Some PAST Judgements / Case Laws similar to ASHOKA CORPORATION PRIVATE LIMITED
Last Checked Past / Closed Litigation On 02-07-2022 14:16
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12-05-2022 |
T.M. Kabir Versus The Management of M/S. Ashoka Bearing Housing Private Limited, Through Its Managing Director, Bangalore |
High Court of Karnataka |
29-03-2022 |
Ashoka Dubey & Others Versus Arjun Dey & Others |
High Court of Judicature at Calcutta |
16-03-2022 |
Ashoka Karunakaran Panikar Versus State of Maharashtra, Through Deputy Superintendent of Police Anti Corruption Bureau, Wardha |
In the High Court of Bombay at Nagpur |
29-10-2021 |
Ashoka @ Bharath Versus The State of Karnataka, Rep. by Vijayanagara Police Station, Bengaluru |
High Court of Karnataka |
01-06-2021 |
Arelli Ashoka Bhai Versus The State of Telangana |
High Court of for the State of Telangana |
01-06-2021 |
Arelli Ashoka Bhai Versus The State of Telangana |
High Court of for the State of Telangana |
11-12-2020 |
S. Ashoka Versus The State of Karnataka Department of Rural Development & Panchayat Raj, Bangalore & Others |
High Court of Karnataka |
23-09-2020 |
Appu @ Ashoka Versus The State by P.S.I. of K.R.Pura Police Station, Represented by the State Public Prosecutor, Bangalore |
High Court of Karnataka |
23-09-2020 |
Appu @ Ashoka Versus The State by P.S.I. of K.R.Pura Police Station, Represented by the State Public Prosecutor, Bangalore |
High Court of Karnataka |
15-07-2020 |
Ashoka & Another Versus The State of Karnataka, Rept. by SPP, Bengaluru |
High Court of Karnataka |
06-03-2020 |
Abhijeet Ashoka Infra Structure Pvt. Limited V/S The Joint District Registrar (Class-I) & The Collector of Stamps & Another |
In the High Court of Bombay at Nagpur |
18-02-2020 |
Ramsagar @ Ashoka Versus Rajeshwari & Another |
High Court of Karnataka |
26-09-2019 |
Govt. of India, Ministry of Shipping, Road & Highways, Department of Road Transport & Highways Versus M/s Jaiswal Ashoka Infrastructure Pvt. Ltd. & Another |
In the High Court of Bombay at Nagpur |
07-03-2019 |
Jayaswal Ashoka Infrastructures Pvt. Ltd. Acting through its Director Satish Parakh Versus Pansare Lawad Sallagar |
In the High Court of Bombay at Nagpur |
25-09-2018 |
R. Ashoka & Others Versus The State of Karnataka & Others |
High Court of Karnataka |
17-09-2018 |
Servotech Electricals Pvt. Ltd. Versus Ashoka Enterprises (India) & Others |
High Court of Delhi |
12-09-2018 |
M/s. D Net Malayalam communications, Ashoka house, Kaloor, Kochi, Represented by its Proprietrix Versus Reji Varghese |
Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram |
05-07-2018 |
Ashoka Fibre Versus National Insurance Co. Ltd. & Another |
National Consumer Disputes Redressal Commission NCDRC |
15-03-2018 |
Ashoka Distillers & Chemicals Pvt. Ltd Versus Ads Spirits Pvt. Ltd |
High Court of Delhi |
15-03-2018 |
Ashoka Distillers & Chemicals Pvt. Ltd Versus Ads Spirits Pvt. Ltd |
High Court of Delhi |
19-02-2018 |
M/s. Ashoka Chemicals (India) Versus M/s. Bhartiya Hindu Shudhi Sabha Trust (Regd) |
High Court of Delhi |
12-01-2018 |
Ashoka Transways Services (P) Ltd. Versus Ramesh Chander |
High Court of Delhi |
16-11-2017 |
Ashoka Marketing Limited & Another Versus The Calcutta Stock Exchange Limited & Others |
High Court of Judicature at Calcutta |
22-09-2017 |
Ashoka Wire Industries and Others V/S C.C.E., Delhi-I and Others. |
Customs Excise Service Tax Appellate Tribunal New Delhi |
13-09-2017 |
Master Pavan Mundaware Through Guardian Jayashree Vijay Mundaware Versus The Principal/Head Mistress of Ashoka Universal School Chandsi/Wadala & Others |
High Court of Judicature at Bombay |
12-07-2017 |
Ashoka Audyogic Swablambi Sahkari Samity Ltd V/S Commissioner of Central Excise, Patna |
Customs Excise Service Tax Appellate Tribunal East Zonal Bench Bench, Kolkata |
28-04-2017 |
M/s Ashoka Build state Developers Pvt. Ltd., through its Director Ram Chandra Khetan Versus Rajasthan State Industrial Development & Investment Corporation Ltd. (RIICO) & Others |
High Court of Rajasthan Jaipur Bench |
18-01-2017 |
Commissioner, Commercial Tax Versus S/S Ashoka Mining Works, Billi Obra |
High Court of Judicature at Allahabad |
10-01-2017 |
Naveen Ashoka Tent House Through, Proprietor, Jaipur Versus Oriental Insurance Company Ltd. |
National Consumer Disputes Redressal Commission NCDRC |
03-01-2017 |
Apna Dal Through Its National President Krishna Patel & Another Versus Election Commission of India Nirvachan Sadan Ashoka Road & Another |
High Court Of Judicature At Allahabad Lucknow Bench |
25-10-2016 |
R.K. Dawra, Deputy Director General (Network Technology), Chandigarh, Telephone Exchange Building, 1st Floor, Sector 70, Mohali Versus Union of India through its Secretary, Ministry of Communication & Information Technology, Government of India, Department of Telecommunication, Sanchar Bhawan, 20 Ashoka Road, New Delhi & Others |
Central Administrative Tribunal Chandigarh Bench |
30-09-2016 |
Swinderjit Singh HRMS No.199407687 & Others Versus Union of India through Secretary to Government of India, Ministry of Communications & Information Technology, Department of Telecommunication, Sanchar Bhawan, Ashoka Road, New Delhi & Others |
Central Administrative Tribunal Chandigarh Bench |
01-08-2016 |
Vasudev Prasad Versus Management of M/s Ashoka Gears & Another |
High Court of Delhi |
01-04-2016 |
M/s Ankur Steel Corporation Versus M/s Ashoka Mercantile Limited |
High Court of Judicature at Allahabad |
01-03-2016 |
Ashoka Safe Deposits Vault Co. Ltd. & Another Versus State of Maharashtra & Another |
In the High Court of Bombay at Nagpur |
04-02-2016 |
Ashoka Infraways Limited & Others Versus State of M.P. through Principal Secretary, Public Works Department & Others |
High Court of Madhya Pradesh Bench at Indore |
01-02-2016 |
Ashoka Buildcon Ltd. Versus Commissioner of Service Tax Nashik |
Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai |
24-11-2015 |
M/s. Agarwal Rice Mill, Represented By its Partner Anil Agarwal Versus Ashoka Devi & Another |
High Court of Judicature at Patna |
01-10-2015 |
Ashoka Versus The State of Karnataka, Represented By Its Principal Secretary & Others |
High Court of Karnataka Circuit Bench OF Kalaburagi |
10-04-2015 |
Madras Hotel Ashoka (P) Ltd Workers' Union, Rep. by its President & Others Versus The Government of Tamil Nadu, Represented by its Secretary & Others |
High Court of Judicature at Madras |
19-03-2015 |
Manager, Ashoka Cotsyn Versus Bharatbhai Arvindlal Shah & Others |
High Court of Gujarat At Ahmedabad |
11-03-2015 |
Ashoka Silk Emporium rep. by its Proprietrix Madhu Soni Versus The Area Engineer Chennai Metro Water Supply & Sewerage Board, Area-V |
High Court of Judicature at Madras |
11-11-2014 |
M/s. Ashoka Fibers [Through its Proprietor: Ashok Kumar] Versus National Insurance Co. Ltd. [Through its: Branch Manager] & Another |
National Consumer Disputes Redressal Commission NCDRC |
22-09-2014 |
M/s. Ashoka Tubewell & Engineering Corporation etc. Versus Union of India etc. |
Supreme Court of India |
06-03-2014 |
Atul Chandra Bera Versus Ashoka Alias Swapna Das & Others |
High Court of Judicature at Calcutta |
21-12-2013 |
M/s. Ashoka Stone Crushing Company Versus The State of Haryana |
High Court of Punjab and Haryana |
20-12-2013 |
Ashoka Rice Mills Versus Punjab State Electricity Board, through its Senior Executive Engineer & Another |
Punjab State Consumer Disputes Redressal Commission Chandigarh |
20-12-2013 |
Ashoka Kant Pandey Versus The Queen |
Court of Appeal of New Zealand |
16-11-2013 |
Ashoka Buildcon Ltd. Formerly M/s Ashoka Info Pvt. Ltd. Versus State of Maharashtra |
In the High Court of Bombay at Aurangabad |
11-11-2013 |
K.M. Ashoka Versus State of Karnataka Through Yasalur Police rep. by State Public Prosecutor |
High Court of Karnataka |
21-08-2013 |
Bishnupriya Devi Versus Ashoka Crokeries Ltd. & Another |
High Court of Orissa |
04-04-2013 |
Jagdish Krishnaswamy, Ashoka Trust for Research in Ecology and Environment & Others Versus Deputy Conservator of Forest Kudremukh Wild Life Division, Udupi District & Another |
High Court of Karnataka |
18-12-2012 |
Ashoka Mercantile V/S Punjab National Bank and Others. |
Debt Recovery Appellate Tribunal At Delhi |
06-07-2012 |
M/s.Ashoka Travels, Rep. by its Khurshid Ali Versus The Asst. Secretary, Regional Transport Authority, (East Zone) & Another |
High Court of Andhra Pradesh |
23-02-2012 |
Ashoka Mitra Versus Swapan Kumar Mitra |
Supreme Court of India |
03-02-2012 |
Sheo Kumar Singh Versus Branch Manager Ashoka Leyland Chatra Road & Others |
National Consumer Disputes Redressal Commission NCDRC |
03-02-2012 |
M/s. Hotel Ashoka (Indian Tour.Dev.Cor.Ltd.) Versus Assistant Commissioner of Commercial Taxes & Another |
Supreme Court of India |
16-12-2011 |
M/s Ashoka Brushes (India) Versus The Registrar of Trade Marks Baudhik Sampada Bhavan |
Intellectual Property Appellate Board |
25-10-2011 |
P.V. Raneesh Versus The Branch Manager, Popular Automobiles, Near Ashoka Company |
Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram |
04-10-2011 |
S.S. Bawa Versus Union of India through Secretary, Ministry of Communications and Information Technology, Department of Telecom 20, Sanchar Bhawan, Ashoka Road, New Delhi & Others |
Central Administrative Tribunal Chandigarh Bench |
02-08-2011 |
Sandeep Bhalla Versus Ashoka Electronics |
National Consumer Disputes Redressal Commission NCDRC |
28-03-2011 |
M/s. Ashoka Industries (India) Versus Rajinder Pershad Sharma |
High Court of Delhi |
22-03-2011 |
Ashoka Ghose & Others Versus Pradip Chaudhuri & Others |
High Court of Judicature at Calcutta |
22-03-2011 |
Ashoka Ghose & Others Versus Debsons Ltd. |
High Court of Judicature at Calcutta |
28-07-2010 |
M. Ashoka Versus Union of India represented by the Secretary to Department of Posts New Delhi & Others. |
Central Administrative Tribunal Ernakulam Bench |
19-07-2010 |
Sri Shamik Raha, Earnest Construction Versus Puspa Ashoka Chandrani |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
23-04-2010 |
Ashoka Buildcon Ltd. Versus Asstt. Commissioner of Income Tax & Another |
High Court of Judicature at Bombay |
16-11-2009 |
M/s. Gopal Singh Versus M/s. Ashoka Leyland Finance & Another |
High Court of Delhi |
03-11-2009 |
M/s. Rukhana Enterprises Versus M/s. Ashoka Marketing Ltd. & Others |
High Court of Judicature at Bombay |
30-10-2009 |
Target Environmental Services Company (Private) Limited & Another Versus Dr. Ashoka Kahandaliyanage Secretary & Others |
Supreme Court of Sri Lanka |
17-09-2009 |
Ashoka Communications Prop. Ashok T. Sidanale, Pune Versus Mr. Pathak, Dy. General Manager (Central) Bharat Sanchar Nigam Ltd., Pune & Others |
Maharashtra State Consumer Disputes Redressal Commission Mumbai |
08-09-2009 |
Ashoka Buildcon Pvt.Ltd. Versus Vadilal Dairy International Ltd. |
High Court of Judicature at Bombay |
13-08-2009 |
K.H. Ashoka Versus Srinivas & Another |
High Court of Karnataka |
16-04-2009 |
M/s. Ashoka Estate Pvt Ltd & Others Versus Dewan Chand Builders Pvt. Ltd. |
High Court of Delhi |
15-04-2009 |
K. Ashoka Versus N.L. Chandrashekar & Others
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Supreme Court of India |
26-03-2009 |
Ashoka Buildcon Pvt. Ltd. Versus Maharashtra State Road Development Corporation & Another
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High Court of Judicature at Bombay |
02-05-2008 |
Ashoka Buildcon Ltd. Versus Maharashtra State Road Development Corporation Ltd. |
High Court of Judicature at Bombay |
01-05-2008 |
Ashoka Mohan Dwarkadas Versus State
|
High Court of Delhi |
30-04-2008 |
Tamil Nadu State Transport Corporation Versus Tvl. Ashoka Service
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High Court of Judicature at Madras |
16-04-2008 |
Lala Ram Versus Union of India represented by its Secretary to Government of India Ministry of Communications, Department of Telecommunications, Sanchar Bhawan, Ashoka Road, New Delhi & Others
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Central Administrative Tribunal Ernakulam Bench |
10-04-2008 |
Ashoka Kumar Thakur Versus Union of India and Others |
Supreme Court of India |
28-03-2008 |
National Insurance Co. Ltd. Versus Ashoka Devi
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High Court of Delhi |
11-12-2007 |
N. Jothi Versus Election Commission of India Nirvachan Sadhan Ashoka Road & Another
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High Court of Judicature at Madras |
17-08-2007 |
M/s. Ashoka Food & Dehydred Sansthan Versus State of U.P. & Others
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High Court of Judicature at Allahabad |
17-05-2007 |
Ashoka Kumar Thakur Versus Union of India & Others
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Supreme Court of India |
29-03-2007 |
Ashoka Kumar Thakur Versus Union of India & Others
|
Supreme Court of India |
01-12-2006 |
M/s. Ashoka Smokeless Coal Ind. P. Ltd. & Others Versus Union of India & Others
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Supreme Court of India |
15-11-2006 |
Ashoka Alloys Ltd. Versus Arun Steels |
High Court of Himachal Pradesh |
21-08-2006 |
Ashoka Kumar Thakur Versus Union of India & Others |
Supreme Court of India |
17-07-2006 |
Ashoka Kumar Thakur Versus U.O.I. |
Supreme Court of India |
12-06-2006 |
Ashoka Kumar Thakur Versus Union of India & Others |
Supreme Court of India |
01-06-2006 |
Ashoka Kumar Thakur Versus Union of India & Others |
Supreme Court of India |
31-05-2006 |
Ashoka Kumar Thakur Versus Union of India & Others |
Supreme Court of India |
30-05-2006 |
Ashoka Kumar Thakur Versus Union of India & Others |
Supreme Court of India |
29-05-2006 |
Ashoka Kumar Thakur Versus Union of India & Others |
Supreme Court of India |
19-05-2006 |
Ashoka Das Versus State of West Bengal & Others
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High Court of Judicature at Calcutta |
02-02-2006 |
M/s. Ashoka Creations (P) Ltd. Versus The Assistant Commissioner of Commercial Taxes
|
High Court of Karnataka |
12-12-2005 |
M/s Ashoka Smokeless Coal Industries Pvt. Ltd. and Others Versus Union of India and Others
|
Supreme Court of India |
17-11-2005 |
J. Ashoka Versus University of Agricultural Sciences Represented by its Registrar & Others
|
High Court of Karnataka |
08-11-2005 |
Jindal Steel & Power Ltd. & Another Versus Ashoka Alloy Steel Ltd. & Others |
Supreme Court of India |