DIN: 00492930

ASHOK KUMAR BARAT

Companies Associated
CIN Company Name Status
L72200PN1990PLC059594 BIRLASOFT LIMITED Active
U65993MH1981PLC191272 FORBES FINANCE LIMITED Amalgamated
U24119WB1998PTC087722 WACKER METROARK CHEMICALS PRIVATE LIMITED Active
L99999MH1995PLC089008 DCB BANK LIMITED Active
L19201WB1931PLC007261 BATA INDIA LTD Active
U51900MH1978PLC020222 MAHINDRA INTERTRADE LIMITED Active
U29295TZ2002PLC015239 NYPRO FORBES MOULDS LIMITED Amalgamated
L65993TN1978PLC007576 CHOLAMANDALAM INVESTMENT AND FINANCE COMPANY LIMITED Active
U65100TN2000PLC045617 CHOLAMANDALAM HOME FINANCE LIMITED Active
AAH-0255 MERX BUSINESS ADVISORS LLP
L21011MH1950FLC145537 HUHTAMAKI INDIA LIMITED Active
L65100TN1949PLC002905 CHOLAMANDALAM FINANCIAL HOLDINGS LIMITED Active


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