DIN: 07521344

ATIN MANMOHAN SHARMA

Companies Associated
CIN Company Name Status
U72200MH2014PTC253154 INFOMOKO TECHNOLOGY PRIVATE LIMITED Active
U85100DL2012PTC242590 911 INDIA HEALTHCARE PRIVATE LIMITED Active
U85300MH2016PTC287118 MCARE HEALTH AND WELLNESS PRIVATE LIMITED Active
U15122WB2013PTC198715 PARVATA FOODS PRIVATE LIMITED Active
U74120MH2015PTC270707 CLAP GLOBAL PRIVATE LIMITED Active
U72200TN2010PTC092109 XCODE LIFE SCIENCES PRIVATE LIMITED Active
U74900KA2015PTC083813 THREEDATHU BIO PRODUCTS PRIVATE LIMITED Active
U85110KA2013PTC070507 UBER HEALTH TECH PRIVATE LIMITED Active
U85100DL2012PTC230672 MANNA HEALTHCARE PRIVATE LIMITED Active
U74900KA2012PTC067153 GYMPIK HEALTH SOLUTIONS PRIVATE LIMITED Active
U74140HR2015PTC056225 DOCTOR INSTA PRIVATE LIMITED Active


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