AT HYDRO PRIVATE LIMITEDActivity: Electricity, Gas & Water companies in Delhi.Not available for efiling |
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CIN U40108DL2002PTC114208 |
ROC RoC-Delhi |
Incorporation Date 13-02-2002 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 114208 |
Registration Date 13-02-2002 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
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Active Compliance --- |
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Last AGM Date 28-09-2007 |
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Last Balance Sheet Date 31-03-2007 |
Financials |
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Authorized Capital Rs. 10,00,000 |
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Paid Up Capital Rs. 5,80,000 |
Contact Information |
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E-Mail Address mrr@vamshirubber.org |
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Registered Address B 21NISHANT PARK NAJAFGARH ROAD NEW DELHI DL 110043 IN |
TradeMarksTotal 0 marks found. |
Directors |
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| DIN | Name | Since |
| 00025101 | RAMESH REDDY MEREDDY | 19-04-2004 |
| 00293972 | PASHAM VARUN KUMAR | 19-04-2004 |
| 00294240 | SURENDRA REDDY RACHERVU | 19-04-2004 |
| 00293746 | VENKTESWARA SARMA KUCHIBHOTLA | 19-04-2004 |
| 00006634 | HARI KIRAN VADLAMANI | 30-12-2006 |
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The information from Ministry of Corporate affairs is being collated and matched to information sourced from various courts of India, Trademark authority, etc - in order to create a convenience tool for the general public at large. We no claim of ownership or affiliation with any trademark (REGISTERED OR UNREGISTERED) that forms part of any Company/LLP name listed on this page. Please note that the content of these documents are never verified, nor audited at our end and no representation or warranty is made regarding accuracy or reliability of data/content. The above information is provided for general purpose only and Companies Registrar (www.mca.gov.in) should be referred for any definitive information / purpose. All information provided on this website is without warranty of any kind - express or implied.
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