DIN: 00159563

ATUL BAGLA

Companies Associated
CIN Company Name Status
U25201UP1993PLC015296 JAY KAY CEM (EASTERN ) LIMITED Active
U74900KA2015PTC079156 NEBULA3D SERVICES PRIVATE LIMITED Active
U21011UP1983PLC006304 SOLAR HOUSING & INFRASTRUCTURE LIMITED Amalgamated
U74130UP1997PLC021399 UJALA MERCHANTS AND TRADERS LIMITED Active
L24241UP1981PLC005282 KHANDELWAL EXTRACTIONS LIMITED Active
U14220UP2011PTC047710 SHREE DWARIKADHEESH MINES & MINERALS COMPANY PRIVATE LIMITED Amalgamated
U52334UP1983PLC008063 PIONEER PROJECTS LIMITED Active


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