Some PAST Judgements / Case Laws similar to ASIA CORPN. PRIVATE LIMITED
Last Checked Past / Closed Litigation On 28-03-2021 19:28
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14-01-2021 |
For the Plaintiff: Mohammed Reza s/o Mohammed Riaz, Victoria Katerina Jones & Kwek Yuan, Justin (JWS Asia Law Corporation). For the Defendant: Lim Chee San (TanLim Partnership). |
Supreme Court of Singapore |
16-10-2020 |
Ayana Charitable Trust (Formerly Known as Gospel for Asia) Manjadi P.O., Represented by Siny Punnoose & Another Versus State of Kerala, Represented by its Chief Secretary, Government Secretariat, Thiruvananthapuram & Others |
High Court of Kerala |
07-10-2020 |
TUV SUD South Asia Private Ltd., represented by its authorized Signatory Sri Narayan Krishnan Versus Union of India, Ministry of Steel |
High Court of Andhra Pradesh |
12-06-2020 |
Aberdeen Asia Pacific Including Japan Equity Fund Versus Deputy Commissioner of Income Tax (International Taxation)-1(1)(1) & Another |
High Court of Judicature at Bombay |
11-05-2020 |
South East Asia Marine Engineering & Constructions Ltd. (Seamec Ltd.) Versus Oil India Limited |
Supreme Court of India |
24-02-2020 |
CDE Asia Limited Versus Jaideep Shekhar & Another |
High Court of Delhi |
17-02-2020 |
Steelbird HI-Tech India Ltd. Versus Asia Fibre Glass Products & Another |
High Court of Delhi |
11-02-2020 |
Mauktika Energy Pvt. Limited & Others Versus Asia Pragati Capfin Private Limited |
High Court of Delhi |
25-07-2019 |
M/s. Hotel Asia the Dawn Versus Laxmi Chand |
High Court of Himachal Pradesh |
26-04-2019 |
Albin Micheal Versus AIR Asia India Ltd. & Another |
National Consumer Disputes Redressal Commission NCDRC |
26-04-2019 |
Global Asia Venture Company & Others Versus Arup Parimal Deb & Others |
High Court of Judicature at Bombay |
12-04-2019 |
Director Of Income Tax International Taxation Versus M/s. Schlumberger Asia Services Ltd. |
High Court of Uttarakhand |
19-03-2019 |
CBRE South Asia Pvt. Ltd. Versus FIITJEE |
High Court of Delhi |
11-03-2019 |
M/s. West Asia Exports & Imports (P) Ltd. Chennai Versus Assistant Commissioner of Income Tax, Company Circle III(3), Chennai |
High Court of Judicature at Madras |
04-03-2019 |
P. Loganathan Versus M. Asia Mariam, I.A.S., The District Collector, Namakkal District & Others |
High Court of Judicature at Madras |
06-02-2019 |
Deepali Chugh Versus Managing Director (South Asia) M/s. Turner International India Pvt. Ltd. |
High Court of Delhi |
01-02-2019 |
JTrust Asia Pte Ltd Versus Group Lease Holdings Pte Ltd & Others |
Supreme Court of Singapore |
23-10-2018 |
M/s. Groz Beckert Asia Pvt. Ltd. Versus Presiding Officer, Industrial Tribunal & Labour Court |
High Court of Punjab and Haryana |
10-10-2018 |
M/s. South Asia FM Limited, Represented by its Authorised Signatory, K.S. Rajesh, Chennai Versus The Assistant Commissioner of Income Tax, Non-Corporate Circle-15, Nungambakkam & Another |
High Court of Judicature at Madras |
31-07-2018 |
Asian Indigenous & Tribal Peoples & Others Versus South Asia Human Rights Documentation & Others |
High Court of Delhi |
20-07-2018 |
International Road Dynamics South Asia Pvt. Ltd. Versus Jaora Nayagaon Toll Road Company Pvt. Ltd. |
High Court of Madhya Pradesh Bench at Indore |
19-06-2018 |
Air Asia (India) Pvt. Ltd. Versus Shikha Pandey & Another |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
17-05-2018 |
Glaxo Smithkline Asia Pvt. Ltd V/S Commissioner of Central Excise, Nashik |
Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai |
01-05-2018 |
M/s Sagar Asia Pvt. Ltd., Rep. by its Vice President - Commercial Operations & Corporate Affairs, T. Anitha Prasad & Another Versus The Prl. Chief Commissioner of Income Tax, A.P. & Telangana & Others |
In the High Court of Judicature at Hyderabad |
30-04-2018 |
Soumen Sengupta & Others Versus Asia Heart Foundation & Others |
High Court of Judicature at Calcutta |
20-04-2018 |
Holtec Asia P. Ltd V/S Commissioner of Central Excise, GST Pune-I |
Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai |
27-02-2018 |
Asia Development Pte Ltd Versus Commissioner of Stamp Duties |
Supreme Court of Singapore |
23-02-2018 |
JTrust Asia Pte Ltd Versus Group Lease Holdings Pte Ltd & Others |
Supreme Court of Singapore |
23-02-2018 |
JTrust Asia Pte Ltd Versus Group Lease Holdings Pte Ltd & Others |
Supreme Court of Singapore |
24-11-2017 |
Telecommunication Consultants India Limited. (A Government of India Enterprise), New Delhi Versus Pan Asia Bank Limited, Colombo |
Supreme Court of Sri Lanka |
13-11-2017 |
The Assistant Provident Fund Commissioner, Employees PF organization, Coimbatore Versus M/s. Renaissance RTW Asia (P) Limited, Rep. by its Director C. Ananda Kumar & Others |
High Court of Judicature at Madras |
17-10-2017 |
Euro Asia Global and Others V/S CC (ICD), New Delhi |
Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi |
12-09-2017 |
General Optics (Asia) Ltd V/S Commissioner of Central Excise, Puducherry |
Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai |
01-09-2017 |
Medtek Asia Pvt. Ltd V/S Commissioner of Central Excise, Mysore |
Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Bangalore |
01-09-2017 |
Medtek Asia Pvt. Ltd V/S Commissioner of Central Excise, Mysore |
Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Bangalore |
17-08-2017 |
M/s. CBC Fashion (Asia) Pvt. Ltd., Rep. by its Managing Director Versus The Assistant Commissioner (CT), Bazaar Assessment Circle, Tirupur |
High Court of Judicature at Madras |
01-08-2017 |
International Road Dynamics South Asia Pvt. Ltd. Versus Reliance Infrastructure Ltd. & Another |
National Company Law Appellate Tribunal |
12-05-2017 |
PT Sandipala Arthaputra Versus STMicroelectronics Asia Pacific Pte Ltd. & Others |
Supreme Court of Singapore |
17-04-2017 |
South Asia Human Rights Documentation Centre P. Ltd. Versus Suhas Chakma |
National Company Law Appellate Tribunal |
06-04-2017 |
Ranasinghe Arachchige Thilangani Chandrasena Perera, Colombo 07 Versus Pan Asia Banking Corporation Colombo 10 |
Supreme Court of Sri Lanka |
28-03-2017 |
Saira Asia Interiors Pvt Ltd 121, Vadodara Versus Income-tax Officer TDS-I, Vadodara |
Income Tax Appellate Tribunal Ahmedabad |
28-03-2017 |
Saira Asia Interiors Pvt Ltd 121, Vadodara Versus Income-tax Officer TDS-I, Vadodara |
Income Tax Appellate Tribunal Ahmedabad |
01-03-2017 |
M/s. Asia Trade Link Versus Commissioner of Customs |
Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai |
15-02-2017 |
Pan Asia Advisors Limited (now known as Global Finance and Capital Limited) & Another Versus Securities & Exchange Board of India, SEBI Bhavan |
SEBI Securities Exchange Board of India Securities Appellate Tribunal |
03-01-2017 |
M/s. Renaissance RTW Asia (P) Limited, Rep. by its Director C. Anandhakumar & Another |
High Court of Judicature at Madras |
21-11-2016 |
Suhas Chakma Versus South Asia Human Rights Documentation Centre P. Ltd |
National Company Law Tribunal New Delhi |
10-11-2016 |
Kingston S. David Versus Asia Match Company Private Ltd. & Others |
Before the Madurai Bench of Madras High Court |
17-10-2016 |
Mediaone Global Entertainment Ltd., Versus Globalcast Asia Pte.Limited & Another |
High Court of Judicature at Madras |
19-09-2016 |
Asia Tea Company & Others Versus On Behalf of Commissioner, Civil Supplies And Consumer Protection Department |
National Consumer Disputes Redressal Commission NCDRC |
23-08-2016 |
M/s. Inter Asia Impex, Chennai Versus M/s. Freightscan Global Logistics Pvt.Ltd. |
High Court of Judicature at Madras |
13-06-2016 |
Mediaone Global Entertainment Ltd., Chennai Versus Globecast Asia Pte. Limited, Singapore |
High Court of Judicature at Madras |
04-03-2016 |
Deputy Director of Income-tax, Circle 1 (1), International Taxation, New Delhi Versus Americom Asia Pacific LLC |
Income Tax Appellate Tribunal Delhi |
15-01-2016 |
M/s. Aum International Inc., Through its Regional Director for South Asia & Another Versus The Indian Hotels Company Ltd. & Another |
In the High Court of Bombay at Goa |
24-12-2015 |
The Bank of East Asia Limited Versus Sudha Natrajan |
Supreme Court of Singapore |
18-12-2015 |
M/s Asia Foundation & Construction Ltd., Nagpur & Another Versus The Engineering Kamgar Sanghatan, Nagpur & Another |
In the High Court of Bombay at Nagpur |
16-12-2015 |
NGC Network Asia LLC Versus Joint Director of Income-tax (International Taxation), Range -4 |
Income Tax Appellate Tribunal Mumbai |
16-10-2015 |
Pramod Mittal & Another Versus GL Asia Mauritus II Ltd. & Others |
High Court of Judicature at Calcutta |
08-10-2015 |
Turner Broadcasting Systems Asia Pacific Inc. Versus Deputy Director of Income-tax |
High Court of Delhi |
14-08-2015 |
Sports Connection Pte Ltd Versus Asia Law Corp & Another |
Supreme Court of Singapore |
22-07-2015 |
Commissioner of Central Excise, Aurangabad Versus M/s. Goodyear South Asia Tyres P. L. & Others |
Supreme Court of India |
06-07-2015 |
Securities & Exchange Board of India Versus Pan Asia Advisors Ltd. & Another |
Supreme Court of India |
16-04-2015 |
Asia Khatoon Versus D.D.C. & Others |
High Court of Judicature at Allahabad |
26-03-2015 |
M/s. Asia (Chennai) Engineering Company Pvt.Ltd, rep.by its Managing Director, Madurai Versus The Assistant Commissioner(CT), Madurai |
Before the Madurai Bench of Madras High Court |
20-02-2015 |
UPS SCS (Asia) Ltd. Versus ADIT (IT)-2 (2), Mumbai |
Income Tax Appellate Tribunal Mumbai |
09-02-2015 |
ISAGRO (Asia) Agrochemicals P. Ltd. & Others Versus State of Gujarat & Others |
High Court of Gujarat At Ahmedabad |
06-02-2015 |
Autodesk Asia Pte Ltd. Versus Joint Director of Income-tax, (International Taxation), Range-I, Bangalore |
Income Tax Appellate Tribunal Bangalaore |
28-01-2015 |
TMT Asia Limited Versus BHP Billiton Marketing AG (Singapore Branch) & Another |
Supreme Court of Singapore |
22-01-2015 |
Columbia Asia Healthcare Sdn Bhd Versus Hong Hin Kit Edward & Another |
Supreme Court of Singapore |
31-12-2014 |
United Bunkering & Trading (Asia) Pte Limited Versus MV Crystal Gold |
High Court of Gujarat At Ahmedabad |
16-12-2014 |
M/s. Govind Rubber Ltd. Versus M/s. Louids Dreyfus Commodities Asia Pvt. Ltd. |
Supreme Court of India |
25-11-2014 |
Deputy Commissioner of Income-tax, Circle 1 (1), New Delhi Versus Alcatel South Asia Ltd. |
Income Tax Appellate Tribunal Delhi |
19-11-2014 |
S.G. Asia Holdings (India) (P.) Ltd. Versus Deputy Commissioner of Income-tax,Transfer Pricing-II(7), Mumbai |
High Court of Judicature at Bombay |
07-11-2014 |
Danone Asia Pacific Holdings Pte Limited & Others Versus Fonterra Co-Operative Group Limited |
Court of Appeal of New Zealand |
06-11-2014 |
M2B World Asia Pacific Pte Ltd. Versus Matsumura Akihiko |
Supreme Court of Singapore |
28-10-2014 |
The Buldhana District Central Co-Op Bank Ltd. Through Manager & Another Versus Asia Parveen Mushtaque Khan & Others |
Maharshtra State Consumer Disputes Redressal Commission Nagpur |
15-10-2014 |
NSR Gastronomy (Mauritius), LLC (now South Asia Gastronomy Enterprises LLC), EBENE, Mauritius Versus K.N. Vasudeva Adiga & Others |
High Court of Karnataka |
03-09-2014 |
South Asia Lpg Company Private Limited Versus Competition Commission Of India & Others |
High Court of Delhi |
20-08-2014 |
I.P. Holding Asia Singapore P. Ltd. & Another Versus Securities & Exchange Board of India |
Supreme Court of India |
14-08-2014 |
Schlumberger Asia Services Ltd. Versus Commissioner of Customs (Import), Mumbai |
Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai |
09-07-2014 |
On behalf of Commissioner, Civil Supplies and Consumer Protection Department and Chairman, Chennai District Consumer Protection Council, Ezhilagam & Others Versus M/s. Asia Tea Company |
Tamil Nadu State Consumer Disputes Redressal Commission Chennai |
02-07-2014 |
State Trading Corporation Of India Ltd Versus M/s. Toepfer International Asia Pte. Ltd. |
High Court of Delhi |
09-05-2014 |
In Re: Pan-Asia iGATE Solutions, Mauritius |
Authority For Advance Rulings Income Tax New Delhi |
06-05-2014 |
Shahid M/s. Asia Art Printers Versus K.P. Dharmaian |
National Consumer Disputes Redressal Commission NCDRC |
06-05-2014 |
Shahid M/s. Asia Art Printers Versus K.P. Dharmaian |
National Consumer Disputes Redressal Commission NCDRC |
22-04-2014 |
Columbia Asia Healthcare Sdn Bhd & Another Versus Hong Hin Kit Edward & Other |
Supreme Court of Singapore |
28-03-2014 |
The Bank of East Asia Ltd. Versus Quah Su-Ling |
Supreme Court of Singapore |
21-02-2014 |
Groz-Beckert Asia Pvt. Ltd. Versus Union of India |
High Court of Delhi |
28-01-2014 |
The State of Tamil Nadu represented by the Deputy Commissioner (CT) Versus Tvl. West Asia Trading & Shipping, Tuticorin |
Before the Madurai Bench of Madras High Court |
23-01-2014 |
Asia Brown Bowery Ltd. & Another Versus Presiding Officer & Another |
High Court of Gujarat At Ahmedabad |
23-01-2014 |
M/s. National Insurance Company Ltd., Rep., by its Branch Manager Versus Miss Asia & Others |
High Court of Andhra Pradesh |
22-01-2014 |
Renaissance RTW Asia (P) Limited Rep. by its Manager S. Manivannan Versus The Tamil Nadu Pollution Control Board Rep. by its Chairman & Others |
National Green Tribunal Principal Bench New Delhi |
03-01-2014 |
Commissioner of Central Excise, Chennai-I Versus M/s. Asia Gas Agencies |
Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai |
23-12-2013 |
Commissioner of Central Excise, Chennai-I Versus M/s. Asia Gas Agencies |
Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai |
29-11-2013 |
The A.P.I.I. Corpn. Ltd. Versus M/s. Team-Asia Lakhi Semiconductors Ltd. (in liquidation) rep. by the Official Liquidator, Hyderabad & Another |
Supreme Court of India |
25-09-2013 |
The Commissioner Of Income Tax & Others Versus M/S Makino Asia Pvt Ltd. |
High Court of Karnataka |
02-09-2013 |
South Asia LPG Company Private Limited Versus Competition Commission of India & Others |
High Court of Delhi |
11-04-2013 |
HLS Asia Limited Versus Schlumber Asia Services Ltd. Oil & Natural Gas Corporation Ltd. (ONGC) |
Competition Commission of India |
13-03-2013 |
Real Lifestyle Broadcasting Pvt. Ltd. Versus Turner Asia Pacific Ventures Inc. & Another |
High Court of Delhi |
04-02-2013 |
M/s. Louis Dreyfus Commodities Asia Pte Ltd. Versus M/s. Govind Rubber Limited |
High Court of Judicature at Bombay |
24-01-2013 |
Commissioner of Income-tax, Patiala Versus Groz Beckert Asia Ltd. |
High Court of Punjab and Haryana |