Some PAST Judgements / Case Laws similar to ASHOK INDUSTRIES LTD.
Last Checked Past / Closed Litigation On 19-06-2022 02:23
|
25-10-2021 |
Aqua Pump Industries, Rep by its Managing Partner, Ramaswamy Kumaravelu & Another Versus Ashok Kumar Jaiswal C/o Arryan Future Aqua Engineering Pvt. Ltd., Madhyapradesh & Another |
High Court of Judicature at Madras |
15-12-2020 |
M/s Ojas Industries Private Limited Thru. Ashok Kr. Pandey Verrsus Commissioner, U.P. Goods & Service Tax, Lucknow & Others |
High Court Of Judicature At Allahabad Lucknow Bench |
15-07-2020 |
Ashok Agrawal Versus Quality Foundry Industries |
High Court of Chhattisgarh |
21-01-2019 |
In the Matter of: Alloysmin Industries (Through its Proprietor Ashok Kumar Sharma) Versus Raman Casting Private Limited (Through its Managing Director), Rajasthan |
National Company Law Appellate Tribunal |
13-04-2018 |
M/s. Jai Mata Agro Industries, Represented by its Partner, Ashok Kumar Bharadwaj, Coimbatore & Another Versus The Governor Reserve Bank of India, Mumbai & Others |
High Court of Judicature at Madras |
13-11-2017 |
V.B. Home Care Industries, Rep. by its Partner Dr. K. Ashok Kumar Versus Kisan Babu Industries & Another |
High Court of Andhra Pradesh |
13-11-2017 |
V.B. Home Care Industries, Rep. by its Partner Dr. K. Ashok Kumar Versus Kisan Babu Industries & Another |
In the High Court of Judicature at Hyderabad |
31-05-2017 |
Piccadily Agro Industries Ltd. Versus Ashok Jain |
High Court of Delhi |
17-04-2017 |
State of Rajasthan through Director of Industries, Jaipur Versus M/s. Ashok Hotel & Restaurant, Bhilwara |
High Court of Rajasthan Jodhpur Bench |
18-10-2016 |
T. Ashok Surana Versus The Authorised Officer,
Small Industries Development Bank of India,
Overseas Towers, Chennai |
High Court of Judicature at Madras |
14-03-2016 |
Piccadily Agro Industries Ltd. Versus Ashok Narwal & Another |
High Court of Delhi |
13-10-2015 |
T. Ashok Surana Versus Small Industries Development Bank of India, Chennai rep by its Authorised Officer |
High Court of Judicature at Madras |
03-07-2015 |
T. Ashok Surana Versus Small Industries Development Bank of India, Rep. by its Authorised Officer, Chennai |
High Court of Judicature at Madras |
26-03-2015 |
T. Ashok Surana Versus Small Industries Development Bank of India |
High Court of Judicature at Madras |
11-07-2014 |
M/s. Ashok Organic Industries Ltd. Versus C.C.E. & S.T. Surat-ii |
Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Ahmedabad |
20-04-2010 |
Daya Ram Agarwal Versus Ashok Industries Pvt. Ltd. |
High Court of Assam |
25-01-2008 |
Ashok Organic Industries Ltd. Versus Asset Reconstruction Company (India) Limited (ARCIL) & Another
|
High Court of Judicature at Bombay |
27-07-2007 |
Ashok Sharda Versus Small Industries Development Bank Of India
|
High Court of Andhra Pradesh |
08-11-2006 |
Ashok Organics Industries Ltd V/S Dena Bank and Others. |
High Court of Judicature at Bombay |
22-04-2004 |
Shri Ashok Gangaram Katkar Versus Prama Industries
|
High Court of Judicature at Bombay |
25-08-2003 |
Ridhi Sidhi Industries & Another Versus Ashok Kumar Brijmohan Dalmiya & Another |
Maharashtra State Consumer Disputes Redressal Commission Mumbai |
07-07-2000 |
Calcutta Veener Industries Versus Ashok Kumar Mehrotre |
High Court of Judicature at Calcutta |
20-06-2000 |
Ashok Organic Industries Limited versus State of Gujarat |
High Court of Gujarat At Ahmedabad |
03-04-2000 |
Ashok V. Doshi Versus Doshi Time Industries (P.) Ltd. |
Company Law Board Southern Region Bench Chennai |
03-03-2000 |
Ashok K. Khurana Versus Steelman Industries |
High Court of Delhi |
30-11-1999 |
Dayaram Agarwal Versus Ashok Industries (P.) Ltd. |
Company Law Board Principal Bench New Delhi |
25-03-1998 |
Commissioner of Income Tax Versus Ashok Match Industries (B-Unit) and Others
|
High Court of Judicature at Madras |
04-12-1997 |
Ashok Tube & anr. Versus Steel Industries of India
|
High Court of Judicature at Bombay |
21-07-1997 |
Narang Industries Ltd., rep. by its Managing Director, Devndeer Raj Narang and another Versus Ashok Leyland Finance Ltd., Rep. by its Executive (Legal), Madras
|
High Court of Judicature at Madras |
21-07-1997 |
Narang Industries Ltd., Rep. by its Managing Director, Devndeer Raj Narang & Another Versus Ashok Leyland Finance Ltd., Rep. by its Executive (Legal), Madras |
High Court of Judicature at Madras |
10-01-1995 |
Ashok Organic Industries Limited Versus Union of India |
High Court of Gujarat At Ahmedabad |
16-04-1991 |
Ashok Kumar Versus District Industries Officer |
High Court of Madhya Pradesh |
21-05-1990 |
Steel Authority of India Ltd. Versus M/s. Ashok Industries |
High Court of Gauhati |
10-02-1987 |
State of Bihar and Others Versus Messrs Ashok Industries and Others
|
Supreme Court of India |
20-11-1981 |
Union of India Versus Ashok Woolen Industries, Panipat |
High Court of Delhi |
08-09-1981 |
Ashok Organic Industries Limited v/s Income Tax Officer |
Income Tax Appellate Tribunal ITAT Bombay |
11-12-1980 |
Income Tax Officer v/s Ashok Organic Industries Private Limited |
Income Tax Appellate Tribunal ITAT Bombay |
31-03-1980 |
Commissioner of Income-tax Versus Ashok Timber Industries |
High Court of Judicature at Calcutta |
04-01-1979 |
Ashok Industries Versus State of Bihar |
High Court of Bihar |
16-12-1977 |
Ashok Timber Industries Versus Mysore Arts And Woodworks Co. P. Ltd. |
High Court of Karnataka |