ASIAN HOTELS (WEST) LIMITED

Activity: Trading in Delhi.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
GST Number(s)
2 Available. Click Here.
PAN No
AADCC0608C
CIN
L55101DL2007PLC157518
ROC
RoC-Delhi
Incorporation Date
08-01-2007
Class
Public
Category
Company limited by Shares
Sub-Category
Non-govt company
Listed
Listed
Suspended at Exchange
-
 
Registration Number
157518
Registration Date
08-01-2007
 
   



Listing Info

National Stock Exchange (NSE) listing as AHLWEST since 05-08-2010.

  ISIN Number: INE915K01010 ,   Instrument: EQ ,   Face Value: Rs. 10 ,   Paid-Up Value: Rs. 10

Bombay Stock Exchange (BSE) listing as AHLWEST with code 533221 .

  ISIN Number: INE915K01010 ,   Status: ACTIVE ,   Instrument: EQUITY ,   Face Value: Rs. 10
Industry:- Hotels.



Compliance

Active Compliance
ACTIVE compliant
Last AGM Date
17-08-2019
Last Balance Sheet Date
31-03-2019



Financials

Authorized Capital
Rs. 4000,00,000
Paid Up Capital
Rs. 1815,12,100



Contact Information

E-Mail Address
vivek.jain@asianhotelswest.com
Registered Address
6th Flr Aria Towers JW Marriott New Delhi Aerocity Asset Area 4 Hospitality District Near IGI Airport New Delhi South West Delhi DL 110037 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to ASIAN HOTELS (WEST) LIMITED

Last Checked Past / Closed Litigation On 03-09-2023 07:26
Nothing Found.

Currently our public version does not seem to find any PAST decided cases / judgements for ASIAN HOTELS (WEST) LIMITED.

However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in




GST Number(s) for ASIAN HOTELS (WEST) LIMITED

MAHARASHTRA 27AADCC0608C1ZB  
DELHI 07AADCC0608C2ZC  



Directors

DIN Name Since
00006165 SUSHIL KUMAR GUPTA 26-04-2007
00043525 SURENDRA SINGH BHANDARI 23-12-2008
AAAPA3338D RAKESH KUMAR AGGARWAL 28-05-2014
00057942 SANDEEP GUPTA 26-04-2007
07135150 MEETA MAKHAN 27-03-2015
ADIPJ5412E VIVEK JAIN 14-11-2015
00015217 SUDHIR CHAMANLAL GUPTA 26-04-2007
00001607 LALIT BHASIN 23-12-2008
00016949 RAJ BHARGAVA KUMAR 23-12-2008
00169907 SURINDER SINGH KOHLI 09-08-2014

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