DIN: 03552487

ATUL SHARMA

Companies Associated
CIN Company Name Status
U01010MP2006SGC018423 MADHYA PRADESH JAYPEE MINERALS LIMITED Active
U10102MP2009SGC022672 MP AMRL (MORGA) COAL COMPANY LIMITED Active
U10102MP2009SGC022675 MP AMRL (MARKI BARKA) COAL COMPANY LIMITED Active
U10102MP2009SGC022674 MP AMRL (BICHARPUR) COAL COMPANY LIMITED Active
U26100DL1996PLC075205 FORTUNE STONES LIMITED Active
U10100MP2009SGC022639 MP MONNET MINING COMPANY LIMITED Active
U10102MP2005SGC017818 M.P. SAINIK COAL MINING PRIVATE LIMITED Active
U10100MP2010SGC022879 MP JAYPEE COAL FIELDS LIMITED Active
U10200MP2009SGC021909 MP JAYPEE COAL LIMITED Active
U10102MP2009SGC022673 MP AMRL (SEMARIA) COAL COMPANY LIMITED Active
U26960MP1996PTC010326 KISAN MINERAL PRIVATE LIMITED Active
U10101CT2015SGC001636 KERWA COAL LIMITED Active
U14107MP2000PTC014317 KATNI BAUXITE PRIVATE LIMITED Active


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