh |
04-06-2015 |
Rajiv Kumar Gupta Versus Director, Sagar Auto Sales Pvt. Ltd. & Others |
National Consumer Disputes Redressal Commission NCDRC |
09-12-2013 |
Ramesh Bhandari Versus Swami Auto Sales, Authorized Dealer of M/s. Mahindra & Mahindra Ltd. through its authorized signatory & Others |
Punjab State Consumer Disputes Redressal Commission Chandigarh |
26-02-2013 |
Krishna Auto Sales, Jalandhar- Phagwara Road, Post Office, Khazurla, District Kapurthala & Another Versus Rohit Arora |
Punjab State Consumer Disputes Redressal Commission Chandigarh |
14-10-2011 |
HDFC Bank Limited having its Registered Office at HDFC Bank House Versus Amardeep Tharumal Chhabriya, Prop. Mahalxmi Automotive Sales Near Ujamba Wadi, Auto Lane & Others |
National Consumer Disputes Redressal Commission NCDRC |
11-10-2011 |
Vinayakrao Shankarrao Borse Versus Wasan Auto Sales Pvt. Ltd. & Another |
Maharashtra State Consumer Disputes Redressal Commission Mumbai |
19-05-2011 |
Mittal Auto Sales & Services & Another Versus Global Automobiles & Another |
Competition Appellate Tribunal |
15-12-2010 |
Commercial Auto Sales (P) Ltd Versus Auto Sales (Properties), Allahabad |
High Court of Judicature at Allahabad |
06-12-2010 |
Dharmendra Kumar Yadav Versus Manager, Commercial Auto Sales (P) Ltd. |
High Court of Judicature at Allahabad |
26-05-2010 |
M/s. Sitaram Bajaj, @Sitara, Auto Sales and service Poonkunam Thrissur, reptd by its Working Parter Sitaram Versus K.D. Gopalakrishnan & Another |
Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram |
14-05-2010 |
KISHORE AUTO SALES VERSUS BHARAT PETROLEUM CORPORATION LTD. |
High Court of Judicature at Allahabad |
24-09-2009 |
M/S. Sastha Auto Sales (presently known as Radhia Motors)rep.by Gopinathakurup, Proprietor Versus Sreeja Sivadas & Another |
Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram |
09-09-2009 |
M/s. Commercial Auto Sales (P) Ltd. Versus M/s. Auto Sales (Properties) |
Supreme Court of India |
29-02-2008 |
Indrajit Gogoi Versus Auto Sales and Services Station |
High Court of Gauhati |
31-05-2007 |
Krishna Auto Sales & Another Versus Metlonic Industries Pvt. Ltd. |
Union Territory Consumer Disputes Redressal Commission UT Chandigarh |
04-05-2006 |
Ajmer Singh Saini Versus Swami Auto Sales |
Union Territory Consumer Disputes Redressal Commission UT Chandigarh |
04-08-2004 |
M/s. General Auto Sales Versus Vijayalakshmi D. Proprietry
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High Court of Kerala |
09-09-2002 |
Castrol Ltd. Versus Auto Link Sales Corporation |
High Court of Delhi |
18-01-2001 |
Virender Kumar Arora Versus Auto Links Sales Corporation |
High Court of Delhi |
27-10-1999 |
Goa Auto Accessories Limited Versus Commissioner Of Sales Tax
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High Court of Judicature at Bombay |
27-10-1999 |
Goa Auto Accessories Ltd., Panaji Versus Commissioner of Sales Tax, Goa and another
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In the High Court of Bombay at Goa |
24-01-1996 |
Commissioner Trade Tax U P Lucknow Versus Varansi Auto Sales P Ltd |
High Court of Judicature at Allahabad |
05-12-1995 |
Auto Sales Bombay Versus Commissioner Of Sales Tax M P |
High Court of Madhya Pradesh |
11-07-1995 |
Girish Kumar Ravjibhai Patel Versus Auto Parts Sales & Services |
Gujarat State Consumer Disputes Redressal Commission Ahmedabad |
18-10-1994 |
Asst. Controller Versus Josco Auto Sales
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High Court of Kerala |
05-09-1994 |
Varanasi Auto Sales Private Ltd Versus Commissioner of Sales Tax U P Lucknow |
High Court of Judicature at Allahabad |
28-02-1990 |
Commissioner of Sales Tax Versus M.P. Auto House |
High Court of Madhya Pradesh |
08-07-1987 |
Auto Sales(Bombay) Versus Additional Sales Tax Officer, Flying Squad |
High Court of Madhya Pradesh |
10-01-1985 |
Auto Pins (India)(Regd.) Versus Sales Tax Officer |
High Court of Madhya Pradesh |
27-12-1983 |
Income Tax Officer v/s Standard Auto Sales |
Income Tax Appellate Tribunal ITAT Allahabad |
03-11-1982 |
Auto Sales (Bombay) Versus Commissioner of Sales Tax |
High Court of Madhya Pradesh |
04-07-1979 |
Board of Revenue U.P V/S Auto Sales, Allahabad |
In The High Court Of Allahabad Special Bench |
12-01-1965 |
Auto Sales Versus Shushila Sinha |
High Court of Judicature at Allahabad |
23-10-1962 |
Commissioner Of Sales Tax, Orissa Versus Aurobindo Auto Service |
High Court of Orissa |